The EXPIRING LAWS CONTINUANCE ACT, 1948
Uttar Pradesh · state statute
Open in Lexace · Ask the AI about this act THE UNITED PROVINCES EXPIRING LAWS CONTINUANCE ACT, 1948
(U. P. Act No. XIII of 1948)
__ _
ARRANGEMENT OF SECTIONS
--
Sections :
1- Short title and commencement
2- Continuance inforce of Acts mentioned in the schedule
-Schedule
2
THE UNITED PROVINCES EXPIRING LAWS
CONTINUANCE ACT, 19481
(U. P. Act No. XIII of 1948)
[ Passed by the Uttar Pradesh Legislative Assembly on March 6,
1948 and by the Uttar Pradesh Legislative on March 20, 1948.
Received the assent of the Governor General on March 6, 1948,
under section 76 of the Government of India Act, 1935, as adapted by
the India (Provisional Constitution) Order, 1947, and was published in
the United Provinces Gazette Extraordinary dated April 1, 1948.]
AN
ACT
To continue certain expiring laws promulgated by His Excellency
the Governor of the United Provinces by virtue of section 93 of the
Government of India Act, 1935.
Whereas the Acts mentioned in the schedule (hereinafter called
“Principal Act”) were promulgated by his Excellency the Governor of
the United Provinces by virtue of the Proclamation, under section 93 of
the Government of India Act, 1935, dated November 3, 1939, as
amended from time to time ;
And whereas the Principal Acts are, in so far as they are in
force and are temporary in their duration, limited to expire on March
31, 1948 ;
And whereas the Principal Acts are, in so far as they are in
force and are temporary in their duration, limited to expire on March
31, 1948 ;
It is hereby enacted as follows :
Short title and
commencement 1. (1) This Act may be called the United Provinces Expiring
Laws Continuance Act, 1948.
Continuance in
force of Acts
mentioned in
the schedule
2. (1) The Principal Acts mentioned in column 1 of the schedule
shall, subject to the modification and to the extent specified in column
2, be permanent Acts.
(2) Any unrepeated enactments which are temporary in their
duration shall in so far as they amend or affect the Principal Act
continued by the foregoing provision of this Act, be continued in like
manner whether they are mentioned in the schedule or not.
——————————————————————————————————————————
1 For Statement of Objects and Reasons, see Uttar Pradesh Gazette, Extraordinary, dated February 19,
1948.
[The United Provinces Expiring Laws Continuance Act, 1948]
3
lu~ 1948 bZŒ dk la;qDr çkUr ds lekIr gksus okys ,sDVks dks tkjh j[kus dk ,sDV1 [la;qDr izkUr dk ,sDV uaŒ 13] 1948 bZ0] [la;qDr izkUrh; ysftLysfVo vlsEcyh rFkk ysftLysfVo dkSafly us Øe'k% 6 ekpZ rFkk 20 ekpZ] 1948 bZ] dks Lohd`r fd;k A Hkkjrh; ¼vLFkk;h fo/kku½ vkns'k] 1947 bZ0 }kjk fu;ekuqdwy cuk;s gq;s Hkkjr&'kklu&fo/kku] 1935 bZ0 dh /kkjk 76 ds v/khu xouZj tujy us 30 ekpZ] 1948 bZ0 dks Lohd`fr iznku dh vkSj og ljdkjh la;qqDr izkUrh;] vlk/kkj.k xtV esa 1 vizSy] 1948 bZ0 dks izdkf'kr gqvk A] xouZesaV vkQ bfUM;k ,sDV] 1935 bZ0 dh /kkjk 93 ds v/khu ijeekU; xouZj egksn;] la;qDr izkUr us ftu ,sDVksa dks ykxw fd;k Fkk] muesa ls dqN dh vof/k c<+kus ds fy,] ,d ,sDV D;ksfd xouZesUV vkWQ bfUM;k ,sDV] 1935 bZ0 dh /kkjk 93 ds v/khu rk0 3 uoEcj] 1939 bZ0 dks ,d ?kks’k.kk tkjh dh x;h Fkh ftlesa le;≤ ij la'kks/ku Hkh gq;s Fks vkSj D;ksfd mlds vuqlkj ijeekU; xouZj egksn;] la;qDr izkar us ifjf'k’V ¼'ksM~;wy½ esa fy[ks gq, ,sDV] ¼ftudks okn esa ewy ,sDV dgk x;k gS½ tkjh fd;s Fks ( vkSj D;ksafd ewy ,sDV ftudha vof/k vLFkkbZ gS] 31 ekpZ] 1948 bZ0 dks tgka rd og ykxw gSa lekIr gks tk;saxs ( vkSj D;ksafd ;g mfpr vkSj vko';d gS fd bl ,sDV esa of.kZr ewy ,sDVksa dk vkSj ,sls ,sDVksa dks ftuds }kjk mi;qZDr ,sDVksa dk la'kks/ku gqvk gS vkSj ftudk mu ij izHkkc iM+rk gS] tkjh j[kus dh O;oLFkk dh tk;s ( blfy, uhps fy[kk gqvk ,sDV cuk;k tkrk gS %&& 1–bl ,sDV dk uke] 1948 bZ0 dk la;qDr izkUr ds lekIr gksus okys ,sDVksa dks tkjh j[kus dk ,sDV gksxk A
laf{kIr uke rFkk
çkjEHk
2–¼1½ os ewy ,sDV] ftudk o.kZu ifjf'k’V ds LrEHk 1 esa fd;k x;k gS mu la'kks/ku ds lkFk vkSj mu lhekvksa rd ftudk C;ksjk LrEHk 2 esa fn;k x;k gS] LFkk;h ,sDV gksaxs A
ifjf”k’V ¼”ksM~;wy½
esa of.kZr ,sDVksa dk
tkjh jguk
¼2½ ,sls ,sDV tks fdlh vLFkkbZ vof/k ds fy;s ykxw fd;s x;s gks] vkSj tks vHkh rd jn~n u gq, gksa] tgka rd os ewy ,sDVksa dk la'kks/ku djrs gSa ;k tgka rd os mudks izHkkfor djrs gksa] vkSj tks bl ,sDV ds mi;qZDr vkns'k }kjk tkjh jD[ks x;s gSa] mlh izdkj tkjh jgsaxs pkgs ifjf'k’V esa mudk o.kZu gks vFkok u gks A
——————————————————————————————————————————
1 mn~ns'; vkSj dkj.kksa ds fooj.k ds fy, fnukad 19 Qjojh] 1948 dk mRrj izns'k ljdkjh vlk/kkj.k xTkV nsf[k;s A
[lu~ 1948 bZ0 dk la;qDr izkUr ds lekIr gksus okys ,sDVksa dks tkjh j[kus dk ,sDV]
4
SCHEDULE
[See section 2]
———————————————————————————————————
Short title How far continued and the
amendments thereto
———————————————————————————————————
1 2
———————————————————————————————————
1940
The United Provinces Encumbered Estates (Amendment) Act, 1940
(U. P. Act II of 1940)
The U. P. Power Alcohol (Amendment) Act, 1940 (U. P. Act X of 1940)
The Whole Act
The Whole Act
The U. P. Legislative Members Removal of Disqualification Act, 1940
(U. P. Act VII of 1940)
The U. P. Sugar Factories Control (Amendment) Act, 1940 (U. P. Act XI
of 1940).
The Whole Act
The Whole
except section
13, sub-section
(1) of section 16
The U. P. Special Powers (Amendment) Act, 1940 (U. P. Act XII of
1940).
The U. P. Debt Redemption Act, 1940 (U. P. Act XIII of 1940).
The Whole Act
The Whole Act
as amended by
the U. P. Debt
Redemption
(Amendment)
Act, 1941 (U.P.
Act VI of 1941)
and the U. P.
Debt
Redemption
(Amend-ment)
Act, 1942 (U.P.
Act VI of 1942)
The U. P. Regulation of Agricultural Credit Act, 1940 (U. P. Act XIV of
1940).
The whole Act
1941
The U. P. Excise (Amendment) Act, 1941 (U. P. Act III of 1941).
The U. P. Shri Badrinath Temple (Amendment) Act, 1941 (U. P. Act IV
of 1941).
The Whole Act
The Whole Act
[The United Provinces Expiring Laws Continuance Act, 1948]
5
vuqlwph@ifjf‘k”V
¼/kkjk&2 ns[ksa½
laf{kIr uke dgk¡ rd tkjh ,oa la”kksf/kr
1940 n~ ;wukbVsM izksfolsat budEcs;MZ ,LVsV ¼,es.Mes.V½ ,DV 1940 ¼;w0ih0 ,DV ua0 2 lu~ 1940 bZ0½ lEiw.kZ ,DV n~ ;wukbVsM izksfolsat ikoj ,Ydksgy ¼,es.Mes.V½ ,DV 1940 ¼;w0ih0 ,DV ua0 10 lu~ 1940 bZ0½ lEiw.kZ ,DV n~ ;wukbVsM izksfolsat ysftlysfVo esEclZ fjewoy vkQ fMLDokyhQds”ku ,DV 1940 ¼;w0ih0 ,DV ua0 10 lu~ 1940 bZ0½ lEiw.kZ ,DV ;wukbVsM izksfolsat “kqxj QSDVjht d.Vªksy ¼,es.Mes.V½ ,DV 1940 ¼;w0ih0 ,DV ua0 11 lu~ 1940 bZ0½ lEiw.kZ ,DV ;wukbVsM izksfolsat MsCV fjMEi”ku ,DV 1940 ¼;w0ih0 ,DV ua0 13] lu~ 1940 bZ0½ ;Fkk la”kksf/kr ;w0ih0 MsCV fjMEi”ku ,DV ¼,es.Mes.V½ ,DV] 1941 (U.P. Act VI of 1941) rFkk ;w0ih0 MsCV fjMEi”ku ¼,es.Mes.V½ ,DV] 1942 (U.P. Act VI of 1941) ;wukbVsM izksfolsat jsxqus”ku vkQ ,xzhdYpjy ØsfMV ,DV 1940 ¼;w0ih0 ,DV ua0 14] lu~ 1940 bZ0½ lEiw.kZ ,DV
1941 ;wukbVsM izksfolsat ,DlkbZt ¼,es.Mes.V~½ ,DV] 1941 ¼;w0ih0 ,DV ua0 3] lu~ 1941 bZ0½ lEiw.kZ ,DV ;wukbVsM izksfolsat Jh cæhukFk VSEiy ¼,es.Mes.V½ ,DV 1941 ¼;w0ih0 ,DV ua0 4] lu~ 1941 bZ0½ lEiw.kZ ,DV
[lu~ 1948 bZ0 dk la;qDr izkUr ds lekIr gksus okys ,sDVksa dks tkjh j[kus dk ,sDV]
6
The U. P. Intermediate Education (Amendment) Act, 1941 (U. P. Act II
of 1941)
The U. P. Muslim Waqfs (Validating and Amendment) Act, 1941 (U. P.
Act VIII of 1941)
The Whole Act
The Whole Act
The U. P. Land Revenue (Amendment) Act, 1941 (U. P. Act XI of 1941)
The U. P. Motor Vehicles Taxation (Amendment) Act, 1941 (U. P. Act X
of 1941).
The Whole Act
The Whole Act
The U. P. Excise (Supplementary Amendment) Act, 1941 (U. P. Act XIII
of 1941).
The N. W. P. Villages and Road Police (Amendment) Act, 1941 (U. P. Act
XIV of 1941).
The Whole Act
The Whole Act
The Cotton Ginning and Pressing Factories (U. P. Amendment) Act,
1941 (U. P. Act XV of 1941).
The whole Act
1942
The U. P. District Boards (Amendment) Act, 1942 (U. P. Act I of 1942).
The Naik Girls’ Protection (Amendment) Act, 1942 (U. P. Act II of 1942).
The Whole Act
The Whole Act
The U. P. Goondas (Amendment) Act, 1942 (U. P. Act IV of 1942).
The U. P. Special Armed Constabulary Act, 1942 (U. P. Act V of 1942).
The Whole Act
The Whole Act
except the
words “or for
the duration of
the present
war whichever
is less”
occurring in
the schedule
The Cinematograph (U. P. Amendment) Act, 1942 (U. P. Act VII of
1942).
The Whole Act
[The United Provinces Expiring Laws Continuance Act, 1948]
7
fn ;w0 ih0 bUVjehfM;sV ,twds'ku ¼,esaUMesaV½ ,sDV] lu~ 1941 bZ0 ¼;w0 ih0 ,sDV ua0 5] lu~ 1941 bZ0½A fn ;w0 ih0 eqfLye oDQl~ ¼oSfyMsafVxa ,sUM ,esaUMesaV½ ,sDV] lu~ 1941 bZ0 ¼;w0 ih0 ,sDV ua0 8] lu~ 1941 bZ0½A
lEiw.kZ ,sDV
lEiw.kZ ,sDV
fn ;w0 ih0 ySUM jsosU;w ¼,esaUMesaV½ ,sDV] lu~ 1941 bZ0 ¼;w0 ih0 ,sDV ua0 11] lu~ 1941 bZ0½A fn ;w0 ih0 eksVj fogfdYl VSDls'ku ¼,esaUMesaV½ ,sDV] lu~ 1941 bZ0 ¼;w0 ih0 ,sDV ua0 10] lu~ 1941 bZ0½A
lEiw.kZ ,sDV
lEiw.kZ ,sDV
fn ;w0 ih0 ,Dlkbt ¼lfIyesaUVjh ,esaUMesaV½ ,sDV] lu~ 1941 bZ0 ¼;w0 ih0 ,sDV ua0 13] lu~ 1941 bZ0½ A fn ,u0 MCY;w0 ih0 foystst ,sDV] lu~ 1941 bZ0 ¼;w0 ih0 ,sDV ua0 14] lu~ 1941 bZ0½A
lEiw.kZ ,sDV
lEiw.kZ ,sDV
fn dkVu ftfuax ,sUM izsflax QSDVjht ¼;w0 ih0 ,esaUMesaV½ ,sDV] lu~ 1941 bZ0 ¼;w0 ih0 ,sDV ua0 15] lu~ 1941 bZ0½ A
lEiw.kZ ,sDV
lu~ 1942 bZ0 fn ;w0 ih0 fMfLVªhDV cksMZ~l ¼,esaUMesaV½ ,sDV] lu~ 1942 bZ0 ¼;w0 ih0 ,sDV ua0 1] lu~ 1942 bZ0½A fn uk;d xYlZ izksVsD'ku ¼,esaUMesaV½ ,sDV] lu~ 1942 bZ0 ¼;w0 ih0 ,sDV ua0 2] lu~ 1942 bZ0½A
lEiw.kZ ,sDV
lEiw.kZ ,sDV
fn ;w0 ih0 xw.Mkt ¼,esaUMesaV½ ,sDV] lu~ 1942 bZ0 ¼;w0 ih0 ,sDV ua0 4] lu~ 1942 bZ0½A fn ;w0 ih0 Lis'ky vkEMZ dkELVscyjh ,sDV] lu~ 1942 bZ0 ¼;w0 ih0 ,sDV ua0 5] lu~ 1942 bZ0½A
lEiw.kZ ,sDV
¼”ksM~;wy½ es fn;s
gq;s ;g 'kCn
fn fluseSVhxzkQ ¼;w0 ih0 ,esUMesaV½ ,sDV] lu~ 1942 bZ0 ¼;w0 ih0 ,sDV ua0 7] lu~ 1942 bZ0½A
lEiw.kZ ,sDV
[lu~ 1948 bZ0 dk la;qDr izkUr ds lekIr gksus okys ,sDVksa dks tkjh j[kus dk ,sDV]
8
The U. P. Municipalities (Amendment) Act, 1942 (U. P. Act VIII of
1942).
The Whole Act
except the
clause (b) and
(c) of section 2
and section 4
The U. P. Hindu Women’s Rights to Property (Extension to Agricultural
Land) Act, 1942 (U. P. Act XI of 1942).
The U. P. Municipalities (Second Amendment) Act, 1942 (U. P. Act XIII
of 1942).
The Whole Act
The Whole Act
The U. P. Shri Badri Nath Temple (Amendment) Act, 1942 (U. P. Act XV
of 1942)
The U. P. District Boards (Third Amendment) Act, 1942 (U. P. Act XVI
of 1942)
The Whole Act
The Whole Act
The U. P. Municipalities (Third Amendment) Act, 1942 (U. P. Act XVII
of 1942)
The Whole Act
1943
The U. P. District Boards (Amendment) Act, 1943 (U. P. Act II of 1943).
The U. P. Encumbered Estates (Amendment) Act, 1943 (U. P. Act XI of
1943).
The Whole Act
The Whole Act
The U. P. Municipalities (Amendment) Act, 1943 (U. P. Act XI of 1943).
The U. P. Sugar Factories Control (Amendment) Act, 1943 (U. P. Act XII
of 1943).
The whole Act
The whole Act
1944
The Co-operative Societies (U. P. Amendment) Act, 1944 (U. P. Act I of
1944).
The Whole Act
[The United Provinces Expiring Laws Continuance Act, 1948]
9
fn ;w0 ih0 E;wfufliSfyVht ¼,esUMesaV½ ,sDV] lu~ 1942 bZ0 ¼;w0 ih0 ,sDV ua0 8] lu~ 1942 bZ0½A
The Whole Act
except the
clause (b) and
(c) of section 2
and section 4
fn ;w0 ih0 fgUnw ohesUl jkbV~l Vq izkiVhZ ¼,DlVsU'ku Vq ,sxzhdYpj ySUM½ ,sDV] lu~ 1942 bZ0 ¼,sDV ua0 11] lu~ 1942 bZ0½A fn ;w0 ih0 E;wfufliSfyVht ¼lsdsUM ,esaUMesaV½ ,sDV] lu~ 1942 bZ0 ¼;w0 ih0 ,sDV lEiw.kZ ,sDV 13] vkQ 1942 bZ0½A
lEiw.kZ ,sDV
lEiw.kZ ,sDV
fn ;w0 ih0 Jh cnzhukFk VsfEiy ¼,esaUMesaV½ ,sDV] lu~ 1942 bZ0 ¼;w0 ih0 ,sDV 15] vkQ 1942 bZ0½A fn ;w0 ih0 fMfLVªhDV cksMZl ¼FkMZ ,esaUMesaV½ ,sDV] lu~ 1942 bZ0 ¼;w0 ih0 ,sDV 16] vkQ 1942 bZ0½A
lEiw.kZ ,sDV
lEiw.kZ ,sDV
fn ;w0 ih0 E;qfufliSfYkVht ¼FkMZ ,esaUMesaV½ ,sDV] lu~ 1942 bZ0 ¼;w0 ih0 ,sDV 17] vkQ 1942 bZ0½A
lEiw.kZ ,sDV
lu~ 1943 bZ0 fn ;w0 ih0 fMfLVªhDV cksMZ~l ¼,esaUMesaV½ ,sDV] lu~ 1943 bZ0 ¼;w0 ih0 ,sDV ua0 2] lu~ 1943 bZ0½A fn ;w0 ih0 bUdEcMZ LVsV~l ¼,esaUMesaV½ ,sDV] 1943 bZ0 ¼;w0 ih0 ,sDV ua0 10] lu~ 1943 bZ0½A
lEiw.kZ ,sDV
lEiw.kZ ,sDV
fn ;w0 ih0 E;wfufliSfyVht ¼,esaUMesaV½ ,sDV] lu~ 1943 bZ0 ¼;w0 ih0 ,sDV ua0 11] lu~ 1943 bZ0½A fn ;w0 ih0 'kqxj QSDVjht dUVªksy ¼,esaUMesaV½ ,sDV] lu~ 1943 bZ0 ¼;w0 ih0 ,sDV ua0 12] lu~ 1943 bZ0½A
lEiw.kZ ,sDV
lEiw.kZ ,sDV
lu~ 1944 bZ0 fn dksvkijsfVo lkslkbVht ¼;w0 ih0 ,esaUMesaV½ ,sDV] lu~ 1944 bZ0 ¼;w0 ih0 ,sDV ua0 1] lu~ 1944 bZ0½A
lEiw.kZ ,sDV
[lu~ 1948 bZ0 dk la;qDr izkUr ds lekIr gksus okys ,sDVksa dks tkjh j[kus dk ,sDV]
10
The Police (U. P. Amendment) Act, 1944 (U. P. Act II of 1944).
The Whole Act
The U. P. Fire Services Act, 1944 (U. P. Act III of 1944).
The U. P. Town Improvement (Amendment) Act, 1944 (U. P. Act VI of
1944).
The Whole Act
The Whole Act
1945
The U. P. Municipalities (Amendment) Act, 1945 (U. P. Act I of 1945).
The U. P. Sugar Factories Control (Amendment) Act, 1945 (U. P. Act III
of 1945).
The Whole Act
The Whole Act
The U. P. Badri Nath (Sanitation and Improvement) Act, 1945 (U. P. Act
V of 1945).
The Kanpur Urban Area Development Act, 1945 (U. P. Act VI of 1945).
The Whole Act
The Whole Act
as amended by
the Kanpur
Urban Area
Development
Board
(Amendment of
Constitution)
(Act II of Act,
1948)
The U. P. Roadside Land Control Act, 1945 (U. P. Act X of 1945).
The Whole Act
1946
The Lucknow University (Amendment) Act, 1946 (U. P. Act I of 1946).
The Agra University (Amendment) Act, 1946 (U. P. Act II of 1946).
The Whole Act
The Whole Act
The U. P. Encumbered Estates (Amendment) Act, 1946 (U. P. Act IV of
1946).
The Agra University (Second Amendment) Act, 1946 (U. P. Act V of
1946).
The whole Act
The whole Act
[The United Provinces Expiring Laws Continuance Act, 1948]
11
fn iqfyl ¼;w0 ih0 ,esaUMesaV½ ,sDV] lu~ 1944 bZ0 ¼;w0 ih0 ,sDV ua0 2] vkQ 1944 bZ0½A
lEiw.kZ ,sDV
fn ;w0 ih0 Qk;j lfoZlst ,sDV] lu~ 1944 bZ0 ¼;w0 ih0 ,sDV ua0 3] vkQ 1944 bZ0½A fn ;w0 ih0 Vkmu bEizqoesUV ¼,esaUMesaV½ ,sDV] lu~ 1944 bZ0 ¼;w0 ih0 ,sDV ua0 6] vkQ 1944 bZ0½A
lEiw.kZ ,sDV lEiw.kZ ,sDV
lu~ 1945 bZ0 fn ;w0 ih0 E;qfufliSfyVht ¼,esaUMesaV½ ,sDV] lu~ 1945 bZ0 ¼;w0 ih0 ,sDV ua0 1] vkQ 1945 bZ0½A fn ;w0 ih0 “kqxj QSDVjht dUVªksYk ¼,esaUMesaV½ ,sDV] lu~ 1945 bZ0 ¼;w0 ih0 ,sDV ua0 3] vkQ 1945 bZ0½A
lEiw.kZ ,sDV
lEiw.kZ ,sDV
fn ;w0 ih0 cnzhukFk ¼lSfuVs”ku ,sUM bEizqoesaV½ ,sDV] lu~ 1945 bZ0 ¼;w0 ih0 ,sDV ua0 5] vkQ 1945 bZ0½A fn dkuiqj vcZu ,fj;k MsosyiesaV ,sDV] lu~ 1945 bZ0 ¼;w0 ih0 ,sDV ua0 6] vkQ 1945 bZ0½A
lEiw.kZ ,sDV
lEiw.kZ ,sDV tSlk fd og dkuiqj vcZu ,fj;k MsoyiesaV cksMZ ¼vesaMesaV vkQ dkULVhV~;w”ku½ ,sDV 1948 bZ0 ¼;w0 ih0 ,sDV 2] vkQ 1948½ }kjk la”kksf/kr gSA
fn ;w0 ih0 jksM lkbM ySUM dUVªksy ,sDV] lu~ 1945 bZ0 ¼;w0 ih0 ,sDV ua0 10] vkQ 1945 bZ0½A
lEiw.kZ ,sDV
lu~ 1946 bZ0 fn y[kuÅ ;wfuoflZVh ¼vesUMesaV½ ,sDV] lu~ 1946 bZ0 ¼;w0 ih0 ,sDV ua0 1] vkQ 1946 bZ0½A fn vkxjk ;wfuoflZVh ¼vesUMesaV½ ,sDV] lu~ 1946 bZ0 ¼;w0 ih0 ,sDV ua0 2] vkQ 1946 bZ0½A
lEiw.kZ ,sDV
lEiw.kZ ,sDV
fn ;w0 ih0 bUdEcMZ LVsV~l ¼vesUMesaV½ ,sDV] lu~ 1946 bZ0 ¼;w0 ih0 ,sDV ua0 4] vkQ 1946 bZ0½A fn vkxjk ;wfuoflZVh ¼lsdsUM vesUMesaV½ ,sDV] lu~ 1946 bZ0 ¼;w0 ih0 ,sDV ua0 5] vkQ 1946 bZ0½A
lEiw.kZ ,sDV
lEiw.kZ ,sDV
2
Lex