The UTTAR PRADESH MUNICIPALITIES, NOTIFIED AREAS AND TOWN AREAS (ALPAKALIK VYAVISTHA) ADHINIYAM, 1994
Uttarakhand · state statute
Open in Lexace · Ask the AI about this act215
mRrj izns”k E;qfufliSfyVh] uksVhQkbM ,fj;k vkSj Vkmu ,fj;k
¼vYidkfyd O;oLFkk½ vf/kfu;e] 1994
¿mRrj izns”k vf/kfu;e la[;k 8] 1994À
THE UTTAR PRADESH MUNICIPALITIES, NOTIFIED AREAS AND TOWN
AREAS (ALPAKALIK VYAVISTHA) ADHINIYAM, 1994
[U.P. Act No. 8 of 1994]
216
mRrj izns”k E;qfufliSfyVh] uksVhQkbM ,fj;k vkSj Vkmu ,fj;k
¼vYidkfyd O;oLFkk½ vf/kfu;e] 1994
¿mRrj izns”k vf/kfu;e la[;k 8] 1994À
jkT; dh dfri; E;qfufliSfyfV;ksa] uksfVQkbM ,fj;kvksa vkSj Vkmu ,fj;kvksa ds
iz”kklu ds fy;s dfri; vLFkk;h izcU/k djus ds fy,
vf/kfu;e
Hkkjr x.kjkT; iSarkyhlosa o’kZ esa fuEufyf[kr vf/kfu;e cuk;k tkrk gS %&&
1&& ¼1½ ;g vf/kfu;e mRrj izns”k E;qfufliSfyVh] uksfVQkbM ,fj;k vkSj Vkmu
,fj;k ¼vYidkfyd O;oLFkk½ vf/kfu;e] 1994 dgk tk;sxkA
¼2½ ;g 18 tuojh] 1994 ls izo`Ùk gqvk le>k tk;sxkA
laf{kIr uke vkSj izkjEHk
2&& ¼1½ fnukad 19 tuojh] 1994 ls ;w0ih0 E;qfufliSfyVht ,sDV] 1916 ¼mÙkj
izns”k vf/kfu;e la[;k 1 o’kZ 1916½ ¼ftls vkxs bl /kkjk esa mDr vf/kfu;e dgk x;k gS½ ds
micU/k 31 ebZ] 1994 ;k tc rd mDr vf/kfu;e ds micU/kksa ds v/khu uxjikfydk cksMksZa
dk iqu% la?kVu u gks tk;] blesa tks Hkh igys gks] rd ds fy, vuqlwph ,d eas fofufnZ’V
E;qfufliSfyVh ds lEcU/k esa fuEufyf[kr micU/kksa ds v/khu jgrs gq, izHkkoh gksaxs( vFkkZr~&&
E;wfufliSfyVht vkSj
uksVhQkbM ,fj;kvksa ds
iz”kklu ds lEcU/k esa
vLFkk;h micU/k
¼d½ mDr vf/kfu;e esa fdlh ckr ds gksrs gq, Hkh] E;qfufliy cksMZ ds
leLr lnL;] ftlesa v/;{k Hkh lfEefyr gSa] vius&vius in ij u jg tk;saxs(
¼[k½ E;qfufliy cksMZ] mlds v/;{k vkSj lfefr;ksa dh lHkh “kfDr ] d`R;
vkSj drZO; ftyk eftLVªs~V esa fufgr gks tk;saxs vkSj ftyk eftLVªs~V }kjk mldk
iz;ksx] ikyu vkSj fuoZgu fd;k tk;xk] vkSj ftyk eftLVªsV ¿ftlesa ,slk O;fDr ;k
izkf/kdkjh Hkh lfEefyr gS ftls ftyk eftLVsV /kkjk 4 dh mi/kkjk ¼2½ ds v/khu
viuh “kfDr izfrfu fgr djsÀ] tSlk Hkh volj ds vuqlkj visf{kr gks] E;qfufliy
cksMZ] mldk v/;{k ;k lEc) lfefr le>k tk;xkA
¼2½ fnukad 19 tuojh] 1994 ls mDr vf/kfu;e ds micU/k 31 ebZ] 1994 ;k tc
rd fd mDr vf/kfu;e ds micU/kksa ds v/khu uksVhQkbM ,fj;k desfV;ksa dk iqu% la?kVu u
gks tk;] blesa tks Hkh igys gks] rd ds fy, izR;sd uksVhQkbM ,fj;k ds lEcU/k esa
fuEufyf[kr micU/kksa ds v/khu jgrs gq, izHkkoh gksaxs( vFkkZr~ &&
¼d½ mDr vf/kfu;e esa fdlh ckr ds gksrs gq, Hkh] uksVhQkbM ,fj;k desVh
ds v/;{k ¼ps;jeSu½ vkSj lHkh lnL; vius&vius in ij u jg tk;saxs(
¼[k½ uksVhQkbM ,fj;k desVh] vkSj mlds v/;{k dh lHkh “kfDr] d`R; vkSj
drZO; ftyk eftLVªsV esa fufgr gks tk;saxs vkSj ftyk eftLVªsV }kjk gh mldk
iz;ksx] ikyu vkSj fuoZgu fd;k tk;xk] vkSj ftyk eftLVªsV ¿ftlesa ,slk O;fDr ;k
izkf/kdkjh Hkh lfEefyr gS ftls ftyk eftLVªsV /kkjk 4 dh mi/kkjk ¼2½ ds v/khu
viuh “kfDr izfrfufgr djs À] tSlk Hkh volj ds vuqlkj visf{kr gks] uksVhQkbM
,fj;k desVh] mldk v/;{k ;k le>k tk;xkA
3&& fnukad 19 tuojh] 1994 ls la;qDr izkUr Vkmu ,fj;k vf/kfu;e] 1914 ¼mÙkj
izns”k vf/kfu;e la0 2 o’kZ 1914½ ¼ ftls vkxs bl /kkjk esa mDr vf/kfu;e dgk x;k gS ½] ds
micU/k 31 ebZ] 1994 ;k tc rd fd mDr vf/kfu;e ds micU/kksa ds v/khu Vkmu ,fj;k
desfV;ksa dk iqu% la?kVu u gks tk;] blesa tks Hkh igys gks] rd ds fy, vuqlwph rhu eas
fofufnZ’V Vkmu ,fj;k ds lEcU/k esa] fuEufyf[kr micU/kksa ds v/khu jgrs gq, izHkkoh gksaxs]
vFkkZr~ &&
Vkmu ,fj;kvksa ds
iz”kklu ds lEcU/k esa
vLFkk;h micU/k
217
¿mRrj izns”k E;qfufliSfyVh] uksfVQkbM ,fj;k vkSj Vkmu ,fj;k ¼vYidkfyd O;oLFkk½ ¿/kkjk 4&5À
vf/kfu;e] 1994À
¼d½ mDr v/kfu;e esa fdlh ckr ds gksrs gq, Hkh] Vkmu ,fj;k desVh ds
v/;{k vkSj lHkh lnL; vius&vius in ij u jg tk;saxs;
¼[k½ Vkmu ,fj;k desVh dh lHkh “kfDr] d`R; vkSj drZO; ftyk eftLVªsV
esa fufgr gks tk;saxs vkSj ftyk eftLVsªV }kjk gh mldk iz;ksx] ikyu vkSj fuoZgu
fd;k tk;xk] vkSj ftyk eftLVsªV ¿ftlesa ,slk O;fDr ;k izkf/kdkjh Hkh lfEefyr gS]
ftls ftyk eftLVsªV /kkjk 4 dh mi/kkjk ¼2½ ds v/khu viuh “kfDr izfrfufgr djsÀ]
tSlk Hkh volj ds vuqlkj visf{kr gks] Vkmu ,fj;k desVh ;k mldk v/;{k le>k
tk;xkA
4&& ¼1½ tgka fdlh laxr vf/kfu;e ds micU/kksa ds v/khu fdlh E;qfufliy cksMZ]
uksfVQkbM ,fj;k desVh ;k Vkmu ,fj;k desVh dk igys gh fo?kVu ;k vfrdze.k dj fn;k
x;k gks vkSj ,slk fo?kVu ;k vfrdze.k 19 tuojh] 1994 ds Bhd iwoZ izo`Rr gks] ogka Hkh
bl vf/kfu;e ds micU/k ykxw gksaxsA
vfrfjDr micU/k
¼2½ jkT; ljdkj ds fdlh lkekU; ;k fo”ks’k vkns”k ds v/khu jgrs gq,] ftyk
eftLVsªV /kkjk 2 dh mi/kkjk ¼1½ ds [k.M ¼[k½ ;k mi/kkjk ¼2½ ds [k.M ¼[k½ ;k /kkjk 3 ds
[k.M ¼[k½ }kjk mls iznRr lHkh ;k fdUgha “kfDr;ksa ds lEcU/k es a bl izdkj iznRr “kfDr;ksa
dks] ,slh “krksZa ds v/khu ftUgsa og vkjksfir djuk mfpr le>s] vius }kjk rnFkZ fufnZ’V fdl
,d ;k vf/kd O;fDr ;k izkf/kdkjh dks izfrfufgr dj ldrk gSA
¼3½ jkT; ljdkj le;≤ ij vf/klwpuk }kjk fdlh dfBukbZ dks nwj djus ds
fy, ,sls vkuq’kafxd vkSj ikfj.kkfed vkns”k ns ldrh gS ] tks mls iwoZorhZ vkSj lEc) fdlh
Hkh iz;kstu ds fy, vko”;d ;k okaNuh; izrhr gksaA
¼4½ mi/kkjk ¼3½ ds v/khu tkjh dh x;h izR;sd vf/klwpuk tkjh fd;s tkus ds
Ik”pkr~ ;Fkk”kD;”kh?kz] jkT; fo/kku e.My ds izR;sd lnu d s le{k] tc og l= esa gks] dqy
feykdj de ls de rhl fnu dh vof/k ds fy , tks mlds ,d l= esa ;k vf/kd Ø eorhZ
l=ksa esa lekof’V gks ldsxh] j[kh tk;xh vkSj tc rd fd dksbZ i”pkr~orhZ fnukad fu;r u
fd;k tk;] xtV esa vius izdkf”kr gksus ds fnukad ls] ,sls ifj’dkjksa ;k vfHk”kwU;uksa ds v/khu
jgrs gq, izHkkoh gksxh tks fo/kku e.My ds nksuksa lnu mDr vof/k esa djus ds fy, lger gks
tk;a] fdUrq bl izdkj dk dk sbZ ,slk ifj’dkj ;k vfHk”kwu:u rn~/khu igys dh x;h fdlh
ckr dh oS/krk ij izfrdwy izHkko u MkysxkA
5&& ¼1½ mRrj izns”k E;qfufliSfyVh] uksVhQkbM ,fj;k vkSj Vkmu ,fj;k ¼vYidkfyd
O;oLFkk½ vf/kfu;e] 1977 vkSj mRrj izns”k E;qfufliSfyVh] uksVhQkbM ,fj;k vkSj Vkmu ,fj;k
¼vYidkfyd O;oLFkk½ v/;kns”k] 1994 ,rn~}kjk fujflr fd;s tkrs gSaA
fujlu vkSj viokn
¼2½ ,sls fujlu ds gk srs gq, Hkh] mi/kkjk ¼1½ eas fufnZ’V vf/kfu;e ;k v/;kns”k ds
v/khu d`r dksbZ dk;Z ;k dk;Zokgh bl vf/kfu;e ds rRleku micU/kksa ds v/khu d`r dk;Z ;k
dk;Zokgh le>h tk;xh ekuks bl vf/kfu;e ds micU/k lHkh lkjHkwr le;ksa ij izo`Rr FksA
218
¿mRrj izns”k E;qfufliSfyVh] uksfVQkbM ,fj;k vkSj Vkmu ,fj;k ¼vYidkfyd O;oLFkk½ ¿vuqlwph 1À
vf/kfu;e] 1994À
vuqlwph&,d
¿nsf[k, /kkjk 2 ¼1½À
dze la0 ftys dk uke uxjikfydk dk uke
1 2 3
1 vkxjk 1& Qrsgiqj lhdjh
2& vNusjk
3& ”ke”kkgckn
4& Vq.Myk
5& ,Rekniqj
6& ckg
2 vyhx<+ 7& vrjkSyh
8& gkFkjl
9& fldUnjkjkÅ
10& [kSj
3 vYeksM+k 11& vYeksM+k
12& ckxs”oj
4 vktex<+ 13& vktex<+
14& eqckjdiqj
5 eÅ 15& eÅukFk Hkatu
6 cgjkbp 16& ukuikjk
7 cfy;k 17& cfy;k
18& jlM+k
8 okjk.klh 19& Hknksgh
20& eqxyljk;
21& jkeuxj
22& xksihxat
9 ckank 23& ckank
24& fp=dwV/kke
25& vrjkZ
10 ckjkcadh 26& uokcxat ¼ckjkcadh½
27& :nkSyh
11 cLrh 28& cLrh
29& [kyhykckn
12 fl)kFkZuxj 30& rsrjh cktkj
31& ckalh
13 cjsyh 32& vkaoyk
33&cgsM+h
34&Qjhniqj
35& uokcxat
14 fctukSj 36& fctukSj
37& pkaniqj
38& /kkeiqj
39& uxhuk
40& uthckckn
41& ugVkSj
42& vQtyx<+
219
¿mRrj izns”k E;qfufliSfyVh] uksfVQkbM ,fj;k vkSj Vkmu ,fj;k ¼vYidkfyd O;oLFkk½ ¿vuqlwph 1À
vf/kfu;e] 1994À
1 2 3
43& dhjriqj
44& L;ksgkjk
45& “ksjdksV
46& uwjiqj
47& gYnkSj
15 cnk;wa 48& cnk;wa
49& lgloku
50& m>kuh
51& fcYlh
52& ddjkyk
53& fclkSyh
16 cqyUn”kgj 54& vuwi”kgj
55& fMokbZ
56& tgkaxhjkckn
57& [kqtkZ
58& xqykoVh
59& L;ku
60& f”kdkjiqj
17 peksyh 61& tks”kheB
62& peksyh&xksis”oj
18 nsofj;k 63& nsofj;k
64& xkSjkcjgt
65& iMjkSuk
19 nsgjknwu 66& ealwjh
67& _f’kds”k
68& fodkluxj
20 ,Vk 69& ,Vk
70& xat<qaMokjk
71& tyalj
72& dklxat
73& lksjksa
74& vyhxat
75&ekjgjk
21 bVkok 76& vkSjS;k
77& HkjFkuk
78& tloUruxj
22 Q:Z[kkckn 79& fNojkeÅ
80& dUukSt
81& xqjlgk;xat
23 Qrsgiqj 82& fcUndh
83& Qrsgiqj
24 ikSMh x<+oky 84& dksV}kj
85& ikSMh
86& Jhuxj
87& nqxM~Mk
25 xkthiqj 88& eksgEnkckn
89& tefu;k
220
¿mRrj izns”k E;qfufliSfyVh] uksfVQkbM ,fj;k vkSj Vkmu ,fj;k ¼vYidkfyd O;oLFkk½ ¿vuqlwph 1À
vf/kfu;e] 1994À
1 2 3
26 Xkft;kckn 90& eksnhuxj
91& fiy[kqvk
92& eqjknuxj
93& x<+eqDrs”oj
27 xks.Mk 94& cyjkeiqj
95& xks.Mk
96& djuSyxat
97& mrjkSyk
28 egjktxat 98& ukSruok
99& egjktxat
29 gjnksbZ 100& foyxzke
101& gjnksbZ
102& figkuh
103& l.Mhyk
104& “kkgkckn
105& lk.Mh
106& eYykoka
30 gehjiqj 107& pj[kkjh
108& gehjiqj
109& egksok
110& jkB
111& ekSngk
31 tkykSu 112& tkykSu
113& dkyih
114& dksap
115& mjbZ
32 tkSuiqj 116& eksxjkckn”kkgiqj
117& “kkgxat
118& eÅjkuhiqj
33 >kalh 119& leFkj
120& o:vklkxj
121& fpjxkao
122& xqjljk;xat
34 dkuiqj nsgkr 123& ?kkVeiqj
124& fcYgkSj
125& iq[kjk;ka
35 [khjh 126& xksykxksdjukFk
127& y[kheiqj
128& eksgEenh
129& ify;k dyka
36 yfyriqj 130& yfyriqj
37 eSuiqjh 131& eSuiqjh
38 fQjkstkckn 132& f”kdksgkckn
133& fljlkxat
39 eFkqjk 134& dkslhdyka
135& o`Unkou
40 esjB 136& cM+kSr
137& lj/kuk
138& ckxir
221
¿mRrj izns”k E;qfufliSfyVh] uksfVQkbM ,fj;k vkSj Vkmu ,fj;k ¼vYidkfyd O;oLFkk½ ¿vuqlwph 1À
vf/kfu;e] 1994À
1 2 3
41 fetkZiqj 139& pqukj
42 lksuHknz 140& jkcVªZ lxat
141& vgjkSjk
43 eqjknkckn 142& gluiqj
143& /kukSjk
144& fcykjh
145& cgtksbZ
146& Bkdqj}kjk
147& cNjk;wa
44 uSuhrky 148& gY}kuh uSuhrky
149& jkeuxj
150& dk”khiqj
151& uSuhrky
152& tliqj
153& :nziqj
154& Vudiqj
155& [kVhek
156& xnjiqj
157& fdPNk
158& flrkjxat
159& cktiqj
160& Hkokayh
45 izrkix<+ 161& csyk izrkix<+
46 ihyhHkhr 162& chliqj
163& ihyhHkhr
164& iwjuiqj
47 fiFkkSjkx<+ 165& fiFkkSjkx<+
48 jk;cjsyh 166& jk;cjsyh
167& tk;l
49 jkeiqj 168& Lokj
169& fcykliqj
170& feyd
171& Vk.Mk
50 lgkjuiqj 172& nsocan
173& eaxykSj
174& :Mdh
175& udqM+
176& ljlkok
177& xaxksg
51 “kkgtgkaiqj 178& frygj
179& tykykckn
52 lhrkiqj 180& foloka
181& [kSjkckn
182& ygjiqj
183& uhelkj&fefJ[k
184& egewnkokn
53 fVgjh x<+oky 185&fVgjh
186& ujsUnzuxj
222
¿mRrj izns”k E;qfufliSfyVh] uksfVQkbM ,fj;k vkSj Vkmu ,fj;k ¼vYidkfyd O;oLFkk½ ¿vuqlwph 2À
vf/kfu;e] 1994À
1 2 3
54 lqYrkuiqj 187& lqYrkuiqj
55 mUuko 188& ckaxjeÅ
189& mUuko
190& xaxk?kkV
56 mRrjdk”kh 191& mRrjdk”kh
57 eqt¶Qjuxj 192& dSjkuk
193& “kkeyh
194& [krkSyh
195& dkaoyk
58 QStkckn 196& VkaMk
197& vdcjiqj
198& v;ks/;k
199& tykyiqj
59 xkft;kckn 200& nknjh
60 cqyUn”kgj 201& fldUnjkckn
vuqlwph&nks
¿ nsf[k, /kkjk 2 ¼2½À
dze la0 ftys dk uke uksVhQkbM ,fj;k dk uke
1 2 3
1 Ckgjkbp 1& fHkuxk
2 cfy;k 2& jsorh
3& efu;j
4& fldUnjiqj
3 cLrh 5& exgj
4 Xkks.Mk 6& rqylhiqj
5 fetkZiqj 7& pksiu
6 eqjknkckn 8& fljlh
9& ukSxoklknkr
7 lgkjuiqj 10& rhrjksa
8 Vsgjh x<+oky 11& nsoiz;kx
12& eqfu dh jsrh
13& dhfrZuxj
9 fiFkSjkx<+ 14& yksgk/kkV
10 peksyh 15& uUn iz;kx
11 vYeksM+k 16& }kjkgkV
12 fetkZiqj 17&vkscjk
223
¿mRrj izns”k E;qfufliSfyVh] uksfVQkbM ,fj;k vkSj Vkmu ,fj;k ¼vYidkfyd O;oLFkk½ ¿vuqlwph 3À
vf/kfu;e] 1994À
vuqlwph&rhu
¿ nsf[k, /kkjk 3À
dze la0 Vkmu ,fj;k dk uke dze la0 Vkmu ,fj;k dk uke
1 n;kyckx 43 futkekckn
2 Qrsgkckn 44 Qwyiqj
3 txusj 45 ljk;ehj
4 fiukgV 46 vnjh
5 Lokehckx 47 ?kkslh
6 [kSjkx<+ 48 dV?kj ¼ykyxat½
7 fdjkoyh 49 fcyfj;kxaat
8 cslck 50 vterx<+
9 fct;x<+ 51 egkjktxat
10 NjkZ 52 th;uiqj
11 gjnqvkxat 53 esgjuxj
12 glk;u 54 bdkSuk
13 tykyh 55 tjoy
14 dkSfM;kxat 56 fjfl;kcktkj
15 esMw 57 cM+kxkao
16 eqjlku 58 ckalMhg
17 fiy[kkuk 59 lgrokj
18 iqjfnyuxj 60 fcYFkjkjksM
19 lkluh 61 pfd;k
20 tV~Vkjh 62 xaxkiqj
21 bxykl 63 Kkuiqj
22 Hkkjrxat 64 pUnkSyh
23 >walh 65 lS;njktk
24 eÅvkbek 66 dqEgfj;k
25 Qwyiqj 67 ubZcktkj
26 ljk;vkfdy 68 ?kksfl;kcktkj
27 fljlk 69 lqfj;koka
28 Hkjokjh 70 ujSuh
29 ea>uiqj 71 jktkiqj
30 gafM;k 72 csc:
31 fljkFkw 73 Ekfudiqj&ljgV
32 Ykyxksikyxat 74 vksju
33 pk;y 75 eVks/k
34 “kadjx<+ 76 fcyl.Mk cqtqxZ
35 djkjh 77 frUnokjh
36 v>qck 78 cadh
37 dksjka; 79 nsok
38 vfeyk 80 nfjckn
39 vrjkSfy;k 81 Qrsgiqj
40 dksikxat 82 jkeuxj
41 nksgjh?kkV 83 lrfj[k
42 eksgEnkckn&xksguk 84 fVdSruxj
224
¿mRrj izns”k E;qfufliSfyVh] uksfVQkbM ,fj;k vkSj Vkmu ,fj;k ¼vYidkfyd O;oLFkk½ ¿vuqlwph 3À
vf/kfu;e] 1994À
dze la0 Vkmu ,fj;k dk uke dze la0 Vkmu ,fj;k dk uke
85 tSniqj 130 vkSjxkackn
86 gSnjx<+ 131 fcykliqj
87 fln~nkSj 132 Hkoucgknqjuxj
88 esagnkcy 133 nrkjh
89 “kksgjrx<+ 134 nudkSj
90 c<+uhcktkj 135 tsoj
91 gfjgjiqj 136 cqxjklh
92 Qrsgxat ¼iwohZ½ 137 dadksM+
93 fjNk 138 igklw
94 lsaFky 139 jcwiqjk
95 “kkgh 140 [kkuiqj
96 “kh”kx<+ 141 tgkaxhjiqj
97 fljkSyh 142 ujkSjk
98 ehjxat 143 dIrkuxat
99 Qrsgxat ¼if”peh½ 144 jkeiqj&dkj[kkuk
100 “ksjx<+ 145 :nziqj
101 ?kksjkVk.Mk 146 ykj
102 fFkfj;kfutkor[kka 147 jkedksyk
103 fjBkSjk 148 lsojgh
104 fo”kkjrxat 149 HkkVikjjkuh
105 nsojfu;k 150 dq”khuxj
106 Qjhniqj 151 lyseiqj
107 >kyw 152 HkVuhcktkj
108 e.Mkoj 153 xkSjhcktkj
109 lkgjuiqj 154 gkVk
110 c<+kiqj 155 e>kSyhjkt
111 lgliqj 156 [kM~gk
112 tykykokn 157 MksbZokyk
113 vykiqj 158 gjcVZiqj
114 nkrkxat 159 vkeiqj
115 xok 160 vokx<+
116 xqUukSj 161 foyjke
117 bLykeuxj 162 fu?kkSyhdyka
118 eqfUM;k 163 eksguiqj
119 mrsgr 164 ifV;kyh
120 lSniqj 165 jktk dk jkeiqj
121 ccjkyk 166 ldhV
122 dqaojxkao 167 lgkoj
123 ljcquk 168 HkjxSu
124 :nk;u 169 tSFkjk
125 xqyfM;k 170 fl)iqjk
126 dNyk 171 bdfny
127 QStxat 172 y[kuk
128 cthjxat 173 QQwan
129 mlkoka 174 vNYnk
225
¿mRrj izns”k E;qfufliSfyVh] uksfVQkbM ,fj;k vkSj Vkmu ,fj;k ¼vYidkfyd O;oLFkk½ ¿vuqlwph 3À
vf/kfu;e] 1994À
dze la0 Vkmu ,fj;k dk uke dze la0 Vkmu ,fj;k dk uke
175 fMfc;kjiqj 220 dNkSuk&irlSuh
176 fc?kquk 221 dqjlB
177 ckcjiqjvthrey 222 lqesjiqj
178 vVlw 223 ljhyk
179 cdsoj 224 [kjsyk
180 dekyxat 225 dqyigkM+
181 “ke”kkokn 226 dqjkjk
182 rkyxzke 227 dksgkUnq
183 frjokxat 228 dcjbZ
184 fldUnj iqj 229 dsjkdr
185 lksfj[k 230 eNyh”kgj
186 le/ku 231 efM;kgwa
187 [kkxk 232 tQjkckn
188 fd”kquiqj 233 dnkSjk
189 dksMktgkukckn 234 Ek?kkSx<+
190 cgqvk 235 dksVjk
191 :nziz;kx 236 jkeiqjk
192 cgknqjxat 237 unhxkao
193 lS;niqj 238 mHkjh
194 fnynkj uxj&de&Qrsgiqj cktkj 239 ,fjp
195 lknkr 240 eksaB
196 taxhiqj 241 jkuhiqj
197 ckcwx<+ 242 dVjk
198 Qjhnuxj 243 cM+kxkao
199 fuokM+h 244 VkSMh Qrsgiqj
200 yksuh 245 xjkSBk
201 iryk 246 fcBwj
202 nkluk 247 fldUnjk
203 dVjk 248 >ha>d
204 cjxwiqj 249 vdcjiqj
205 eudkiqj 250 :jk
206 ipisM+ok 251 bjkoyh
207 cM+gyxat 252 vejkS?kk
208 xksyk 253 f”kojktiqj
209 fiijkbp 254 /kkSjgjk
210 fllok cktkj 255 [khjh
211 eqUMsjk cktkj 256 vks;y&<+dok
212 vkuUnuxj 257 flaxkgh&HkSMkSjk
213 ihihxat 258 eSykuh
214 fupykSy 259 cjcy
215 ?kq?kyh 260 rkycsgV
216 csuhxat 261 egjkSuh
217 Ek?kksxat 262 ikyh
218 ikyh 263 vesBh
219 xksikHkÅ 264 xkslkbZxat
226
¿mRrj izns”k E;qfufliSfyVh] uksfVQkbM ,fj;k vkSj Vkmu ,fj;k ¼vYidkfyd O;oLFkk½ ¿vuqlwph 3À
vf/kfu;e] 1994À
dze la0 Vkmu ,fj;k dk uke dze la0 Vkmu ,fj;k dk uke
265 dkdksjh 308 dqNok
266 efggkckn 309 nq)h
267 bVkSatk 310 dk.M
268 egksuk 311 dqanjdh
269 uxjke 312 Hkkstiqj&?kjeiqj
270 csoj 313 uSjksyh
271 Hkksxkao 314 mejhdyka
272 tljkuk 315 m>kjh
273 dqjkoyh 316 tks;k
274 Qfjgk 317 xtjkSyk
275 dqlejk 318 Hkherky
276 fdluk 319 dkykMqaxh
277 f?kjkSj 320 lqYrkuiqj
277&d T;ksfr [kqfM+;k 321 ykydqvka
278 cYnso 322 fnus”kiqj
279 Nkrk 323 egqvk[ksM+kxat
280 Qjgr 324 dsyk[ksMk
281 xkso/kZu 325 egqvk Mkojk
282 xksdqy 326 gjhiqjk
283 jk/kkdq.M 327 ekfudiqj
284 jk;k 328 izrkix<+ flVh
285 lknkckn 329 dq.Mk
286 lgiÅ 330 iV~Vh
287 lks[k 331 dVjk&esnuhxat
288 ojlkuk 332 vUrw
289 cktuk 333 fcylUM+k
290 uUnxkao 334 U;ksfj;k&gqlSuiqj
291 pkSeqgk 335 xqyfM;k&fHkUMkjk
291&d egkou 336 cj[ksM+k
292 ykoM+ 337 dyhuxxj
293 vehjuxj&ljk; 338 tgkukckn
294 NijkSyh 339 pEikor
295 [ksdM+k 340 ?kkjpqyk
296 ijh{krx<+ 341 MhMhgkV
297 Qykonk 342 cNjkoka
298 vxzokye.Mh 343 MyeÅ
299 floky[kl 344 ejgkxat
300 cglwek 345 lyksu
301 djukoy 345&d ykyxat
302 nkSjkyk 346 ijlnsiqj
303 fdBkSj 347 Åapkgkj
304 nks?kV 348 dsejh
305 Vhdjh 349 “kkgkckn
306 [kj[kkSnk 350 eloklh
307 ?kkSjkoy 351 vEcsgVk
227
¿mRrj izns”k E;qfufliSfyVh] uksfVQkbM ,fj;k vkSj Vkmu ,fj;k ¼vYidkfyd O;oLFkk½ ¿vuqlwph 3À
vf/kfu;e] 1994À
dze la0 Vkmu ,fj;k dk uke dze la0 Vkmu ,fj;k dk uke
352 csgV 381 dqjlB
353 lqYrkuiqj fpydkuk 382 gSnjkckn
354 >cjsyk 383 ch?kkiqj
355 ukukSrk 384 U;kSfruh
356 yUnkSjk 385 eksgk’k
357 jkeiqj&efugkju 386 jlwykckn
358 dVjk 387 uokcxat
359 iqoka;k 388 cjdksV
360 dkUBdeyuSuiqj 389 xkspj
361 vkYgkxat 390 cq<+kuk
362 [kqnkxat 391 ojFkkoy
363 [kqVkj 392 tkulB
364 rEckSj&vgenkckn 393 tykykckn
365 iSrsiqj 394 f>>uk
366 egkSyh 395 ehjkiqj
367 fl?kSyh 396 iqjdkth
368 gjxkao 397 “kkgiqj
369 vesBh 398 fllkSyh
370 dksbjhiqj 399 FkkukHkou
371 nksLriqn 400 vksadkjgsMh
372 dknhiqj 401 x<+hiqjok
373 eqLrkfQj[kkuk 402 Åu
374 HkxoUruxj 403 oukr
375 ekSjkok 404 djgy
376 iqjok 405 enjlk
377 lQhiqj 406 xkslkbZxat
378 Qrsgiqj&pkSjklh 407 chdkiqj
379 Åxw 408 vljQiqj&fdNkSNk
380 vkSjkl
228
THE UTTAR PRADESH MUNICIPALITIES, NOTIFIED AREAS AND
TOWN AREAS (ALPAKALIK VYAVISTHA) ADHINIYAM, 1994
[U.P. Act No. 8 of 1994]
AN
ACT
to provide for certain temporary arrangements for the administration of certain
Municipalities, Notified Area and Town Areas of the State
It is hereby enacted in the Forty-fifth Year of the Republic of India as follows:-
Short title 1. (1) This Act may be called the Uttar Pradesh Municipalities, Notified Areas and
Town Areas (Alpakalik Vyavastha) Adhiniyam, 1994.
(2) It shall be deemed to have come into force on January, 1994.
Temporary
provisions
regarding ad-
ministration of
Municipalities
and Notified
Areas
2. (1) With effect from the 19 th day of January, 199 4, the provisions of the U.P.
Municipalities Act, 1916 (U.P. Act No. 2 of 1916) hereinafter in this section
referred to as the said Act, shall until May 31, 1994 or until the reconstitution
of the Municipal Boards under the provisions of the said Act, whichever is
earlier, have effect in relation to the Munici palities specified in Schedule 1
subject to the following provisions, namely:-
(a) notwithstanding anything in the said Act, all members of the
Municipal Board including the president shall cease to hold their respective
offices;
(b) all powers, functions and duti es of the Municipal Board, its President
and committees shall be vested in and be exercised, performed and discharged
by the District Magistrate, and the District Magistrate [including the person or
authority to whom the District Magistrate delegates his p owers under sub -
section (2) of section 4] shall be deemed to be the Municipal Board, its
President or the committee concerned, as the occasion may require.
(2) With effect from the 19 th day of January, 1994, the provisions of the said Act
shall until May 31, 1994 or until the reconstitution of the Notified Area
committee under the provisions of the said Act, whichever is earlier, have
effect in relation to each of the Notified Areas subject to the following
provisions; namely:-
(a) notwithstanding anything i n the said Act, the President and all
members of the Notified Area committee shall cease to hold their respective
offices;
(b) all powers, functions and duties of the Notified Area Committee
and its president shall be vested in and be exercised, performed and
discharged by the District Magistrate, and the District Magistrate [including
the person or authority to whom the District Magistrate delegates his powers
under sub-section (2) of section 4] shall be deemed to be the Notified Area
Committee or its Chairman, as the occasion may require.
229
[The Uttar Pradesh Municipalities, Notified Areas and Town Areas [Section 3-5]
(Alpakalik Vyavastha) Adhiniyam, 1994]
Temporary
provisions
regarding
administration
of Town Areas
3. With effect from the 19 th day of January, 1994 , the provisions of the U.P.
Town Areas Act, 1914 (U. P. Act No. 2 of 1994) , hereinafter in this section
referred to as the said Act shall until May 31, 1994 or until the re-constitution
of the town Area Committees under the provisions of the sai d Act whichever
is earlier, have effect in relation to the Town Area subject to the following
provisions, namely:-
(a) notwithstanding anything in the said Act, the Chairman and all members of
the Town Area Committee shall cease to hold their respective offices;
(b) all powers, functions and duties of the Town Area Committee and its
Chairman shall be vested in and be exercised, performed and discharged by
the District Magistrate and the District Magistrate [including the person or
authority to whom the District M agistrate delegates his powers under sub -
section (2) of section 4] shall be deemed to be Town Area Committee or its
Chairman as the occasion may require.
Additional
Provisions
4. (1) The provisions of this Act shall also apply where a Municipal Board, Notif ied
Area Committee or Town Area Committee had already been dissolved or
superseded under any other provisions of the relevant Act and such
dissolution or supersession was in force immediately before the 19 th day of
January 1994.
(2) Subject to any general or s pecial orders of the State Government, the District
Magistrate may in respect of all or any of the powers conferred on him by
clause (b) of sub-section (1) or clause (b) of sub-section (2) of section 2, or by
clause (b) of section 3 delegate, subject to such conditions as he may think fit,
to impose, the powers so conferred, to any one or more person or authority to
be specified by him in that behalf.
(3) The State Government may from time to time by notification make such
incidental and consequential order fo r the removal of any difficulty as may
appear to it to be necessary or desirable for any of the foregoing and
connected purposes.
(4) Every notification issued under sub -section (3) shall, as soon as may be after
it is issued, be laid before each House of the State Legislature while it is in
session, for a total period of not less than thirty days extending in its one
session or more than one successive sessions, and shall unless some later date
is appointed, take effect from the date of its publication in the Gazette, subject
to such modifications or annulments as the two Houses of the Legislature may
during the said period agree to make so, however, that any such modification
or annulment shall be without prejudice to the validity of anything previously
done thereunder.
Repeal and
savings
5. (1) The Uttar Pradesh Municipalities, Notified Areas and Town Areas (Alpakalik
Vyavastha) Adhiniyam, 1977 and the Uttar Pradesh Municipalities, Notified
Areas and Town Areas (Alpakalik Vyavastha)) Adhyadesh , 1994 are hereb y
repealed.
(2) Notwithstanding such repeal anything done or any action taken under the said
Adhyadesh shall be deemed to have been done or taken under this Act as if
230
this Act were in force at all material times.
[The Uttar Pradesh Municipalities, Notified Areas and Town Areas [Schedule 1]
(Alpakalik Vyavastha) Adhiniyam, 1994]
SCHEDULE –I
[See section 2 (1)]
Sl. No. Name of District Name of Nagarpalika
1 2 3
1. AGRA a. Fatehpur Sikari
b. Achechnera
c. Shamshabad
d. Tundla
e. Etmadpur
f. Bah
2. ALIGARH g. Atrauli
h. Hathras
i. Skikandrarau
j. Khair
3. ALMORA k. Almora
l. Bageshwar
4. AZAMGARH m. Azamgarh
n. Mubarkpur
5. MAU o. Maunath Bhajan
6. BAHRAICH p. Nanpara
7. BALLIA q. Ballia
8. VARANSI r. Rasara
s. Bhadohi
t. Mughal Sarai
u. Ramnagar
v. Gopiganj
9. BANDA w. Banda
x. Chitrakoot Dham
y. Atarra
10. BARABANKI z. Nawabganj (Barabank)
aa. Rudauli
11. BASTI bb. Basti
12. SISHARTH NAGAR cc. Khalilabad
13. BAREILLY dd. Tatari Bazar
ee. Bansi
ff. Aonla
gg. Bheri
hh. Faridpur
ii. Nawabganj
14. BIJNOR jj. Bijnor
kk. Chandpur
ll. Dhampur
mm. Nagina
nn. Najibabad
231
oo. Nahtaur
pp. Afjalgarh
[The Uttar Pradesh Municipalities, Notified Areas and Town Areas [Schedule 1]
(Alpakalik Vyavastha) Adhiniyam, 1994]
1. 2. 3.
qq. Kiratpur
rr. Syohara
ss. Sherkot
tt. Noorpur
uu. Haldaur
15. BADAUN vv. Badaun
ww. Sahaswaan
xx. Ujhani
yy. Bilsi
zz. Kakrala
aaa. Bisauli
16. BULANDSHAHR bbb. Anoopshahr
ccc. Dibai
ddd. Jahangorabad
eee. Khurja
fff. Gulwathi
ggg. Syana
hhh. Shikarpur
17. CHAMOLI iii. Joshimath
jjj. Chamoli Gopeshwar
18. DEORIA kkk. Deoria
lll. Gaurabarhaj
mmm. Padrona
19. DEHRADUN nnn. Mussorrie
ooo. Rishikesh
ppp. Vikasnagar
20. ETAH qqq. Etah
rrr. Ganjdundwara
sss. Jalesar
ttt. Kasganj
uuu. Soron
vvv. Aliganj
www. Marahra
21. ETAWAH xxx. Auraiya
yyy. Bharthana
zzz. Jashwantnagar
22. FARRUKHABAD aaaa. Chibramau
bbbb. Kannauj
cccc. Gursahaiganj
23. FATEHPUR dddd. Bindki
eeee. Fatehpur
24. PAURI GARHWAL ffff. Kotdwar
gggg. Pauri
hhhh. Srinagra
iiii. Dugadda
25. GHAZIPUR jjjj. Mohammadabad
232
kkkk. Jamania
[The Uttar Pradesh Municipalities, Notified Areas and Town Areas [Schedule 1]
(Alpakalik Vyavastha) Adhiniyam, 1994]
1. 2. 3.
26. GHAZIABAD llll. Modinagar
mmmm. Pilkhua
nnnn. Muradnagar
oooo. Garhmukteshwar
27. GONDA pppp. Balrampur
qqqq. Gonda
rrrr. Karnailganj
ssss. Utraula
28. MAHRAJGANJ tttt. Nautanwa
uuuu. Mahrajgangj
29. HARDOI vvvv. Bilgarm
wwww. Hardoi
xxxx. Pihani
yyyy. Sandila
zzzz. Sjahabad
aaaaa. Sandi
bbbbb. Mallawan
30. HAMIRPUR ccccc. Charkhari
ddddd. Hamirpur
eeeee. Mahoba
fffff. Ratj
ggggg. Maudaha
31. JALAUN hhhhh. Jalaun
iiiii. Kalpi
jjjjj. Konch
kkkkk. Orai`
32. JAUNPUR lllll. Mograbadshahpur
mmmmm. Shahganj
33. JHANSI nnnnn. Mauranipur
ooooo. Samthar
ppppp. Baruasagar
qqqqq. Chirgaon
rrrrr. Gursaraiganj
34. KANPUR DEHAT sssss. Ghattampur
ttttt. Bilhaur
uuuuu. Pukhrayan
35. KHERI vvvvv. Golagokarannath
wwwww. Lakhimpur
xxxxx. Mohammdi
yyyyy. Palikalan
36. LALITPUR zzzzz. Lalitpur
37. MAINPURI aaaaaa. Mainpuri
38. FIROZABAD bbbbbb. Shikohabad
cccccc. Sirsaganj
39. MATHURA dddddd. Kosikalan
233
eeeeee. Brindaban
40. MEERUT ffffff. Baraut
gggggg. Sardhana
hhhhhh. Bagpat
[The Uttar Pradesh Municipalities, Notified Areas and Town Areas [Schedule 1]
(Alpakalik Vyavastha) Adhiniyam, 1994]
1. 2. 3.
41. MIRZAPUR iiiiii. Chunar
42. SONBHADRA jjjjjj. Robertsganj
kkkkkk. Ahraura
43. MORADABAD llllll. Hasanpur
mmmmmm. Dhanora
nnnnnn. Bilari
oooooo. Bahjoi
pppppp. Thakurdwara
qqqqqq. Bachhraiun
44. NAINITAL rrrrrr. Haldwani-Kathgodam
ssssss. Ramnagar
tttttt. Kashipur
uuuuuu. Nainital
vvvvvv. Jaspur
wwwwww. Rudrapur
xxxxxx. Tanakpur
yyyyyy. Khatima
zzzzzz. Godarpur
aaaaaaa. Kichcha
bbbbbbb. Sitarganj
ccccccc. Bajpur
ddddddd. Bharwali
45. PRATAPGARH eeeeeee. Belapratapgarh
46. PILIBHIT fffffff. Bisalpur
ggggggg. Pilibhit
hhhhhhh. Puranpur
47. PITHORAGARH iiiiiii. Pithoragarh
48. RAEBARELI jjjjjjj. Raebareli
kkkkkkk. Jais
49. RAMPUR lllllll. Swar
mmmmmmm. Bilaspur
nnnnnnn. Milak
ooooooo. Tanda
50. SAHARANPUR ppppppp. Deoband
qqqqqqq. Manglaur
rrrrrrr. Roorkee
sssssss. Nakud
ttttttt. Sarsawan
uuuuuuu. Gangoh
51. SHAJAHANPUR vvvvvvv. Tilhar
wwwwwww. Jalalabad
52. SITAPUR xxxxxxx. Biswan
yyyyyyy. Khairabad
zzzzzzz. Laharpur
234
aaaaaaaa. Neemsar misrikh
bbbbbbbb. Mahmoodabad
53. TEHRI GARHWAL cccccccc. Tehri
dddddddd. Narendranagar
[The Uttar Pradesh Municipalities, Notified Areas and Town Areas [Schedule 2]
(Alpakalik Vyavastha) Adhiniyam, 1994]
1. 2. 3.
54. SULTANPURF eeeeeeee. Sultanpur
55. UNNAO ffffffff. Bangarmau
gggggggg. Unnao
hhhhhhhh. Gangaghat
56. UTTARKASHI iiiiiiii. Uttarkashi
57. MUZAFFAR NAGAR jjjjjjjj. Kairana
kkkkkkkk. Shanli
llllllll. Khatauli]
mmmmmmmm. Kandhla
58. FAIZABAD nnnnnnnn. Tanda
oooooooo. Akbarpur
pppppppp. Ayodhya
qqqqqqqq. Jalalpur
59. GHAZIABAD rrrrrrrr. Dadri
60. BULANDSHAHR ssssssss. Sikandrabad
SCHEDULE –II
[See section 2 (2)]
Sl. No. Name of District Name of Nagarpalika
1 2 3
1. BAHRAICH 1. Bhinga
2. Rewti
2. BALLIA 3. Maniyar
4. Sikanderpur
3. BASTI 5. Maghar
4. GONDA 6. Tulsipur
5. MIRZAPUR 7. Chopan
6. MORADABAD 8. Sirsi
9. Naugawan Sadat
7. SAHARANPUR 10. Titri
8. TEHRI GARHWAL 11. Deoprayag
12. Muni Ke Reti
13. Kirti Nagar
9. PITHORAGARH 14. Lohaghat
10. CHAMOLI 15. Nand Prayag
11. ALMORA 16. Dwarahat
12. MIRZAPUR 17. Obra
235
[The Uttar Pradesh Municipalities, Notified Areas and Town Areas [Schedule 3]
(Alpakalik Vyavastha) Adhiniyam, 1994]
SCHEDULE –III
[See section 2 (2)]
Sl. No. Name of Town Area Sl. No. Name of Town Area
1. Dayalbagh 43. Nizamabad
2. Fatehabad 44. Phoolpur
3. Jagner 45. Saraimir
4. Pinahat 46. Dadari
5. Swamibagh 47. Ghoshi
6. Khairagarh 48. Katghar (LalganjBilariaganj)
7. Kirawali 49. Bilariaganj
8. Besawa 50. Ajamatgarh
9. Vijayagarh 51. Maharajganj
10. Chharrah 52. Jiyanpur
11. Harduaganj 53. Mehnagar
12. Hasayan 54. Ekauna
13. Jalali 55. Jarwal
14. Kaudiyaganj 56. Risiabazar
15. Medu 57. Badagaon
16. Mursan 58. Bansdin
17. Dikhana 59. Sahatwar
18. Purdilnagar 60. Belthraroad
19. Sasni 61. Chakiya
20. Jattari 62. Gangapur
21. Iglas 63. Gyanpur
22. Bharatganj 64. Chandauh
23. Jhansi 65. Syedraja
24. Mau Aima 66. Kumhria
25. Phoolpur 67. Naibazar
26. Saraya Aqil 68. Ghosiabazar
27. Sirsa 69. Suriawan
28. Bharwari 70. Naraini
29. Manjhanpur 71. Rajapur
30. Handia 72. Baberu
31. Sirathu 73. Manikpur Sarshat
32. Lalgopalganj 74. Oran
33. Chayal 75. Matondh
34. Shankargarh 76. Bilsandabujurg
35. Karari 77. Tindawari
36. Ajhuba 78. Banki
236
37. Kauranwa 79. Dewan
38. Amila 80. Dariabad
39. Atrouliya 81. Fatehpur
40. Kopaganj 82. Ramnagar
41. Doharighat 83. Satrikh
42. Mohammadabad go ha na 84. Tikaitnagar
[The Uttar Pradesh Municipalities, Notified Areas and Town Areas [Schedule 3]
(Alpakalik Vyavastha) Adhiniyam, 1994]
Sl. No. Name of Town Area Sl. No. Name of Town Area
85. Jaidpur 130. Aurangabad
86. Haidargarh 131. Bilaspur
87. Siddaur 132. Bhawan Bhadur Nagar
88. Mehdwal 133. Datari
89. Sohartgarh 134. Dankaur
90. Barhnibazar 135. Jewar
91. Hariharpur 136. Bugrasi
92. Fatehganj (East) 137. Kakod
93. Richha 138. Phasu
94. Sonthal 139. Rabupura
95. Shahi 140. Khanpur
96. Shishagarh 141. Jahangeerpur
97. Surayku 142. Narora
98. Meerganj 143. Kaptanganj
99. Fatehganj(West) 144. Rampur Karkhana
100. Shergarh 145. Rudrapur
101. Choratanda 146. Lar
102. Ghirianijabtakhan 147. Ramkola
103. Rithoura 148. Sevarhi
104. Visharatganj 149. Bhatpar Rani
105. Dewaraniya 150. Kushinagar
106. Faridpur 151. Salempur
107. Jhaloo 152. Bhatnibazar
108. Mandawar 153. Gauribazar
109. Sahanpur 154. Hata
110. Badhapur 155. Majhauliraj
111. Sahaspur 156. Khadha
112. Jalalabad 157. Doiwala
113. Alpur 158. Harbartpur
114. Dataganj 159. Amanpur
115. Gada 160. Awagarh
116. Gunnour 161. BILRAM
117. Islamnagar 162. Nidhoulikalan
118. Mundia 163. Mohanpur
119. Usehat 164. Patiali
120. Syedpur 165. Raja ka Rampur
121. Babarala 166. Sankit
122. Kunwargaon 167. Sahawar
123. Sarbuna 168. Bhargain
237
124. Rudayan 169. Jaithra
125. Guladia 170. Sidhpura
126. Kachla 171. Ikdo;
127. Faizganj 172. Lkhna
128. Wajeerganj 173. Phanphoond
129. Usawan 174. Achalda
[The Uttar Pradesh Municipalities, Notified Areas and Town Areas [Schedule 3]
(Alpakalik Vyavastha) Adhiniyam, 1994]
Sl. No. Name of Town Area Sl. No. Name of Town Area
175. Dibiapur 220. Kachaona-Patseni
176. Bidhuna 221. Kursath
177. Babarpur Ajitmal 222. Sumerpur
178. Atasoo 223. Sareela
179. Bakewar 224. Kharela
180. Kamal Gnaj 225. Kulpahar
181. Shamshabad 226. Kurara
182. Talgram 227. Kohandu
183. Tirwaganj 228. Kabrai
184. Sikandarpur 229. Kerakat
185. Sauriqh 230. Machlishahr
186. Samdhan 231. Mariyahum
187. Khaga 232. Jafarabad
188. Kishunpur 233. Kadaura
189. Koda Jhanabad 234. Madhogarh
190. Bahua 235. Kotra
191. Rudra Priayag 236. Rampur
192. Bahadurganj 237. Nadigaon
193. Syeedpur 238. Umri
194. Dildar Nagar-Cum-Fatehpur Bazar 239. Arich
195. Sadat 240. Month
196. Jangipur 241. Ranipur
197. Babugarh 242. Jatra
198. Faridnagar 243. Baragaon
199. Nivari 244. Todifatehpur
200. Loni 245. Garotha
201. Patala 246. Bithoor
202. Dasna 247. Sikandra
203. Datra 248. Jhinjhak
204. Khargupur 249. Akbarpur
205. Mankapur 250. Roora
206. Pachperva 251. Shivali
207. Barhhalganj 252. Amrodha
208. Gola 253. Shiverajpur
209. Pipraich 254. Dhorhara
210. Sisvabazar 255. Khiri
211. Mundarabazar 256. Oial (Dhakva)
212. Anandnagar 257. Singahi Bhedaora
213. Pipiganj 258. Mailani
238
214. Nichloul 259. Barbal
215. Ghughali 260. Talbehat
216. Beniganj 261. Mahrauni
217. Madhoganj 262. Pali
218. Pali 263. Amethi
219. Gopamau 264. Gosainganj
[The Uttar Pradesh Municipalities, Notified Areas and Town Areas [Schedule 3]
(Alpakalik Vyavastha) Adhiniyam, 1994]
Sl. No. Name of Town Area Sl. No. Name of Town Area
265. Kakori 308. Kuchva
266. Malihabad 309. Dhudhadhi
267. Intonja 310. Kanth
268. Mahona 311. Kundarkee
269. Nagram 312. Bhojpur Dharampur
270. Bevar 313. Nairoli
271. Bhogaon 314. Umrikalan
272. Jasrana 315. Ujhari
273. Kuravali 316. Joya
274. Fariha 317. Gajraula
275. Kusmara 318. Bhimtal
276. Kisna 319. Lalandhungee
277. Ghiror 320. Sultanpur
277-A. Jyoti Khuria 321. Lalkuwan
278. Baldeo 322. Dineshpur
279. Chhata 323. Mahuwakherganj
280. Frah 324. Kelakhera
281. Govardhan 325. Mahuwadabra
282. Gokul 326. Haripura
283. Radhakund 327. Manikpur
284. Raya 328. Pratapgahr city
285. Sadabad 329. Kunda
286. Sahpau 330. Patti
287. Sonkh 331. Katramidntganj
288. Barsana 332. Antu
289. Bajna 333. Bilsanda
290. Nandgaon 334. Nyoria Hussainpur
291. Chaomuhan 335. Guldiya Bhindara
291-A. Mahavan 336. Barkhera
292. Lavar 337. Kalinagar
293. Aminagar-Sarai 338. Jhahanabad
294. Chhapraoli 339. Champawat
295. Khekra 340. Dharchula
296. Parikshtgarh 341. Didihat
297. Palavadas 342. Bacharavan
298. Agravalmandi 343. Dalmau
299. Sivalkhas 344. Mahrajganj
300. Bahsume 345. Sajon
301. Karnaval 345-A Lalganj
239
302. Daurala 346. Parsadepur
303. Kethaor 347. Unchahar
304. Doghat 348. Kemiri
305. Tikri 349. Shahabad
306. Kharkhauda 350. Masvasi
307. Dhorawal 351. Ambhehta
[The Uttar Pradesh Municipalities, Notified Areas and Town Areas [Schedule 3]
(Alpakalik Vyavastha) Adhiniyam, 1994]
Sl. No. Name of Town Area Sl. No. Name of Town Area
352. Behat 381. Kursath
353. Sultanpur Chlikana 382. Haydrabad
354. Jhabarela 383. Bhighapur
355. Nanauta 384. Nyaotini
356. Landaura 385. Mohan
357. Rampur Maniharan 386. Rasulabad
358. Katra 387. Nawabganj
359. Puwanya 388. Barkot
360. Kanthkamalnainpur 389. Gauchar
361. Aalhaganj 390. Budhana
362. Khudaganj 391. Charthawal
363. Khutar 392. Jansath
364. Tambaur-Ahmdabad 393. Jalalabad
365. Paintepur 394. Jhijhana
366. Maholi 395. Meerapur
367. Sidhauli 396. Purkaji
368. Hargaon 397. Shahpur
369. Amethi 398. Sisauli
370. Koeripur 399. Thana-Bjawam
371. Dostpur 400. Onkarhedee
372. Kadipur 401. Gateepurwa
373. Musafirkhana 402. Oond
374. Bhagwant Nagar 403. Banat
375. Maurawna 404. Karhal
376. Purwa 405. Madarasa
377. Safipur 406. Gosaiganj
378. Fatehpur-Chaurasi 407. Beekapur
379. Uugau 408. Ashrafpur Kichaucha
380. Auras
Lex