Karnataka — state statutes

344 acts.

• The ACHARYA UNIVERSITY ACT, 2022
• The ADICHUNCHANAGIRI UNIVERSITY ACT, 2012
• The ALLIANCE UNIVERSITY ACT, 2010
• The AMITY UNIVERSITY ACT, 2018
• The AMRUTHA SINCHANA SPIRITUAL UNIVERSITY ACT, 2012
• The ARKA UNIVERSITY ACT, 2012
• The AZIM PREMJI UNIVERSITY ACT, 2010
• The BANAVASI DEVELOPMENT AUTHORITY ACT, 2018
• The BANGALORE CITY CIVIL COURT ACT, 1979
• The BANGALORE CITY PLANNING AREA ZONAL REGULATIONS (AMENDMENT AND VALIDATION) ACT, 1996.
• The BANGALORE DEVELOPMENT AUTHORITY ACT, 1976
• The BANGALORE METROPOLITAN REGION DEVELOPMENT AUTHORITY ACT, 1985
• The BANGALORE PALACE (ACQUISITION AND TRANSFER) ACT, 1996
• The BANGALORE PALACE (UTILIZATION AND REGULATION OF LAND) ACT, 2025
• The BANGALORE WATER SUPPLY AND SEWERAGE ACT, 1964
• The BASAVAKALYAN DEVELOPMENT BOARD ACT, 2005
• The BASAVANABAGEWADI DEVELOPMENT AUTHORITY ACT, 2024
• The BAYALUSEEME DEVELOPMENT BOARD ACT, 1994
• The BENGALURU METROPOLITAN LAND TRANSPORT AUTHORITY ACT, 2022
• The BMS UNIVERSITY ACT, 2023
• The BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
• The C.M.R UNIVERSITY ACT, 2013
• The CHALUKYAS HERITAGE AREA MANAGEMENT AUTHORITY ACT, 2017
• The Chanakya University Act, 2021.
• The CHANDRAGUTHI SHREE RENUKAMBA KSHETRA DEVELOPMENT AUTHORITY ACT, 2025
• The DAYANANDA SAGARA UNIVERSITY ACT, 2012
• The DR. B.R. AMBEDKAR SCHOOL OF ECONOMICS UNIVERSITY, BENGALURU ACT, 2018
• The Dr. H. NARASIMAIAH SCIENCE, EDUCATIONAL, CULTURAL AND TOURISM DEVELOPMENT AUTHORITY ACT, 2025
• The G.M UNIVERSITY ACT, 2022
• The GADAG-BETAGERI BUSINESS, CULTURE AND EXHIBITION AUTHORITY ACT, 2024
• The GARDEN CITY UNIVERSITY ACT, 2013
• The GREATER BENGALURU GOVERNANCE ACT 2024
• The HAMPI WORLD HERITAGE AREA MANAGEMENT AUTHORITY ACT, 2002
• The HINDU RELIGIOUS INSTITUTIONS AND CHARITABLE ENDOWMENTS ACT, 1997
• The J.S.S. SCIENCE AND TECHNOLOGY UNIVERSITY ACT, 2013
• The JAGATH UNIVERSITY ACT, 2018
• The KAGINELE DEVELOPMENT AUTHORITY ACT, 2009
• The KANNADA DEVELOPMENT AUTHORITY ACT, 1994
• The KANNADA LANGUAGE COMPREHENSIVE DEVELOPMENT ACT, 2022
• The KANNADA LANGUAGE LEARNING ACT, 2015
• The KANNADA UNIVERSITY ACT, 1991.
• The KARNATAKA (ABOLITION OF CASH GRANTS) ACT, 1967
• The KARNATAKA (BELGAUM AND GULBARGA AREAS) RELIGIOUS AND CHARITABLE INAMS ABOLITION ACT, 1973
• The KARNATAKA (REGISTRATION OF DOCUMENTS) VALIDATION ACT, 1964
• The KARNATAKA (SANDUR AREA) INAMS ABOLITION ACT, 1976
• The KARNATAKA AADHAAR (TARGETED DELIVERY OF FINANCIAL AND OTHER SUBSIDIES, BENEFITS AND SERVICES) ACT, 2018
• The KARNATAKA ACQUISITION OF LANDS FOR GRANT OF HOUSE SITES ACT, 1972
• The KARNATAKA ADVOCATES' WELFARE FUND ACT, 1983
• The KARNATAKA AGRICULTURAL CREDIT OPERATIONS AND MISCELLANEOUS PROVISIONS ACT, 1974.
• The KARNATAKA AGRICULTURAL CREDIT OPERATIONS AND MISCELLANEOUS PROVISIONS ACT, 1974.
• The KARNATAKA AGRICULTURAL CREDIT PASS BOOK ACT, 1984
• The KARNATAKA AGRICULTURAL PESTS AND DISEASES ACT, 1968
• The KARNATAKA AGRICULTURAL PRODUCE MARKETING (REGULATION AND DEVELOPMENT) ACT, 1966
• The KARNATAKA AGRICULTURAL PRODUCE MARKETING (REGULATION AND DEVELOPMENT) ACT, 1966
• The KARNATAKA ALTERATION OF NAMES OF CERTAIN PLACES ACT, 2016
• The KARNATAKA ANATOMY ACT, 1957.
• The KARNATAKA ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT, 1961.
• The KARNATAKA ANIMAL DISEASES (CONTROL) ACT, 1961.
• The KARNATAKA ANIMAL FEED (REGULATION OF MANUFACTURE AND QUALITY CONTROL) ACT, 2025
• The KARNATAKA APARTMENT OWNERSHIP ACT, 1972
• The KARNATAKA APPELLATE TRIBUNAL ACT, 1976
• The KARNATAKA APPOINTMENT OF RECOVERY COMMISSIONER FOR SEIZURE AND ATTACHMENT OF PROPERTY OF ILLEGAL MINING AND PROCEEDS OF ACT, 2025
• The KARNATAKA BORDER AREA DEVELOPMENT AUTHORITY ACT, 2010
• The KARNATAKA BORSTAL SCHOOLS ACT, 1963.
• The KARNATAKA CATTLE TRESPASS ACT, 1966
• The KARNATAKA CAUVERY BASIN IRRIGATION PROTECTION ACT, 1991.
• The KARNATAKA CAUVERY BASIN IRRIGATION PROTECTION ACT, 1991.
• The KARNATAKA CEILING ON GOVERNMENT GUARANTEES ACT, 1999.
• The KARNATAKA CERTAIN INAMS ABOLITION ACT, 1977
• The Karnataka Cine and Cultural Activists (Welfare) Act, 2024
• The KARNATAKA CINEMAS (REGULATION) ACT, 1964
• The KARNATAKA CIVIL COURTS ACT, 1964
• The KARNATAKA CIVIL SERVICES (PROCEDURE FOR SELECTION OF CANDIDATES DURING RECRUITMENT) ACT, 2018
• The Karnataka Civil Services (Validation of Selection and appointment of 2011 batch Gazettedprobationers) Act, 2022.
• The KARNATAKA CIVIL SERVICES (WATER RESOURCE SERVICE) (SPECIAL RECRUITMENT OF ASSISTANT ENGINEERS AND JUNIOR ENGINEERS) ACT, 2013
• The KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959.
• The KARNATAKA CO-OPERATIVE TEXTILE MILLS (ACQUISITION AND TRANSFER) ACT, 1986.
• The KARNATAKA COMMAND AREAS DEVELOPMENT ACT, 1980
• The KARNATAKA COMPULSORY SERVICE 1 XXX1 . BY CANDIDATES COMPLETED MEDICAL COURSES ACT, 2012
• The KARNATAKA CONDUCT OF GOVERNMENT BUSINESS IN THE STATE LEGISLATURE ACT, 2005
• The Karnataka Conduct of Government Litigation Act, 2023
• The KARNATAKA CONFERMENT OF OWNERSHIP ON MULAGENI OR VOLAMULAGENI TENANTS ACT, 2011
• The KARNATAKA CONTINGENCY FUND ACT, 1957.
• The KARNATAKA CONTROL OF ORGANIZED CRIMES ACTS, 2000
• The KARNATAKA COURT-FEE AND SUITS VALUATION ACT, 1958.
• The KARNATAKA DAILY WAGE EMPLOYEES WELFARE ACT, 2012
• The KARNATAKA DEBT RELIEF ACT, 1976
• The KARNATAKA DEBT RELIEF ACT, 1980
• The KARNATAKA DEBT RELIEF ACT, 2018
• The KARNATAKA DEPARTMENTAL INQUIRIES (ENFORCEMENT OF ATTENDANCE OF WITNESSES, PRODUCTION OF DOCUMENTS AND MISCELLANEOUS PROVISIONS) ACT, 1981
• The KARNATAKA DEVADASIS (PROHIBITION OF DEDICATION) ACT, 1982.
• The KARNATAKA DRAMATIC PERFORMANCES ACT, 1964.
• The KARNATAKA ECONOMIC OFFENCES (INAPPLICABILITY OF LIMITATION) ACT, 1981.
• The KARNATAKA EDUCATION ACT, 1983
• The KARNATAKA EDUCATIONAL INSTITUTIONS (PROHIBITION OF CAPITATION FEE) ACT, 1984
• The KARNATAKA ELECTRICITY (TAXATION ON CONSUMPTION OR SALE) ACT, 1959.
• The KARNATAKA ELECTRICITY BOARD (RECOVERY OF DUES) ACT, 1976
• The KARNATAKA ELECTRICITY REFORM ACT, 1999
• The KARNATAKA ELECTRICITY SUPPLY UNDERTAKINGS (ACQUISITION) ACT, 1974
• The KARNATAKA ENTERTAINMENTS TAX ACT, 1958
• The KARNATAKA EPIDEMIC DISEASES ACT, 2020.
• The KARNATAKA ESSENTIAL SERVICES MAINTENANCE ACT, 2013
• The KARNATAKA EVACUEE INTEREST (SEPARATION) SUPPLIMENTARY ACT, 1961.
• The KARNATAKA EXCISE ACT, 1965
• The KARNATAKA EXISTING LAWS (CONSTRUCTION OF REFERENCES TO VALUES) ACT, 1957
• The KARNATAKA FAMINE RELIEF FUND ACT, 1963
• The KARNATAKA FIRE FORCE ACT, 1964.
• The KARNATAKA FISCAL RESPONSIBILITY ACT, 2002
• The KARNATAKA FISHING HARBOUR TERMINALS AUTHORITY ACT, 1986
• The KARNATAKA FOREST ACT, 1963
• The KARNATAKA GENERAL CLAUSES ACT, 1899
• The Karnataka Good Samaritan and medical professional (protection and regulation during emergency situations) Act 2016
• The KARNATAKA GOODS AND SERVICES TAX ACT, 2017
• The KARNATAKA GOVERNMENT EDUCATIONAL INSTITUTIONS LANDS (PROTECTION AND REGULARISATION) ACT, 2026
• The KARNATAKA GOVERNMENT PARKS (PRESERVATION) ACT, 1975)
• The KARNATAKA GRAM SWARAJ AND PANCHAYAT RAJ ACT, 1993
• The KARNATAKA GROUND WATER (REGULATION AND CONTROL OF DEVELOPMENT AND MANAGEMENT) ACT, 2011
• The KARNATAKA HABITUAL OFFENDERS ACT, 1961
• The KARNATAKA HEALTH CESS ACT, 1962
• The KARNATAKA HIGH COURT ACT, 1961
• The KARNATAKA HIGHWAYS ACT, 1964
• The KARNATAKA HOM OPATHIC PRACTITIONERS ACT, 1961
• The KARNATAKA HOME GUARDS ACT, 1962
• The KARNATAKA HOUSING BOARD ACT, 1962.
• The KARNATAKA IMPROVEMENT BOARDS ACT, 1976.
• The KARNATAKA INDUSTRIAL AREAS DEVELOPMENT ACT, 1966
• The KARNATAKA INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL HOLIDAYS) ACT, 1963
• The KARNATAKA INDUSTRIES (FACILITATION) ACT, 2002
• The KARNATAKA INDUSTRIES (FACILITATION) ACT, 2002
• The KARNATAKA INFORMATION TECHNOLOGY INVESTMENT REGIONS ACT, 2010
• The KARNATAKA INLAND FISHERIES (CONSERVATION DEVELOPMENT AND REGULATION) ACT, 1996
• The KARNATAKA INNOVATION AUTHORITY ACT, 2020
• The KARNATAKA IRRIGATION (LEVY OF BETTERMENT CONTRIBUTION AND WATER RATE) ACT, 1957.
• The KARNATAKA IRRIGATION ACT, 1965.
• The KARNATAKA JANAPADA VISHWAVIDYALAYA ACT, 2011
• The KARNATAKA KHADI AND VILLAGE INDUSTRIES ACT, 1956.
• The KARNATAKA KORAGAS (PROHIBITION OF AJALU PRACTICE) ACT, 2000
• The Karnataka Krishna basin Development Authority (Repeal) Act, 2021.
• The KARNATAKA KRISHNA BASIN DEVELOPMENT AUTHORITY ACT, 1992
• The KARNATAKA LABOUR WELFARE FUND ACT, 1965
• The KARNATAKA LAKE CONSERVATION AND DEVELOPMENT AUTHORITY ACT, 2014
• The KARNATAKA LAND (RESTRICTION ON TRANSFER) ACT, 1991
• The KARNATAKA LAND GRABBING PROHIBITION ACT, 2011
• The KARNATAKA LAND REFORMS ACT, 1961
• The KARNATAKA LEGISLATURE (PREVENTION OF DISQUALIFICATION) ACT, 1956.
• The KARNATAKA LEGISLATURE (PROHIBITION OF SIMULTANEOUS MEMBERSHIP) ACT, 1956.
• The KARNATAKA LEGISLATURE SALARIES, PENSIONS AND ALLOWANCES ACT, 1956.
• The KARNATAKA LIFTS ACT, 1974
• The KARNATAKA LIFTS, ESCALATORS AND PASSENGER CONVEYORS ACT, 2012
• The KARNATAKA LIVE-STOCK IMPROVEMENT ACT, 1961.
• The KARNATAKA LOCAL AUTHORITIES (OFFICIAL LANGUAGE) ACT, 1981
• The KARNATAKA LOCAL AUTHORITIES (PROHIBITION OF DEFECTION) ACT, 1987
• The KARNATAKA LOCAL FUND AUTHORITIES FISCAL RESPONSIBILITY ACT, 2003
• The KARNATAKA LOKAYUKTA ACT, 1984
• The KARNATAKA MARINE FISHING (REGULATION) ACT, 1986.
• The KARNATAKA MARITIME BOARD ACT, 2015
• The KARNATAKA MARRIAGES (REGISTRATION AND MISCELLANEOUS PROVISIONS) ACT, 1976.
• The KARNATAKA MEDICAL REGISTRATION ACT, 1961
• The KARNATAKA MICRO LOAN AND SMALL LOAN (PREVENTION OF COERCIVE ACTIONS) ACT, 2025
• The KARNATAKA MINISTERS SALARIES AND ALLOWANCES ACT, 1956.
• The KARNATAKA MONEY-LENDERS ACT, 1961
• The KARNATAKA MOTOR TRANSPORT AND OTHER ALLIED WORKERS SOCIAL SECRUITY AND WELFARE ACT, 2024
• The KARNATAKA MOTOR TRANSPORT AND OTHER ALLIED WORKERS SOCIAL SECRUITY AND WELFARE RULES, 2024
• The KARNATAKA MOTOR VEHICLES TAXATION ACT, 1957.
• The KARNATAKA MUNICIPAL CORPORATIONS ACT, 1976.
• The KARNATAKA MUNICIPALITIES ACT, 1964
• The KARNATAKA NURSES, MIDWIVES AND HEALTH VISITORS ACT, 1961
• The KARNATAKA NURSING AND PARAMEDICAL SCIENCES EDUCATION (REGULATION) AUTHORITY ACT, 2012
• The KARNATAKA OFFICIAL LANGUAGE ACT, 1963
• The KARNATAKA OIL PALM (REGULATION OF CULTIVATION, PRODUCTION AND PROCESSING) ACT, 2013
• The KARNATAKA OPEN PLACES (PREVENTION OF DISFIGUREMENT) ACT, 1981
• The KARNATAKA OWNERSHIP FLATS (REGULATION OF THE PROMOTION OF CONSTRUCTION, SALE, MANAGEMENT AND TRANSFER) ACT, 1972.
• The KARNATAKA PARKS, PLAY-FIELDS AND OPEN SPACES (PRESERVATION AND REGULATION) ACT, 1985
• The KARNATAKA PARLIAMENTARY SECRETARIES SALARY, ALLOWANCES AND MISCELLANEOUS PROVISIONS (REPEAL) ACT, 2020
• The KARNATAKA PARLIAMENTARY SECRETARIES SALARY, ALLOWANCES AND MISCELLANEOUS PROVISIONS ACT, 1963
• The KARNATAKA PART TIME JOB ORIENTED COURSE EMPLOYEES ABSORPTION ACT, 2011
• The KARNATAKA PAWNBROKERS ACT, 1961
• The KARNATAKA PAYMENT OF SUBSISTENCE ALLOWANCE ACT, 1988.
• The KARNATAKA PLATFORM BASED GIG WORKERS (SOCIAL SECURITY AND WELFARE) ACT, 2025
• The KARNATAKA POLICE ACT, 1963.
• The KARNATAKA PORTS (LANDING AND SHIPPING FEES) ACT, 1961
• The KARNATAKA PRESERVATION OF TREES ACT, 1976
• The KARNATAKA PREVENTION AND ERADICATION OF INHUMAN EVIL PRACTICES AND BLACK MAGIC ACT, 2017
• The KARNATAKA PREVENTION OF ANIMAL SACRIFICES ACT, 1959
• The KARNATAKA PREVENTION OF COW SLAUGHTER AND CATTLE PRESERVATION ACT, 1964
• The KARNATAKA PREVENTION OF INCITEMENT TO REFUSE OR TO DEFER PAYMENT OF TAX ACT, 1981
• The Karnataka Prevention of Slaughter and Preservation of Cattle Act, 2020.
• The Karnataka Prison Development Board Act, 2021.
• The KARNATAKA PRISONERS ACT, 1963
• The KARNATAKA PRISONS ACT, 1963
• The KARNATAKA PRIVATE AIDED EDUCATIONAL INSTITUTIONS EMPLOYEES (REGULATION OF PAY, PENSION AND OTHER BENEFITS) ACT, 2014
• The KARNATAKA PRIVATE MEDICAL ESTABLISHMENTS ACT, 2007
• The KARNATAKA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND DETERMINATION OF FEE) ACT, 2006
• The KARNATAKA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) (SPECIAL PROVISIONS) ACT, 2007
• The KARNATAKA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) (SPECIAL PROVISIONS) ACT, 2011
• The KARNATAKA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) (SPECIAL PROVISIONS) ACT, 2012
• The KARNATAKA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) (SPECIAL PROVISIONS) ACT, 2013
• The KARNATAKA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) (SPECIAL PROVISIONS) ACT, 2014
• The KARNATAKA PROHIBITION ACT, 1961
• The KARNATAKA PROHIBITION OF ADMISSION OF STUDENTS TO THE UNRECOGNISED AND UN-AFFILIATED EDUCATIONAL INSTITUTIONS ACT, 1992
• The KARNATAKA PROHIBITION OF BEGGARY ACT, 1975
• The KARNATAKA PROHIBITION OF CHARGING EXORBITANT INTEREST ACT 2004
• The KARNATAKA PROHIBITION OF SMOKING AND PROTECTION OF HEALTH OF NON-SMOKERS ACT, 2001
• The KARNATAKA PROHIBITION OF VIOLENCE AGAINST MEDICARE SERVICE PERSONNEL AND DAMAGE TO PROPERTY IN MEDICARE SERVICE INSTITUTIONS ACT , 2009
• The KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS IN FINANCIAL ESTABLISHMENTS ACT, 2004
• The KARNATAKA PROVISIONAL COLLECTION OF TAXES ACT, 1974
• The KARNATAKA PUBLIC LIBRARIES ACT, 1965
• The KARNATAKA PUBLIC MONEYS (RECOVERY OF DUES) ACT, 1979
• The KARNATAKA PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1974
• The Karnataka Public Safety (Measures) Enforcement Act, 2017
• The KARNATAKA PUBLIC SERVICE COMMISSION CONDUCT OF BUSINESS AND ADDITIONAL FUNCTIONS ACT, 1959.
• The Karnataka Race Courses Licensing Act, 1952.
• The KARNATAKA RAJYA DR. GANGUBAI HANGAL SANGEETHA MATTU PRADARSHAKA KALEGALA VISHWAVIDYALAYA ACT, 2009
• The KARNATAKA REGULARISATION OF UNAUTHORISED CONSTRUCTION IN URBAN AREAS ACT, 1991.
• The KARNATAKA REGULATION OF PAY AND PENSION OF TEACHER IN HIGHER EDUCATIONAL INSTITUTIONS ACT, 2020
• The KARNATAKA REGULATION OF STONE CRUSHERS ACT, 2011
• The KARNATAKA RELIEF UNDERTAKINGS (SPECIAL PROVISIONS) ACT, 1977
• The Karnataka Religious Structures (Protection) Act, 2021.
• The KARNATAKA RENT ACT, 1999
• The KARNATAKA REPEALING (REGIONAL LAWS) ACT, 2011
• The KARNATAKA REPEALING AND AMENDING (REGIONAL LAWS) ACT, 2009
• The KARNATAKA REPEALING AND AMENDING ACT, 2002
• The KARNATAKA REPEALING OF CERTAIN ENACTMENTS ACT, 2017
• The KARNATAKA REPEALING OF CERTAIN ENACTMENTS AND REGIONAL LAWS ACT, 2013
• The KARNATAKA REPEALING OF CERTAIN ENACTMENTS AND REGIONAL LAWS Act, 2020
• The KARNATAKA RESERVATION OF APPOINTMENTS OR POSTS (IN THE CIVIL SERVICES OF THE STATE) FOR RURAL CANDIDATES ACT, 2000
• The KARNATAKA SAKAALA SERVICES ACT, 2011
• The KARNATAKA SALES TAX ACT, 1957
• The KARNATAKA SAMSKRITA VISHWAVIDYALAYA ACT, 2009
• The KARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES (PROHIBITION OF TRANSFER OF CERTAIN LANDS) ACT, 1978
• The KARNATAKA SCHEDULED CASTES SUB-ALLOCATION AND TRIBAL SUB-ALLOCATION (PLANNING, ALLOCATION AND UTILIZATION OF FINANCIAL RESOURCES) ACT, 2013
• The KARNATAKA SCHEDULED CASTES, SCHEDULED TRIBES AND OTHER BACKWARD CLASSES (RESERVATION OF APPOINTMENT ETC) ACT, 1990
• The KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD ACT, 1966
• The KARNATAKA SELECTION OF CANDIDATES FOR ADMISSION TO MEDICAL, DENTAL AND ENGINEERING COURSES (SPECIAL PROVISIONS) ACT, 2004
• The KARNATAKA SERVICE EXAMINATIONS ACT, 1976
• The KARNATAKA SHOPS AND COMMERCIAL ESTABLISHMENTS ACT, 1961
• The KARNATAKA SILKWORM SEED, COCOON AND SILK YARN (REGULATION OF PRODUCTION, SUPPLY DISTRIBUTION AND SALE) ACT, 1959
• The KARNATAKA SLUM AREAS DEVELOPMENT ACT, 1973
• The KARNATAKA SMALL CAUSE COURTS ACT, 1964
• The KARNATAKA SOCIAL BOYCOTT (PREVENTION, PROHIBITION AND REDRESSAL) ACT, 2025
• The KARNATAKA SOCIETIES REGISTRATION ACT, 1960.
• The KARNATAKA SOCIETIES REGISTRATION ACT, 1960.
• The KARNATAKA SOUHARDA SAHAKARI ACT, 1997
• The KARNATAKA SPECIAL INVESTMENT REGION ACT, 2022
• The KARNATAKA STAMP ACT, 1957
• The Karnataka State AYUSH University Act, 2021.
• The Karnataka State Civil Service (Regulation Of Transfer Of Staff Of Department Of Collegiate Education) (Repeal) Act, 2020
• The KARNATAKA STATE CIVIL SERVICE (REGULATION OF TRANSFER OF STAFF OF DEPARTMENT OF TECHNICAL EDUCATION) (REPEAL) ACT, 2020
• The KARNATAKA STATE CIVIL SERVICES (REGULATION OF PROMOTION, PAY AND PENSION) ACT, 1973
• The KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFER OF MEDICAL OFFICERS AND OTHER STAFF) ACT, 2011
• The KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFER OF STAFF OF DEPARTMENT OF COLLEGIATE EDUCATION) ACT, 2012
• The KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFER OF STAFF OF DEPARTMENT OF TECHNICAL EDUCATION) ACT, 2012
• The KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFER OF TEACHERS) ACT, 2007
• The KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFER OF TEACHERS) ACT, 2020
• The KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFERS AND POSTINGS OF FOREST OFFICERS AND OTHER OFFICIALS) ACT, 2016
• The KARNATAKA STATE CIVIL SERVICES ACT, 1978
• The KARNATAKA STATE CIVIL SERVICES PREVENTION OF STRIKES ACT, 1966
• The KARNATAKA STATE COMMISSION FOR BACKWARD CLASSES ACT, 1995
• The KARNATAKA STATE COMMISSION FOR SAFAI KARMACHARIS ACT, 2012
• The KARNATAKA STATE COMMISSION FOR THE SCHEDULED CASTES AND THE SCHEDULED TRIBES ACT, 2002
• The KARNATAKA STATE COMMISSION FOR WOMEN ACT, 1995
• The KARNATAKA STATE HIGHER EDUCATION COUNCIL ACT, 2010
• The KARNATAKA STATE LAW UNIVERSITY ACT, 2009
• The KARNATAKA STATE MINORITIES COMMISSION ACT, 1994
• The KARNATAKA STATE MOTOR VEHICLE (SPECIAL PROVISIONS) ACT, 2015
• The KARNATAKA STATE OPEN UNIVERSITY ACT, 1992
• The KARNATAKA STATE PUBLIC RECORDS ACT, 2010
• The KARNATAKA STATE ROAD SAFETY AUTHORITY ACT, 2017
• The KARNATAKA STATE RURAL DEVELOPMENT AND PANCHAYAT RAJ UNIVERSITY ACT, 2016
• The KARNATAKA STATE SERVANTS (DETERMINATION OF AGE) ACT, 1974
• The KARNATAKA STATE UNIVERSITIES ACT, 2000
• The KARNATAKA SUGARCANE (REGULATION OF PURCHASE AND SUPPLY) ACT, 2013
• The KARNATAKA SUPPLY OF FOREST PRODUCE BY GOVERNMENT (REVISION OF AGREEMENTS) ACT, 1987
• The KARNATAKA TANK CONSERVATION AND DEVELOPMENT AUTHORITY ACT, 2014
• The KARNATAKA TAX ON PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS ACT, 1976
• The KARNATAKA TODDY WORKERS WELFARE FUND ACT, 1981
• The KARNATAKA TOURISM ROPEWAYS ACT, 2024
• The KARNATAKA TOURISM TRADE (FACILITATION AND REGULATION) ACT, 2015
• The KARNATAKA TOWN AND COUNTRY PLANNING ACT, 1961
• The KARNATAKA TRADITIONAL MIGRATORY SHEPHERDS (WELFARE MEASURES AND PROTECTION AGAINST ATROCITIES) ACT, 2025.
• The KARNATAKA TRAFFIC CONTROL ACT, 1960
• The KARNATAKA TRANSPARENCY IN PUBLIC PROCUREMENTS ACT, 1999
• The KARNATAKA TREASURE TROVE ACT, 1962
• The KARNATAKA URBAN DEVELOPMENT AUTHORITIES ACT, 1987
• The KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD ACT, 1973
• The KARNATAKA VETERINARY, ANIMAL AND FISHERIES SCIENCES UNIVERSITY ACT, 2004
• The KARNATAKA VILLAGE DEFENCE PARTIES (REPEAL) ACT, 2004
• The KARNATAKA VILLAGE OFFICES ABOLITION ACT, 1961
• The KARNATAKA WAREHOUSES ACT, 1961
• The KHAJA BANDANAWAZ UNIVERSITY ACT, 2018
• The KISHKINDA UNIVERSITY ACT, 2022
• The KITTURU DEVELOPMENT AUTHORITY ACT, 2011
• The KLE TECHNOLOGICAL UNIVERSITY ACT, 2012
• The KRANTIVEERA SANGOLLI RAYANNA KSHETRA DEVELOPMENT AUTHORITY ACT, 2016
• The KRANTIVEERA SANGOLLI RAYANNA KSHETRA DEVELOPMENT AUTHORITY ACT, 2016
• The KUDALA SANGAMA DEVELOPMENT BOARD ACT, 1994
• The LAKKUNDI HERITAGE AREA DEVELOPMENT AUTHORITY ACT, 2020
• The M.S. RAMAIAH UNIVERSITY OF APPLIED SCIENCES ACT, 2012
• The MALNAD AREA DEVELOPMENT BOARD ACT, 1991
• The MANIPAL UNIVERSITY BANGALORE ACT, 2012
• The MYSORE (RELIGIONS AND CHARITABLE) INAMS ABOLITION ACT, 1955
• The MYSORE PALACE (ACQUISITION AND TRANSFER) ACT, 1998
• The MYSURU DEVELOPMENT AUTHORITY ACT, 2024
• The MYTHIC SOCIETY (DISSOLUTION AND MANAGEMENT) ACT, 1976
• The NADAPRABHU KEMPEGOWDA HERITAGE AREA DEVELOPMENT AUTHORITY ACT, 2018
• The NATIONAL LAW SCHOOL OF INDIA ACT, 1986
• The NEW BALDWIN UNIVERSITY ACT, 2013
• The New Horizon University Act, 2021.
• The NIE University Act, 2019
• The PES UNIVERSITY ACT, 2012
• The PILIKULA DEVELOPMENT AUTHORITY ACT, 2018
• The PRESIDENCY UNIVERSITY ACT, 2013
• The prevention of cruelty to animals (karnataka second amendment) Act 2017
• The PREVENTION OF DESTRUCTION AND LOSS OF PROPERTY ACT, 1981
• The R V University Act, 2019
• The RAI TECHNOLOGY UNIVERSITY, BANGALORE ACT, 2012
• The RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES ACT, 1994
• The RAJYA VOKKALIGARA SANGHA UNIVERSITY ACT, 2022
• The REVA UNIVERSITY ACT, 2012
• The RIGHT TO FAIR COMPENSATION AND TRANSPARENCY IN LAND ACQUISITION, REHABILITATION AND RESETTLEMENT (KARNATAKA AMENDMENT) ACT, 2019
• The ROERICH AND DEVIKARANI ROERICH ESTATE (ACQUISITION AND TRANSFER) ACT, 1996.
• The SAHYADRI HERITAGE DEVELOPMENT AUTHORITY ACT, 2011
• The SAPTHAGIRI NPS UNIVERSITY ACT, 2022
• The Sarvajna Kshetra Development Authority Act, 2020.
• The SHARANA BASAVA UNIVERSITY ACT, 2012
• The SHREE RENUKA YELLAMMA KSHETRA TOURISM DEVELOPMENT BOARD ACT, 2023
• The Shree Renuka Yellamma Kshetra Tourism Development Board Act, 2023.
• The SHRI DHARMASTHALA MANJUNATHESHWARA UNIVERSITY ACT, 2018
• The SRI DEVARAJ URS UNIVERSITY ACT, 2012
• The Sri Jagadhguru Murugarajendra University Act, 2020.
• The Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013
• The SRI SATHYA SAI UNIVERSITY FOR HUMAN EXCELLENCE ACT, 2018
• The SRINIVAS UNIVERSITY ACT, 2013
• The St. Joseph s University Act, 2021.
• The T.JOHN UNIVERSITY ACT, 2022
• The the Atria University Act, 2020.
• The TUNGA BHADRA SUGARS (DEVI SUGARS) LIMITED (ACQUISITION AND TRANSFER OF UNDERTAKING) (REPEAL) ACT, 2001
• The UNIVERSITIES OF AGRICULTURAL SCIENCES ACT, 2009
• The UNIVERSITY OF HORTICULTURAL SCIENCES ACT, 2009
• The UNIVERSITY OF TRANS-DISCIPLINARY HEALTH SCIENCES AND TECHNOLOGY ACT, 2013
• The University of Visvesvaraya College of Engineering Act, 2021
• The Vidyashilp University Act, 2020.
• The VISVESVARAYA TECHNOLOGICAL UNIVERSITY ACT, 1994
• The VYDEHI UNIVERSITY ACT, 2013

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