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The Surgeon General with Government etc. (Change in Designations) Act, 1972

Maharashtra · state statute
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GOVERNMENT  OF  MAHARASHTRA
LAW  AND  JUDICIARY  DEPARTMENT
MAHARASHTRA  ACT  No.  III  OF  1973
THE SURGEON GENERAL WITH
GOVERNMENT, ETC.
(CHANGE IN DESIGNATIONS ACT), 1972
(As modified upto the 7th February 2013)
PRINTED IN INDIA  BY THE  MANAGER, GOVERNMENT   PRESS,  NAGPUR  AND
PUBLISHED BY  THE DIRECT OR, GOVERNMENT   PRINTING ,  PUBLICA TIONS  AND
STATIONERY,  MAHARASHTRA   ST ATE,  MUMBAI  400 004.
2013
[ Priceβ€” Rs. 4.00]
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Maharashtra  Government  Publications  can  be obtained
from---
β€’ THE  DIRECTOR
GOVERNMENT  PRINTING, STATIONERY AND PUBLICATIONS
(Publications Branch),. Netaji  Subhash  Road,
MUMBAI 400 004.
Phone : 23632693, 23630695
23631148, 23634049
β€’ THE   MANAGER
GOVERNMENT  PHOTOZINCO PRESS AND BOOK DEPOT
Photozinco Press Compound, Near G. P. O.
PUNE 411 001.
Phone :  26124759, 26125808, 26128920
β€’ THE  MANAGER
GOVERNMENT  PRESS AND BOOK DEPOT
Civil Lines,
NAGPUR  440 001.
Phone :  2562615.
β€’ THE  ASSTT. DIRECTOR
GOVERNMENT  STATIONERY, STORE AND BOOK DEPOT
Shaha Ganj, Near Gandhi Chowk,
AURANGABAD 431 001.
Phone :  2331468
β€’ THE  MANAGER
GOVERNMENT  PRESS AND STATIONERY, STORE
Tarabai Park,
KOLHAPUR  416 003.
Phone :  2650395, 2650402
AND  THE  RECOGNISED  BOOK  SELLERS.

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