The UTTAR PRADESH (SECOND) REPEALING ACT, 2021
Uttar Pradesh · state statute
Open in Lexace · Ask the AI about this actTHE UTTAR PRADESH (SECOND) REPEALING ACT, 2021 [U.P. Act no. 20 of 2021] -- Arrangement of Sections Sections: 1- Short Title and Commencement 2- Repeal of certain enactments 3- Savings 4- Repeal and Savings THE UTTAR PRADESH (SECOND) REPEALING ACT, 2021 [U.P. Act no. 20 of 2021] [As Passed by the Uttar Pradesh Legislature, received the assent of the Governor on August 24, 2021, and was published in the Uttar Pradesh Gazette Extraordinary, dated August 24, 2021. ] AN ACT to repeal certain enactments that have become obsolete and redundant in the recent times. IT IS HEREBY enacted in the Seventy second Year of the Republic of India as follows :– Short title and commencemnt 1. (1) This Act may be called the Uttar Pradesh (Second) Repealing Act, 2021. (2) It shall be deemed to have come into force on August 4, 2021. Repeal of certain enactments 2. The enactments specified in the Schedule below are hereby repealed. Savings 3. The repeal by this Act of any enactment shall not ,– (a) affect any other enactment in which the repealed enactment has been applied, incorporated or referred to; (b) affect the validity, invalidity, effect or consequences of anything already done or suffered or any right, title, obligation or liability already acquired, accrued or incurred, or any remedy or proceeding in respect thereof, or any release or discharge of or from any debt, penalty, obligation, liability, claim or demand, or any indemnity already granted, or the proof of any past act or thing; (c) affect any principle or rule of law, or established jurisdiction, form or course of pleading, practice or procedure, or existing usage, custom, privilege, restriction, exemption, office or appointment, notwithstanding that the same respectively may have been in any manner affirmed or recognized or derived by, in or from any enactment hereby repealed; (d) revive or restore any jurisdiction, office, custom, liability, right, title, privilege, restriction, exemption, usage, practice, procedure or other matter or thing not now existing or in force; (e) affect the audit, examination, accounting, investigation, inquiry or any other action taken or to be taken in relation thereto by any authority and such audit, examination, accounting, investigation, inquiry or action could be taken, and, or continued as if the said enactments are not repealed by this Act. SCHEDULE (See section 2) Acts being repealed 1 Validation of Registration Act, 1894 (Act no. 4 of 1894) 2 The Canning College Contribution Act, 1920 (U.P. Act no. 4 of 1920) 3 The Canning College Act, 1922 (U.P. Act no. 7 of 1922) 4 Naik Girls Protection Act, 1929 (U.P. Act no. 2 of 1929) 5 The Uttar Pradesh Minor Girls Protection Act, 1929 (U.P. Act no. 8 of 1929) 6 The Uttar Pradesh Special Powers Act, 1932 (U.P. Act no. 14 of 1932) 7 The United Provinces Opium Smoking Act, 1934 (U.P. Act no. 3 of 1934) 8 The Kumaun Animal Transport Control Act, 1947 (U.P. Act no. 15 of 1947) 9 The Uttar Pradesh Refugees Registration and Movements Act, 1947 (U.P. Act no. 7 of 1948) 10 The United Provinces Control of Supplies (Continuance of Power) Act, 1948 (U.P. Act no. 43 of 1948) 11 The United Provinces Shops and Commercial Establishment (Amendment) Act, 1948 (U.P. Act no. 1 of 1949) 12 The Uttar Pradesh Intermediate Education (Amendment) Act, 1950 (U.P. Act no. 4 of 1950) 13 The Uttar Pradesh (Temporary) Accommodation Requisition (Amendment) Act, 1950 (U.P. Act no. 13 of 1950) 14 The Uttar Pradesh Industrial Disputes (Amendment) Act, 1950 (U.P. Act no. 25 of 1950) 15 The Uttar Pradesh Provincial Armed Constabulary (Extension of Application) Act, 1950 (U.P. Act no. 27 of 1950) 16 The Uttar Pradesh Irrigation (Emergency Powers) Act, 1950 (U.P. Act no. 3 of 1951) 17 The Motor Vehicles (Uttar Pradesh Amendment) Act, 1950 (U.P. Act no. 10 of 1951) 18 The Uttar Pradesh Repeal of the Maintenance of Public Order Act, 1950 (U.P. Act no. 11 of 1951) 19 The Uttar Pradesh Control of Supplies (Temporary Powers) (Amendment) Act, 1950 (U.P. Act no. 12 of 1951) 20 The Industrial Disputes (Uttar Pradesh Amendment) Act, 1951 (U.P. Act no. 25 of 1951) 21 The Uttar Pradesh Prohibition of Simultaneous Membership of Legislature (Supplementary) Act, 1952 (U.P. Act no. 5 of 1952) 22 The Uttar Pradesh Public Gambling (Amendment) Act, 1952 (U.P. Act no. 34 of 1952) 23 U.P. Habitual Offenders (Restriction)Act, 1952 (U.P. Act no. 38 of 1952) 24 The Uttar Pradesh Muslim Waqfs (Amendment) Act, 1952 (U.P. Act no. 9 of 1953) 25 The Uttar Pradesh Industrial Disputes (Amendment) Act, 1953 (U.P. Act no. 23 of 1953) 26 The Uttar Pradesh Legislature Members (National Plan Loan) (Prevention of Disqualification ) Act, 1954 (U.P. Act no. 23 of 1954) 27 The Uttar Pradesh Road Transport Services (Development) Act, 1955 (U.P. Act no. 9 of 1955) 28 The Uttar Pradesh State Legislature Officers, Ministers, Deputy Ministers Parliamentary Secretaries and Members (Salaries, Allowances and Miscellaneous Provisions) Act, 1956 (U.P. Act no. 8 of 1956) 29 The Uttar Pradesh Industrial Disputes (Amendment and Miscellaneous Provisions) Act, 1956 (U.P. Act no. 1 of 1957) 30 The Uttar Pradesh Women's and Children's Institutions (Control) Act, 1956 (U.P. Act no. 2 of 1957) 31 The Uttar State Legislature Members (Prevention of Disqualification) (Amendment) Act, 1957 (U.P. Act no. 25 of 1957) 32 The Uttar Pradesh Antarim Zila Parishad Act, 1958 (U.P. Act no. 22 of 1958) 33 The Intermediate Education (Amendment) Act, 1958 (U.P. Act no. 35 of 1958) 34 The Intermediate Education (Amendment) Act, 1959 (U.P. Act no. 6 of 1959) 35 The Uttar Pradesh State Legislature Members (Prevention of Disqualification) (Supplementary) (Amendment) Act, 1960 (U.P. Act no. 5 of 1960) 36 The Uttar Pradesh Muslim Waqfs Act, 1960 (U.P. Act no. 16 of 1960) 37 The Uttar Pradesh Control of Supplies (Temporary Powers) (Sanshodhan) Act, 1961 (U.P. Act no. 7 of 1961) 38 The Uttar Pradesh Rajya Vidhan Mandal Ke Adhikari, Mantri, Up-Mantri, Aur Sabha Sachivon (Vetan Tatha Bhatta Aur Prakirna Upbandh) Act, 1961 (U.P. Act no. 8 of 1961) 39 The Uttar Pradesh Sales of Motor Spirit Taxation (Amendment ) Act, 1961 (U.P. Act no.11 of 1961) 40 The Uttar Pradesh Motor Vehicles Taxation (Sanshodhan) Adhiniyam, 1962 (U.P. Act no. 10 of 1962) 41 The Uttar Pradesh Motor Gadi (Yatri-Kar) (Sanshodhan) Adhiniyam, 1963 (U.P. Act no. 4 of 1963) 42 The Uttar Pradesh Legislative Chambers (Members' Emoluments) (Amendment) Act, 1963 (U.P. Act no. 15 of 1963) 43 The Uttar Pradesh Muslim Waqfs (Amendment) Act, 1963 (U.P. Act no. 25 of 1963) 44 The Uttar Pradesh Control of Supplies (Temporary Powers) (Sanshodhan) Adhiniyam, 1964 (U.P. Act no. 7 of 1964) 45 The Uttar Pradesh Legislative Chambers (Members' Emoluments) (Amendment) Act, 1964 (U.P. Act no. 13 of 1964) 46 The Uttar Pradesh Industrial Disputes (Amendment) Act, 1966 (U.P. Act no. 2 of 1966) 47 The Intermediate Education (Sanshodhan) Adhiniyam, 1966 (U.P. Act no. 7 of 1966) 48 The Uttar Pradesh Legislative Chambers (Members' Emoluments) (Amendment) Act, 1966 (U.P. Act no. 12 of 1966) 49 The Uttar Pradesh Rajya Vidhan Mandal Ke Adhikariyon Aur Sadasyon, Mantriyon, Up-Mantriyon Aur Sabha Sachivon (Ke Vetan Tatha Bhatton aur Prakirna Upbandh) (Sanshodhan) Adhiniyam, 1966 (U.P. Act no. 13 of 1966) 50 The Uttar Pradesh Khadi Tatha Gram Udyog Board (Sanshodhan) Adhiniyam, 1966 (U.P. Act no. 24 of 1966) 51 The Uttar Pradesh Muslim Waqfs (Amendment) Act, 1966 (U.P. Act no. 26 of 1966) 52 The Uttar Pradesh Gaon Panchayats and Kshettra Samities (Extension of Term) Act, 1968 (U.P. Act no. 14 of 1968) 53 The Uttar Pradesh Antarim Zila Parishad (Re-Enactment and Continuance) Act, 1968 (U.P. Act no. 19 of 1968) 54 The Uttar Pradesh State Legislature Officers, Ministers, Deputy Ministers Parliamentary Secretaries and Members (Salaries and Allowances) (Amendment) Act, 1969 (U.P. Act no. 7 of 1969) 55 The Uttar Pradesh Muslim Waqfs (Amendment) Act, 1970 (U.P. Act no. 3 of 1970) 56 The Uttar Pradesh State Legislature (Officers, Salaries and Allowances) (Amendment) Act, 1970 (U.P. Act no. 32 of 1970) 57 The Uttar Pradesh Vritti Vyapar, Ajivika Aur Sewayojan Kar (Nirsan) Adhiniyam, 1970 (U.P. Act no. 36 of 1970) 58 The Uttar Pradesh Muslim Waqfs (Amendment) Act, 1971 (U.P. Act no. 28 of 1971) 59 The Uttar Pradesh Muslim Waqfs (Amendment) Act, 1972 (U.P. Act no. 18 of 1972) 60 The Intermediate Education (Amendment) Act, 1972 (U.P. Act no. 29 of 1972) 61 The Uttar Pradesh Legislative Chambers (Members' Emoluments) (Amendment) Act, 1972 (U.P. Act no. 40 of 1972) 62 The Uttar Pradesh State Legislature (Officers, Salaries and Allowances) (Amendment) Act, 1972 (U.P. Act no. 41 of 1972) 63 The Uttar Pradesh Sales of Motor Spirit and Diesel Oil Taxation (Amendment ) Act, 1973 (U.P. Act no.12 of 1973) 64 The Uttar Pradesh Legislative Assembly Speakers Pension Act, 1974 (U.P. Act no. 10 of 1974) 65 The Uttar Pradesh Muslim Waqfs (Amendment) Act, 1974 (U.P. Act no. 11 of 1974) 66 The Uttar Pradesh Sales of Motor Spirit and Diesel Oil Taxation (Amendment ) Act, 1974 (U.P. Act no.12 of 1974) 67 The Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam,1974 (U.P. Act no. 15 of 1974) 68 The Uttar Pradesh Khadi and Village Industries Board (Amendment) Act, 1975 (U.P. Act no. 14 of 1975) 69 The Uttar Pradesh Legislative Chambers (Members' Emoluments) (Amendment) Act, 1975 (U.P. Act no. 23 of 1975) 70 The Uttar Pradesh Secondary Education Laws (Amendment) Act, 1975 (U.P. Act no. 26 of 1975) 71 The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment ) Act, 1976 (U.P. Act no. 8 of 1976) 72 The Uttar Pradesh State Legislature Proceeding (Protection of Publication) (Repeal) Act, 1976 (U.P. Act no. 9 of 1976) 73 The Uttar Pradesh Co-operative Laws (Amendment and Miscellaneous Provisions) Act, 1976 (U.P. Act no. 12 of 1976) 74 The Uttar Pradesh Educational Institutions (Taking Over of Management) Act, 1976 (U.P. Act no. 18 of 1976) 75 The Uttar Pradesh Motor Vehicles (Special Provisions) Act, 1976 (U.P. Act no. 27 of 1976) 76 The Uttar Pradesh Khadi and Village Industries Board (Amendment) Act, 1976 (U.P. Act no. 39 of 1976) 77 The Uttar Pradesh Legislative Chambers (Members' Emoluments) (Second Amendment) Act, 1976 (U.P. Act no. 49 of 1976) 78 The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 1976 (U.P. Act no. 1 of 1977) 79 The Uttar Pradesh Education Laws (Amendment) Act, 1977 (U.P. Act no. 5 of 1977) 80 The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment ) Act, 1978 (U.P. Act no. 8 of 1978) 81 The Uttar Pradesh Education Laws (Amendment) Act, 1978 (U.P. Act no. 12 of 1978) 82 The Uttar Pradesh Urban Planning and Development (Amendment) Act, 1978 (U.P. Act no. 14 of 1978) 83 The Uttar Pradesh Municipalites, Notified Areas and Town Areas (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1978 (U.P. Act no. 25 of 1978) 84 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1978 (U.P. Act no. 29 of 1978) 85 The Motor Vehicles (Uttar Pradesh Amendment) Act, 1978 (U.P. Act no. 32 of 1978) 86 The Uttar Pradesh Industrial Disputes (Amendment) Act, 1978 (U.P. Act no. 34 of 1978) 87 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1979 (U.P. Act no. 11 of 1979) 88 The Uttar Pradesh Prohibition of Smoking (Cinema Houses) (Amendment) Act, 1979 (U.P. Act no. 14 of 1979) 89 The Uttar Pradesh Motor Vehicles Taxation Laws (Amendment) Act, 1979 (U.P. Act no. 16 of 1979) 90 The Uttar Pradesh Legislative Chambers (Members' Emoluments and Pension) (Amendment) Act, 1979 (U.P. Act no. 29 of 1979) 91 The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment ) Act, 1979 (U.P. Act no. 32 of 1979) 92 The Uttar Pradesh Sales Tax (Amendment) Act, 1979 (U.P. Act no. 33 of 1979) 93 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1980 (U.P. Act no. 3 of 1980) 94 The Uttar Pradesh Motor Gadi (Mal-Kar) (Sanshodhan) Adhiniyam, 1980 (U.P. Act no. 4 of 1980) 95 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1980 (U.P. Act no. 7 of 1980) 96 The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 1980 (U.P. Act no. 13 of 1980) 97 The Uttar Pradesh Motor Gadi (Yatri-Kar) (Sanshodhan) Adhiniyam, 1981 (U.P. Act no. 15 of 1981) 98 The Uttar Pradesh Ministers and Legislators (Publication of Assets and Liabilities) (Amendment) Act, 1981 (U.P. Act no. 17 of 1981) 99 The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 1982 (U.P. Act no. 2 of 1982) 100 The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1982 (U.P. Act no. 15 of 1982) 101 The Uttar Pradesh Essential Services Maintenance (Amendment) Act, 1982 (U.P. Act no. 16 of 1982) 102 The Uttar Pradesh Rashtra Virodhi Tatwa Niwaran (Nirsan) Adhiniyam, 1982 (U.P. Act no. 24 of 1982) 103 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1982 (U.P. Act no. 27 of 1982) 104 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1983 (U.P. Act no. 1 of 1983) 105 The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1983 (U.P. Act no. 8 of 1983) 106 The Uttar Pradesh Khadi and Village Industries Board (Amendment) Act, 1983 (U.P. Act no. 11 of 1983) 107 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Dwitiya Sanshodhan) Adhiniyam, 1983 (U.P. Act no. 18 of 1983) 108 The Uttar Pradesh Industrial Disputes (Amendment) Act, 1983 (U.P. Act no. 26 of 1983) 109 The Intermediate Education (Amendment) Act, 1984 (U.P. Act no. 6 of 1984) 110 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1984 (U.P. Act no. 13 of 1984) 111 The Uttar Pradesh Krishi Utpadan Mandi Laws (Amendment) Act, 1984 (U.P. Act no. 20 of 1984) 112 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Second Amendment) Act, 1984 (U.P. Act no. 21 of 1984) 113 The Uttar Pradesh Sales Tax (Amendment) Act, 1984 (U.P. Act no. 22 of 1984) 114 The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1985 (U.P. Act no. 2 of 1985) 115 The Uttar Pradesh Sales Tax (Amendment) Act, 1985 (U.P. Act no. 6 of 1985) 116 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1985 (U.P. Act no. 10 of 1985) 117 The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 1985 (U.P. Act no. 13 of 1985) 118 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1985 (U.P. Act no. 14 of 1985) 119 The Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment) Act, 1985 (U.P. Act no. 19 of 1985) 120 The Uttar Pradesh Urban Planning and Development (Amendment and Validation) Act, 1985 (U.P. Act no. 21 of 1985) 121 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1985 (U.P. Act no. 28 of 1985) 122 The Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam, 1986 (U.P. Act no. 5 of 1986) 123 The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment ) Act, 1986 (U.P. Act no. 6 of 1986) 124 The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1986 (U.P. Act no. 11 of 1986) 125 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1986 (U.P. Act no. 13 of 1986) 126 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1986 (U.P. Act no. 16 of 1986) 127 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Second Amendment) Act, 1986 (U.P. Act no. 22 of 1986) 128 The Uttar Pradesh Shri Kashi Vishwanath Temple (Amendment) Act, 1986 (U.P. Act no. 25 of 1986) 129 The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 1987 (U.P. Act no. 6 of 1987) 130 The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1987 (U.P. Act no. 10 of 1987) 131 The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment) Act, 1987 (U.P. Act no. 16 of 1987) 132 The Intermediate Education (Amendment) Act, 1987 (U.P. Act no. 18 of 1987) 133 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1987 (U.P. Act no. 20 of 1987) 134 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1987 (U.P. Act no. 21 of 1987) 135 The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1988 (U.P. Act no. 6 of 1988) 136 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1988 (U.P. Act no. 10 of 1988) 137 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1988 (U.P. Act no. 17 of 1988) 138 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1988 (U.P. Act no. 18 of 1988) 139 The Uttar Pradesh Zila Parishad (Alpakalik Vyawastha) (Dwitiya Sanshodhan) Adhiniyam, 1988 (U.P. Act no. 20 of 1988) 140 The Uttar Pradesh Zila Parishad (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1989 (U.P. Act no. 2 of 1989) 141 The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment) Act, 1989 (U.P. Act no. 6 of 1989) 142 The Motor Vehicles (Uttar Pradesh Amendment) Act, 1989 (U.P. Act no. 8 of 1989) 143 The Uttar Pradesh Sugarcane (Purchase Tax) (Amendment) Act, 1989 (U.P. Act no. 13 of 1989) 144 The Uttar Pradesh State Legislature Members, Ministers and Parliamentary Secretaries Emoluments Laws (Amendment) Act, 1989 (U.P. Act no. 15 of 1989) 145 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1989 (U.P. Act no. 22 of 1989) 146 The Uttar Pradesh Shri Kashi Vishwanath Temple (Amendment) Act, 1989 (U.P. Act no. 23 of 1989) 147 The Uttar Pradesh Education Laws (Amendment) Act, 1989 (U.P. Act no. 26 of 1989) 148 The Uttar Pradesh Official Language (Amendment) Act, 1989 (U.P. Act no. 28 of 1989) 149 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1990 (U.P. Act no. 3 of 1990) 150 The Uttar Pradesh Municipalities, Notified Areas and Town Areas (Alpakalik Vyawastha) (Amendment) Act, 1990 (U.P. Act no. 4 of 1990) 151 The Uttar Pradesh Ministers, State Legislature Officers and Members Amenities Laws (Amendment) Act, 1990 (U.P. Act no. 5 of 1990) 152 The Uttar Pradesh Sugarcane (Purchase Tax) (Amendment) Act, 1990 (U.P. Act no. 6 of 1990) 153 The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1990 (U.P. Act no.10 of 1990) 154 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Dwitiya Sanshodhan) Adhiniyam, 1990 (U.P. Act no. 11 of 1990) 155 The Uttar Pradesh Municipalities, Notified Areas and Town Areas (Alpakalik Vyawastha) (Second Amendment) Act, 1990 (U.P. Act no. 16 of 1990) 156 The Uttar Pradesh Panchayat Raj (Amendment) Act, 1990 (U.P. Act no. 17 of 1990) 157 The Uttar Pradesh Road Transport Schemes (Validation) Act, 1990 (U.P. Act no. 21 of 1990) 158 The Uttar Pradesh Industrial Disputes (Amendment) Act, 1991 (U.P. Act no. 3 of 1991) 159 The Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment and Validation) Act, 1991 (U.P. Act no. 8 of 1991) 160 The Uttar Pradesh Zila Parishad (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1991 (U.P. Act no. 11 of 1991) 161 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1991 (U.P. Act no. 15 of 1991) 162 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1991 (U.P. Act no. 16 of 1991) 163 The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Dwitiya Sanshodhan) Adhiniyam, 1991 (U.P. Act no. 20 of 1991) 164 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Dwitiya Sanshodhan) Adhiniyam, 1991 (U.P. Act no. 21 of 1991) 165 The Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment) Act, 1991 (U.P. Act no. 26 of 1991) 166 The Uttar Pradesh Municipalities, Notified Areas and Town Areas (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1992 (U.P. Act no. 5 of 1992) 167 The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 1992 (U.P. Act no. 7 of 1992) 168 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1992 (U.P. Act no. 10 of 1992) 169 The Uttar Pradesh Rajya Vidyut Utpadan Nigam Limited (Acquisition and Transfer of Undertaking) Act, 1992 (U.P. Act no. 12 of 1992) 170 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1992 (U.P. Act no. 13 of 1992) 171 The Uttar Pradesh Khadi and Village Industries Board (Amendment) Act, 1992 (U.P. Act no. 15 of 1992) 172 The Uttar Pradesh Sales Tax (Second Amendment) Act, 1992 (U.P. Act no. 21 of 1992) 173 The Uttar Pradesh Secondary Education Services Commission and Selection Boards (Second Amendment) Act, 1992 (U.P. Act no. 24 of 1992) 174 The Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment) Act, 1992 (U.P. Act no. 1 of 1993) 175 The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment and Validation) Act, 1993 (U.P. Act no. 7 of 1993) 176 The Uttar Pradesh Municipalities, Notified Areas and Town Areas (Alpakalik Vyawastha) (Amendment) Act, 1993 (U.P. Act no. 8 of 1993) 177 The Uttar Pradesh Motor Transport Vehicles (Toll) (Repeal) Act, 1994 (U.P. Act no. 2 of 1994) 178 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1994 (U.P. Act no. 6 of 1994) 179 The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment) Act, 1994 (U.P. Act no. 11 of 1994) 180 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1994 (U.P. Act no. 16 of 1994) 181 The Uttar Pradesh Muslim Waqfs (Amendment) Act, 1994 (U.P. Act no. 21 of 1994) 182 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1995 (U.P. Act no. 2 of 1995) 183 The Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) (Amendment) Act, 1995 (U.P. Act no. 5 of 1995) 184 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1995 (U.P. Act no. 9 of 1995) 185 The Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam, 1995 (U.P. Act no. 10 of 1995) 186 The Uttar Pradesh Tax on Luxuries Act, 1995 (U.P. Act no. 11 of 1995) 187 The Uttar Pradesh Secondary Education Services Selection Boards (Amendment) Act, 1995 (U.P. Act no. 15 of 1995) 188 The Uttar Pradesh Muslim Waqfs (Amendment) Act, 1995 (U.P. Act no. 23 of 1995) 189 The Uttar Pradesh Sugarcane (Purchase Tax) (Amendment) Act, 1995 (U.P. Act no. 27 of 1995) 190 The Uttar Pradesh Urban Planning and Development (Amendment) Act, 1997 (U.P. Act no. 3 of 1997) 191 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1997 (U.P. Act no. 4 of 1997) 192 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Amendment) Adhiniyam, 1997 (U.P. Act no. 5 of 1997) 193 The Uttar Pradesh Ministers and State Legislature Officers and Members Amenities Laws (Amendment) Act, 1997 (U.P. Act no. 8 of 1997) 194 The Uttar Pradesh Trade Tax (Amendment) Act, 1997 (U.P. Act no. 11 of 1997) 195 The Uttar Pradesh Shri Kashi Vishwanath Temple (Amendment) Act, 1997 (U.P. Act no. 15 of 1997) 196 The Uttar Pradesh Rural Housing Board (Amendment) Act, 1997 (U.P. Act no. 17 of 1997) 197 The Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam, 1998 (U.P. Act no. 4 of 1998) 198 The Uttar Pradesh State Commission for Women (Repeal) Act, 1998 (U.P. Act no. 6 of 1998) 199 The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment) Act, 1998 (U.P. Act no. 17 of 1998) 200 The Uttar Pradesh Secondary Education Services Commission (Amendment) Act, 1998 (U.P. Act no. 25 of 1998) 201 The Uttar Pradesh Trade Tax (Amendment) Act, 1998 (U.P. Act no. 26 of 1998) 202 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1998 (U.P. Act no. 27 of 1998) 203 The Uttar Pradesh State Legislature Members and Officers and Ministers Amenities Laws (Amendment) Act, 1998 (U.P. Act no. 30 of 1998) 204 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act,1999 (U.P. Act no.5 of 1999) 205 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1999 (U.P. Act no. 7 of 1999) 206 The Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment) Act, 1999 (U.P. Act no. 13 of 1999) 207 The Uttar Pradesh Shanti Suraksha Bal (Nirsan) Adhiniyam, 1999 (U.P. Act no. 28 of 1999) 208 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1999 (U.P. Act no. 30 of 1999) 209 The Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment) Act, 1999 (U.P. Act no. 31 of 1999) 210 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2000 (U.P. Act no. 4 of 2000) 211 The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 2000 (U.P. Act no. 5 of 2000) 212 The Uttar Pradesh Trade Tax (Amendment) Act, 2000 (U.P. Act no. 6 of 2000) 213 The Uttar Pradesh Urban Planning and Development (Amendment) Act, 2000 (U.P. Act no. 9 of 2000) 214 The Uttar Pradesh State Commission for Women (Repeal) Act, 2000 (U.P. Act no. 10 of 2000) 215 The Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam, 2000 (U.P. Act no.17 of 2000) 216 The Uttar Pradesh Trade Tax (Amendment) Act, 2000 (U.P. Act no. 20 of 2000) 217 The Uttar Pradesh Industrial Disputes (Amendment) Act, 2000 (U.P. Act no. 21 of 2000) 218 The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment ) Act, 2000 (U.P. Act no. 24 of 2000) 219 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 2000 (U.P. Act no. 25 of 2000) 220 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Second Amendment) Act, 2000 (U.P. Act no. 27 of 2000) 221 The Uttar Pradesh Hindu Religious Institution (Prevention of Dissipation of Properties) (Repeal) Act, 2000 (U.P. Act no. 31 of 2000) 222 The Uttar Pradesh Trade Tax (Second Amendment) Act, 2000 (U.P. Act no. 35 of 2000) 223 The Uttar Pradesh Secondary Education Services Selection Boards (Amendment) Act, 2001 (U.P. Act no. 5 of 2001) 224 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 2001 (U.P. Act no. 10 of 2001) 225 The Uttar Pradesh Trade Tax (Amendment and Validation) Act, 2001 (U.P. Act no. 11 of 2001) 226 The Uttar Pradesh Tax on Entry of Goods (Amendment) Act, 2001 (U.P. Act no. 13 of 2001) 227 The Uttar Pradesh Secondary Education Services Selection Board (Second Amendment) Act, 2001 (U.P. Act no. 14 of 2001) 228 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2001 (U.P. Act no. 25 of 2001) 229 The Uttar Pradesh Tax on Entry of Goods (Second Amendment) Act, 2001 (U.P. Act no. 26 of 2001) 230 The Uttar Pradesh State Commission for the Backward Classes (Amendment) Act, 2001 (U.P. Act no. 28 of 2001) 231 The Uttar Pradesh State Commission for Women (Amendment) Act, 2002 (U.P. Act no. 6 of 2002) 232 The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 2002 (U.P. Act no. 17 of 2002) 233 The Uttar Pradesh Shri Kashi Vishwanath Temple (Amendment) Act, 2003 (U.P. Act no. 3 of 2003) 234 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2003 (U.P. Act no. 4 of 2003) 235 The Uttar Pradesh Tax on Entry of Goods (Amendment) Act, 2003 (U.P. Act no. 5 of 2003) 236 The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 2003 (U.P. Act no. 12 of 2003) 237 The Uttar Pradesh State Commission for Women (Repeal) Act, 2004 (U.P. Act no. 3 of 2004) 238 The Uttar Pradesh State Legislature Members and Officers and Ministers Amenities Laws (Amendment) Act, 2004 (U.P. Act no. 10 of 2004) 239 The Uttar Pradesh Trade Tax (Amendment) Act, 2004 (U.P. Act no. 14 of 2004) 240 The Uttar Pradesh Tax on Entry of Goods (Amendment) Act, 2004 (U.P. Act no. 15 of 2004) 241 The Uttar Pradesh Trade Tax (Second Amendment) Act, 2004 (U.P. Act no. 17 of 2004) 242 The Uttar Pradesh Trade Tax (Third Amendment) Act, 2004 (U.P. Act no. 18 of 2004) 243 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2004 (U.P. Act no. 21 of 2004) 244 The Uttar Pradesh Tax on Entry of Goods (Second Amendment) Act, 2004 (U.P. Act no. 22 of 2004) 245 The Uttar Pradesh Secondary Education Services Selection Board (Amendment) Act, 2004 (U.P. Act no. 28 of 2004) 246 The Uttar Pradesh Repealing Act, 2004 (U.P. Act no. 32 of 2004) 247 The Uttar Pradesh Muslim Waqfs (Repeal) Act, 2005 (U.P. Act no. 6 of 2005) 248 The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment) Act, 2005 (U.P. Act no. 7 of 2005) 249 The Uttar Pradesh Trade Tax (Amendment) Act, 2005 (U.P. Act no. 9 of 2005) 250 The Uttar Pradesh Tax on Entry of Goods (Amendment) Act, 2005 (U.P. Act no. 10 of 2005) 251 The Uttar Pradesh State Commission for Backward Classes (Amendment) Act, 2005 (U.P. Act no. 18 of 2005) 252 The Uttar Pradesh State Commission for Women (Amendment) Act, 2005 (U.P. Act no. 19 of 2005) 253 The Uttar Pradesh State Legislature (Members and Officers Amenities Laws) (Amendment) Act, 2005 (U.P. Act no. 21 of 2005) 254 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2006 (U.P. Act no. 3 of 2006) 255 The Uttar Pradesh Sugarcane (Purchase Tax) (Amendment) Act, 2006 (U.P. Act no. 5 of 2006) 256 The Uttar Pradesh State Legislature (Members Emoluments and Pension) (Amendment) Act, 2006 (U.P. Act no. 7 of 2006) 257 The Uttar Pradesh State Legislature (Prevention of Disqualification) (Amendment) Act, 2006 (U.P. Act no. 10 of 2006) 258 The Uttar Pradesh Technical University (Amendment) Act, 2006 (U.P. Act no. 18 of 2006) 259 The Uttar Pradesh Secondary Education Services Selection Board (Amendment) Act, 2006 (U.P. Act no. 37 of 2006) 260 The Uttar Pradesh State Legislature (Prevention of Disqualification) (Second Amendment) Act, 2006 (U.P. Act no. 39 of 2006) 261 The Uttar Pradesh Industrial Disputes (Amendment) Act, 2007 (U.P. Act no. 2 of 2007) 262 The Uttar Pradesh High Schools and Intermediate Colleges (Payment of Salaries of Teachers' and other Employees) (Amendment) Act, 2007 (U.P. Act no. 3 of 2007) 263 The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 2007 (U.P. Act no. 4 of 2007) 264 The Uttar Pradesh Commission for Backward Classes (Amendment) Act, 2007 (U.P. Act no. 10 of 2007) 265 The Uttar Pradesh Sports (Registration, Recognition and Regulation of Association) (Repeal) Act, 2007 (U.P. Act no. 14 of 2007) 266 The Uttar Pradesh State Commission for Women (Amendment) Act, 2007 (U.P. Act no. 16 of 2007) 267 The Uttar Pradesh Technical University (Amendment) Act, 2007 (U.P. Act no. 19 of 2007) 268 The Uttar Pradesh State Law Commission (Repeal) Act, 2007 (U.P. Act no. 20 of 2007) 269 The Uttar Pradesh Secondary Education Services Selection Board ( Second Amendment) Act, 2007 (U.P. Act no. 22 of 2007) 270 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2007 (U.P. Act no. 24 of 2007) 271 The Uttar Pradesh Motor Vehicles Taxation (Second Amendment) Act, 2007 (U.P. Act no. 27 of 2007) 272 The Uttar Pradesh Technical University (Second Amendment) Act, 2007 (U.P. Act no. 28 of 2007) 273 The Uttar Pradesh Senior Officers Residences (Repeal) Act, 2007 (U.P. Act no. 36 of 2007) 274 The Uttar Pradesh State Legislature (Members Emoluments and Pension) (Amendment) Act, 2007 (U.P. Act no. 37 of 2007) 275 The Uttar Pradesh State Legislature (Members Emoluments and Pension) (Second Amendment) Act, 2007 (U.P. Act no. 39 of 2007) 276 The Uttar Pradesh Urban Planning and Development (Amendment) Act, 2007 (U.P. Act no. 1 of 2008) 277 The Uttar Pradesh Secondary Education Services Selection Board (Third Amendment) Act, 2007 (U.P. Act no. 4 of 2008) 278 The Uttar Pradesh Trade Tax (Amendment) Act, 2008 (U.P. Act no. 6 of 2008) 279 The Uttar Pradesh Tax on Entry of Goods into Local Areas (Amendment) Act, 2008 (U.P. Act no. 7 of 2008) 280 The Uttar Pradesh Khadi and Village Industries Board (Amendment) Act, 2008 (U.P. Act no. 9 of 2008) 281 The Uttar Pradesh State Legislature (Members Emoluments and Pension) (Amendment) Act, 2008 (U.P. Act no. 11 of 2008) 282 The Intermediate Education (Amendment) Act, 2007 (U.P. Act no. 16 of 2008) 283 The Uttar Pradesh Value Added Tax (Amendment) Act, 2008 (U.P. Act no. 19 of 2008) 284 The Uttar Pradesh Tax on Entry of Goods into Local Areas (Second Amendment) Act, 2008 (U.P. Act no. 25 of 2008) 285 The Uttar Pradesh Tax on Entry of Goods into Local Areas (Amendment) Act, 2009 (U.P. Act no. 8 of 2009) 286 The Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam, 2009 (U.P. Act no. 10 of 2009) 287 The Uttar Pradesh Value Added Tax (Amendment) Act, 2009 (U.P. Act no. 11 of 2009) 288 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2009 (U.P. Act no. 18 of 2009) 289 The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 2009 (U.P. Act no. 19 of 2009) 290 The Uttar Pradesh Value Added Tax (Second Amendment) Act, 2009 (U.P. Act no. 21 of 2009) 291 The Uttar Pradesh Value Added Tax (Third Amendment) Act, 2009 (U.P. Act no. 22 of 2009) 292 The Uttar Pradesh Rakshak Dal (Amendment) Act, 2009 (U.P. Act no. 24 of 2009) 293 The Uttar Pradesh Technical University (Amendment) Act, 2010 (U.P. Act no. 5 of 2010) 294 The Uttar Pradesh State Legislature Members and Officers and Ministers Amenities Laws (Amendment) Act, 2010 (U.P. Act no. 9 of 2010) 295 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 2013 (U.P. Act no. 4 of 2013) 296 The Uttar Pradesh State Law Commission (Repeal) Act, 2012 (U.P. Act no. 7 of 2013) 297 The Uttar Pradesh Shri Kashi Vishwanath Temple (Amendment) Act, 2013 (U.P. Act no. 11 of 2013) 298 The Uttar Pradesh Shri Kashi Vishwanath Temple (Second Amendment) Act, 2013 (U.P. Act no. 12 of 2013) 299 The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 2013 (U.P. Act no. 15 of 2013) 300 The Uttar Pradesh Value Added Tax (Amendment) Act, 2013 (U.P. Act no. 18 of 2013) 301 The Uttar Pradesh State Commission for Women (Amendment) Act, 2013 (U.P. Act no. 19 of 2013) 302 The Uttar Pradesh Vocational Education and Training (Repeal) Act, 2014 (U.P. Act no. 6 of 2014) 303 The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2014 (U.P. Act no. 9 of 2014) 304 The Uttar Pradesh Secondary Education Services Selection Board (Amendment) Act, 2014 (U.P. Act no. 21 of 2014) 305 The Uttar Pradesh Value Added Tax (Amendment) Act, 2014 (U.P. Act no. 23 of 2014) 306 The Uttar Pradesh Public Services (Tribunal) (Amendment) Act, 2015 (U.P. Act no. 1 of 2015) 307 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 2015 (U.P. Act no. 3 of 2015) 308 The Uttar Pradesh Secondary Education Services Selection Board (Amendment) Act, 2016 (U.P. Act no. 7 of 2016) 309 The Uttar Pradesh Gangsters and Anti Social Activities (Prevention) (Amendment) Act, 2015 (U.P. Act no. 14 of 2016) 310 The Uttar Pradesh Tax on Entry of Goods into Local Areas (Amendment) Act, 2016 (U.P. Act no. 18 of 2016) 311 The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 2016 (U.P. Act no. 21 of 2016) 312 The Uttar Pradesh Public Services (Tribunal) (Amendment) Act, 2017 (U.P. Act no. 4 of 2017) Repeal and Saving 4. (1) The Uttar Pradesh Repealing Ordinance, 2021 is hereby repealed. U.P. Ordinance no. 6 of 2021 (2) Notwithstanding such repeal, anything done or any action taken under the provisions of the Ordinance referred to in sub-section (1) shall be deemed to have been done or taken under the corresponding provisions of this Act as if the provisions of this Act were in force at all material times. STATEMENT OF OBJECTS AND REASONS This Bill is one of those periodical measures by which enactments which have ceased to be in force or have become obsolete, are repealed. On recommendation of the State Law Commission, and in order to reduce regulatory compliance burden to facilitate ease of doing business for citizens and industries and with the objective of decriminalization, it has ben decided to repeal enactments which have become redundant and obsolete in present times or retention whereof as separate Acts is unnecessary, after obtaining the consent of the Administrative Departments related therewith. Since the State Legislature was not in session and immediate legislative action was necessary to implement the aforesaid decision, the Uttar Pradesh Repealing Ordinance, 2021 (U. P. Ordinance no. 6 of 2021) was promulgated by the Governor on August 4, 2021. This Bill is introduced to replace the aforesaid Ordinance. ——————
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