The Madhya Pradesh Facilitation Act, 2008
Madhya Pradesh · state statute
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GOVERNMENT OF MADHYA PRADESH
COrvll\./1f=RCE,INDUSTRY AND EMPLOYMENT DEPARTMENT
MANTRALAYA,BHOPAL
NOTIFICATION
No. F.20-02/03/1B-Xi Bhopal, dated:- 3' . \ .0<)
In e~ercise of the powers conferred by sub-section (3) of section 1 of the Madhya
Pradesh Inve~.:tm~~t Faciiilation Act, 2008 (No.21 of 2008), the State Government, ·hereby,
appoints the 1st February. 2009 as the date on which the said Act shall come into force.
BY ORDER AND THE NAME OF THE
GOVE~PRADESH
( M. S. SOLANKI )
DEPUTY SECRETARY
GOVERNMENT OF MADHYA PRADESH
.COMMERCE,INDUSTRY & EMPLOYMENT
DEPARTMENT
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