The UTTAR PRADEHS LANGUAGE (BILLS AND ACTS) ACT, 1950

51 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
mŸkj izns”k Hkk’kk ¼fo/ks;d rFkk vf/kfu;e½ vf/kfu;e] 1950 
¿mŸkj izns”k vf/kfu;e la[;k 1] 1950À 
 
 
 
THE UTTAR PRADEHS LANGUAGE (BILLS AND ACTS) ACT, 1950 
[U. P.  Act No. 1 of 1950] 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
52 
 
mŸkj izns”k Hkk’kk ¼fo/ks;d rFkk vf/kfu;e½ vf/kfu;e] 19501 
¿mŸkj izns”k vf/kfu;e la[;k 1] 1950À 
 
¿mÙkj izns”k fo/kku lHkk us fnukad 8 Qjojh] 1950 rFkk mÙkj izns”k fo/kku ifj’kn~ us 
fnukad 7 Qjojh] 1950 dh cSBd esa Lohd`r fd;kA  
 
^^Hkkjr dk lafo/kku** ds vuqPNsn 200  ds vUrxZr jkT;iky us fnukad 10 Qjojh] 
1950 dks Lohd` fr iznku dh rFkk mÙkj izns”kh; ljdkjh vlk/kkj.k xtV esa fnukad 10 
Qjojh] 1950 dks izdkf”kr gqvkAÀ 
 
fo/ks;dksa rFkk vf/kfu;eksa eas iz;ksx dh tkus okyh Hkk’kk fofgr djus ds fy, 
 
vf/kfu;e 
 
 ^^Hkkjr dk lafo/kku** ds vuqPNsn 348 ds [k.M ¼3½ ea s vU; ckrksa ds lkFk&lkFk bl 
ckr dh O;oLFkk gS fd fd lh jkT; ds fo/kku e.My eas iqj% LFkkfir fo/ks;dksa ;k mlds }kjk 
ikfjr vf/kfu;eksa eas iz;ksx dh tkus okyh Hkk’kk vaxzsth Hkk’kk ls fHkUu vU; Hkk’kk gks ldrh gS 
;fn fo/kku e.My us ,slk fofgr fd;k gks] 
 
 vr% ,rn~}kjk ;g fuEufyf[kr :Ik eas vf/kfu;fer fd;k tkrk gS %&& 
 
1&& ¼1½ ;g vf/kfu;e mÙkj izns”k Hkk’kk ¼fo/ks;d rFkk vf/kfu;e½ vf/kfu;e] 1950 
dgyk;sxkA  
laf{kIr uke rFkk izkjEHk  
¼2½ ;g rqjUr izpfyr gksxkA 
 
 
2&& mŸkj izns”k jkT; fo/kku e.My eas iqj%LFkkfir f o/ks;dksa ;k mlds }kjk ikfjr 
vf/kfu;eksa eas iz;ksx dh tkus okyh Hkk’kk nsoukxjh fyfi eas fyf[kr fgUnh gksxhA  
fo/ks;dksa rFkk vf/kfu;eksa 
eas iz;ksx dh tkus okyh 
Hkk’kk fgUnh gksxh 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
1- mn~ns”; vkSj dkj.kksa ds fooj.k ds fy, mÙkj izns”k vlk/k kj.k xtV] fnukad 10 Qjojh] 1950 
nsf[k;sA 
 
 
  
 
 
 
53 
 
THE UTTAR PRADESH LANGUAGE (BILLS AND ACTS) ACT, 19501 
[U. P. ACT NO. 1 OF 1950] 
 
 
[Passed in Hindi by the Uttar Pradesh Legislative Asse mbly on February 8, 1950 
and by the Uttar Pradesh Legislative Council on February 7, 1950.  
 
Received the assent of the  Governor on February 10, 1950 under Article 200 of 
‘the Constitution of India ’ and was published in the Uttar Pradesh Gazette Extraordinary, 
dated February 10, 1950.]  
 
AN 
ACT 
 
to prescribe the language for use in Bills and Acts. 
 
Whereas clause (3) of Ar ticle 348 of ‘the Constitution of India’ provides inter alia 
that language for use in Bills introduced in, or Acts passed by, the Legislature of a State 
may, if the Legislature has so prescribed, be other than the English Language.  
 
It is hereby enacted as follows : -- 
 
Short title and 
commencement 
1. (1)  This Act may be called the Uttar Pradesh Language (Bills and Acts) Act, 1950.  
(2)  It shall be come into force at once. 
 
Hindi to be  
used in Bills  
and Acts  
2. The language for use in Bills introduced in, or Acts passed by, the Legislature 
of the State of Uttar Pradesh shall be Hindi in Devanagari script.  
 
 
 
 
 
 
 
 
 
 
 
 
1. For Statement of Objects and Reasons, see U. P. Gazette Extraordinary, dated 
February, 10, 1950. 
 

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