LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The Maharashtra Mineral Development (Creation and Utilisation) Fund (Repeal) Act, 2016.

Maharashtra · state statute
Open in Lexace · Ask the AI about this act
¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ ®úÉVÉ{ÉjÉ +ºÉÉvÉÉ®úhÉ ¦ÉÉMÉ SÉÉ®ú, VÉÉxÉä´ÉÉ®úÒú 18, 2017/{ÉÉè¹É 28, ¶ÉEäò 1938 1
¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ ®úÉVÉ{ÉjÉ
+ºÉÉvÉÉ®úhÉ ¦ÉÉMÉ SÉÉ®ú
´É¹ÉÇ 3, +ÆEòú 11] ¤ÉÖvÉ´ÉÉ®ú, VÉÉxÉä´ÉÉ®úÒú 18, 2017/{ÉÉè¹É 28, ¶ÉEäò 1938 [{ÉÞ¹`ä 2,  ËEò¨ÉiÉ : ¯û{ɪÉä  23.00
+ºÉÉvÉÉ®úhÉ Gò¨ÉÉÆEòú 25
|ÉÉÊvÉEÞòiÉ |ÉEòɶÉxÉ
¨É½þÉ®úɹ]Åõ Ê´ÉvÉÉxɍɯb÷³ýÉSÉä +ÊvÉÊxÉªÉ¨É ´É ®úÉVªÉ{ÉɱÉÉÆxÉÒ |ÉJªÉÉÊ{ÉiÉ Eäò±Éä±Éä +vªÉÉnäù¶É ´É Eäò±Éä±Éä Ê´ÉÊxɪɨÉ.
+xÉÖGò¨ÉÊhÉEòÉ
ºÉxÉ 2017 SÉÉ ¨É½þÉ®úɹ]Åõ +ÊvÉÊxÉªÉ¨É Gò¨ÉÉÆEò 20. - - --¨É½þÉ®úɹ]Åõ JÉÊxÉVÉ Ê´ÉEòÉºÉ (ÊxĘ́ÉiÉÒ ´É ={ɪÉÉäVÉxÉ) ÊxÉvÉÒ +ÊvÉÊxɪɨÉ,
2001 ÊxÉ®úʺÉiÉ Eò®úhªÉÉEòÊ®úiÉÉ +ÊvÉÊxɪɨÉ.
RNI  No. MAHBIL/2009/35530
{ÉÞ¹`äö
1-2
¦ÉÉMÉ SÉÉ®ú 25----1
ÊnùxÉÉÆEò 17 VÉÉxÉä´ÉÉ®úÒú 2017 ®úÉäVÉÒ ¨ÉÉ. ®úÉVªÉ{ÉɱÉÉÆxÉÒ ºÉƨÉiÉÒ Ênù±Éä±ÉÉ ¨É½þÉ®úɹ]Åõ Ê´ÉvÉÉxɍɯb÷³ýÉSÉÉ {ÉÖføÒ±É +ÊvÉÊxÉªÉ¨É ¨ÉÉʽþiÉÒºÉÉ`öÒ, ªÉÉuùÉ®äú, |ÉʺÉrù
Eò®úhªÉÉiÉ ªÉäiÉ +ɽäþ.
|ÉEòÉ¶É Ë½þ. ¨ÉɳýÒ,
|ÉvÉÉxÉ ºÉÊSÉ´É,
¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ,
Ê´ÉÊvÉ ´É xªÉÉªÉ Ê´É¦ÉÉMÉ.
ºÉxÉ 2017 SÉÉ ¨É½þÉ®úɹ]Åõ +ÊvÉÊxÉªÉ¨É Gò¨ÉÉÆEò 20.
(¨ÉÉxÉxÉÒªÉ ®úÉVªÉ{ÉɱÉÉÆSÉÒ ºÉƨÉiÉÒ Ê¨É³ýɱªÉÉxÉÆiÉ®ú“ ¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ ®úÉVÉ{ÉjÉÉiÉ”
ÊnùxÉÉÆEò 18 VÉÉxÉä´ÉÉ®úÒ 2017 ®úÉäVÉÒ |ÉlÉ¨É |ÉʺÉrù Eäò±Éä±ÉÉ +ÊvÉÊxɪɨÉ.)
¨É½þÉ®úɹ]Åõ JÉÊxÉVÉ Ê´ÉEòÉºÉ (ÊxĘ́ÉiÉÒ ´É ={ɪÉÉäVÉxÉ) ÊxÉvÉÒ +ÊvÉÊxɪɨÉ, 2001 ÊxÉ®úʺÉiÉ Eò®úhªÉÉEòÊ®úiÉÉ
+ÊvÉÊxɪɨÉ.
VªÉÉ+lÉÔ, ¨É½þÉ®úɹ]Åõ JÉÊxÉVÉ Ê´ÉEòÉºÉ (ÊxĘ́ÉiÉÒ ´É ={ɪÉÉäVÉxÉ) ÊxÉvÉÒ +ÊvÉÊxɪɨÉ, 2001 ÊxÉ®úúʺÉiÉ Eò®úhÉä <¹]õ
+ɽäþ ; iªÉÉ+lÉÔ, ¦ÉÉ®úiÉÒªÉ MÉhÉ®úÉVªÉÉSªÉÉ ºÉnÖùºÉ¹]õÉ´ªÉÉ ´É¹ÉÔ, ªÉÉuùÉ®äú, {ÉÖføÒ±É +ÊvÉÊxÉªÉ¨É Eò®úhªÉÉiÉ ªÉäiÉ +ɽäþ :----
1. ªÉÉ +ÊvÉÊxɪɨÉɺÉ, ¨É½þÉ®úɹ]Åõ JÉÊxÉVÉ Ê´ÉEòÉºÉ (ÊxĘ́ÉiÉÒ ´É ={ɪÉÉäVÉxÉ) ÊxÉvÉÒ (ÊxÉ®úºÉxÉ) +ÊvÉÊxɪɨÉ, 2016
+ºÉä ¨½þhÉÉ´Éä.
2001 SÉÉ
¨É½þÉ.
19.
ºÉÆÊIÉ{iÉ xÉÉ´É.
(1)
¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ ®úÉVÉ{ÉjÉ +ºÉÉvÉÉ®úhÉ ¦ÉÉMÉ SÉÉ®ú, VÉÉxÉä´ÉÉ®úÒú 18, 2017/{ÉÉè¹É 28, ¶ÉEäò 19382
2. ¨É½þÉ®úɹ]Åõ JÉÊxÉVÉ Ê´ÉEòÉºÉ (ÊxĘ́ÉiÉÒ ´É ={ɪÉÉäVÉxÉ) ÊxÉvÉÒ +ÊvÉÊxɪɨÉ, 2001, ªÉÉuùÉ®äú, ÊxÉ®úúʺÉiÉ Eò®úhªÉÉiÉ
ªÉäiÉ +ɽäþ ;
3. ªÉÉ +ÊvÉÊxɪɨÉÉSªÉÉ |ÉÉ®Æú¦ÉÉSªÉÉ ÊnùxÉÉÆEòÉ{ÉɺÉÚxÉ, ¨É½þÉ®úɹ]Åõ JÉÊxÉVÉ Ê´ÉEòÉºÉ (ÊxĘ́ÉiÉÒ ´É ={ɪÉÉäVÉxÉ) ÊxÉvÉÒ
+ÊvÉùÊxɪɨÉ, 2001 ªÉÉSªÉÉ Eò±É¨É 5 JÉɱÉÒ±É ={ɪÉÉäVÉxÉÉÆºÉÉ`öÒ ºÉIÉ¨É |ÉÉÊvÉEòÉ­ªÉÉxÉä ÊxÉvÉÒ ¨ÉÆVÉÚ®ú Eäò±ÉÉ +ºÉä±É +¶ÉÉ
JÉÊxÉVÉ Ê´ÉEòɺÉɶÉÒ ºÉÆ¤ÉÆÊvÉiÉ ¶ÉɺÉxÉ ¨ÉÉxªÉ ªÉÉäVÉxÉÉ +ÉÊhÉ Ê´ÉÊ´ÉvÉ EòɨÉä ´É EòÉªÉæ ½þÒ, JÉÉhÉ ´É JÉÊxÉVÉä (Ê´ÉEòÉºÉ ´É
Ê´ÉÊxɪɨÉxÉ) +ÊvÉÊxɪɨÉ, 1957 ªÉÉSªÉÉ Eò±É¨É 9 JÉ SªÉÉ {ÉÉä]õ-Eò±É¨É (1) +x´ÉªÉä |ÉiªÉäEò ¨É½þºÉÖ±ÉÒ ÊVɱÁÉiÉ (¨ÉÖÆ¤É<Ç
¶É½þ®ú ÊVɱÁÉJÉä®úÒVÉ) ®úÉVªÉ ¶ÉɺÉxÉÉxÉä ºlÉÉ{ÉxÉ Eäò±É䱪ÉÉ ºÉÆ¤ÉÆÊvÉiÉ ÊVɱ½þÉ JÉÊxÉEò¨ÉÇ |ÉÊiɹ`öÉxÉ Ê´É¶´ÉºiÉ ¨ÉÆb÷³ýÉEòbÚ÷xÉ
{ÉÉ®ú {ÉÉb÷hªÉÉiÉ ªÉäiÉÒ±É.
ON BEHALF OF GOVERNMENT PRINTING, STATIONERY AND PUBLICATION, PRINTED AND PUBLISHED BY  SHRI PARSHURAM JAGANNATH GOSAVI, PRINTED
AT GOVERNMENT CENTRAL PRESS, 21-A, NETAJI SUBHASH ROAD, CHARNI ROAD, MUMBAI 400 004 AND PUBLISHED ATDIRECTORATE OF GOVERNMENT PRINTING,
STATIONERY AND PUBLICATION, 21-A, NETAJI SUBHASH ROAD, CHARNI ROAD, MUMBAI 400 004, EDITOR : SHRI PARSHURAM JAGANNATH GOSAVI.
ºÉxÉ 2001 SÉÉ
¨É½þÉ®úɹ]Åõ
+ÊvÉÊxÉªÉ¨É Gò¨ÉÉÆEò
19 ªÉÉSÉä ÊxÉ®úºÉxÉ.
ÊVɱ½þÉ JÉÊxÉEò¨ÉÇ
|ÉÊiɹ`öÉxÉ Ê´É¶´ÉºiÉ
¨ÉÆb÷³ýÉxÉä
EòɪÉÉÇÎx´ÉiÉ
Eò®úɴɪÉÉSªÉÉ
ªÉÉäVÉxÉÉ, Ê´ÉÊ´ÉvÉ
EòɨÉä +ÉÊhÉ EòÉªÉæ.
2001 SÉÉ
¨É½þÉ. 19.
2001 SÉÉ
¨É½þÉ. 19.
1957 SÉÉ
67.

‹ Prev All Maharashtra acts Next ›