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The Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Nirsan Adhiniyam, 2019

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MADHYA PRADESH ACT
No.8 OF 2020
THE MADHYA PRADESH VIDYUT PRADAYA UPAKRAM (ARJAN) NIRSAN
ADHINIYAM, 2019
(R~ccivcd the assentoCthcGovernoron the 21s1 January,2020i ass~nl fir!>'" publishedin the 1'rt1adhYliPradeshGazeHcc
(Extra~ordinary)" I doted the 24lh JanuAry, 2020].
An Act to repeal the Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974.
Be it enacted by the Madhya Pradesh Legislature in the seventieth year of the Republic of
India as follows:-
Short title.
Repeal of
enactment.
I. This Act may be called the Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Nirsnn
Adhiniyam, 2019.
2. The Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Adhiniyam 1974 (No. 38 of 1974)
is hereby repealed in its entirety.

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