The Maharashtra Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

1¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ ®úÉVÉ{ÉjÉ +ºÉÉvÉÉ®úhÉ ¦ÉÉMÉ SÉÉ®ú, VÉÉxÉä´ÉÉ®úÒ 16, 2017/{ÉÉè¹É 26, ¶ÉEäò 1938
®úÉVªÉÉSªÉÉ BEòÊjÉiÉ ÊxÉvÉÒiÉÚxÉ VªÉÉÆSÉÉ ºÉÆ{ÉÚhÉÇ JÉSÉÇ ¦ÉÉMÉÊ´ÉhªÉÉiÉ ªÉäiÉÉä +ºÉä +lÉǺɽþɪªÉ, ±ÉÉ¦É +ÉÊhÉ ºÉä´ÉÉ
ªÉÉÆSªÉÉ ºÉÖ¶ÉɺÉxÉÉSÉÉ BEò ¦ÉÉMÉ ¨½þhÉÚxÉ, ¨É½þÉ®úɹ]Åõ ®úÉVªÉÉiÉ ®úɽþhÉÉ­ªÉÉ ´ªÉCiÉÓSÉÒ BEò¨Éä´É +Éä³ýJÉ ¨½þhÉÚxÉ
+ÉvÉÉ®úSÉÉ ´ÉÉ{É®ú Eò°üxÉ, iªÉÉÆSÉä EòɪÉÇIɨÉ, {ÉÉ®únù¶ÉÔ ´É ±ÉÎIªÉiÉ Ê´ÉiÉ®úhÉ Eò®úhªÉɺÉÉ`öÒ +ÉÊhÉ iªÉÉÆSªÉɶÉÒ
ºÉƤÉÆÊvÉiÉ ¤ÉɤÉÓºÉÉ`öÒ iÉ®úiÉÚnù Eò®úhªÉÉEòÊ®úiÉÉ +ÊvÉÊxɪɨÉ.
VªÉÉ+lÉÔ, ®úÉVªÉÉSªÉÉ BEòÊjÉiÉ ÊxÉvÉÒiÉÚxÉ ®úCEò¨É EòÉfÚøxÉ VªÉÉÆSÉÉ ºÉÆ{ÉÚhÉÇ JÉSÉÇ ¦ÉÉMÉÊ´ÉhªÉÉiÉ ªÉäiÉÉä +ºÉä +lÉǺɽþɪªÉ,
±ÉÉ¦É +ÉÊhÉ ºÉä´ÉÉ ªÉÉÆSªÉÉ ºÉÖ¶ÉɺÉxÉÉSÉÉ BEò ¦ÉÉMÉ ¨½þhÉÚxÉ, ¨É½þÉ®úɹ]Åõ ®úÉVªÉÉiÉ ®úɽþhÉÉ­ªÉÉ ´ªÉCiÉÓSÉÒ BEò¨Éä´É +Éä³ýJÉ ¨½þhÉÚxÉ
+ÉvÉÉ®úSÉÉ ´ÉÉ{É®ú Eò°üxÉ, iªÉÉÆSÉä EòɪÉÇIɨÉ, {ÉÉ®únù¶ÉÔ ´É ±ÉÎIªÉiÉ Ê´ÉiÉ®úhÉ Eò®úhªÉɺÉÉ`öÒ +ÉÊhÉ iªÉÉÆSªÉɶÉÒ ºÉƤÉÆÊvÉiÉ
¤ÉɤÉÓºÉÉ`öÒ iÉ®úiÉÚnù Eò®úhªÉÉEòÊ®úiÉÉ BEò EòɪÉnùÉ Eò®úhÉä <¹]õ +ɽäþ;iªÉÉ+lÉÔ, ¦ÉÉ®úiÉÒªÉ MÉhÉ®úÉVªÉÉSªÉÉ ºÉnÖùºÉ¹]õÉ´ªÉÉ ´É¹ÉÔ,
ªÉÉuùÉ®äú, {ÉÖføÒ±É +ÊvÉÊxÉªÉ¨É Eò®úhªÉÉiÉ ªÉäiÉ +ɽäþ :---
1. (1) ªÉÉ +ÊvÉÊxɪɨÉɺÉ, ¨É½þÉ®úɹ]Åõ +ÉvÉÉ®ú (Ê´ÉkÉÒªÉ ´É <iÉ®ú +lÉǺɽþɪªÉ, ±ÉÉ¦É +ÉÊhÉ ºÉä´ÉÉ ªÉÉÆSÉä ±ÉÎIªÉiÉ
Ê´ÉiÉ®úhÉ) +ÊvÉÊxɪɨÉ, 2016, +ºÉä ¨½þhÉÉ´Éä.
(1)
ºÉÆÎIÉ{iÉ xÉÉ´É,
´ªÉÉ{iÉÒ ´É |ÉÉ®Æú¦É.
¦ÉÉMÉ SÉÉ®ú----23-----1
{ÉÞ¹`öä
1-4
¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ ®úÉVÉ{ÉjÉ
+ºÉÉvÉÉ®úhÉ ¦ÉÉMÉ SÉÉ®ú
´É¹ÉÇ 3, +ÆEòú 10(6)] ºÉÉä¨É´ÉÉ®úúú, VÉÉxÉä´ÉÉ®úÒ 16, 2017/{ÉÉè¹É 26, ¶ÉEäò 1938 [{ÉÞ¹`ä 4  ËEò¨ÉiÉ : ¯û{ɪÉä  23.00
+ºÉÉvÉÉ®úhÉ Gò¨ÉÉÆEòú 23
|ÉÉÊvÉEÞòiÉ |ÉEòɶÉxÉ
¨É½þÉ®úɹ]Åõ Ê´ÉvÉÉxɨÉÆb÷³ýÉSÉä +ÊvÉÊxÉªÉ¨É ´É ®úÉVªÉ{ÉɱÉÉÆxÉÒ |ÉJªÉÉÊ{ÉiÉ Eäò±Éä±Éä +vªÉÉnäù¶É ´É Eäò±Éä±Éä Ê´ÉÊxɪɨÉ.
+xÉÖGò¨ÉÊhÉEòÉ
ºÉxÉ 2017 SÉÉ ¨É½þÉ®úɹ]Åõ +ÊvÉÊxÉªÉ¨É Gò¨ÉÉÆEò 18. - - -®úÉVªÉÉSªÉÉ BEòÊjÉiÉ ÊxÉvÉÒiÉÚxÉ VªÉÉÆSÉÉ ºÉÆ{ÉÚhÉÇ JÉSÉÇ ¦ÉÉMÉÊ´ÉhªÉÉiÉ ªÉäiÉÉä
+ºÉä +lÉǺɽþɪªÉ, ±ÉÉ¦É +ÉÊhÉ ºÉä´ÉÉ ªÉÉÆSªÉÉ ºÉÖ¶ÉɺÉxÉÉSÉÉ BEò ¦ÉÉMÉ ¨½þhÉÚxÉ, ¨É½þÉ®úɹ]Åõ ®úÉVªÉÉiÉ ®úɽþhÉÉ­ªÉÉ ´ªÉCiÉÓSÉÒ BEò¨Éä´É
+Éä³ýJÉ ¨½þhÉÚxÉ +ÉvÉÉ®úSÉÉ ´ÉÉ{É®ú Eò°üxÉ, iªÉÉÆSÉä EòɪÉÇIɨÉ, {ÉÉ®únù¶ÉÔ ´É ±ÉÎIªÉiÉ Ê´ÉiÉ®úhÉ Eò®úhªÉɺÉÉ`öÒ +ÉÊhÉ iªÉÉÆSªÉɶÉÒ
ºÉƤÉÆÊvÉiÉ ¤ÉɤÉÓºÉÉ`öÒ iÉ®úiÉÚnù Eò®úhªÉÉEòÊ®úiÉÉ +ÊvÉÊxɪɨÉ.
ÊnùxÉÉÆEò 14 VÉÉxÉä´ÉÉ®úÒ 2017 ®úÉäVÉÒ ¨ÉÉ. ®úÉVªÉ{ÉɱÉÉÆxÉÒ ºÉƨÉiÉÒ Ênù±Éä±ÉÉ ¨É½þÉ®úɹ]Åõ Ê´ÉvÉÉxɨÉÆb÷³ýÉSÉÉ {ÉÖføÒ±É +ÊvÉÊxÉªÉ¨É ¨ÉÉʽþiÉÒºÉÉ`öÒ, ªÉÉuùÉ®äú, |ÉʺÉrù
Eò®úhªÉÉiÉ ªÉäiÉ +ɽäþ.
|ÉEòÉ¶É Ë½þ. ¨ÉɳýÒù,
|ÉvÉÉxÉ ºÉÊSÉ´É,
¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ, Ê´ÉÊvÉ ´É xªÉÉªÉ Ê´É¦ÉÉMÉ.
-----------------------------------
ºÉxÉ 2017 SÉÉ ¨É½þÉ®úɹ]Åõ +ÊvÉÊxÉªÉ¨É Gò¨ÉÉÆEò 18.
(¨ÉÉ. ®úÉVªÉ{ÉɱÉÉÆSÉÒ ºÉƨÉiÉÒ Ê¨É³ýɱªÉÉxÉÆiÉ®ú “¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ ®úÉVÉ{ÉjÉÉiÉ ” ÊnùxÉÉÆEò 16 VÉÉxÉä´ÉÉ®úÒ 2017 ®úÉäVÉÒ |ÉlÉ¨É |ÉʺÉrù
Eäò±Éä±ÉÉ +ÊvÉÊxɪɨÉ.)
RNI  No. MAHBIL/2009/35530
¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ ®úÉVÉ{ÉjÉ +ºÉÉvÉÉ®úhÉ ¦ÉÉMÉ SÉÉ®ú, VÉÉxÉä´ÉÉ®úÒ 16, 2017/{ÉÉè¹É 26, ¶ÉEäò 19382
(2) iÉÉä, ºÉÆ{ÉÚhÉÇ ¨É½þÉ®úɹ]Åõ ®úÉVªÉÉºÉ ±ÉÉMÉÚ +ºÉä±É.
(3) iÉÉä, ®úÉVªÉ ¶ÉɺÉxÉ,®úÉVÉ{ÉjÉÉiÉÒ±É +ÊvɺÉÚSÉxÉäuùÉ®äú ÊxɪÉiÉ Eò®úÒ±É, +¶ÉÉ ÊnùxÉÉÆEòÉºÉ +ƨɱÉÉiÉ ªÉä<Ç±É +ÉÊhÉ ªÉÉ
+ÊvÉÊxɪɨÉÉSªÉÉ ´ÉäMÉ´ÉäMɳýªÉÉ iÉ®úiÉÖnùÓºÉÉ`öÒ ´ÉäMÉ´ÉäMɳäý ÊnùxÉÉÆEò ÊxɪÉiÉ Eò®úiÉÉ ªÉäiÉÒ±É +ÉÊhÉ ªÉÉ +ÊvÉÊxɪɨÉÉSªÉÉ |ÉÉ®Æú¦ÉÉ-
¤ÉɤÉiÉSªÉÉ +¶ÉÉ EòÉähÉiªÉɽþÒ iÉ®úiÉÖnùÒºÉƤÉÆvÉÒSªÉÉ EòÉähÉiªÉɽþÒ ÊxÉnæù¶ÉÉSÉÉ +lÉÇ ½þÉ, iªÉÉ iÉ®úiÉÖnùÒSªÉÉ |ÉÉ®Æú¦ÉɤÉɤÉiÉSÉÉ iÉÉä ÊxÉnæù¶É
+ɽäþ, +ºÉÉ ±ÉÉ´ÉhªÉÉiÉ ªÉä<DZÉ.
2. (1) ªÉÉ +ÊvÉÊxɪɨÉÉiÉ, ºÉÆnù¦ÉÉÇxÉÖºÉÉ®ú nÖùºÉ®úÉ +lÉÇ +{ÉäÊIÉiÉ xɺÉä±É iÉ®ú,--
(Eò) “ +ÉvÉÉ®ú Gò¨ÉÉÆEò ” ªÉÉSÉÉ +lÉÇ, EåòpùÒªÉ +ÊvÉÊxɪɨÉÉSªÉÉ Eò±É¨É 3 +x´ÉªÉäú ´ªÉCiÉÒ±ÉÉ Ênù±Éä±ÉÉ +Éä³ýJÉ
Gò¨ÉÉÆEò, +ºÉÉ +ɽäþ ;
(JÉ) “ ®úÉVªÉ ¶ÉɺÉxÉÉSÉä +ʦÉEò®úhÉ ”  ªÉÉSÉÉ +lÉÇ, ºlÉÉÊxÉEò ºÉƺlÉÉ +ÉÊhÉ ®úÉVªÉ ¶ÉɺÉxÉÉSÉÒ ¨ÉɱÉEòÒ +ÉÊhÉ
ÊxɪÉÆjÉhÉ +ºÉ±Éä±ÉÒ <iÉ®ú EòÉähÉiÉÒ½þÒ ºÉƺlÉÉ ªÉÉƺɽþ ¨É½þÉ®úɹ]Åõ ®úÉVªÉÉiÉ EòÉähÉiªÉɽþÒ EåòpùÒªÉ ËEò´ÉÉ ®úÉVªÉ EòɪÉtÉuùÉ®äú
ºlÉÉ{ÉxÉ ËEò´ÉÉ PÉÊ]õiÉ Eäò±Éä±Éä EòÉähÉiÉä½þÒ |ÉÉÊvÉEò®úhÉ ËEò´ÉÉ ºÉƺlÉÉ, +ºÉÉ +ɽäþ +ÉÊhÉ iªÉɨÉvªÉä, VªÉÉÆSÉÒ ®úSÉxÉÉ ´É
|ɶÉɺÉxÉ |ÉɨÉÖJªÉÉxÉä ®úÉVªÉ ¶ÉɺÉxÉÉEòbÚ÷xÉ ÊxɪÉÆÊjÉiÉ Eäò±Éä VÉÉiÉä +¶ÉÉ ºÉƺlÉÉÆSÉÉ ºÉ¨ÉÉ´Éä¶É ½þÉäiÉÉä ;
(MÉ) “ +ÊvÉ|ɨÉÉhÉxÉ ” ªÉÉSÉÉ +lÉÇ, VªÉÉuùÉ®äú BJÉÉnù¬É ´ªÉCiÉÒSÉÉ +ÉvÉÉ®ú Gò¨ÉÉÆEò, ÊiÉSªÉÉ VÉxɺÉÉÆÎJªÉEòÒªÉ ¨ÉÉʽþiÉÒ
ËEò´ÉÉ ¤ÉɪÉÉä¨ÉäÊ]ÅõEò ¨ÉÉʽþiÉҺɽþ, EåòpùÒªÉ +Éä³ýJÉ +ÉvÉÉ®úºÉɨÉOÉÒ EòÉä¹ÉÉiÉ, iªÉÉSªÉÉ {Éb÷iÉɳýhÉÒºÉÉ`öÒ ºÉÉnù®ú Eäò±ÉÉ VÉÉiÉÉä
+ÉÊhÉ +¶ÉÉ EòÉä¹ÉÉEòbä÷ ={ɱɤvÉ +ºÉ±É䱪ÉÉ ¨ÉÉʽþiÉÒSªÉÉ +ÉvÉÉ®äú VªÉÉuùÉ®äú +¶ÉÉ ¨ÉÉʽþiÉÒSÉÉ JÉ®äú{ÉhÉÉ ËEò´ÉÉ iªÉÉiÉÒ±É
=ÊhÉ´ÉÉ ºÉiªÉÉÊ{ÉiÉ Eäò±ªÉÉ VÉÉiÉÉiÉ, +¶ÉÒ |ÉÊGòªÉÉ, +ºÉÉ +ɽäþ ;
(PÉ) “ ±ÉÉ¦É ” ªÉÉSÉÉ +lÉÇ, BJÉÉnù¬É ´ªÉCiÉÒ±ÉÉ ËEò´ÉÉ ´ªÉCiÉÓSªÉÉ MÉ]õɱÉÉ, ®úÉäJÉ ®úEò¨ÉäSªÉÉ ËEò´ÉÉ ´ÉºiÉÚÆSªÉÉ
º´É°ü{ÉÉiÉ Ênù±Éä±Éä, EòÉähÉiÉä½þÒ ¡òɪÉnäù, näùhÉMÉÒ, ¤ÉIÉÒºÉ, +xÉÖiÉÉä¹É, |ÉnùÉxÉ, +ºÉÉ +ɽäþ +ÉÊhÉ iªÉɨÉvªÉä, ®úÉVªÉ ¶ÉɺÉxÉÉEòbÚ÷xÉ
´Éä³ýÉä´Éä³ýÒ, +ÊvɺÉÚÊSÉiÉ Eò®úhªÉÉiÉ ªÉäiÉÒ±É +ºÉä <iÉ®ú EòÉähÉiÉä½þÒ ±ÉɦÉ, ªÉÉÆSÉÉ +ÆiɦÉÉÇ´É ½þÉäiÉÉä ;
(R) “ ¤ÉɪÉÉä¨ÉäÊ]ÅõEò ¨ÉÉʽþiÉÒ” ªÉÉSÉÉ +lÉÇ, EåòpùÒªÉ +ÊvÉÊxɪɨÉÉuùÉ®äú Ê´ÉÊxÉÌnù¹]õ Eäò±Éä±Éä BJÉÉnù¬É ´ªÉCiÉÒSÉä UôɪÉÉÊSÉjÉ,
¤ÉÉä]õÉSÉÉ `öºÉÉ, b÷É䲪ÉÉiÉÒ±É ¤ÉÖ¤¤ÉÖ³ýÉSÉÒ |ÉÊiɨÉÉ (+ɪÉÊ®úºÉ ºEìòxÉ) ËEò´ÉÉ +ºÉä <iÉ®ú VÉèÊ´ÉEò MÉÖhÉʴɶÉä¹É, +ºÉÉ +ɽäþ ;
(SÉ) “ EåòpùÒªÉ +ÊvÉÊxÉªÉ¨É ” ªÉÉÆSÉÉ +lÉÇ, +ÉvÉÉ®ú (Ê´ÉkÉÒªÉ ´É <iÉ®ú +lÉǺɽþɪªÉ, ±ÉÉ¦É +ÉÊhÉ ºÉä´ÉÉ ªÉÉÆSÉä ±ÉÎIªÉiÉ
Ê´ÉiÉ®úhÉ) +ÊvÉÊxɪɨÉ, 2016,  +ºÉÉ +ɽäþ ;
(Uô) “ EåòpùÒªÉ +Éä³ýJÉ +ÉvÉÉ®úºÉɨÉOÉÒ EòÉä¹É ” ªÉÉSÉÉ +lÉÇ, +ÉvÉÉ®ú Gò¨ÉÉÆEò vÉÉ®úEòÉÆxÉÉ näùhªÉÉiÉ +ɱÉ䱪ÉÉ ºÉ´ÉÇ
+ÉvÉÉ®ú Gò¨ÉÉÆEòÉƺɽþ, +¶ÉÉ ´ªÉCiÉÒÆSÉÒ ºÉƤÉvnù VÉxɺÉÉÆÎJªÉEòÒªÉ ¨ÉÉʽþiÉÒ +ÉÊhÉ ¤ÉɪÉÉä¨ÉäÊ]ÅõEò ¨ÉÉʽþiÉÒ ËEò´ÉÉ iªÉÉÆSªÉɶÉÒ
ºÉƤÉÆÊvÉiÉ <iÉ®ú ¨ÉÉʽþiÉÒ ªÉÉƺɽ,þ ªÉÉÆSÉÉ BEò ËEò´ÉÉ +xÉäEò Ê`öEòÉhÉÒ +ÆiɦÉÉÇ´É +ºÉ±Éä±ÉÒ EåòpùÒ¦ÉÚiÉ +ÉvÉÉ®úºÉɨÉOÉÒ, +ºÉÉ
+ɽäþ ;
(VÉ) “ ®úÉVªÉÉSÉÉ BEòÊjÉiÉ ÊxÉvÉÒ ” ªÉÉSÉÉ +lÉÇ, ¨É½þÉ®úɹ]Åõ ®úÉVªÉÉSÉÉ BEòÊjÉiÉ ÊxÉvÉÒ, +ºÉÉ +ɽäþ ;
(ZÉ) “ VÉxɺÉÉÆÎJªÉEòÒ ¨ÉÉʽþiÉÒ ”  ªÉɨÉvªÉä EåòpùÒªÉ +ÊvÉÊxɪɨÉÉSªÉÉ iÉ®úiÉÖnùÓxÉÖºÉÉ®ú, BJÉÉtÉ ´ªÉCiÉÒSÉä xÉÉ´É, VÉx¨É-
ÊnùxÉÉÆEò, {ÉkÉÉ ªÉÉÆSªÉɶÉÒ ºÉƤÉÆÊvÉiÉ ¨ÉÉʽþiÉÒ +ÉþÊhÉ <iÉ®ú ºÉƤÉvnù ¨ÉÉʽþiÉÒ, ªÉÉÆSÉÉ ºÉ¨ÉÉ´Éä¶É ½þÉäiÉÉä, ¨ÉÉjÉ iªÉÉiÉ EÖò³ý-vɨÉÇ,
VÉÉiÉ, VɨÉÉiÉ, ´ÉƶÉ, ¦ÉɹÉÉ, ½þCEò +ʦɱÉäJÉ, =i{ÉxxÉ ËEò´ÉÉ ´ÉètEòÒªÉ {ÉÚ´ÉÇ´ÉÞiÉ ªÉÉÆSÉÉ ºÉ¨ÉÉ´Éä¶É ½þÉähÉÉ®ú xÉɽþÒ ;
(\É) “ xÉÉ´ÉxÉÉånùhÉÒ” ªÉÉSÉÉ +lÉÇ, EåòpùÒªÉ +ÊvÉÊxɪɨÉÉx´ÉªÉä iÉ®úiÉÚnù Eäò±ªÉÉ|ɨÉÉhÉä ´ªÉCiÉÓxÉÉ +ÉvÉÉ®ú Gò¨ÉÉÆEò näùhªÉÉSªÉÉ
|ɪÉÉäVÉxÉÉlÉÇ, xÉÉ´ÉxÉÉånùhÉÒ +ʦÉEò®úhÉÉÆxÉÒ iªÉÉ ´ªÉCiÉÒSÉÒ VÉxɺÉÉÆÎJªÉEòÒªÉ ´É ¤ÉɪÉÉä¨ÉäÊ]ÅõEò ¨ÉÉʽþiÉÒ MÉÉä³ýÉ Eò®úhªÉÉSÉÒ
|ÉÊGòªÉÉ, +ºÉÉ +ɽäþ ;
(]õ) “ ¶ÉɺÉxÉ ” ËEò´ÉÉ “ ®úÉVªÉ ¶ÉɺÉxÉ ” ªÉÉSÉÉ +lÉÇ, ¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ, +ºÉÉ +ɽäþ ;
(`ö) “ Ê´ÉʽþiÉ ” ªÉÉSÉÉ +lÉÇ, ªÉÉ +ÊvÉÊxɪɨÉÉJÉɱÉÒEäò±É䱪ÉÉ ÊxɪɨÉÉÆuùÉ®äú Ê´ÉʽþiÉ Eäò±Éä±Éä, +ºÉÉ +ɽäþ ;
(b÷õ) “ ºÉä´ÉÉ ” ªÉÉSÉÉ +lÉÇ, BJÉÉtÉ ´ªÉCiÉÒ±ÉÉ ËEò´ÉÉ ´ªÉCiÉÓSªÉÉ MÉ]õÉƱÉÉ EòÉähÉiªÉɽþÒ º´É¯û{ÉÉiÉ {ÉÖ®ú´É±É䱪ÉÉ
EòÉähÉiªÉɽþÒ iÉ®úiÉÖnùÒ, ºÉÖÊ´ÉvÉÉ, ºÉä´ÉɺÉÖÊ´ÉvÉÉ ËEò´ÉÉ <iÉ®ú EòÉähÉiÉä½þÒ ºÉ½þɪªÉ, +ºÉÉ +ɽäþ +ÉÊhÉ iªÉɨÉvªÉä, ®úÉVªÉ
¶ÉɺÉxÉÉEòbÚ÷xÉ +ÊvɺÉÚÊSÉiÉ Eò®úhªÉÉiÉ ªÉäiÉÒ±É +¶ÉÉ <iÉ®ú ºÉä´ÉÉÆSÉÉ ºÉ¨ÉÉ´Éä¶É ½þÉäiÉÉä ;
´ªÉÉJªÉÉ.
2016 SÉÉ
18.
3¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ ®úÉVÉ{ÉjÉ +ºÉÉvÉÉ®úhÉ ¦ÉÉMÉ SÉÉ®ú, VÉÉxÉä´ÉÉ®úÒ 16, 2017/{ÉÉè¹É 26, ¶ÉEäò 1938
(Róø) “ +lÉǺɽþɪªÉ ” ªÉÉSÉÉ +lÉÇ, BJÉÉtÉ ´ªÉCiÉÒ±ÉÉ ËEò´ÉÉ ´ªÉCiÉÓSªÉÉ MÉ]õɱÉÉ ®úÉäJÉ ®úEò¨ÉäSªÉÉ ËEò´ÉÉ ´ÉºiÉÖÆSªÉÉ
º´É¯û{ÉÉiÉ Eäò±Éä±ÉÒ EòÉähÉiÉÒ½þÒ ¨ÉnùiÉ, ºÉ½þɪªÉ, +xÉÖnùÉxÉ, +lÉǺɽþɪªÉ, ËEò´ÉÉ Ê´ÉÊxɪÉÉäMÉ, +ºÉÉ +ɽþä +ÉÊhÉ iªÉɨÉvªÉä
®úÉVªÉ ¶ÉɺÉxÉÉEòbÚ÷xÉ ´Éä³ýÉä´Éä³ýÒ +ÊvɺÉÚÊSÉiÉ Eò®úhªÉÉiÉ ªÉäiÉÒ±É +¶ÉÉ <iÉ®ú +lÉǺɽþɪªÉÉÆSÉÉ ºÉ¨ÉÉ´Éä¶É ½þÉäiÉÉä.
(2) ªÉÉ +ÊvÉÊxɪɨÉÉiÉ ´ÉÉ{É®ú±Éä±Éä {É®ÆúiÉÖ ªÉɨÉvªÉä ´É®ú ´ªÉÉJªÉÉ xÉ Eäò±Éä±Éä ¶É¤nù ´É ¶É¤nù|ɪÉÉäMÉ ªÉÉÆxÉÉ, EåòpùÒªÉ
+ÊvÉÊxɪɨÉÉiÉ +xÉÖGò¨Éä VÉä +lÉÇ xÉä¨ÉÚxÉ Ênù±Éä +ºÉiÉÒ±É, iÉäSÉ +lÉÇ +ºÉiÉÒ±É.
3. ®úÉVªÉ ¶ÉɺÉxÉÉºÉ ËEò´ÉÉ, ªÉlÉÉκlÉÊiÉ, ®úÉVªÉ ¶ÉɺÉxÉÉSªÉÉ EòÉähÉiªÉɽþÒ +ʦÉEò®úhÉɺÉ, ®úÉVªÉÉSªÉÉ BEòÊjÉiÉ
ÊxÉvÉÒ¨ÉvÉÚxÉ ËEò´ÉÉ iªÉɨÉvÉÚxÉ |ÉÉ{iÉ ½þÉähÉÉ­ªÉÉ iªÉÉSªÉÉ ¦ÉÉMÉɨÉvÉÚxÉ ËEò´ÉÉ ®úÉVªÉ ¶ÉɺÉxÉÉSªÉÉ EòÉähÉiªÉɽþÒ +ʦÉEò®úhÉÉxÉä
=¦ÉÉ®ú±É䱪ÉÉ EòÉähÉiªÉɽþÒ ÊxÉvÉÒ¨ÉvÉÚxÉ ®úCEò¨É EòÉfÚøxÉ VªÉÉÆSÉÉ ºÉÆ{ÉÚhÉÇ JÉSÉÇ ¦ÉÉMÉʴɱÉÉ VÉÉiÉÉä +ºÉä +lÉǺɽþɪªÉ, Ê´ÉkÉÒªÉ ±ÉɦÉ
ËEò´ÉÉ ºÉä´ÉÉ Ê¨É³ýhªÉɺÉÉ`öÒSÉÒ BEò +]õ ¨½þhÉÚxÉ, BJÉÉtÉ ´ªÉCiÉÒSÉÒ +Éä³ýJÉ ÊºÉvnù Eò®úhªÉÉSªÉÉ |ɪÉÉäVÉxÉÉlÉÇ, +¶ÉÉ
´ªÉCiÉÒSÉä +ÊvÉ|ɨÉÉhÉxÉ Eò®úhÉä ËEò´ÉÉ +ÉvÉÉ®ú Gò¨ÉÉÆEòÉSÉÉ {ÉÖ®úÉ´ÉÉ ºÉÉnù®ú Eò®úhÉä ËEò´ÉÉ ÊVɱÉÉ +ÉvÉÉ®ú Gò¨ÉÉÆEò xÉä¨ÉÚxÉ Ênù±Éä±ÉÉ
xɺÉä±É +¶ÉÉ ´ªÉCiÉÒÆSªÉÉ ¤ÉɤÉiÉÒiÉ, +¶ÉÒ ´ªÉCiÉÒ xÉÉånùhÉÒºÉÉ`öÒ +VÉÇ Eäò±Éä±ÉÉ +ºÉhÉä +ɴɶªÉEò Eò®úiÉÉ ªÉä<Ç±É :
{É®ÆúiÉÖ, VÉ®ú BJÉÉtÉ ´ªÉCiÉÒ±ÉÉ +ÉvÉÉ®ú Gò¨ÉÉÆEò xÉä¨ÉÚxÉ Ênù±ÉÉ xɺÉä±É iÉ®ú, iªÉÉ ´ªÉCiÉÒ±ÉÉ, +lÉǺɽþɪªÉ, Ê´ÉkÉÒªÉ ±ÉɦÉ
ËEò´ÉÉ ºÉä´ÉÉ Ê¨É³ýhªÉɺÉÉ`öÒ, +Éä³ýJÉ {É]õÊ´ÉhªÉÉSªÉÉ {ɪÉÉǪÉÒ ´É ´ªÉ´É½þɪÉÇ ºÉÉvÉxÉÉÆSÉÉ ´ÉÉ{É®ú Eò®úhªÉÉSÉÒ ºÉÆvÉÒ näùhªÉÉiÉ ªÉä<DZÉ.
4. ®úÉVªÉ ¶ÉɺÉxÉ, ªÉÉ +ÊvÉÊxɪɨÉÉSªÉÉ |ÉÉ®Æú¦ÉÉSªÉÉ ÊnùxÉÉÆEòÉ{ÉɺÉÚxÉ iÉÒxÉ ¨ÉʽþxªÉÉÆSªÉÉ EòɱÉÉ´ÉvÉÒSªÉÉ +ÉiÉ, +ÉÊhÉ
iªÉÉxÉÆiÉ®ú ´Éä³ýÉä´Éä³ýÒ Eò±É¨É 3 +xÉÖºÉÉ®úú VªÉÉÆEòÊ®úiÉÉ +ºÉä +ÊvÉ|ɨÉÉhÉxÉ ËEò´ÉÉ {ÉÖ®úÉ´ÉÉ +ɴɶªÉEò Eäò±Éä +ºÉä±É +¶ÉÉ
ªÉÉäVÉxÉÉ, +lÉǺɽþɪªÉ, Ê´ÉkÉÒªÉ ±ÉÉ¦É ´É ºÉä´ÉÉ ªÉÉÆSÉÒ ºÉÚSÉÒ +ÊvɺÉÚÊSÉiÉ Eò®úÒ±É.
5. EåòpùÒªÉ +ÊvÉÊxɪɨÉÉSÉä |ÉEò®úhÉ iÉÒxÉ ´É |ÉEò®úhÉ ºÉ½þÉ ªÉÉÆSªÉÉ iÉ®úiÉÖnùÒ ÁÉ, ªÉÉ +ÊvÉÊxɪɨÉÉx´ÉªÉä +ÊvÉ|ɨÉÉhÉxÉ
Eò®úhªÉɺÉÉ`öÒ, ªÉÉäMªÉ iªÉÉ ¡äò®ú¡òÉÆ®úɺɽþ ±ÉÉMÉÚ ½þÉäiÉÒ±É.
6. ªÉÉ +ÊvÉÊxɪɨÉÉSªÉÉ iÉ®úiÉÖnùÒ ÁÉ, iªÉÉ iªÉÉ ´Éä³ýÒ +ƨɱÉÉiÉ +ºÉ±É䱪ÉÉ +xªÉ EòÉähÉiªÉɽþÒ EòɪÉtÉiÉ ¦É®ú
PÉɱÉhÉÉ­ªÉÉ +ºÉiÉÒ±É ´É iªÉÉSÉä xªÉÚxÉÒEò®úhÉ Eò®úhÉÉ­ªÉÉ xɺÉiÉÒ±É.
7. ªÉÉ +ÊvÉÊxɪɨÉÉx´ÉªÉä ËEò´ÉÉ iªÉÉJÉɱÉÒ Eäò±É䱪ÉÉ ÊxɪɨÉÉÆx´ÉªÉä ËEò´ÉÉ ºÉnÂù¦ÉÉ´É{ÉÚ´ÉÇEò Eäò±É䱪ÉÉ ËEò´ÉÉ Eò®úhªÉÉSÉä
=qäùʶÉiÉ +ºÉ±É䱪ÉÉ EòÉähÉiªÉɽþÒ EÞòiÉÒ¤Éqù±É, ®úÉVªÉ ¶ÉɺÉxÉ ËEò´ÉÉ ®úÉVªÉ ¶ÉɺÉxÉÉSÉÉ EòÉähÉiÉɽþÒ +ÊvÉEòÉ®úÒ ËEò´ÉÉ +xªÉ
Eò¨ÉÇSÉÉ®úÒ ªÉÉÆSªÉÉʴɯûvnù EòÉähÉiÉɽþÒ nùÉ´ÉÉ, JÉ]õ±ÉÉ ËEò´ÉÉ <iÉ®ú EòɪÉnäù¶ÉÒ®ú EòɪÉÇ´ÉɽþÒ nùÉJÉ±É Eò®úhªÉÉiÉ ªÉähÉÉ®ú xÉɽþÒ.
8. (1) ®úÉVªÉ ¶ÉɺÉxÉɺÉ, ®úÉVÉ{ÉjÉÉiÉÒ±É +ÊvɺÉÚSÉxÉäuùÉ®äú, ªÉÉ +ÊvÉÊxɪɨÉÉSªÉÉ iÉ®úiÉÖnùÒ +ƨɱÉÉiÉ +ÉhÉhªÉɺÉÉ`öÒ
ÊxÉªÉ¨É Eò®úiÉÉ ªÉäiÉÒ±É.
(2) ʴɶÉä¹ÉEò¯ûxÉ, +ÉÊhÉ {ÉÚ´ÉÇMÉɨÉÒ +ÊvÉEòÉ®úÉÆSªÉÉ ºÉ´ÉǺÉÉvÉÉ®úhÉäºÉ ¤ÉÉvÉ xÉ ªÉäiÉÉ, +¶ÉÉ ÊxɪɨÉÉiÉ {ÉÖføÒ±É ºÉ´ÉÇ
ËEò´ÉÉ EòÉähÉiªÉɽþÒ ¤ÉɤÉÓSÉÒ iÉ®úiÉÚnù Eò®úiÉÉ ªÉä<Ç±É :---
(Eò) VªÉÉƺÉÉ`öÒ +ÉvÉÉ®ú Gò¨ÉÉÆEòÉÆSÉÉ ´ÉÉ{É®ú Eò®úhªÉÉiÉ ªÉä<DZÉ, +¶ÉÒ Ê´ÉÊ´ÉvÉ |ÉEòÉ®úSÉÒ +lÉǺɽþɪªÉä, Ê´ÉkÉÒªÉ
±ÉɦÉ, ºÉä´ÉÉ näùhªÉÉSªÉÉ ËEò´ÉÉ iÉä ={ɱɤvÉ Eò®úhªÉÉSªÉÉ |ɪÉÉäVÉxÉɺÉÉ`öÒ +ÉÊhÉ +xªÉ |ɪÉÉäVÉxÉÉƺÉÉ`öÒ +ÉvÉÉ®ú Gò¨ÉÉÆEòÉÆSÉÉ
´ÉÉ{É®ú Eò®úhªÉÉSÉÒ ®úÒiÉ ;
(JÉ) ÊxɪɨÉÉÆuùÉ®äú Eò®úhÉä +ɴɶªÉEò +ºÉä±É ËEò´ÉÉ Ê´ÉÊxÉÌnù¹]õ Eò®úhªÉÉiÉ ªÉä<Ç±É +¶ÉÒ ËEò´ÉÉ VªÉÉ ¤ÉɤÉiÉÒiÉ iªÉÉ
ÊxɪɨÉÉx´ÉªÉä EòÉähÉiÉÒ½þÒ iÉ®úiÉÚnù Eò®úɴɪÉÉSÉÒ +ºÉä±É +¶ÉÒ +xªÉ EòÉähÉiÉÒ½þÒ ¤ÉɤÉ;
(3) ªÉÉ +ÊvÉÊxɪɨÉÉx´ÉªÉä Eäò±Éä±ÉÉ |ÉiªÉäEò ÊxɪɨÉ, iÉÉä Eò®úhªÉÉiÉ +ɱªÉÉxÉÆiÉ®ú, ¶ÉCªÉ ÊiÉiÉCªÉÉ ±É´ÉEò®ú, ®úÉúVªÉ
Ê´ÉvÉÉxɨÉÆb÷³ýÉSÉä +ÊvÉ´Éä¶ÉxÉ SÉɱÉÚ +ºÉiÉÉxÉÉ BEòÉSÉ +ÊvÉ´Éä¶ÉxÉÉiÉ ËEò´ÉÉ ±ÉÉMÉÉä{ÉÉ`öSªÉÉ nùÉäxÉ ËEò´ÉÉ +ÊvÉEò +ÊvÉ´Éä¶ÉxÉÉiÉ
ʨɳÚýxÉ BEÚòhÉ iÉÒºÉ Ênù´ÉºÉÉÆSÉÉ ½þÉä<Ç±É <iÉCªÉÉ EòɱÉÉ´ÉvÉÒEòÊ®úiÉÉ, ®úÉVªÉ Ê´ÉvÉÉxɨÉÆb÷³ýÉSªÉÉ |ÉiªÉäEò ºÉ¦ÉÉMÉÞ½þÉ{ÉÖfäø `äö´ÉhªÉÉiÉ
Ê´É´ÉÊIÉiÉ
+lÉǺɽþɪªÉ, Ê´ÉkÉÒªÉ
±ÉÉ¦É ´É ºÉä´ÉÉ,
<iªÉÉnùÒ
ʨɳýhªÉɺÉÉ`öÒ
+ºÉ±É䱪ÉÉ +ÉvÉÉ®
Gò¨ÉÉÆEòÉSÉÉ {ÉÖ®úÉ´ÉÉ
+ɴɶªÉEò +ºÉhÉä.ú
®úÉVªÉ ¶ÉɺÉxÉÉEòbÚ÷xÉ
ªÉÉäVÉxÉÉ +ÊvɺÉÚÊSÉiÉ
Eò®úhÉä.
EåòpùÒªÉ
+ÊvÉÊxɪɨÉÉSªÉÉ
|ÉEò®úhÉ iÉÒxÉ ´É
ºÉ½þÉSªÉÉ iÉ®úiÉÖnùÒ
±ÉÉMÉÚ +ºÉhÉä.
½þÉ +ÊvÉÊxÉªÉ¨É <iÉ®ú
EòÉähÉiªÉɽþÒ
EòɪÉtÉºÉ {ÉÚ®úEò
+ºÉhÉä +ÉÊhÉ
+ÊvɦÉÉ´ÉÒ xɺÉhÉä.
ºÉnÂù¦ÉÉ´ÉxÉÉ{ÉÚ´ÉÇEò
Eäò±É䱪ÉÉ EÞòiÉÒºÉ
ºÉÆ®úIÉhÉ.
¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ ®úÉVÉ{ÉjÉ +ºÉÉvÉÉ®úhÉ ¦ÉÉMÉ SÉÉ®ú, VÉÉxÉä´ÉÉ®úÒ 16, 2017/{ÉÉè¹É 26, ¶ÉEäò 19384
ªÉä<DZÉ, +ÉÊhÉ VªÉÉ +ÊvÉ´Éä¶ÉxÉÉiÉ iÉÉä +¶ÉÉ ®úÒiÉÒxÉä `äö´ÉhªÉÉiÉ +ɱÉÉ +ºÉä±É, iÉä +ÊvÉ´Éä¶ÉxÉ ËEò´ÉÉ iªÉÉSªÉÉ ±ÉMÉiÉxÉÆiÉ®úSÉä
+ÊvÉ´Éä¶ÉxÉ ºÉ¨ÉÉ{iÉ ½þÉähªÉÉ{ÉÚ´ÉÔ, VÉ®ú iªÉÉ ÊxɪɨÉÉiÉ EòÉähÉiÉɽþÒ ¡äò®ú¤Énù±É Eò®úhªÉɤÉɤÉiÉ nùÉäx½þÒ ºÉ¦ÉÉMÉÞ½äþ ºÉ½þ¨ÉiÉ ½þÉäiÉÒ±É
ËEò´ÉÉ iÉÉä ÊxÉªÉ¨É Eò®úhªÉÉiÉ ªÉä>ð xɪÉä ªÉɤÉɤÉiÉ nùÉäx½þÒ ºÉ¦ÉÉMÉÞ½äþ ºÉ½þ¨ÉiÉ ½þÉäiÉÒ±É, +ÉÊhÉ +ºÉÉ ÊxÉhÉÇªÉ ®úÉVÉ{ÉjÉÉiÉ
+ÊvɺÉÚÊSÉiÉ Eò®úiÉÒ±É iÉ®ú, +¶ÉÒ +ÊvɺÉÚSÉxÉÉ®úÉVÉ{ÉjÉÉiÉ |ÉʺÉvnù Eò®úhªÉÉiÉ +ɱªÉÉSªÉÉ ÊnùxÉÉÆEòÉ{ÉɺÉÚxÉ, iÉÉä ÊxÉªÉ¨É Eäò´É³ý
+¶ÉÉ ¡äò®ú¤Énù±É Eäò±É䱪ÉÉ º´É°ü{ÉÉiÉSÉ +ƨɱÉÉiÉ ªÉä<DZÉ, ËEò´ÉÉ ªÉlÉÉκlÉÊiÉ, ¨ÉÖ³ýÒSÉ +ƨɱÉÉiÉ ªÉähÉÉ®ú xÉɽþÒ ;  iÉlÉÉÊ{É,
+¶ÉÉ EòÉähÉiªÉɽþÒ ¡äò®ú¤Énù±ÉɨÉÖ³äý ËEò´ÉÉ Ê´É±ÉÉä{ÉxÉɨÉÖ³äý iªÉÉ ÊxɪɨÉÉx´ÉªÉä {ÉÚ´ÉÔ Eò®úhªÉÉiÉ +ɱÉ䱪ÉÉ ËEò´ÉÉ Eò®úhªÉÉSÉä
´ÉÌVɱÉ䱪ÉÉ EòÉähÉiªÉɽþÒ MÉÉä¹]õÒSªÉÉ Ê´ÉÊvÉOÉÉÁiÉäºÉ ¤ÉÉvÉ ªÉähÉÉ®ú xÉɽþÒ.
9 (1) ªÉÉ +ÊvÉÊxɪɨÉÉÆSªÉÉ iÉ®úiÉÖnùÒ +ƨɱÉÉiÉ +ÉhÉiÉÉxÉÉ EòÉähÉiÉÒ½þÒ +b÷SÉhÉ =nÂù¦É´É±ªÉɺÉ, ®úÉVªÉ ¶ÉɺÉxÉɺÉ,
|ɺÉÆMÉÉxÉÖ°ü{É, ®úÉVÉ{ÉjÉÉiÉ |ÉʺÉrù Eäò±É䱪ÉÉ +Énäù¶ÉÉuùÉ®äú, iÉÒ +b÷SÉhÉ nÚ®ú Eò®úhªÉɺÉÉ`öÒ +ɴɶªÉEò ËEò´ÉÉ <¹]õ ´ÉÉ]äõ±É
+¶ÉÒ, ªÉÉ +ÊvÉÊxɪɨÉÉSªÉÉ iÉ®úiÉÖnùÓ¶ÉÒ Ê´ÉºÉÆMÉiÉ xɺɱÉä±ÉÒ EòÉähÉiÉÒ½þÒ MÉÉä¹]õ Eò®úiÉÉ ªÉä<Ç±É :
{É®ÆúiÉÖ, ªÉÉ +ÊvÉÊxɪɨÉÉSªÉÉ |ÉÉ®Æú¦ÉÉ{ÉɺÉÚxÉ nùÉäxÉ ´É¹Éæ {ÉÚhÉÇ ZÉɱªÉÉxÉÆiÉ®ú, ªÉÉ Eò±É¨ÉÉx´ÉªÉä +ºÉÉ EòÉähÉiÉɽþÒ +Énäù¶É
EòÉføiÉÉ ªÉähÉÉ®ú xÉɽþÒ.
(2) ªÉÉ Eò±É¨ÉÉx´ÉªÉä EòÉføhªÉÉiÉ +ɱÉä±ÉÉ |ÉiªÉäEò +Énäù¶É, iÉÉä EòÉføhªÉÉiÉ +ɱªÉÉxÉÆiÉ®ú, ½þÉä<Ç±É ÊiÉiÉCªÉÉ ±É´ÉEò®ú
®úÉVªÉ Ê´ÉvÉÉxɨÉÆb÷³ýÉSªÉÉ |ÉiªÉäEò ºÉ¦ÉÉMÉÞ½þÉ{ÉÖfäø `äö´ÉhªÉÉiÉ ªÉä<DZÉ.÷
+b÷SÉhÉÒ
nÚù®ú Eò®úhªÉÉSÉÉ
+ÊvÉEòÉ®.ú
ON BEHALF OF GOVERNMENT PRINTING, STATIONERY AND PUBLICATION, PRINTED AND PUBLISHED BY SHRI PARSHURAM JAGANNATH GOSAVI, PRINTED
AT GOVERNMENT CENTRAL PRESS, 21-A, NETAJI SUBHASH ROAD, CHARNI ROAD, MUMBAI 400 004 AND PUBLISHED AT DIRECTORATE OF GOVERNMENT
PRINTING, STATIONERY AND PUBLICATION, 21-A, NETAJI SUBHASH ROAD, CHARNI ROAD, MUMBAI 400 004, EDITOR : SHRI PARSHURAM JAGANNATH
GOSAVI.

‹ Prev All Maharashtra acts Next ›