The Amendments in the schedule of M.P. vidyut shulk adhiniyam 2012
Madhya Pradesh · state statute
Open in Lexace · Ask the AI about this act~.. ~www.govtpressmp.nic.in -Bยท'4t~~M~~%. ~-----_ ~ Ltli\I1iN't) (~) ~~~ ~328J ~, ~, ~ 5 ~ 2016-~ 14, WCf> 1938 ~fcr'qJlf 45/1114, Cfffi'q '11CR, ~ ~,~5 ~ 2016 ~. ~-3-02-2011--ijw.-11~ ~ ~ 3lf~, 2012 (~ 17, ~ 2012) etr ~ 12 etr ~~ ql) GRT 5RU ~ Cfil wfrT if ~ ~ ~ mePR, ~, "3CKf 3lf~ etr ~ if, f-i19fctfm~~ cpยซfi ~, -;;fl. ~ ~ ~ ~. if 11~ ~, ~ 24 'iB, 2016 if ~ m ~ ~ ~ 3t.~ :- ~'I:R 1. "3CKf 3lf~ if, ~ if, 'lfI11-Cfl if, "Cf"ifuli (4) if 3ij}filOJjCh 4 ~ ~ ~ "9" ~ ~q CR, ~ "12" .~fc8rr~. No. F-03-02-2011-XIII.-In exercise of the powers conferred by sub-section (1) of Section 12 of the Madhya Pradesh Vidyut Shulk Adhiniyam, 2012 (No. 17ยท of 2012), the State Government, hereby makes the following amendment in the Schedule to the said Act, the same having been published as previous notice in the Madhya Pradesh Gazette dated 24th June, 2016, namely :- AMENDMENT In the said Act, in the Schedule, in Part-A, in column (4), against serial number 4, for the figure "9", the figure "12" snail be substituted. 11~ ifl ~1""4qll1 ifl-;:rr:rif"Q2fT~~, 655 ~m. -m.~, >Pj& met.
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