Madhya Pradesh — state statutes
229 acts.
Open in Lexace- The Adhyaksh Upadhyaksh Vetan Bhatta Act 1972
- The AFRC Act 2007
- The amendement-2014 Human organ transplantation act 1994
- The Amendments in part C of the schedule of M.P.Vidyut shulk adhiniyam 2012
- The Amendments in the schedule of M.P. vidyut shulk adhiniyam 2012
- The Amendments in the schedule of M.P. vidyut shulk adhiniyam 2012
- The Atal Bihari Vajpayee Hindi Vishwavidyalaya Adhiniyam,2011
- The BHOPAL GAS TRASADI (JANGAM SAMPATTI KE VIKRAYON KA SHOONYA GHOSHIT KIYA JANA) ADHINIYAM 1985
- The Bhopal Gas trasadi (jangam sampatti ke vikrayon ka shoonya ghoshit kiya jana) Adhiniyam 1985
- The Child Adoption
- The Consumer Protection Act, 1986
- The Criminal-Procedure-Code-CrPC-1973
- The DENTISTS (COPE OF ETHICS ) REGULATIONS, 1976
- The Dowry Prohibition, act
- The Dr. B.R.Ambedkar University of Social Sciences Act, 2015
- The Dramatic Performance Act, 1961
- The Electricity Act, 2003
- The Environment (Protection) Act, 1986
- The Essential Commodities Act, 1955
- The Goods and Services Tax (Compensation To States)Act, 2017
- The Gram Tatha Nagar Raksha Samiti Adhiniyam, 1999
- The Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996
- The Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996
- The GWALIOR VYAPAR MELA PRADHIKARAN ADHINIYAM, 1996
- The Hiring of Helicopter/Aeroplane by Govt. of Madhya Pradesh rules, 1999
- The Human organ transplantation act 1994
- The Indecent Representation of Women (Prohibition)
- The India-Explosive-Substances-Act-1908
- The Indian Boilers Act, 1923
- The Indian Partnership Act, 1923
- The Indian Stamp Act,1899
- The INDIAN VETERINARY COUNCIL ACT, 1984
- The INDIAN-EVIDENCE-ACT-1872
- The INDIAN-PENAL-CODE-1860
- The Indore Special Economic Zone (Special Provisions) Act 2003
- The INDORE SPECIAL ECONOMIC ZONE (SPECIAL PROVISIONS) ACT 2003
- The Indore Special Economic Zone (Special Provisions) Amendment Act, 2008
- The Industries(Development and Regulation) Act, 1951
- The Integrated Goods and Services Tax Act, 2017
- The Janch Aayog Aadhiniyam, 1952
- The Jawaharlal Nehru Krishi Vishwa Vidyalaya Act 1963
- The Juvenile Justice (Child care and protection)
- The Legal Metrology Act, 2009
- The M.P. Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Adhiniyam, 1976
- The M.P. Irrigation Rules-1974
- The M.P. Lok Parishar Bedakhli Act_1974
- The M.P. PRISONERS RELEASE ON PROBATION ACT, 1954
- The M.P. PRISONERS RELEASE ON PROBATION ACT, 1954
- The M.P. Regulation of Couching Act, 1944
- The M.P. Vidhan Sabha Karyawahi (Prakashan Ka Paritran) Adhiniyam, 1973
- The M.P. Vishesh Sashastra Bal Adhiniyam, 1968
- The Madhy Pradesh Upkar Adhiniya 1981
- The Madhya Bharat Prohibition of Associations Dangerous to the Public Peace Act, Samvat 2005
- The Madhya Bharat Sinhastha Mela Act, 1955
- The Madhya Pradesh Aadhaar (Targeted Delivery of Financial Other Subsidies, Benefits and Services) Act, 2019
- The Madhya Pradesh Adhivakta Kalyan Nidhi Adhiniyam, 1982
- The Madhya Pradesh Appropration Acts (Repeal) Act, 2021
- The Madhya Pradesh Ashaskiya Shikshan Sanstha (Anudan ka Pradaya) Adhiniyam 1978
- The Madhya Pradesh Aviation (Non-Gazetted) Service Recruitment Rules, 1990
- The Madhya Pradesh Aviation Department (Gazetted) Technical Service Recruitment and Service Condition Rules, 2003
- The Madhya Pradesh Ayurvigyan Parishad Adhiniyam1987 (Hindi)
- The Madhya Pradesh Bhoj (Mukta) Vishwavidyalaya Adhiniyam 1991
- The MADHYA PRADESH BHUMI SENA ADHINIYAM, 1981
- The Madhya Pradesh Chikitsa Shiksha Sanstha (Niyantran) Adhiniyam, 1973, Amendment Act 1975, Amendment Act 2006
- The Madhya Pradesh Civil Courts Act, 1958
- The Madhya Pradesh Co-operative Agriculture and Rural Development Bank Act 1999
- The MADHYA PRADESH CO-OPERATIVE SOCIETIES ACT, 1960
- The Madhya Pradesh Cotton (Statistics) Act, 1947
- The Madhya Pradesh Cotton Control Act, 1954
- The Madhya Pradesh Extension of Laws Act 1958
- The Madhya Pradesh Facilitation Act, 2008
- The Madhya Pradesh Fisheries ( Amendment ) Act, 1981
- The Madhya Pradesh Fisheries Act 1948
- The Madhya Pradesh Freedom of Religon Act, 2021
- The Madhya Pradesh Gau-Bhains Vansh Prajnan Viniyaman Adhiniyam, 2019
- The Madhya Pradesh General Clauses Act 1957
- The madhya pradesh goods and services tax (amendment) act, 2022 dated 30-09-2022
- The Madhya Pradesh Goods and Services Tax Act,2017
- The Madhya Pradesh Govansh Vadh Pratisedh Adhiniyam, 2004
- The Madhya Pradesh Government Electrical Undertakings (Dues Recovery) Act 1961
- The Madhya Pradesh Griha Nirman Mandal Adhiniyam, 1972
- The Madhya Pradesh Griha Nirman Mandal Regulation, 1998
- The Madhya Pradesh High Speed Diesel Upkar Adhiniyam,2018
- The MADHYA PRADESH HOME GUARDS ACT, 1947
- The Madhya Pradesh Homeopathy Parishad Adhiniyam 1976
- The Madhya Pradesh Housing and Infrastructure Development Board (Conduct of Business and Delegation of Powers) Regulations, 2015
- The Madhya Pradesh Industrial Relations Act, 1960
- The Madhya Pradesh Information Technology (Electronic Service Delivery) Rules, 2017
- The Madhya Pradesh Investment Facilitation (Amendment) Act, 2023
- The Madhya Pradesh Investment Region Development and Management Act 2013
- The Madhya Pradesh Irrigation Act-1931
- The MADHYA PRADESH JAIV ANAASHYA APASHISHTA (NIYANTRAN) ADHINIYAM, 2004
- The MADHYA PRADESH KARADHAN ADHINIYAM 1982
- The Madhya Pradesh Krishi Upaj Mandi Act 1972
- The Madhya Pradesh Krishik Pashu Paripakshan Adhiniyam 1959 Evam Shanshodhan Adhiniyam 1986
- The Madhya Pradesh Krishik Pashu Paripakshan Sanshodhan Adhiniyam 2006
- The Madhya Pradesh Ladli Laxmi (Balika Protsahan) Act,2018
- The Madhya Pradesh Livestock Improvement Act 1950
- The Madhya Pradesh Lok Aayukt evam Up Lok Aayukt Adhiniyam, 1981 tatha Uske Adheen Banaye Gaye Niyam
- The Madhya Pradesh Lok Seva ( Anusuchit Jatiyon, Anusuchit Janjatiyon evam Anya Pichhda Vargon ke liye Aarkshan) Adhiniyam 1994
- The Madhya Pradesh Lok Sewa (Anusuchit Jatiyo, Anusuchit Janjatiyo aur anya Pichhda Vargo ke liye Arakshan) Sansothan Adhiniyam 2002
- The Madhya Pradesh Maa Sharda Devi Mandir Adhiniyam, 2002
- The MADHYA PRADESH MADARSA BOARD ADHINIYAM 1998
- The Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983
- The MADHYA PRADESH MAKHANLAL CHATURVEDI RASHTRIYA PATRAKARITA AVAM SANCHAR VISHWAVIDYALAYA ADHINIYAM, 1990
- The Madhya Pradesh Mantri (Vetan tatha Bhatta) Sansothan Adhiniyam 2016
- The Madhya Pradesh Mantri (Vetan tatha Bhatta) Sansothan Adhiniyam 2017
- The Madhya Pradesh Motor Spirit Upkar Adhiniyam, 2018
- The MADHYA PRADESH MUNICIPAL CORPORATION ACT, 1956
- The Madhya Pradesh Municipalities Act, 1961
- The MADHYA PRADESH NAGARIYA KSHETRO KE BHOOMIHIN VYAKTI (PATTADHRITI ADHIKARON KA PRADAN KIYA JANA) ADHINIYAM, 1984.
- The Madhya Pradesh Niji Vyasayik Shikshan Sanstha (pravesh ka viniyaman evam shulk ka nirdharan) adhyadesh 2007
- The MADHYA PRADESH NIJI VYAVSAYIK SHIKSHAN SANSTHA (PRAVESH KA VINIYAMAN AVAM SHULK KA NIRDHARAN) ADHINIYAM, 2007.
- The MADHYA PRADESH NIJI VYAVSAYIK SHIKSHAN SANSTHA (PRAVESH KA VINIYAMAN AVAM SHULK KA NIRDHARAN) ADHINIYAM, 2007.
- The Madhya Pradesh Nirashriton evam Nirdhan Vyaktiyon ki Sahayta Adhinium 1970
- The Madhya Pradesh Nirsan Act, 2022
- The Madhya Pradesh Nursingh Act. 1973
- The Madhya Pradesh Panchayat Raj Evam Gram Swaraj Adhiniyam 1993
- The Madhya Pradesh Pashu Niyamtran Adhiniyam 1976
- The Madhya Pradesh Professional Tax 1995
- The Madhya Pradesh Rajmarg Adhiniyam, 2004.
- The Madhya Pradesh Rajmarg Nidhi Adhiniyam, 2012.
- The Madhya Pradesh Rajya Alpsankhyak Ayog Adhiniyam 1996
- The Madhya Pradesh rajya pashu dhan avam kukkut vikas nigam adhinayam 1982
- The Madhya Pradesh Rajya Pichhda Varg Ayog Adhiniyam 1995
- The Madhya Pradesh Recognized Examination Act 1937
- The Madhya Pradesh Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976
- The Madhya Pradesh Sanshodhan Adhiniyamon Ka (Nirsan) Adhiniyam, 2021
- The Madhya Pradesh Second Extension of Laws Act 1961
- The Madhya Pradesh Shram Kalyan Nidhi Adhiniyam, 1982
- The Madhya Pradesh Shree Ganpati Mandir Khajrana (Indore) Adhiniyam, 2003
- The Madhya Pradesh Shree Mahakaleshwar Mandir Adhiniyam, 1982
- The Madhya Pradesh State Aid to Industries Act, 1958
- The Madhya Pradesh State Aid to Industries Act, 1958
- The Madhya Pradesh Sthaniya Nidhi Samparikha Adhiniyam, 1973
- The Madhya Pradesh Taxation Laws (Extension) Act, 1957
- The Madhya Pradesh Town and Country Planning Act, 1973
- The Madhya Pradesh Tractor dvara Kheti (Prabharon ki Vasuli) Adhiniyam, 1973
- The Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005
- The Madhya Pradesh Udyogon ki Sthapna Evam Parichalan ka Saralikaran Adhiniyam, 2023
- The MADHYA PRADESH UPCHARYAGRIHA TATHA RAJOPCHAR SAMBANDI STHAPANAYE (RAGISTRIKARAN TATHA ANUGYAPAN) ADHINIYAM, 1973.
- The Madhya Pradesh Upkar (Sanshodhan) Adhiniyam, 2005
- The MADHYA PRADESH UPKAR ADHINIYAM ,1981
- The madhya pradesh vat (amendment) act, 2022 dated 30-09-2022
- The MADHYA PRADESH VAT ACT, 2002
- The Madhya Pradesh Vexatious Litigation (Prevention) Act, 2015
- The Madhya Pradesh Vibhageeya Janch (Sakshiyo ka Hazir Karyaya Jana tatha Dastavezon ka Pesh Karaya Jana) Adhiniyam, 1979
- The Madhya Pradesh Vibhageeya Janch (Sakshiyo ka Hazir Karyaya Jana tatha Dastavezon ka Pesh Karaya Jana) Sansothan Adhiniyam, 1997
- The Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Nirsan Adhiniyam, 2019
- The MADHYA PRADESH VIDYUT SHULK ADHINIYAM ,2012
- The Madhya Pradesh Vinirdisht Bhrashtachar Nivaran Adhiniyam, 1982 tatha Uske Adheen Banaye Gaye Niyam
- The Madhya Pradesh Vishwavidyalaya Adhiniyam 1973
- The Madhya Pradeshl Upkar (Dvytiya Sanshodhan) Adhiniyam, 2005
- The Madhya Pradeshl Upkar (Dvytiya Sanshodhan) Adhiniyam, 2005
- The Madhya Prdesh Peya Jal Parirakshan Adhiniyam 1986
- The Maharishi Mahesh Yogi Vedic Vishwavidyalaya Adhiniyam 1995
- The Maharshi Panini Sanskrit Vishwavidyalaya Adhiniyam, 2006
- The Mahatma Gandhi Gramodaya Vishwavidyalaya Adhiniyam 1991
- The MEDICAL TERMINATION OF PREGNANCY ACT, 1971
- The MP AFRC ACT 2013
- The MP Agricultural Warehouse Act 1947
- The MP Anatomy Act. 1954
- The MP Anatomy(Cheer phaad) Adhiniyam 1954
- The MP Audyogik Suraksha Bal Adhiniyam, 2015
- The MP Dakaiti &amp
- The MP Excise Act
- The MP IRRGATION RULES 1931
- The MP IRRGATION RULES 1974
- The MP Kolahal Niyantran Adhiniyam, 1985
- The MP Land Revenue Code 1959
- The MP Local Fund Audit Act 1973
- The MP PIM ACT-1999
- The MP Rajya Suraksha & Lok Vyavashtha Act, 1980
- The MP Redressal of begging Act 1973
- The MP Small Hydro Power Policy-2006
- The MP Small Hydro Power Policy-2006
- The MP Society Registrikaran Adhiniyam, 1973
- The Mp Special Area Security Act, 2000
- The MPMC ACT 1987 amended upto 28-01-2017
- The National Food Security Act, 2013
- The National Law Institute University Act,2018
- The Neta Pratipaksh Vetan Bhatta Act 1980
- The Nirharta Nivaran Adhiniyam 1967
- The Paramedical Act
- The Person-with-Disabilities-Equal-Opportunities-Protection-of-Rights-and-Full-Participation-Act-1995
- The PIM ACT-1999
- The Poison Act, 1919
- The Pre-Conception-Pre-Natal-Diagnostic-Techniques-Act-1994
- The PRE-NATAL DIAGNOSTIC TECHNIQUES (REGULATION AND PREVENTION OF MISUSE) ACT, 1994
- The Press or Pustak Ragistrikaran Adhiniyam,1867
- The PREVENTION AND CONTROL OF INFECTIOUS AND CONTAGIOUS DISEASES IN ANIMALS ACT, 2009
- The Prevention of Blackmarketing Act, 1980
- The PREVENTION OF CRUELTY TO ANIMALS ACT, 1960
- The Prevention-of-Cruelty-to-Animals-Act-1960
- The Prohibition of Child marriage act
- The Protection of Children from sexual offences
- The Protection of Women from Domestic Violence
- The Public Liability Insurance Act, 1991
- The RAJIV GANDHI PROUDYOGIDI VISHWAVIDYALAYA (SANSHODHAN) ADHINIYAM, 2003
- The RAJIV GANDHI PROUDYOGIDI VISHWAVIDYALAYA (SANSHODHAN) ADHINIYAM, 2011
- The RAJIV GANDHI PROUDYOGIDI VISHWAVIDYALAYA (SANSHODHAN) ADHINIYAM, 2012
- The RAJIV GANDHI PROUDYOGIKI VISHWAVIDYALAYA ADHINIYAM, 1998
- The Rajkoshiya Uttardayitwa Avam Budget Prabandhan Adhiniyam 2005
- The Rajya Uchha Shiksha Parishad Adhiniyam,2018
- The Rajya Vitta Ayog Adhiniyam 1994
- The Rashtriya Vidhi Sanasthan Vishwavidyalaya Adhiniyam 1997
- The Registration ACT,1908
- The Right of Children to Free And Compulsory Education Act 2009
- The Sadasy Vetan Bhatta Tatha Pension Act 7972
- The Sale - Purchase rule of Helicopter/Aeroplane, 2019
- The Samrat Ashok Technological Institute (Degree) Vidisha (Prabandh Grahan) Adhiniyam, 1981
- The SAMRAT ASHOK TECHNOLOGICAL INSTITUTE (DEGREE) VIDISHA (PRABANDH GRAHAN) ADHINIYAM, 1987
- The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989
- The Scheduled Tribes And Other Traditional Forest Dweller (Recognition Of Forest Rights) ACT, 2006
- The Sexual Harassment of Women at Workplace
- The Special Economic Zones Act, 2005
- The State Aviation services recruitment rules fourth class, 1987
- The State Govt. aircrafts - Use and Control Rules, 2000
- The State Govt. Helicopter /Aeroplane engine and other components arrangement related rules, 1999
- The State Water Policy-2003
- The State Water Policy-2003
- The state-and-Fiscal-Responsibility-Budget-Management-Act-2005
- The TRANSGENDER PERSONS (PROTECTION OF RIGHTS) ACT, 2019
- The Vidhan Sabha Sachivalaya Seva Adhiniyam 1981
- The Vidisha Bhilsa Ramlila Fair Act, 1956
- The Warehousing Corporations Act 1962
- The Water (Prevention and Control of Pollution) Act, 1974
- The Water (Prevention and Control of Pollution) Act, 1974
- The zila Yojna Samiti Adhiniyam,1995
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