LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The State Aviation services recruitment rules fourth class, 1987

Madhya Pradesh · state statute
Open in Lexace · Ask the AI about this act
c 
 
 
r}-arTi ;Ir ilk-3177ml 
ziw 	 qrk 
	
*   rofff-qw 
st 	  p sn 
Cita" 10-11q) N'rq-N. 	  
kR (trw ft  
I tifArtili 
9-rfir*--F * 94-341d 
17, 	vrk 	1917 shitit 49] 41)7IW, TW-417, 1tIti 8 14 -411z4 	 1995—ailiOn 
••• • 
(R) 	til.Tifirra -  
X 
. 	. 	. 
.4-TTTT 
ravEr-vil 
() 	 ...Rio( vi WA*, 
3Trem9, 
@c, (i) t-Ri< 1:1 a -C*4114cl r4tW 
(q) (0 ofiEgiarr. (R) 	411A4SlaYi 
(R) 	arra-iT 
() 	 tit-is 	 tc  arruriqm. 
(TO 	() 	sr 	 r-.  Pi4.c 
-43-Fr (T) — F4 '  1 E • 
-q-rTr Y 	 T7 lei 
11-rir •tr (Tr) 
affaTr rfttilT 
FT9-1979- 
4.1101, citc-PT 	 '411.9" 
'4179*,(FT9* R •z:Likit gig R 
crLF. 	 ar-itosqtafri urr Tcv 9fre -Tff 	 5rTilTr 
	  * 211tTlff, kosturr, 	 Wrwkwrtf., fi A-41" J4tfthzur, 	 4 Fil-Allact 	  
ziwk 
1:1,441 k— 
k) 11 441 *Si if 	 RA' isqf 	 .1.1.111-04.1f 	 Ta. 	 ;T:Tf&41, 
TFfarrfefir Fr-Iff c7faT 	 w,•6" 	 tilTrt 
515 
596 
arTigt wr9- 	 FT131fetcd- 3rat 1324r4w tr qrq, 3f41-q 
	
*At <74q 4, R9TW 8 FCITQR 1995 	
1 WM 4 (TO 
(f944 a-N4) n 	 • trur • tC11117 	 ITC& 11 	
331111 3Rt 	 vrr 	 rawfal 
	
tar) • 	 Tea ITV 	
Era* 	 virTiff(or 
	
1441 gicr Eir 	 39 • 	 vitifurf 	 • 
tir 	 4r44 	 TR( ho 4-41414 gm -  thin 	 of 	al 
	
LETT Writatoi 	 riZivi • 	 4141 	 k 44i4 
	
33ftr 'firth k 	 ag 
	
faferq Ten): 	 (zriz 	 FT1 1941- 	 RT11" 
	
gm 4t 4rk 	 m'it 4) Fru 39 	 1444 
	
434 Fsw 	 trtkil 
44-4 
arg4r-sE 414444r (1) 	 (i) 	 (R) 	 N) 	 N) Mt. • 4kr. (t.) 	 (e) 	 (s) 	 (E-0) 	 (ER) 
	
t, • 4T4 	
a *VW 	 3r) kth• 	 • 4tri.f 	 laft 	 Tcer 	 _ 	 _ 
11 79, T MITT rtro, 	
4 417 
44-'ci TEM. 
TIMM 717 
'34en'im 
*94 " 
1, 4r-1 
VITPnI. 
1/41:y—t t 	 c o Eq-p; 	 Otir 	 W,Tit 
grti. 
 
iv)  ft4r4 
43TH :FT 
Sti r 
'Tr(  
TrTeit 
-sffroi 
S 	 —L-- 
C 
--4t4--
tn- 
' 
 
11771"::/, • 	 :E1'.171*-:. 	 • C:: 
1. * 
ITF(4 (Tr) 
 
vf 9,444, 	 8 Fe-TM-C.1995 	 - 	 597 
 
(1) (2) (3) (4) (5) 
I. limb/ 5 Class Rs. 950-20-- 
Mechanic IV 1150-7.5-1410. 
tilvt,1st) RI-t TIRR 	 SS tl 
Wif. t-ti-StrActio 	 cINI•1 i 3f -le Ye 	 kFi s 	 Tit ci 	 r tt 
di 	nil I W. Q1R-St-ilt -tiviim, 1-41i.t) Rt‘ TqlzR teiSit WT an 3fT -41.4 	 sgitf W rigra- 
001-11 	 t 
IlTiTsTbT i tiv 41141v1 	 9Tq t MIT oil 
3117. gEr. ci21 
Bhopal, the 25th November 1995 
No. F. 1-12-95-XLV.--In exercise of the powers conferred by the proviso to Article 309 of the Constitution 
of India, the Governor of Madhya Pradesh hereby makes the following amendments in the Class-IV Employees 
Aviation Services Recruitment Rules, 1987, namely :— 
AMENDMENT 
In the said rules,— 
In rule 4 for the words "Scheduled Castes and Scheduled Tribes" the wards "Scheduled Caste, Scheduled 
Tribes and Other Backward Classes" shall be substituted. 
(2) For the Schedule, the following Schedule shall be substituted, namely :-- 
"SCHEDULE -.  
(See Rule 2) 
S.  
Sl. 	 Name Number Classi- 	 Scale of 	 Method of 	 For Direct recruitment only 	 Whether 	 In case of 
No. 	 of ' 	 of ' 	 face- 	 pay 	 . recruitment 	 Minimum 	 Educational 	 Period 	 age and 	 . cmitment 
post 	 Posts 	 tion 	 4 	 whether by 	 age 	 Qualifi. 	 of 	 educational • by promo- 
direct recruit- 	 limit 	 cations 	 probation 	 qualifica. 	 tionsflrans- .  
mcnt or by 	 required 	 or trial, 	 Lion pres- 	 fers grades . 
;
promotion or 	 if any 	 cribed for 	 from which 
transfer and 	 direct month- promotion/ 
percentage of 	 mem will 	 transfer to 
vacancies to 	 apply in the 	 be made 
be filled by 	 case of 
various 	 prornotees 
methods 
(6) 	 CO 	 (8) 	 (9) 	 (10) 	 (fl) 
100% by 	 iS years (A) Passed 
direct 	 Matric/Iligher 
redruitment. 	 Secondary 
fr itn any 
ft .cor,nise:i 
lioaal. 	 • 
r•B) Cel;t:tice.e 
frem an) ,  
cre3 
15)0 nuial 
sitiutr. 
:C) 
z 

‹ Prev All Madhya Pradesh acts Next ›