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The united provinces expiring laws continuance act, 1948

Uttarakhand · state statute
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173 
 
THE UNITED PROVINCES EXPIRING LAWS CONTINUANCE ACT, 
1948 
[U.P. Act no. XIII of 1948] 
 
 
[Passed the U . P. Legislative Assembly on March 6, 1948  and by the U. P.  
Legislative Council on March 20, 1948.  
 
Received the assent of the Governor General on March 30 , 1948, under section 
76 of the Government of India Act, 1935, as adapted by the India (Provis ional 
Constitution) Order, 1947, and was published in the United Provinces Gazette 
Extraordinary dated April 1, 1948.] 
AN 
 
ACT 
 
to continue certain expiring laws promulgated by His Excellency the Governor of 
the United Provinces by virtue of section 93 of the Government of India Act, 1935.  
 
Whereas the Acts mentioned in the schedule  (hereinafter called Principal Act ) 
were promulgated by his Excellency the  Governor of the United Provinces by virtue of 
the Procl amation, under section 93 of the Government of  India Act, 1935  dated 
November 3, 1939, as amended from time to time;  
 
And whereas the Principal Acts are, i n so far as they are in force and are 
temporary in their duration, limited to expire on March 31, 1948.  
 
And whereas it is expedient to provide for the continuance, as in this Act 
mentioned, of the Principal Acts and of the enactments amending and affecting the same;  
 
It is hereby enacted as follows :--  
 
Short title and 
commencement 
1. This Act may be called the United Provinces Expiring Laws Continuance 
Act, 1948. 
 
 Continuance in 
force of Acts 
mentioned in the 
Schedule  
2. (1)  The Principal Acts mentioned in column 1 of the Schedule shall subject to 
the modification and to the extent specified in column 2, be permanent 
Acts.  
(2)   Any unrepealed enactments which are temporary in their duration shall, in 
so far as they amend or affect the principal Act continued by the 
foregoing provision of this Act, b e continued in like manner whether they 
are mentioned in the schedule or not. 
 
 
 
 
 
 
1.   For Statement of Objects and Reasons see U. P. Gazette. Extraordinary, dated 
February 19, 1948.  
174 
 
 
[The United Provinces Expiring Laws Continuance Act, 1948]    [Schedule] 
 
SCHEDULE 
[See section 2] 
Short title How far continued and 
the amendment thereto 
1 2 
1940   
The United Provinces Encumbered Estates (Amendment) Act, 
1940 (U. P. Act II of 1940).  
The Whole Act 
 
 
The U. P. Power Alcohol (Amendment) Act, 1940 (U. P. Act X of 
1940).  
The Whole Act 
 
The U. P. Legislative Members Removal of Disqualification Act, 
1940 (U. P. Act VII of 1940). 
The Whole Act 
 
The U. P. Sugar Factories Control (Amendment) Act, 1940 (U. P. 
Act XI of 1940).  
The Whole except section 13, 
sub­section (1) of section 16 
The U. P. Special Powers (Amendment) Act, 1940 (U: P. Act XII 
of 1940).  
The Whole Act 
 
The U. P. Debt Redemption Act, 1940·(U. P Act XIII of 1940).  
 
The Whole Act as amended by 
The U. P. Debt Redemption 
(Amendment Act, 1941 
(U. P. Act VI of 1941) and the 
U. P. Debt Redemption 
(Amendment) Act, 1942 (U. P. 
Act VI of 1942) 
The U. P. Regulation of Agricultural Credit Act, 1940 (U. P. Act 
XIV of 1940)  
The whole Act 
 
1941  
The U. P. Excise (Amendment) Act, 1941 (U. P Act III of 1941).  The whole Act 
 
The U. P. Shri Badrinath Temple (Amendment) Act, 1941 (U. P. 
Act IV of 1941).  
The whole Act 
 
The U P. Intermediate Education (Amendment) Act, 1941 (U.P. 
Act V of 1941) 
The whole Act 
 
The U. P. Muslim Waqfs (Validating and Amend ment) Act, 1941 
(U. P. Act VIII of 1941).  
The whole Act 
 
The U. P. Land Revenue (Amendment) Act, 1941 (U. P. Act XI of 
1941).  
The whole Act 
 
The U. P. Motor Vehicles Taxation (Amendment) Act, 1941 (U. P. 
Act X of 1941).  
The whole Act 
 
The U. P. Excis e (Supplementary Amendment) Act, 1941 (U. P. 
Act XIII of 1941}.  
The whole Act 
 
The N.W.P. Villages and Road Police (Amendment) Act, 1941 (U. 
P. Act XIV of 1941). 
The whole Act 
 
175 
 
The Cotton Ginning and Pressing Factories (U. P. Amendment) 
Act, 1941 (U. P. Act XV of 1941).  
The whole Act 
 
[The United Provinces Expiring Laws Continuance Act, 1948]    [Schedule] 
 
1942 
 
 
The U. P. District Bo ards (Amendment) Act, 1942 (U. P. Act I of 
1942). 
The whole Act 
 
The Naik Girls Protection (Amendment) Act, 1912 (U. P. Act II of 
1942) 
The whole Act 
 
The U. P. Goondas (Amendment) Act, 1942 (U. P. Act IV of 
1942).  
The whole Act 
 
The U. P. Special Armed Constabulary Act, 1942 (U. P. Act V of 
1942).  
except the words “or for the 
duration of the present war 
whichever is less” occurring 
in the schedule 
The Cinematograph of U P Amendment) Act 1942 (U. P Act VII 
of 1942).  
The whole Act 
 
The U. P. Municipalities (Amendment) Act. 1942 (U. P. Act VIII 
of 1942).  
Except the clause (b) and 
(c) of section 2 and 
section 4 
The U.P. Hindu Women's Rights to Property (Extension to 
Agricultural Land) Act, 1942 (U.P. Act XI of 1942).  
The whole Act 
 
The U. P. Municipalities (Second Amendment) Act, 1942 (U. P. 
Act XIII of 1942).  
The whole Act 
 
The U. P. Shri Badri Nath Temple (Amen dment) Act, 1942 (U. P. 
Act XV of 1942).  
The whole Act 
 
The U. P. District Boards (Third Amendment) Act, 1942 (U. P. 
Act XVI of 1942).  
The whole Act 
 
The U. P. Municipalities (Third Amendment) Act, 1942 (U. P. Act 
XVII of 1942).  
The whole Act 
 
1943 
 
 
The U. P. District Boards (Amendment) Act, 1943 (U. P. Act I I of 
1943).  
The whole Act 
 
The U. P. Encumbered Estates (Amendment) Act, 1943 (U. P. Act 
XI of 1943).  
The whole Act 
 
The U. P. Municipalities {Amendment) Act, 1943 (U. P. Act XI of 
1943.  
The whole Act 
 
The U. P. Sugar Factories Control (Amendment) Act, 1943 (U. P: 
Act XII of 1943).  
 
1944 
 
 
The Co-operative Societies (U. P. Amendment) Act, 1944 (U. P. 
Act I of 1944).  
The whole Act 
 
The Police (U. P. Amendment) Act, 1944 (U. P Act II of 1944).  The whole Act 
 
The U. P. Fire Services Act, 1944 (U. P. Act III of 1944). The whole Act 
176 
 
 
 
[The United Provinces Expiring Laws Continuance Act, 1948]    [Schedule] 
 
The U. P. Town Improvement (Amendment) Act, 1944 (U. 
P. Act VI of 1944).  
 
The whole Act  
 
1945 
 
 
The U. P. Municipalities (Amendment) Act, 1945 (U P. Act I of 
1945).  
 
The whole Act 
 
The U. P. Sugar Factories Control (Amendment) Act, 1945 (U. P. 
Act III of 1945).  
 
The whole Act 
 
The U. P, Badri Nath (Sanitation and  Improvement) Act 1945 (U. 
P. Act V of 1945).  
 
The whole Act 
 
The Kanpur Urban Area Development Act, 1945 (U. P.  Act VI of 
1945).  
 
The whole Act 
The U. P. Roadside Land Control Act 1945 (U. P. Act X of 1945).  
 
 
The whole Act  as 
amended by the Kanpur 
Urban Ar ea 
Development Board 
(Amendment of 
Constitution) (Act II of 
Act, 1948 1048) 
1946 
 
 
The Lucknow University (Amendment) Act, 1946 (U. P. Act I of 
1946).  
 
The whole Act 
 
The Agra University (Amendment) Act, 1946 (U. P. Act II of 
1946)  
 
The whole Act 
 
The U. P. Encumbered Estates (Amendment) Act, 1946 (U. P. Act 
IV of 1946).  
 
The whole Act 
 
The Agra University (Second Amendment) Act, 1946 (U. P. Act V 
of 1946).  
 
The whole Act 
 
 
 
 

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