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The Madhya Pradesh General Clauses Act 1957

Madhya Pradesh · state statute
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The Madhya Pradesh General Clauses Act, 1957 
 
Act 3 of 1958 
 
 
 
 
 
 
 
 
Keyword(s): 
Abet, Affidavit, Chapter, Collector, Commencement, Commissioner, 
Constitution, Consular Officer, District Judge, Document, Enactment, 
Governor, High Court, Immovable Property, Imprisonment, Local Authority, 
Magistrate, Movable Property, Oath, Offence, Offence, Official Gazette, Public 
Nuisance, Registered, Schedule, Section, State Government, Swear, Vessel 
 
 









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