Maharashtra — state statutes
393 acts.
Open in Lexace- The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016.
- The Additional Emoluments (Compulsory Deposit) Act, 1974
- The Akrani Mahal (Application of Laws) Regulation, 1952.
- The Ambernath Interim Municipality (Constitution and Actions) Validation Act, 1965.
- The Beedi and Cigar Workers (Conditions of Employment) Act, 1966
- The Bombay (Second) Repealing and Amending Act, 1951.
- The Bombay City Civil Court Act, 1948.
- The Bombay Diseases of Animals Act, 1948.
- The Bombay Electricity (Special Powers) Act (Application to Scheduled Areas) Regulation, 1955.
- The Bombay Essential Commodities and Cattle (Control) Act, 1958.
- The Bombay Gas Supply Act, 1939.
- The Bombay Habitual Offenders Act, 1959.
- The Bombay High Court (Letters Patent) Act, 1866.
- The Bombay Industrial Relations Act, 1946
- The Bombay Judicial Proceedings (Regulation of Reports) Act, 1955.
- The Bombay Local Authorities Census Expenses Contribution Act, 1950.
- The Bombay Municipal Servants Act.
- The BOMBAY MUNICIPAL TAXES AND URBAN IMMOVABLE PROPERTY TAX (VALIDATION IN CERTAIN AREAS OF THE EXTENDED SUBURBS OF GREATER BOMBAY) ACT, 1960
- The Bombay Non-Agriculturists’ Loans Act, 1928.
- The BOMBAY PREVENTION OF BEGGING ACT, 1959
- The Bombay Prohibition of Simultaneous Membership Act, 1957.
- The Bombay Repealing and Amending Act, 1949.
- The Bombay Repealing and Amending Act, 1954.
- The Bombay Repealing and Amending Act, 1955.
- The Bombay Seals Act (Application to Scheduled Areas) Regulation, 1951.
- The Bombay Seals Act, 1949.
- The Bombay Separation of Judicial and Executive Functions (Supplementary) Act, 1954.
- The Bombay Separation of Judicial and Executive Functions Act, 1951
- The Bombay Special Tribunal (Continuance) Act, 1946.
- The Bombay Tenancy and Agricultural Lands (Validation of appointment as Mamlatdar and proceedings) Act, 1967.
- The Bombay Village Police (Appointments And Disciplinary Action By Sub-Divisional Magistrates, Validation) Act, 1967.
- The Borough Municipalities (Validation of certain Taxes on Buildings and Lands) Act, 1965.
- The Central India Spinning, Weaving and Manufacturing Company Limited, the Empress Mills, Nagpur (Acquisition and Transfer of Undertaking) Act, 1986
- The Chhatrapati Shivaji Maharaj Vastu Sangrahalaya Act, 1909 and.
- The Coroners (Maharashtra Repeal) Act, 1999.
- The dentists act, 1948
- The Dispositions of Property (Bombay) Validation Act, 1947.
- The dowry prohibition act, 1961
- The Dr. Babasaheb Ambedkar Technological University Act, 2014.
- The drugs and cosmetics act, 1940
- The drugs and magic remedies (objectionable advertisement) act, 1954
- The Employees' State Insurance Act,1948
- The epidemic diseases act, 1897
- The Eradication of Unfair Activities at Pandharpur Temples (for providing better facilities for worship) Act, 1980.
- The Essential Commodities Act, 1955
- The Family Courts Act, 1984
- The food safety and standards act, 2006
- The Glanders and Farcy and Dourine Acts (Extension) Act, 1960.
- The Gram Nyayalayas Act, 2008
- The Greater Bombay Laws and the Bombay High Court (Declaration of Limits) Act, 1945.
- The Hindu Adoptions and Maintenance Act, 1956
- The Homoeopathy Central Council Act, 1973
- The human transplant act 1994
- The Hyderabad Abolition of Inams and Cash Grants Act, 1954.
- The Hyderabad Atiyat Inquiries Act, 1952.
- The Immoral Traffic (Prevention) Act, 1956
- The Indian Medicine Central Council Act, 1970
- The Indian Partnership Act, 1932
- The Indian Tariff (Bombay Application) Regulation, 1943.
- The INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946
- The Invalidation of Hindu Ceremonial Emoluments Act, 1926.
- The Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya (University) Act, 1997.
- The Konkan Irrigation Development Corporation Act, 1997
- The Leaders of Opposition in Maharashtra Legislature Salaries and Allowances Act, 1978
- The Maharashtra (Change of Short Titles of certain Bombay Acts) Act, 1980
- The Maharashtra (Change of Short Titles of certain Bombay Acts) Act, 2011.
- The Maharashtra (Requisitioning and Control) of Motor Vehicles Act, 1965.
- The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975.
- The Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969
- The Maharashtra Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016
- The Maharashtra Abolition of Subsisting Proprietary Rights to Mines and Minerals in certain Lands Act, 1985
- The Maharashtra Acupuncture System of Therapy Act, 2015.
- The Maharashtra Advocates Welfare Fund Act, 1981
- The Maharashtra Aerial Ropeways Act.
- The Maharashtra Agricultural Debtors Relief Act.
- The Maharashtra Agricultural Land Leasing Act, 2017.
- The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961.
- The Maharashtra Agricultural Produce Marketing (Development and Regulation) Act, 1963
- The Maharashtra Agricultural Produce Marketing (Regulation) (Postponement of Elections during the Emergency) Act, 1975.
- The MAHARASHTRA AGRICULTURAL UNIVERSITIES (KRISHI VIDYAPEETHS) ACT, 1983
- The Maharashtra Anatomy Act.
- The Maharashtra Ancient Monuments and Archaeological Sites and Remains Act, 1960.
- The Maharashtra Animal and Fishery Sciences University Act, 1998.
- The Maharashtra Animal Preservation Act, 1976.
- The Maharashtra Apartment Ownership Act, 1970
- The Maharashtra Bandhijama, Udhad and Ugadia Tenures Abolition Act.
- The Maharashtra Bhagdari and Narwadari Tenures Abolition Act.
- The Maharashtra Bhil Naik Inams Abolition Act
- The Maharashtra Bovine Breeding (Regulation) Act, 2023.
- The Maharashtra Casinos (Control and Tax) (Repeal) Act, 2023.
- The Maharashtra Cinemas (Regulations) Act.
- The Maharashtra Civil Courts Act
- The Maharashtra Co-operative Societies Act, 1960
- The Maharashtra Co-operative Sugar Factories under erection (Postponement of Elections) Act, 1974.
- The Maharashtra COEP Technological University Act, 2022.
- The Maharashtra College Teachers (Temporary Postponement of Confirmation) Act, 1973.
- The Maharashtra Commissioners of Divisions Act
- The Maharashtra Compulsory Teaching and Learning of Marathi Language in Schools Act, 2020
- The Maharashtra Contingency Fund Act.
- The Maharashtra Control of Organised Crime Act, 1999
- The maharashtra cotton seeds (regulation of supply, distribution, sale and fixation of sale price) act, 2009
- The Maharashtra Court-fees Act
- The Maharashtra Creation of Supernumerary Posts and Appointment of Selected Candidates Act, 2022.
- The Maharashtra Debt Relief Act, 1975
- The Maharashtra Deletion of the Term famine (From Laws applicable to the State) Act, 1963
- The Maharashtra Deletion of the Term “famine” (From Laws applicable to the State) Act, 1963.
- The Maharashtra Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1986.
- The Maharashtra Devdasi System (Abolition) Act, 2005.
- The Maharashtra Director of Prohibition and Excise (Change in Designation) Act, 1973.
- The Maharashtra District Planning Committees (Constitution and Functions) Act, 1998.
- The Maharashtra Domestic workers Welfare Board Act, 2008.
- The Maharashtra Drinking Water Supply Requisition Act, 1983.
- The Maharashtra Educational Institutions (Management) Act, 1976.
- The Maharashtra Educational Institutions (Prohibition of Capitation Fee) Act, 1987
- The Maharashtra Educational Institutions (Regulation of Fee) Act, 2011
- The Maharashtra Educational Institutions (Reservation in Teachers’ Cadre) Act, 2021.
- The Maharashtra Educational Institutions (Transfer of Management) Act, 1971
- The Maharashtra Electricity Duty Act, 2016
- The Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977.
- The Maharashtra Employment Guarantee Act, 1977.
- The Maharashtra Employment Guarantee Act, 1977.
- The Maharashtra Entertainments Duty Act
- The Maharashtra Essential Services Maintenance Act, 2023
- The Maharashtra Extension of Municipal Limits (Validation) Act, 1967.
- The Maharashtra Felling of Trees (Regulation) Act, 1964
- The Maharashtra Finance Commission (Miscellaneous provisions) Act, 1994.
- The MAHARASHTRA FINANCE COMMISSION (MISCELLANEOUS PROVISIONS) ACT, 1994.
- The Maharashtra Fire Prevention and Life Safety Measures Act, 2006
- The Maharashtra Fiscal Responsibility and Budgetary Management Act, 2005.
- The Maharashtra Fisheries Act, 1960.
- The Maharashtra Forest Development (Tax on sale of forest-produce by Government or Forest Development Corporation) Act, 1983
- The Maharashtra Forest Produce (Regulation of Trade) Act 1969
- The Maharashtra Forward Contracts Control Act.
- The Maharashtra Fruit Nurseries and Sale of Fruit Plants (Regulation) Act, 1969
- The Maharashtra General Clauses Act.
- The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1998
- The Maharashtra Goods and Services Tax (Compensation to the Local Authorities) Act, 2017
- The Maharashtra Goods and Services Tax Act, 2017
- The Maharashtra Goseva Ayog Act, 2023.
- The Maharashtra Government Premises (Eviction) Act, 1956
- The Maharashtra Government Servants Inquiries (Evidence of Corruption) Act, 1965
- The Maharashtra Government Servants Regulation of Transfers and Prevention of Delay in Discharge of Official Duties Act, 2005.
- The Maharashtra Gramdan Act, 1964
- The Maharashtra Groundwater (Development and Management) Act, 2009.
- The MAHARASHTRA GUNTHEWARI DEVELOPMENTS (REGULARISATION, UPGRADATION AND CONTROL) ACT, 2001
- The Maharashtra High Court (Hearing of Writ Petitions by Division Bench and Abolition of Letters Patent Appeals) Act, 1986
- The Maharashtra Highways Act
- The Maharashtra Hindu Places of Public Worship (Entry Authorization) Act.
- The Maharashtra Home Guards Act.
- The Maharashtra Homoeopathic Practitioners' Act.
- The Maharashtra Horticulture Development Corporation Act 1984
- The Maharashtra Housing (Regulation and Development) Act, 2012
- The Maharashtra Housing and Area Development Act, 1976.
- The Maharashtra increase of Land Revenue and Special Assessment Act, 1974
- The Maharashtra Industrial Development Act, 1961.
- The Maharashtra Industrial Relations (Validation of Certain Proceedings) Act, 1972.
- The Maharashtra Industry, Trade and Investment Facilitation Act, 2023.
- The Maharashtra Inferior Village Watans Abolition Act.
- The Maharashtra Infrastructure Development Enabling Authority Act, 2018
- The Maharashtra International Sports University Act, 2020.
- The Maharashtra Irrigation Act, 1976
- The Maharashtra Jeevan Authority Act, 1976.
- The Maharashtra Kauli and Katuban Tenures (Abolition) Act.
- The Maharashtra Keeping and Movement of Cattle in Urban Areas (Control) Act, 1976
- The Maharashtra Khadi and Village Industries Act.
- The Maharashtra Khar Land Development Act, 1979
- The Maharashtra Khar Lands Debelopment Act, 1979.
- The Maharashtra Khoti Abolition Act.
- The Maharashtra Krishna Valley Development Corporation Act, 1996
- The Maharashtra Labour Welfare Fund Act.
- The Maharashtra Land Acquisition Officers Proceedings Validation Act.
- The Maharashtra Land Improvement Schemes Act.
- The Maharashtra Land Requisition Act.
- The Maharashtra Land Revenue (Revival of Certain Rules relating to Non-Agricultural Assessment) Act, 1972.
- The Maharashtra Land Revenue Code (Amalgamation of Bombay and Konkan Divisions) Act, 1983.
- The Maharashtra Land Revenue Code, 1966
- The Maharashtra Land Tenures Abolition (Recovery of Records) Act
- The Maharashtra Legislature Members (Removal of Disqualifications) Act.
- The MAHARASHTRA LEGISLATURE MEMBERS' PENSION ACT, 1976 (Text as On 1st November 2021)
- The Maharashtra Legislature Members’ Salaries and Allowances Act.
- The Maharashtra Lifts Act.
- The Maharashtra Live-stock Improvement Act.
- The Maharashtra Local Authorities Official Language Act,2022
- The Maharashtra Local Authority Members Disqualification Act, 1986.
- The Maharashtra Local Fund Audit Act.
- The Maharashtra Lokayukta Act, 2023.
- The Maharashtra Lokayukta and Upa-Lokayuktas Act, 1971.
- The Maharashtra Lotteries (Control and Tax) and Prize Competitions (Tax) Act.
- The Maharashtra Management of Irrigation Systems by Farmers Act, 2005
- The Maharashtra Marathi Bhasha Vidyapeeth Act, 2023
- The Maharashtra Marine Fishing Regulation Act, 1981.
- The Maharashtra Maritime Board Act, 1996.
- The Maharashtra Mathadi, Hamal and other Manual Workers (Regulation of Employment and Welfare) Act, 1969
- The Maharashtra Media Persons and Media Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2017
- The Maharashtra Medical and Dental Colleges Admissions (Regulation and Abolition of All India quota) Act, 2003
- The Maharashtra Medical Council Act, 1965
- The Maharashtra Medical Goods Procurement Authority Act, 2023.
- The maharashtra medical practitioners act, 1961
- The Maharashtra Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2010.
- The Maharashtra Merged States (Laws) Act
- The Maharashtra Merged Territories (Janjira and Bhor) Khoti Tenure Abolition Act.
- The Maharashtra Merged Territories and Areas (Jagirs Abolition) Act.
- The Maharashtra Merged Territories Miscellaneous Alienations Abolition Act.
- The Maharashtra Metropolitan Planning Committees (Constitution and Functions) (Continuance of Provisions) Act, 1999
- The Maharashtra Metropolitan Region Development Authority Act, 2016
- The Maharashtra Mineral Development (Creation and Utilisation) Fund (Repeal) Act, 2016.
- The MAHARASHTRA MINISTERS' SALARIES AND ALLOWANCES ACT
- The Maharashtra Miscellaneous Alienations (in Hyderabad Enclaves) Abolition Act, 1965.
- The Maharashtra Molasses (Control) Act.
- The Maharashtra MoneyLending (Regulation) Act, 2014
- The Maharashtra Motor Vehicles (Taxation of Passengers) Act
- The Maharashtra Motor Vehicles Tax Act, 1958.
- The Maharashtra Municipal Corporations Act.
- The Maharashtra Municipal Councils, Nagar Panchayats and Industrial Townships Act, 1965
- The Maharashtra Municipal Property Tax Board Act, 2011.
- The Maharashtra National Law University Act, 2014.
- The Maharashtra Non-biodegradable Garbage (Control) Act, 2006.
- The Maharashtra Non-trading Corporations Act
- The maharashtra nurses act, 1966
- The Maharashtra Nursing Homes Registration Act.
- The Maharashtra Official Languages Act, 1964
- The Maharashtra Official Languages Act, 2015
- The Maharashtra Official Languages Act, 2021
- The Maharashtra Ownership Flats (Regulation of the promotion of construction, sale, management and transfer) Act, 1963
- The Maharashtra Paramedical Council Act, 2011
- The Maharashtra Payment of Compensation for Loss, Injury or Damage Caused by Wild Animals Act, 2023.
- The Maharashtra Personal Inams Abolition Act.
- The Maharashtra Police Act.
- The Maharashtra Police Officers (Change in Designation) Act, 1962.
- The Maharashtra Pre-School Centres (Regulation of Admission) (Repeal) Act, 2000.
- The Maharashtra Prevention and Eradication of Human Sacrifice and other Inhuman, Evil and Aghori Practices and Black Magic Act, 2013
- The Maharashtra Prevention of Communal, Anti-social and other Dangerous Activities Act, 1980.
- The Maharashtra Prevention of Dangerous Activities Act, 1981.
- The Maharashtra Prevention of Defacement of Property Act, 1995
- The Maharashtra Prevention of Fragmentation and Consolidation of Holdings Act.
- The Maharashtra Prevention of Gambling Act.
- The Maharashtra Prevention of Malpractices at University, Board and other specified Examinations Act, 1982
- The Maharashtra Prevention of Water Pollution (Repeal) Act, 1981.
- The Maharashtra Private Forests (Acquisition) Act, 1975
- The Maharashtra Private Placement Agencies (Regulation) Act, 2025
- The Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981
- The Maharashtra Private Skills Universities (Establishment and Regulation) Act, 2024
- The Maharashtra Private Universities (Establishment and Regulation) Act, 2023
- The Maharashtra Prohibition Act
- The Maharashtra Prohibition of Obscene Dance in Hotels, Restaurants and Bar Rooms and Protection of Dignity of Women (working therein) Act, 2016
- The Maharashtra Prohibition of Ragging Act, 1999.
- The Maharashtra Project Affected Persons Rehabilitation Act, 1999
- The Maharashtra Protection of Interest of Depositors (in Financial Establishments) Act, 1999
- The Maharashtra Protection of People from Social Boycott (Prevention, Prohibition and Redressal) Act, 2016
- The Maharashtra Provision of Facilities for Agricultural Credit by Banks Act, 1974.
- The Maharashtra Provisional Collection of Taxes Act, 1962
- The Maharashtra Public Conveyances Act.
- The Maharashtra Public Libraries Act, 1967.
- The Maharashtra Public Records Act, 2005.
- The Maharashtra Public Services (Subordinate) Selection Boards (Repeal) Act, 1983.
- The Maharashtra Public Trusts Act.
- The Maharashtra Public Universities Act, 2016
- The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971
- The Maharashtra Regional and Town Planning Act, 1966.
- The Maharashtra Regulation of Marriage Bureaus and Registration of Marriages Act, 1998
- The Maharashtra Regulation of Sugarcane Price (Supplied to Factories) Act, 2013
- The Maharashtra Relief Undertakings (Special Provisions) Act.
- The Maharashtra Religious Endowments (Reconstruction on Resettlement Sites) Act, 1970.
- The Maharashtra Rent Control Act, 1999
- The Maharashtra Repealing (Second) Act, 2016.
- The Maharashtra Repealing Act, 2016.
- The Maharashtra Repealing and Amending Act, 1991.
- The Maharashtra Restoration of Lands to Scheduled Tribes Act, 1974
- The Maharashtra Restoration of name Mumbai for Bombay Act, 1996.
- The Maharashtra Revenue Jurisdiction Act
- The Maharashtra Revenue Patels (Abolition of Office) Act, 1962.
- The Maharashtra Right to Information (Repeal) Act, 2005.
- The Maharashtra Right to Public Services Act, 2015
- The Maharashtra Right to Public Services Act, 2015.
- The Maharashtra Sale of Trees by Occupants belonging to Scheduled Tribes (Regulation) Act, 1969.
- The Maharashtra Secondary and Higher Secondary Education Boards Act, 1965
- The Maharashtra Self-financed Schools (Establishment and Regulation) Act, 2012
- The Maharashtra Service Inams (Useful to Community) Abolition Act.
- The Maharashtra Settlement of Arrears in Disputes Act, 2016
- The Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee (Payable by Public Sector Undertaking Companies) Act, 2025.
- The Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee Act
- The Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee Act, 2022.
- The Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee Act, 2023.
- The Maharashtra Shetgi Watan Rights (Ratnagiri) Abolition Act.
- The Maharashtra Shilotri Rights (Kolaba) Abolition Act.
- The Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017
- The Maharashtra Sinhastha Fair Pilgrim Tax Act, 1980.
- The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971
- The Maharashtra Special Provision for Payment of Stamp Duty (No. 2) Act, 1974.
- The Maharashtra Special Provision for Payment of Stamp Duty Act, 1974.
- The Maharashtra Stamp Act
- The Maharashtra State Board of Art Education Act, 2023.
- The Maharashtra State Board of Nursing and Paramedical Education Act, 2013.
- The Maharashtra State Board of Skill, Vocational Education and Training Act, 2021
- The Maharashtra State Board of Technical Education Act, 1997.
- The Maharashtra State Commission for Backward Classes Act, 2005.
- The Maharashtra State Commission for Safai Karmacharis Act, 1997.
- The Maharashtra State Commission For Women Act, 1993.
- The Maharashtra State Commissioners of Police Act
- The Maharashtra State Council for Occupational Therapy and Physiotherapy Act, 2002.
- The Maharashtra State Council of Examinations Act, 1998
- The Maharashtra State Enterprises (Restructuring And Other Special Provisions) (Repeal) Act, 2007.
- The Maharashtra State Legislature Proceedings (Protection of Publication) Act, 1969
- The Maharashtra State Minorities Commission Act, 2004
- The Maharashtra State Reservation for Socially and Educationally Backward Classes Act, 2024.
- The Maharashtra State Reserve Police Force Act.
- The Maharashtra State Security Corporation Act, 2010.
- The Maharashtra State Services (Medical Attendance) Rules 1961
- The Maharashtra State Skills University Act, 2021.
- The Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975.
- The Maharashtra State-aid to Industries Act, 1960.
- The Maharashtra Supply of Forest-produce by Government (Revision of Agreements) Act, 1982.
- The Maharashtra Suraksha Dal Act, 1986.
- The Maharashtra Tapi Irrigation Development Corporation Act, 1997
- The Maharashtra Tax on Buildings (with larger Residential Premises) (Re-enacted) Act, 1979.
- The Maharashtra Tax on Sale of Electricity Act, 1963.
- The Maharashtra Taxation Laws Amendment (Inapplicability of Limitation) Act, 1976.
- The Maharashtra Taxation Laws Offences (Extension of Period of Limitation) Act, 1977
- The Maharashtra Temporary Increase in Entertainments Duty and Education Cess Act, 1972.
- The Maharashtra Tenancy and Agricultural Lands (Vidarbha Region) Act.
- The Maharashtra Tenancy and Agricultural Lands Act.
- The Maharashtra Textile Companies (Acquisition and Transfer of Undertakings) Act, 1982.
- The Maharashtra Tribal Economic Condition (Improvement) Act, 1976
- The Maharashtra Truck Terminal (Regulation of Location) Act, 1995
- The Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) Act, 2015.
- The Maharashtra Underground Pipelines and Underground Ducts (Acquisition of Right of User in Land) Act, 2018.
- The Maharashtra Unemployment Allowance Payment Short title, to Workmen in Factories (for Temporary Period) Act, 1976.
- The Maharashtra Universities (Temporary postponement of elections of members of university authorities and other bodies) Act, 2015.
- The Maharashtra University of Health Sciences Act, 1998.
- The Maharashtra Vacant Lands (Prohibition of Unauthorised Occupation and Summary Eviction) Act, 1975
- The Maharashtra Value Added Tax Act, 2002.
- The Maharashtra Vexatious Litigation (Prevention) Act, 1971
- The Maharashtra Village Panchayats Act.
- The Maharashtra Village Police Act, 1967.
- The Maharashtra Warehouses Act.
- The MAHARASHTRA WATER CONSERVATION CORPORATION ACT, 2000.
- The Maharashtra Water Resources Regulatory Authority Act, 2005
- The Maharashtra Witness Protection and Security Act, 2017
- The Maharashtra Workmen's Minimum House Rent Allowance Act, 1983
- The Maharashtra Workmen's Minimum House-rent Allowance Act, 1983.
- The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
- The Mahatma Phule Vastu Sangrahalaya, Poona, Act, 1968
- The Mahatma Phule Vastu Sangrahalaya, Poona, Act, 1968.
- The Mahul Creek (Extinguishment of Rights) Act, 1922.
- The maintenance and welfare of parents and senior citizens act, 2007
- The Mamlatdar’s Courts Act, 1906.
- The Micro, Small and Medium Enterprises Development Act, 2006
- The MINIMUM WAGES ACT, 1948
- The Mumbai Metropolitan Region Development Authority Act, 1974.
- The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983
- The Mumbai Municipal Corporation Act.
- The National Commission for Allied and Healthcare Professions Act, 2021
- The National Commission for Indian System of Medicine Act 2020
- The National Food Security Act, 2013
- The Notaries Act, 1952
- The Orphanages and other Charitable Homes (Supervision and Control) Act, 1960
- The Pandharpur Development Authority Act, 2009.
- The Pandharpur Temples Act, 1973.
- The pharmacy act, 1948
- The PRISONS ACT, 1894
- The Probation of Offenders Act, 1958
- The PROHIBITION OF CHILD MARRIAGE ACT, 2006
- The prohibition of employment as manual scavengers and their rehabilitation act, 2013
- The Protection of Women from Domestic Violence Act 2005
- The Provincial Small Cause Courts (Suits Validation) Act, 1955.
- The Pulgaon Cotton Mills Limited (Acquisition of Shares) Act, 1982
- The Rajiv Gandhi Science and Technology Commission Act, 2004
- The REAL ESTATE (REGULATION AND DEVELOPMENT) ACT, 2016
- The Regularisation of Unauthorised Developments in the City of Ulhasnagar Act, 2006.
- The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
- The SALES PROMOTION EMPLOYEES (CONDITIONS OF SERVICE) ACT, 1976
- The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989
- The Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013
- The Shivraj Fine Art Litho Works (Acquisition and Transfer of Undertaking) Act, 1984
- The Shree Sai Baba Sansthan Trust (Shridi) Act, 2004.
- The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018.
- The Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980.
- The State Election Commissioner (Qualifications and Appointment) Act, 1994.
- The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
- The Surgeon General with Government etc. (Change in Designations) Act, 1972
- The Surgeon General with Government, etc. (Change in Designations) Act, 1972.
- The tolls on roads and bridges act, 1875 (as modified upto the 10th may 2016)
- The TRADE UNIONS ACT, 1926
- The TRANSFER OF PRISONERS ACT, 1950
- The transgender persons (protection of rights) act, 2019.
- The Transplantation of Human Organs and Tissues Act, 1994
- The Tuljapur Development Authority Act, 2008.
- The Unorganised Workers Social Security Act, 2008
- The URBAN LAND (CEILING AND REGULATION) ACT, 1976
- The Vidarbha Irrigation Development Corporation Act, 1997
- The West Khandesh Mehwassi Estates (Proprietary Rights Abolition, etc.) Regulation, 1961.
- The West Khandesh Mehwassi Estates Regulation, 1949.
- The Yashwantrao Chavan Maharashtra Open University Act, 1989.
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