The Madhya Pradesh Krishik Pashu Paripakshan Sanshodhan Adhiniyam 2006

D}IY,.lri.
i' i'r",, 
"nj"L':--. ; -.-l
! anything contained in any.;other law for the time bbing in frlrce or
i oi cllslo,m. 1o the'ipntrary;'po person shall slaughtef oicause 'to be
rq Madhya Pradesh Krishik Pashu patirakshan Ailliiniyam', 1959.
;sent first puhlished in the ,p{adhya .piadesh
Legislafure Year
I.
: ''. : .r:';::..j'1."".'.'.i; 
:
tfre,Madhya Itadesh Plirakshai1'.,...i:' 1':'].,:..r -.,' : "ii.:''r..'"':i ,.: .,-.--.-- '1 ):-:-:----'n':i-1.'.
on -such dirte as the St'aie Government may,
th.e Madlrya; Pradesh Krishik Pashu.:Parirakshan eai-riniyam,t. 1959 ,
Principal AiQ,
I iub-section shall be:substitutld, in"meti :- .'.--.:. -.:..: j...:. . .l, -''.t..'t'
,i9{ o1gffep or cause-to be offered for slaughtei any agricultural'cattle. '
cattle a c-ertificate inlwriting; issired .
the area in wniciiittre caltle i! tolUe'staughterefl, , :
...:.._.. ......,-j:j ".."'.,1, -... :. ,i.,.' ..
,:^i,,,'..ti':.,,',:i-,r':,i' ::' 1'',"r:':-'.i.'.' :'..-'''''i r',
s,'bracket and teiter'iclause ({) ofl'shall be 
:'
'I . ; !'
. I r.: I :. .:.i ..'.
i Act, the'following siheauiei sirall
uvl&yvL!
sr"S*tti-zli)1i' ,, ., ,' ' i '
I
:ii
ii '. I : , '. ._ :,
r buffalo- i .
:," ,:..' ..,,.i t-', . '''i':1.. :'. . :-. .'j lt',: .1'..: ' ':'
i::,..iv;,:.j',,,'.;,;.,,' ,,;1..;.:,'..:: ,.':.' 
-':::-: 
::-.'::'f: .';.1t.,,.;'-' ;;, i'
qqst$ Iq.ri,,Friq. 12 ls ,fEs{.2006'
6:n*i sstfiffi# ,.*
i , ., , ,f+, Fsr qfr,cg *'{i.fq q,vu *a *.,.ifr.sq s
i ' , Trn{-flt Eririqrfr E.ut rrcr qH .il{rc + t E*
t$iRT R: 1qfi1 tfqql '
.qqqTiapT, 31ft1ft1qq:.' .,
I,
i .:.-- -:.r:.:' : li:. .
'.i11 j .. i: ':. 
:
'; 1ft46.11 erirm, looq ,6}'u*qt-ffi,:l-sffift lmq,1gi'.*
'11 fu6q1, looq
' :.ailtTfr'qfudd,tr- ..,': ' i. :.". ,''" .. , .',' "" ,-i ,l'.1.::.t.l
' j j , . 'r '.: ,' '.- . ,..ti'r,i,i :.
^ 
'_t:j.,i.: . ! .' i. '^ -l '.. :,...ri, . ':'1.:"--..1 .,; :. .
1 ,*,1't,, !. l-lliq .6)- 6Ii.rT!-{r Y.R-!, :...i ', 
. ',, i;,"j:i ,:. i,
.':_' " i. .. :
'- erfqf+rq +,ho, t nm" tl {ii -i* ; q,J , ':, ,-' ,'. :, l. ,
.'; -.i, .:',r -,,,..'[-iil 1.'-.;r-:'1.1:a'..;r,1..,,:,.i..'l-,...t,.
, ., .' :(qE). gqrilTr Cq) +..+rH c{, t
..qr qg
I ' . . . :'l(tl Ti{rFr erffi fs-{fr e1-q,6* t q64O.*iffi,u..'. . :' . .: :. :.:,.' *A+#d+.;#-it= *-q=-6,+,,i,.L- .t ; :
. ' : .' ' , . (d) . 'E-risrl'(q), i+{ (\) d, tr<;.frlEs aqr:eil
i
j ,;; *.-:- --j : .^ : " l.::i.,,. ^. iii-. i:.J. l('lrglqlnqH 6l igd{nl * slIJ Ir, ffi .# -^r.jLrs. 
"
'tl
,ii'
ii
iiill
lr,'I
ili)
ll
il!l
lii
'Ir
ii
il
ll
.lt
tl
..
I
t'
,
I
I
I
i
I
I
I
I
I
i
i
I
(2:v
i ..
l ,., i,f- :-
, EIE6-,-cli
.- .t ,:
=T-S'E,RIq-Jqh-
ftxt.
qfr. HHim. ftie flEdlfi?
q. y..1 6g-'r+qrfr -06 -.08.
l""# h,,l:.'
ili
:lo-.1,Ili
EII]
t-'
I
l
.t
I
I
.l
:
I
t,
I
I
.i,1
.. 1
.;
..t
863
I
i iilil'l i
ii iir; l: j
lirliiil,i;.':iii''r,il:]i,;,;l
l,,.i;i:i
, I r'! 1..
'r"iii.:
.trl
t,ttl;:..1
i ,. ' i,,:, i nrneclpl+.TErgF-tTp*-lr,rABu,3+ ql.Uu.rsBANDRy L =nl-, i i ii' | . iligi.1l-Rhtinglr-.;,i=i{j;1 :,,l'o..'3a,9.7/:](u"*r+;.n5*t.*.5linI.tii.E..lFuhrebniary1g6o.i'_i.il.i..::-J.;,./..rcy!q-IJa|g-eqIhe-.'l"l;hFebnrary1960i,:.'liir.'.'ill!,;:,.'."i.'l
.t'. | ,!j i : . i
; ; i uPd?r section 3, cf the M.p.Agr:icr-ri.ir-rrar cah.il-e p,:userv*Jion
"t'.,.1'?',(oo', 18 of 'rs59) a-i-L the ','eberinary Asslstarrr! surrgeons]a*o
.'ete11narn,o:utstant surhg.n/ ireterr'-no"r:*lrp"rrisci,s (Twc 1rear" !o,r"=" 
,
r]', livTstoch:supervisorg (tv,ro yea:cs 
"o-,.*"u) a.re acpcintecl as v*-Jer:iir"
officers for,tt^,e resrrectiE rocal areas for the 'or,"oo=" of thi" aja.
!rl,ne El:r.? nn,i *^"1L r ri,rv .r- *0r_if
Secretarrr to Gr:vernrnent l4adh!.a F de sh.
I'
na.Ty Sr.rperv:i.
),
I
Agriculturl (vety' r..'epartment for infornation'with refero:nce to nlr'" *"ro
6ated January'196o,
sd/: N1C,KAU-qllASH
D-i.rectcr of \ieterina.ry,&A.
.. .: y-ad:hye. ?radejr,h
t-lr 5€IYl-Ce f
..;
t ,.: i
,I
;,
i,i
lll
t'
l
lvraPlIY4P.P:A]:E:SH', ,., iii,
195 /az Maz.ketin g/su/77::f9, Bt o pal Datect 12, apr.il 19ia.;;,tng/Sw/77 -19,.Bhops1 Datect J2, Aprili l97B.i i
, .t t I
i
ji t:
Rewa
tura
t-Lssi
offic
for t
No '..1
1.
oRDER . : 'i: .' illl.' . i i,,t
In supersesslon or tli:is office. order memol lt'.,, -=,ggAfi v'1 .r". ' i ;,1 t l.ij;:'. .t. .r... .,,; ! l.i:;.
ted 4th Feb, 1960 Unde:r pbctioq 3 of thej lreghya er*ii!"n
: : , i llit .l
Cattl-e preservatibn Act:. 1959 (tb, 13 of 1gtil aff ittrbi rr'br-
: ._. t_.,-fi: _iI. .: :
hnt Surgeons.(Eeterinar.y craduates cnly) Bnct Vet"ri.l["$ ix-
r-< '( trro+ani non. rt,aA,,a*nl^ .,^i.r\ o-^ '. ^-:; ^.u^, ^'r-otr^*l^*!r,,:'^.1- '(VeterLnaTy Graduates .Oniy) are appoinbect ? s8-'/eiierinail.-: - i ,, : ! ,,, ' , .lii;i: ilirEspectjve loca1 are"p.,to.I'the purpgse of ,t+io O"i,:ii,,i . i .
,':l,i'i'l'i'rii
rli,li:li'il"i195-4, /82/ywrt*ing/sul77-r/E Bhop.al .nar.s6 i, i*p:;;af if gZa. i
si:ij . i'' ii.,i'::,iiit
Drrectar of . it=ii;. I
' , . Mit1h.lrep,r?ir:h!
i Vetei^fnary Serltice r rUrru, onil1o{,r|il" j
I
SoFrA.F.'.. i ".,, . o ,o:. ; ; o .'. -., I i !t(,Af:1.).1 i.i l:i, i
:o,.. ;. i o i.: ii." .,(,41j.)' I ii!' i
iii:i,i!.+^-;';.6.i- .j .*.-r 
- r'-. . .. , .. - L- ; l i, i
_l,ssttr 
Dlrecte.r of fit,erinary *ie.r-;^ices -{L.tsto, rllt*4
sd/-
2,
2)o
4.,
E,
6.
Depa
this
j...::.i,iilPrinci'paI v"F. f,'Traini.ng centru' siil"rpr"i/Mahasamjr;a", I. .i.::r.i: i
prinaipal Beterin**y|couage }lhowi .rcuaipur.', I i :ii,; i., - i^.o*.p*4 se.utsr. -Lrrqry r rrorrage tihow/ Jabafpur. ,t .. i i l i i
r ... : .:" '' : .' ' i i!i:. i
Collectors.Distt... . t::,.: . .'. . .(aU) . i, i ,';,i'. 
i
TL^ i<^^r^:rar- ! i ". i ll' :iii,lThe -isecqetary to colqf.npent of, lX,adfrya,graOesU a::iii4: r.. 1 .:i".ment.Bhopal fbr information qnd ne'ces,saryr ac-tion l,itr,;ie
fflce memo I\b. fr94/Vety-Revra. clated4-Z-196,O. I ii
,.1Dipector of ,;Ve!y
l{adhya -Prade
l::'"''
i, I
ii
l:-
tl
,l
i,'
':
.:
I
:
,l ..
ii ..
,i,
,':Irt
li.'lr
:
i
L.r
l
i, .:
.t
i
ti 'I
I ir
gLG)
J li
rl
Act, ttib follorwing Sec,tioDl sha,lfl be
, i 
(bJ t, clause (b), for the words .,coivrs o,r ,
i i i ana rorlii" ionas .,cn.,o ^r ^^r--^- 
cllves o.f-cows" occurring. twice
i I #lfliih1rtlj:d,;:'xJ,":: :?'""T#'T#';,TTI#H;i I :i;fr, 
car,r or ,n*p,ci,, ilii:.";,jffi[:, 111,I1i.1i;:,"#ir.H
?; t Section 17 of the princfimt Act, the'words .teligiorrs,, shall be
srdfi, e* tqt c?Frt{ril--t
"6C. The Sltate GovernmBnt may issue special peqmits for tranqport ffi specialexponr of qo,w, 
:.tf "d "]il'"1*l'oirioobuffalo, b,.lJ, or b,uitoet tI " 
is of the opiaion trrat;; -ti; i* it. purrt" interest to do so..,.
In Sectio,n 7 o,f the prircipal A,ct,_. : 
Amendr
(a) for the marginal 
*_Ttr, the fo,oudng marginai heading sh,all bb; substituted, namrely:_
I
,"Prohj,bition- o,f prurchase, sale otr anrv, othte_i car,r or coi, 
"uu oi,1._r"trt,ro;ii':: ffirHf,,or 
di,qposar or co,w,
I _ ____^v, 
"* u 
,
(b) for the words ..cows,- calyes of ccr$rs or SI".* -rf she.buflaloes,,, thb
i ;J'*'#,"#J.* " 'o*,-""r "i" '#mu"r", u"ril,. #rlHli, uhu,
8.; In sub-sectioq (3) of Section 9 of the principal Act,*
(a) in clause (a), for the-w-ords,.cows otr 
"ul*,,{corws,,_the wotrds..cow.i calt d go*, calf of tr,e-uonJq-uilfi'tuUo.t,,shall be *Luii,u,.a,
Section
Section
Section II
a
i
.l
I
I
.v
tl
t+q-+er,i fi'vt ds{
I
I
;
I
:
I
i
i
I
I
I
I
ri .l
lii': I
l! :
i:;
:
i1
qE4l.Bfi frEiia 20-----:-
For Seqtion 6C of the
. :i
I
'I!l .
rl
I
rsTlltl zo flcor*< tsgt
qqqisrqflqfl{cq ' lji:iqqcii$qflqfl{cq iii. I
ftqi+Rrqreet l. Iiil i
TrbqqiEr qrn* vq rft<em (*'wlem) u*i.r+* tetri, ' i
tfr -qr#T:ffi 
],P.ffi $$.1,Tq5-#---*it"u'*a#*'o jroo*1.*r,1
rrTjkr wlrcq f rqrdtsi s* fr r e*xe$ frqr+c-eq anr n"qFd# .r 1 
+-e afan +ri." 1r It, rc q'fafim q,r q,f,q.e q,nr q6,{st{ aFq-* q cft-ruq lrniu{) *iflqlaoo, ,.;iiU' l' ;
=1*;#*x#T"HII#HTT;*liiJt1lT,Li_nift 
,*,J;LH;*rvrfirr =il + '--c- -
,,..i ' ,..,sve Q,, a,r e*. 6 6.r v.{-rTT{I '( t) ar_ etnj rt:fqraflq.fqo ieqfl,=rrqfrodf qTq,,ffir-j : r, : tl I i,r i i 
r
rl.iir:'rlr'ij
i
" ( I ) frHrrr sTn fc{r aic flslq fr qr fmfr crr qr cB + tuSi. ,# p;+ * *uAt. 6i
I
.t
I
i:
(E) T T{; Ttsr-W *#d,fl ffi., ser Ea-i tt.ir.rr sq,
I il : I
:liill
(m) qrc,qesj_1Qar, {sr_rf!rr, 
LTlim.l 
qqc{r; *tt o,i i*i.*. . .r .,.; 
- qr ser ffi+ qrii Fsi vfr ctvrlca a6t+trr *rio#ro {Ef:rrarqrT ,t,t
'l:,
r;l,i';
I i.
li
:1,
3 E*{_P-t"tio1oa au afr tt.ir rr <a;rri Trfigqr {r s*T fhq oni+' fq{isil oE o,fi crqrRT nfi *rrqrc,-<crl.{a {f, ry+rgrrii uiq oq, ,. i*it+' qt* g-eqfr sveia'l*. ft,* =',.;' ..'-1.*--r - t r i i ;-
, r'4,v. qq ar 5lr{rlso a6r +,trirqtc,-(qll.{a {f, ry+rgrrii uj* oq,ffi +ff.it1 ru1ya fr vv eiaj+, frr,.{"$ 
"H o{ ;; ;" t"il_.rJ.iii, t*"r';il**T-ffi,f-t *l cT *y..*, ft'rqo xqT q-"u j"r*i,ool o, 
"t r.o.,t I r*qaqftrftqvG l.}lu{.,,. r, i | ! i , : | .
l. 1v al+lter +l,wrr 3 fr sra,,Trrq qr q.sgr-efEqr tn*n, ulqai'nna,aogt-+loar, nSr-vQir, His q'iq.,,trTrfr. i*q "rq. 
" ' ','''-"'l T|:'+ Fna s{ sr-<
:.ii
tt. {g'ututlqq6l unr,t-m fr w<1,,rrucr[eo9r-Etbq.r,,,* rqil* i * i,,*o,,u*j*-qfuqr, qgr-q'fgT, sie-il iiq.,,-ecfc.af+,q'qrq. : ,i, , i ii.l,i i I i.
I
v. 1-q'qfqflqq.qdt rrni-
'!l
'rl,i
r I .;,, ri:i.tr't, i lj;li ;;jl::iri
(+) sqtrirT (t 1,q , -- . r..lr ,. 1::l r;; j i :i,
q-q'*6"r
i
i , .,:i .i. |.t..,,.r
(q6) qc. "inqi qr Esi-tfbci,i t rqm o. *,i,l,*,. [rj,r,#.,, rsr-vtserr,eie q1iq" (qrfqil fr.q qrq ; ' "-' 
.,; ., ,i,.; li,_- i 
:
i ;'' i'r!;:lt"ri ':' ! 
'
v+i
;
'il':r;lli'.r1.!i
iiii
ll,j;,illi
,i i 'i ll:I I | ,.|
"ii1.,I;l'il-i ,Ii,l.iI ! iii,
';- 'ir1,r ,1i;i ll I ri:
ii'ir.tliil:':.i,'illiil
i,,,ii,il:,:
I
I
i
-..t::.1
I
nlqT-{ f$#
,r, (q-4
-o--l::l;ti.:,,,i1:'i,rl,lri.i::
; i., ',- :!l | '
Tm'a,-q 41 T{+ry:rqrfii
$ m "-,6'ani 
: ;&1' sre
::.!'ir
(fi Erqir il ,
:
). I I :l I ,:.
a; FeU qUE: arytf;i-ra
a;. rir.rm-Sos.fsFt S. :
!.ir!
{.
\9.
( iseftnraqr )
efrmm &.qmrfta
:+ t:: __- \
oqiqi 55i ] ; *qrq, sr?iitrl lqqiT zo ftlTlq-( 1991-'irrtl zei {Is' 1913
' i f{fEr Nk fq{rft 6Tt fqq,rr 
i
| frrrq, rera 29 tffit ltsgJ- -1 'r n' i''I
n. 6770-{ffi1d;s,(s1,).-qtq5&1 lqsh v'{r mr ffi-fce qtq-flmd, fqs rs-ry-1 l'Lq:
teet ;.r*ii; *r" na d gt 6',, Sn(flrt qrf,sqmsr e1 wftTd * fi{S ['dflk-m f{E $dr 
1'"
: I I i' 
-rroi 
J !rr+i + ;tbrr 
I
, qrquHrr 4 rr<rcrq + iif + +rr eflq\n"lsn' | )
a.1, fi, $fu flilrq-t': trf{EBrs
.rrsqse{r ufaP++q,
ffiis qt s1 tt.e.t.
q{qFi{ur (dtr}ua) qBtfrqs, 1Q-ql .
fssq-$i'I.
q.d,flu51rx. :
1. rrRT v il dcililq.
R. fitI q rr s{frErq.
:l
Y. $1T q-t, 6I qtmra.
{T{f q.rf rr ricil${.
qRt l-rT il rfleeqrsq..at
qRr s rT cw'ts'{. '
il'
". {m \6r d{frffi.
{. rRr ls ffd{ffi.,. li .1 ::
6'fE+,
l
ri
tTT(g :
1 497
:l,i,t
I
.,:l
Pe,ee"' I
:
-- rl',
l
.,j,
.. i I
I
i rrqr<Er qErii, Hq'zo fs'dxs{ lggl
Tqilrqa a s,+fI rfl< vr+1 u6 <r+ q) fl+'ivr E;-<a'r qJa 16r fr qlm."
i
\e. W qfaFflq +1 qr.<r u q --
:
(q) * t.rH c-i firrnfeftH cr{{qfrE Scrlm fTrrT Frq, Tqlq,-
",Irr, qg31-qffi, q's1-TGqI, s1s{riq'fraq,fffiq;q.t q.-q-.T ft fq,ft*r;q ffifiI sfdq".
l'ri'' I 't i: i : - : I ;
(e) q ".l4. qrqru* m qsr-Tffi' t tqm q-< qrq,,.rpl.,'ftg-r-c-fuqr, qFT-c,fr.qr,
: , isis{rie'" c{nll-df+,+qFf.
,t
c. qf a'lerflfr'q m1 aru e. dt Ec,sril (f ) S --
i,|
(r) qc (+,) $vm"1+t411dqMi"+tqttrc( s1E4 "164, ooej-4fu?.i, qsr-qf.sr,
' qie Err tY'? *-rf{il fil wq; i
:,.1
(e) qE (u)_il <1 err dri mi srE{,,{rq'izn qoi-tM" d{Tr {rEE r,rni qr +si-' qfrqt" tgqr+ qr sr"E,,qrq, -.i@r-q"[bfl., ce_rJTBq,r, sis qt iq,,,rqrlcil ls.} qiq.
:
:
e.. tq atuFi?rq qit sr(r {\e i{ qE-{ "Egft16" ar qjq imqr qTq.
ffa,<l i gnr' :
tase ( t
qT(t q.TI fiIf
4I1T \e 6r
slilaq'.
I
rf,r1T q fiI
ssT).IC.
ur., ,o Iestil{. 
i
- I :6:: ozzo-qafttg-q(rr.) .--trrctr + vt4ffi *
=-mgrvi.rrnr (*il'rn1 qfq,flfi{; 1991 '(6{i6 21/ . :,-
qniF.fiT<r qqr'frril tmq.r nm d.
q.;E€t e+e d q= (s) + {r3{ur f q'sqnqti lftr+
t.{ 1991)i ar qd* q{+rq .ttuqtc d nfrarJ: +
rl I
i"ili,l
r) ;vr<"w fifr qr soa-effi +"r, fffi fffid + fvt qgrra qqlsrf, t", * qq6' q'-(
I l vJ;q "gnq'J" (qlFrfffsqt Erq ; . - 
i
t-
i
I
I
!'
I
I
I
I
I
I
tiUe,
[Received the assenr of th.: gyer\9r on.tu1 rztn] Septempq n, ,irr:r; uo*ttusr pubrished in t$e "Madh,va nacestr c**rr-d;iil'ilary),: j idaredthe20thrSep,tembief.tSSt.l'-----: : ,i. ,, iiil:l!; 
i
An Act further * ,r"rlro the Fracrhya Frarlesh Krishik pashu *rri"*nL"Atlhiuiyam, 19s9. i , i I il,l ;i
enacted uy :ll M1g* pradesbi Legistature in th,e Frirtylrl.#a vdu,
, l. Thjs Act may be cal,IeiI thb MadhVa pradesh Krishik p*to da#utrtan(Sanshodh'an) Adhini.y.arx, ,t%lr, , --l*- i ii,t I
r _ .2. For sub.sectionr 
!11-"^f g.*i:n 4 of tto Madh1," pra6esn *k# l*rl_Parira*shhn Adhinivaml, rs5s (N",-iS 
"irP., 
(hereinafter r6feriecrr toidi tfiePrincipal 'a ct), the f"'x'.iri*g *il;;;;'rh'rJfl, be m:bbtituted, namely i- i,i i
"(l) Notwithstaa$s *r*rr* coartained io *rl*rr., ,r#,.ri ,liinl"
$ls;lol!1T,*'*,"li :L:+; :' "F,*';;'iill'Ls,,*; no
i --- -- --L .rr^ I I , I , ,
fEe lrlaOgya.:pnf , :'ii 
i
I
o**r' , i
person sha, starighter oL cause ;; ;; il;#;.r; ;i;uTi:ffiJ:.tobeofferecl,,ifor'slzuglr.ter_ , ----i . t ,l irit i
_ __:4v\rrrrqor@qtsltltrl,_ i , I I i i i'i;.
\ -- i I i :i i
(a) cow, calf or "g.; *ff of Sie-buffalo; UulX or bultoct;i5r6 i 'i ii i
ftrrirr zo fqaF{r I ss
i ;MADHYA pRADESHiAc"x 
;
No.21' oElgl : : ;ll:i
(b) any other agricultural cattle unless-h'e has obtained in Lrpuru irsuch cattre { gentificale in wriiti,g issuqd b5r the competeht ,arlttrri-
Hil,1"'*'1',1',:;U*:1,'h;;fr 'dI;;ttilt'"*";f; i'ltT
iii'i3. fn Ssction 6 of fh9 principal Act. for,thc wOr$ lsniouft*_I rcattfiottr,er thhn cow or "rl.r-"1 ""F;;;;;o;.,cow, calf .of cow, caff of ,sh,e.btuffalo, buli or bullock', shall be subs'ti"t.;:" r r : I
4' rn Section 6-,{ of the principal Act,. for Jh1 words .,cow dr ca* of
;:-,;ffiJ$:$ 
..cow, *Jr or 
" i#;; "i rr,.*"r.r",, ;;;;.;;iobki,i shalt
v\
5.
(a) in subisectio,n
I
I
i
I
i
:
!
i
I
rl
ti:,l
i
I
lr!
(b) in
l;
i
ir
.l;
ij,,lli:.,li'r
:r
r':t,-, 
:
;..:E I,
a\,
.1 , .:
i-
i
i
It

‹ Prev All Madhya Pradesh acts Next ›