Uttarakhand — state statutes

278 acts.

• The ADVOCATES ACT, 1961
• The ARBITRATION AND CONCILIATION ACT, 1996
• The BHAGWANT GLOBAL UNIVERSITY ACT, 2016
• The Bharatiya Nagarik Suraksha Sanhita, 2023
• The BIST INDUSTRIAL CORPORATION LIMITED (ACQUISITION OF UNDERTAKING) ACT, 1970
• The CONSOLIDATION OF HOLDINGS ACT, 1953
• The CONSUMER PROTECTION ACT, 2019
• The Dit University Act
• The Doon University Act
• The GRAPHIC ERA HILL UNIVERSITY1 ACT, 2011
• The HARIDWAR ANANT KUMBH NIDHI ACT, 2003
• The Hemwati Nandan Bahuguna Medical Education University Act
• The HIMALAYAN GARHWAL UNIVERSITY ACT, 2016
• The HIMALAYIYA UNIVERSITY, ACT 2019
• The ICFAI UNIVERSITY ACT, 2003
• The intermediate education act, 1921
• The JAUNSAR-BAWAR PARGANA (DISTRICT DEHRA DUN) REVENUE OFFICIALS (SPECIAL POWERS) ACT, 1958
• The jaunsar-bawar zamindari abolition and land reforms act, 1956
• The kumaun and garhwal water (collection retention and distribution) act, 1975
• The kumaun animal transport control act, 1947
• The MOTHERHOOD UNIVERSITY ACT, 2014
• The NATIONAL LAW UNIVERSITY OF UTTARAKHAND ACT, 2011
• The PARAMEDICAL COUNCIL ACT
• The QUANTUM UNIVERSITY ACT, 2016
• The RAS BIHARI BOSE SUBHARTI UNIVERSITY
• The Right to Information
• The ROORKEE UNIVERSITY ACT 1947
• The SARDAR BHAGWAN SINGH UNIVERSITY ACT, 2016
• The SHRI GURU RAM RAI UNIVERSITY ACT, 2016
• The Soban singh jeena University Act,2019
• The SRI DEV SUMAN UNIVERSITY ACT
• The swami ram Himalyan act
• The TEHRI GARHWAL REVENUE OFFICIALS (SPECIAL POWERS) ACT, 1956
• The U. P. ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS PRESERVATION ACT, 19561 U. P. ACT No. VII OF
• The u. p. industrial establishments (national holidays) act, 1961
• The U. P. PREVENTION OF COW SLAUGHTER ACT, 1955
• The u. p. sugar cane (purchase tax) act, 1961
• The U.P. Water Supply and Sewerage Act, 1975
• The UNITED PROVINCES ACQUISITION OF PROPERTY (FLOOD RELIEF) ACT, 19481
• The UNITED PROVINCES AERIAL ROPEWAYS ACT 1922
• The UNITED PROVINCES AYURVEDIC AND UNANI TIBBI SYSTEMS OF MEDICINE1 ACT, 19392
• The UNITED PROVINCES BADRINATH (SANITATION AND IMPROVEMENT) (REPEAL) ACT, 1975
• The UNITED PROVINCES COTTON (STATISTICS) ACT, 1947
• The UNITED PROVINCES COTTON PEST CONTROL ACT, 1936
• The UNITED PROVINCES DISTRICT BOARDS PRIMARY EDUCATION ACT, 1926
• The united provinces excise act, 1910
• The united provinces expiring laws continuance act, 1948
• The united provinces first ofenders probation act, 1938
• The united provinces fisheries act, 1948
• The UNITED PROVINCES INDUSTRIAL DISPUTES ACT, 1947
• The UNITED PROVINCES LAND ACQUISITION (REHABILITATION OF REFUGEES) ACT, 1948
• The UNITED PROVINCES LAND REVENUE ACT, 1901
• The UNITED PROVINCES MEDICAL ACT, 1917
• The UNITED PROVINCES MELAS ACT, 1938
• The UNITED PROVINCES MINOR IRRIGATION
• The UNITED PROVINCES NATIONAL PARKS ACT, 1935
• The UNITED PROVINCES NURSES, MIDWIVES, ASSISTANT MIDWIVES, AUXILIARY NURSE-MIDWIVES AND HEALTH VISITORS REGISTRATION ACT, 1934
• The UNITED PROVINCES OPIUM SMOKING ACT, 1934
• The UNITED PROVINCES PANCHAYAT RAJ ACT, 1947
• The UNITED PROVINCES PRADESHIK ARMED CONSTABULARY ACT, 1948
• The UNITED PROVINCES PRISONERS RELEASE ON PROBATION ACT, 1938
• The UNITED PROVINCES PROVINCIALIZATION OF HOSPITALS ACT, 1947
• The UNITED PROVINCES RAKSHAK DAL, ACT, 1948
• The united provinces state tube-wells act, 1936
• The University of Engineering and Technology Roorkee Act, 2020
• The UTAR PRADESH HABITUAL OFFENDERS' RESTRICTION ACT, 1952
• The UTTAR PRADEHS LANGUAGE (BILLS AND ACTS) ACT, 1950
• The UTTAR PRADESH ADVERTISEMENTS TAX ACT, 1981
• The UTTAR PRADESH ADVOCATES WELFARE FUND ACT, 1974
• The UTTAR PRADESH AGRICULTURAL CREDIT ACT, 1973
• The UTTAR PRADESH AGRICULTURAL DISEASES AND PESTS ACT, 19541
• The UTTAR PRADESH ANATOMY ACT, 1956
• The UTTAR PRADESH AREA DEVELOPMENT ACT, 1976
• The UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965
• The UTTAR PRADESH BASIC EDUCATION ACT, 1972
• The UTTAR PRADESH BHAGIRATHI RIVER VALLEY AUTHORITY ACT, 1999
• The UTTAR PRADESH BHOODAN YAGYA ACT, 1952
• The UTTAR PRADESH BHOOMI EVAM JAL SANRAKSHAN ADHINIYAM, 1963
• The UTTAR PRADESH BOARD OF SECONDARY SANSKRIT
• The UTTAR PRADESH BRICKS (REGULATION OF SUPPLY) ACT, 1990
• The UTTAR PRADESH CATTLE PURCHASE TAX ACT, 1976
• The UTTAR PRADESH CHILDREN ACT, 1951
• The UTTAR PRADESH CHIT FUND ACT, 1975
• The UTTAR PRADESH CINEMAS (REGULATION) ACT, 1955
• The UTTAR PRADESH COMMISSION FOR MINORITIES ACT, 1994
• The UTTAR PRADESH COMMISSION FOR THE SCHEDULED CASTES AND SCHEDULED TRIBES ACT, 1995
• The UTTAR PRADESH CONTINGENCY FUND ACT, 1950
• The UTTAR PRADESH CONTROL OF GOONDAS ACT, 1970
• The UTTAR PRADESH CORNEAL GRAFTING ACT, 1964
• The UTTAR PRADESH COURSE BOOKS ACT, 1978
• The UTTAR PRADESH DACOITY AFFECTED AREAS ACT, 1983
• The UTTAR PRADESH DEBT RELIEF ACT, 1977
• The UTTAR PRADESH DEPARTMENTAL INQUIRIES (ENFORCEMENT OF ATTENDANCE OF WITNESSES AND PRODUCTION OF DOCUMENTS) ACT, 1976
• The UTTAR PRADESH DISTRICT PLANNING COMMITTEE ACT, 1999
• The UTTAR PRADESH DOOKAN AUR VANIJYA ADHISHTHAN ADHINIYAM, 1962
• The Uttar Pradesh Education Institutions (Prevention of Dissipation of Assets) Act, 1974
• The UTTAR PRADESH EDUCATIONAL INSTITUTIONS (TAKING OVER OF MANAGEMENT) ACT, 1976
• The UTTAR PRADESH ELECTRIC WIRE AND TRANSFORMERS PREVENTION AND PUNISHMENT OF THEFT) ACT, 1976
• The UTTAR PRADESH ELECTRICITY (DUTY) ACT, 1952
• The UTTAR PRADESH EMPLOYMENT OF SUBSTITUTE WORKMEN ACT, 1978
• The uttar pradesh flood emergency powers (evacuation and requisition) act, 1951
• The uttar pradesh forest corporation act, 1974
• The UTTAR PRADESH GANGSTERS AND ANTI-SOCIAL ACTIVITIES (PREVENTION) ACT,
• The UTTAR PRADESH GENERAL CLAUSES ACT, 1904
• The UTTAR PRADESH GO-SEVA AYOG ADHINIYAM, 1999
• The UTTAR PRADESH GOSHALA ADHINIYAM, 1964
• The UTTAR PRADESH GOVERNMENT ELECTRICAL UNDERTAKINGS (DUES RECOVERY) ACT, 1958
• The uttar pradesh health workers and health supervisors (regulation of pay) act, 1996
• The uttar pradesh high schools and intermidate colleges (payment of salaries of teachers and other employees) act, 1971
• The uttar pradesh higher education services commission act 1980
• The uttar pradesh hindu public religious institutions (prevention of dissipation of properties) (temporary powers) act, 1962
• The UTTAR PRADESH HOME GUARDS ADHINIYAM, 1963
• The UTTAR PRADESH HOMOEOPATHIC MEDICAL COLLEGES (ACQUISITION AND MISCELLANEOUS PROVISIONS) ACT, 1981
• The UTTAR PRADESH HOUSE SITES (FLOOD AFFECTED AREAS) (TEMPORARY POWERS) ACT, 1957
• The UTTAR PRADESH INDIAN MEDICAL INSTITUTIONS (ACQUISITION AND MISCELLANEOUS PROVISIONS) ACT, 1982
• The UTTAR PRADESH INDUSTRIAL AREA DEVELOPMENT ACT, 1976
• The uttar pradesh industrial housing act, 1955
• The UTTAR PRADESH INDUSTRIAL PEACE (TIMELY PAYMENT OF WAGES) ACT, 1978
• The uttar pradesh industrial undertaking (special provisions for prevention of unemployment) act, 1966
• The uttar pradesh intoxicating liquor (objectionable advertisements) act, 1976
• The uttar pradesh jute goods (control) act, 1950
• The uttar pradesh kans eradication act, 1951
• The uttar pradesh kesari gram (prohibition) act, 1983
• The uttar pradesh khadi and village industries board act, 1960
• The Uttar Pradesh Krishi Evam Prodhyogik Vishwavidyalaya Adhiniyam
• The uttar pradesh krishi utapadan mandi samitis (alpakalik vyawastha) adhiniyam, 1972
• The UTTAR PRADESH KRISHI UTPADAN MANDI ADHINIYAM, 1964
• The UTTAR PRADESH KSHETTRA PANCHAYAT AND ZILA PANCHAYAT2 ADHINIYAM, 1961
• The UTTAR PRADESH LABOUR WELFARE FUND ACT, 1965
• The UTTAR PRADESH LANDLESS AGRICULTURAL LABOURERS DEBT RELIEF ACT, 1975
• The UTTAR PRADESH MILK ACT, 1976
• The UTTAR PRADESH MINISTERS (SALARIES, ALLOWANCES AND MISCELLANEOUS PROVISIONS) ACT, 1981
• The UTTAR PRADESH MOTOR VEHICLES (SPECIAL PROVISIONS) ACT, 1976
• The UTTAR PRADESH MOTOR VEHICLES TAXATION ACT, 1997
• The UTTAR PRADESH MUNICIPAL CORPORATION ACT, 1959
• The UTTAR PRADESH MUNICIPALITIES ACT, 1916
• The UTTAR PRADESH MUNICIPALITIES, NOTIFIED AREAS AND TOWN AREAS (ALPAKALIK VYAVISTHA) ADHINIYAM, 1994
• The UTTAR PRADESH MUSLIM WAQFS ACT, 1960
• The UTTAR PRADESH OWNERSHIP OF FLATS ACT, 1975
• The UTTAR PRADESH PARKS, PLAYGROUNDS AND OPEN SPACES (PRESERVATION AND REGULATION) ACT, 1975
• The UTTAR PRADESH PASHUDHAN SUDHAR ADHINIYAM, 1964
• The UTTAR PRADESH PLASTIC AND OTHER NON-BIODEGRADABLE GARABGE (REGULATION OF USE AND DISPOSAL)
• The UTTAR PRADESH POST-GRADUATE MEDICAL EDUCATION (RESERVATION FOR SCHEDULED CASTES, SCHEDULED TRIBES AND OTHER BACKWARD CLASSES) ACT, 1997
• The UTTAR PRADESH PRAVIDHIK SHIKSHA ADHINIYAM, 1962
• The uttar pradesh prohibition of beggary act, 1975
• The UTTAR PRADESH PROMOTION AND PROTECTION OF FRUIT TREES (REGULATION OF HARMFUL ESTABLISHMENTS AND HOUSING SCHEMES)
• The UTTAR PRADESH PROTECTION OF TREES ACT, 1976
• The UTTAR PRADESH PROVISIONAL COLLECTION OF TAXES, ACT, 1980
• The UTTAR PRADESH PUBLIC EXAMINATION (PREVENTION OF UNFAIR MEANS) ACT, 1998
• The uttar pradesh public examination (prevention of unfair means) act, 1998
• The UTTAR PRADESH PUBLIC SERVICE (TRIBUNALS) ACT, 19761
• The UTTAR PRADESH PUBLIC SERVICES (RESERVATION FOR PHYSICALLY HANDICAPPED, DEPENDENTS OF FREEDOM FIGHTERS AND EX-SERVICEMEN) ACT, 1993
• The UTTAR PRADESH RAJARSHI TANDON OPEN UNIVERSITY ACT, 1999
• The UTTAR PRADESH RAJYA VIDYUT UTPADAN NIGAM LTD. (ACQUISITION AND TRANSFER OF UNDERTAKING) ACT, 1992
• The UTTAR PRADESH REGULATION OF COLD STORAGES ACT
• The UTTAR PRADESH REGULATION OF MONEY-LENDING ACT, 1976
• The UTTAR PRADESH RESIN AND OTHER FOREST PRODUCE (REGULATION OF TRADE) ACT, 1976
• The UTTAR PRADESH ROAD TRANSPORT SCHEMES (VALIDATION)ACT
• The UTTAR PRADESH RURAL HOUSING BOARD ACT, 1982
• The UTTAR PRADESH RURAL WEAKER SECTIONS (MORATORIUM ON RECOVERY OF DEBTS) ACT, 1975
• The uttar pradesh safai mazdoors protection act, 1976
• The UTTAR PRADESH SAHAKARI GRM VIKAS BANK ACT, 1964
• The uttar pradesh secondary education services selection board2 act, 1982
• The uttar pradesh special area development authorities act, 1986.
• The uttar pradesh state legislature (members emoluments and pension) act, 1980
• The uttar pradesh state legislature (prevention of disqualification) act, 1971
• The uttar pradesh state legislature proceedings (protection of publication) act, 1977
• The uttar pradesh state public service commission (regulation of procedure) act, 1985
• The uttar pradesh state road transport corporation employees (other than officers) (appointing authorities) act, 1987
• The uttar pradesh state universities (validation of appointments) act, 1984
• The uttar pradesh state universities act, 1973
• The uttar pradesh sugarcane (regulation of supply and purchase) act, 1953
• The uttar pradesh tax on entry of goods act, 2000
• The uttar pradesh taxation and land revenue laws act, 1975
• The uttar pradesh technical university act, 2000
• The uttar pradesh training colleges (payment of salaries of teachers and other employees) act, 1978
• The uttar pradesh unauthorised medical educational institutions (prevention) act, 1973
• The uttar pradesh universities (provisions regarding conduct of examinations) act, 1965
• The uttar pradesh urban buildings (regulation of letting, rent and eviction) act, 1972
• The UTTAR PRADESH VIGILANCE ESTABLISHMENT ACT, 1965
• The uttar pradesh warehouse act, 1958
• The uttar pradesh weights and measures (enforcement) act, 1959
• The UTTAR PRADESH2 ACCOMMODATION REQUISITION ACT, 1947
• The Uttarakand Official Language Act
• The Uttarakhand ( the Uttar Pradesh Land Revenue Act,,1901) (Amendment) Act,, 2022
• The Uttarakhand Aadhar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act
• The Uttarakhand Agricultural Produce Marketing (Development and Regulation) Act, 2011
• The UTTARAKHAND ANNUAL TRANSFER FOR PUBLIC SERVANTS ACT,2017
• The Uttarakhand Anti Littering and Anti Spitting Act
• The UTTARAKHAND AUDIT ACT, 2012
• The Uttarakhand Ayurvedic University
• The Uttarakhand Benami Transaction (Prohibition) Act
• The Uttarakhand Boving Breeding Act
• The Uttarakhand Cess Act,2015
• The UTTARAKHAND CHAR DHAM DEVASTHANAM MANAGEMENT Act, 2019
• The UTTARAKHAND CO-OPERATIVE SOCIETIES ACT, 2003
• The Uttarakhand Compulsory Registration of Marriage Act,
• The Uttarakhand Compulsory Registration of Marriage Act,
• The UTTARAKHAND DEVEPLOPMENT BOARD ACT
• The Uttarakhand Disaster Mitigation Management and Prevention act
• The UTTARAKHAND DISTRICT PLANNING COMMITTEE ACT, 2007
• The UTTARAKHAND ENTERPRISES SINGLE WINDOW FACILITATION AND CLERANCE ACT
• The UTTARAKHAND FIRE & EMERGENCY SERVICE, FIRE PREVENTION AND FIRE SAFETY ACT, 2016
• The Uttarakhand fiscal responsibility and Budget Management Act
• The Uttarakhand fisheries Act
• The Uttarakhand Flood Plain Zoning Act
• The Uttarakhand Former Chief Minister Facility (Residential and Other Facilities) Act, 2019.
• The Uttarakhand Freedom of Religion Act
• The UTTARAKHAND FRUIT NURSERIES (REGULATION) ACT, 2019
• The Uttarakhand Gairsen Development Council Act
• The UTTARAKHAND GOODS AND SERVICES TAX ACT, 2017
• The Uttarakhand Green Energy Cess Act
• The UTTARAKHAND GST ACT
• The Uttarakhand Hills Consolidation of Holding Land Reforms Act
• The Uttarakhand Himigiri University Act
• The Uttarakhand Infrastructure and Road Safety Cess
• The UTTARAKHAND LANGUAGE INSTITUTIONS ACT, 2018
• The UTTARAKHAND LOKAYUKTA ACT, 2014
• The UTTARAKHAND MEDICAL COUNCIL ACT, 2002
• The Uttarakhand Medical Education Board Act
• The Uttarakhand Medicare Service Persons and Institutions
• The UTTARAKHAND MINISTERS (SALARIES, ALLOWANCES AND MISCELLANEOUS PROVISIONS) ACT,
• The Uttarakhand Minority Comission Act
• The Uttarakhand Miscelleneous Act Validation Act
• The UTTARAKHAND MOTOR VEHICLES TAXATION REFORMS ACT, 2003
• The Uttarakhand Open University
• The Uttarakhand Organic Agriculture Act, 2019
• The Uttarakhand Other Backward Classes Act
• The UTTARAKHAND PANCHAYATI RAJ ACT, 2016
• The Uttarakhand Patanjali University Act
• The Uttarakhand Petroleum and Energy Studies Act
• The Uttarakhand Plastice and other non Bio Degaradble garbage (Prevention of use and disposal)
• The UTTARAKHAND POLICE ACT, 2007
• The UTTARAKHAND POWER DEVELOPMENT FUND ACT, 2003
• The Uttarakhand prevention of defacement of public property Act
• The Uttarakhand Protection of Cow Progeny Act
• The Uttarakhand protection of interest of depositors (in financial establishment) Act
• The Uttarakhand Public Library Act
• The Uttarakhand Public Services (Horizontal Reservation for Women) Act, 2022
• The Uttarakhand Public Services (Reservation for Economically Weaker Sections) Act
• The Uttarakhand Qualifying Service For Pension And Validation ACT 2022
• The UTTARAKHAND RESIDENTIAL UNIVERSITY ACT
• The Uttarakhand Retirement Benefits Act, 2018
• The UTTARAKHAND RIGHT TO SERVICE ACT, 2011
• The UTTARAKHAND RIVER VALLEY (DEVELOPMENT AND MANAGEMENT) ACT, 2005
• The Uttarakhand River Valley (Development of Management ) Act
• The Uttarakhand Road infrastructure Protection Act
• The Uttarakhand Ropeway Act
• The Uttarakhand sanskrit education act
• The Uttarakhand Schedule Caste Comission
• The Uttarakhand Schedule caste sub plan and tribal plan (planning allocation and utilization act)
• The Uttarakhand Schedule Tribe Comission Act
• The Uttarakhand School Education Act
• The UTTARAKHAND SELF RELIANT CO-OPERATIVES ACT, 2003
• The Uttarakhand Special Area (Planned Development and Promotion of tourism) Act
• The UTTARAKHAND SPECIAL COURTS ACT, 2011
• The Uttarakhand Special Provisions for Urban Bodies and Authorities Act,
• The UTTARAKHAND STATE COMMISSION FOR WOMEN ACT, 2005
• The UTTARAKHAND STATE COMMISSION FOR WOMEN ACT, 2005
• The uttarakhand state council of higher education act, 1995
• The Uttarakhand state farmer comission Act
• The Uttarakhand State Infrastructure Development Board Act
• The Uttarakhand State Mineral Development Board
• The Uttarakhand Subordinate staff selection board
• The UTTARAKHAND TAX ON ENTRY OF GOODS INTO LOCAL AREAS ACT, 2008
• The Uttarakhand Technical Education Board Act
• The UTTARAKHAND TECHNICAL UNIVERSITY ACT
• The Uttarakhand Tenancy Act, 2021
• The Uttarakhand un aided private professional educational institution (Regulation of Admission and fixation) Act
• The Uttarakhand Urban and Country Planning and Development Act, 1973 to the context of the State of Uttarakhand.
• The UTTARAKHAND VALUE ADDED TAX ACT, 2005
• The Uttarakhand water management and Regulatory Act
• The UTTARAKHAND WATER MANAGEMENT AND REGULATORY ACT, 2013
• The Uttrakhand Ceiling On Government Guarantee Act, 2016
• The Uttrakhand Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017
• The UTTRAKHAND STATE AGRICULTURAL PRODUCE AND LIVESTOCK MARKETING ( PROMOTION & FACILITATION )
• The WAQF ACT, 1995
• The witness protection Act

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