The UTTAR PRADESH ROAD TRANSPORT SCHEMES (VALIDATION)ACT

288 
 
THE UTTAR PRADESH ROAD TRANSPORT SCHEMES (VALIDATION) 
ACT, 1990 
[U. P. ACT No. 21 OF 1990] 
 
(As passed by the Uttar Pradesh Legislature) 
AN 
ACT 
to validate preparation and publication of certain road transport schemes. 
IT IS HEREBY enacted in the Forty-first Year of the Republic of India as follows- 
Short title and 
commencement  
1-  (1) This Act may be called the Uttar Pradesh  Road Transport Schemes 
(Validation) Act, 1990. 
(2) It shall be deemed to have come into force on May 26, 1990. 
 
Validation of  
preparation and  
publication of  
certain schemes 
2- Where any scheme had been prepared or published under section 68 -C of the 
Motor Vehicles Act, 1939 by the General Manager or the Managing Director of the 
State Transport Undertaking before the repeal of the s aid Act, the scheme shall be 
deemed to have been prepared or published by the State Transport Undertaking 
and such scheme shall not be deemed to be illegal or void or ever to have become 
illegal or void merely on the ground that the same had been prepared or published 
by the General Manager or the Managing Director of such undertaking. 
 
Repeal 3- The Uttar Pradesh Road Transport Schemes (Validation) Ordinance, 1990, is 
hereby repealed. 
 
 
 
 
 
  
 
 
 
 
 
289 
 
 
 
 
 
 
 
 
 
 
 
mÙkj izns”k lM+d ifjogu ;kstuk ¼fof/kekU;dj.k½ vf/kfu;e] 1990 
¿mÙkj izns”k vf/kfu;e la[;k 21] 1990À 
 
 
THE UTTAR ROAD TRANSPORT SCHEME (VALLIDATION) ACT, 1990 
 
[U. P. ACT No. 21 OF 1990] 
 
 
 
 
 
 
 
 
 
 
 
 
290 
 
mÙkj izns”k lM+d ifjogu ;kstuk ¼fof/kekU;dj.k½ vf/kfu;e] 1990 
¿mÙkj izns”k vf/kfu;e la[;k 21] 1990À 
 
¿tSlk mÙkj izns”k fo/kku e.My }kjk ikfjr gqvkÀ 
dfri; lM+d ifjogu ;kstukvksa dh rS;kjh vkSj izdk”ku dks fof/kekU; djus ds fy, 
 
vf/kfu;e 
       Hkkjr x.kjkT; ds bdrkfylosa o’kZ esa fuEufyf[kr vf/kfu;e cuk;k tkrk gS %& 
 
1&& ¼1½ ;g vf/kfu;e mÙkj izns”k lM+d ifjogu ;kstuk ¼fof/kekU;dj.k½ vf/kfu;e] 1990 
dgk tk;sxkA 
¼2½ ;g 26 ebZ 1990 dks izo`Ùk gqvk le>k tk;sxkA  
 
laf{kIr uke vkSj izkjEHk 
2& tgka eksVj ;ku vf/kfu;e] 1939 ds fujlu ds iwoZ] jkT; ifjogu m idze ds 
egkizcU/kd ;k izcU/k funs”kd }kjk mDr vf/kfu;e dh /kkjk 68&x ds v/khu dksbZ ;kstuk ¼Ldhe½ 
rS;kj ;k izdkf”kr dh xbZ gks] ogka ;g le>k tk;xk fd ;kstuk jkT; ifjogu mid ze }kjk rS;kj 
;k izdkf”kr dh x;h gS vkSj ,slh ;kstuk dsoy bl vk/kkj ij fd mls ,sls m idze ds egkizcU/kd 
;k izcU/k funs”kd }kjk rS;kj ;k izdkf”kr fd;k x;k Fkk] voS/k ;k “kwU; ;k dHkh Hkh voS/k ;k “kwU; 
gqbZ ugha le>h tk;sxhA  
 
dfri; ;kstukvksa dh 
rS;kjh vkSj izdk”ku dk 
fof/kekU;dj.k 
3& mÙkj izns”k lM+d ifjogu ;kstuk ¼fof/kekU;dj.k½ v/;kns”k] 1990 ,rn~}kjk fujflr 
fd;k tkrk gSA 
 
fujlu 
 
 
 
 

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