The KARNATAKA TOWN AND COUNTRY PLANNING ACT, 1961

Karnataka · state statute
Open in Lexace · Ask the AI about this act
 
1 
 
PÀ£ÁðlPÀ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 1961 
¥ÀæPÀgÀtUÀ¼À C£ÀÄPÀæªÀÄtÂPÉ 
GzÉÝÃ±À ªÀÄvÀÄÛ PÁgÀtUÀ¼À ºÉÃ½PÉ 
¥ÀæPÀgÀtUÀ¼ÀÄ:            
 CzsÁåAiÀÄŠI 
¥ÁægÀA©üPÀ 
1. aPÀÌ ºÉ¸ÀgÀÄ, ªÁå¦Û ªÀÄvÀÄÛ ¥ÁægÀA¨sÀ 
2. ¥Àj¨sÁµÉUÀ¼ÀÄ 
2ಎ.               
2 .                            
3. ¥ÀlÖt AiÉÆÃd£Á ¤zÉðÃ±ÀPÀgÀ £ÉÃªÀÄPÀ 
4. gÁdå ¥ÀlÖt AiÉÆÃd£Á ªÀÄAqÀ°   
CzsÁåAiÀÄ I-J 
¸ÀÜ½ÃAiÀÄ AiÉÆÃd£Á ¥ÀæzÉÃ±ÀUÀ¼ÀÄ ªÀÄvÀÄÛ AiÉÆÃd£Á ¥Áæ¢üPÁgÀUÀ¼ÀÄ 
4J. ¸ÀÜ½ÃAiÀÄ AiÉÆÃd£Á ¥ÀæzÉÃ±ÀUÀ¼ÀÄ, CªÀÅUÀ¼À «°Ã£À, M¼À«¨sÁUÀ, ¸ÀÜ½ÃAiÀÄ AiÉÆÃd£Á ¥ÀæzÉÃ±ÀzÀ°è, 
AiÀiÁªÀÅzÉÃ ¥ÀæzÉÃ±ÀzÀ ¸ÉÃ¥ÀðqÉ EªÀÅUÀ¼À §UÉÎ WÉÆÃµÀuÉ  
4©. F C¢ü¤AiÀÄªÀÄzÀ eÁj¬ÄAzÀ ¸ÀÜ½ÃAiÀÄ AiÉÆÃd£Á ¥ÀæzÉÃ±ÀªÀ£ÀÄß »AvÉUÉzÀÄPÉÆ¼ÀÄîªÀ C¢üPÁgÀ  
4¹.  AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ gÀZÀ£É  
4r.  AiÉÆÃd£Á ¥Áæ¢üPÁgÀUÀ¼À CzsÀåPÀëgÀÄ ªÀÄvÀÄÛ ¸ÀzÀ¸ÀågÀ ¥ÀzÁªÀ¢ü ªÀÄvÀÄÛ ¸ÉÃªÁ µÀgÀvÀÄÛUÀ¼ÀÄ   
4E. AiÉÆÃd£Á ¥Áæ¢üPÁgÀUÀ¼À ¸À¨sÉUÀ¼ÀÄ 
4J¥sï. ¤¢ðµÀÖ GzÉÝÃ±ÀUÀ½UÁV AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÉÆqÀ£É ªÀåQÛUÀ¼ÀÄ vÁvÁÌ°PÀªÁV ¸ÀºÀªÀwðAiÀiÁVgÀÄªÀÅzÀÄ  
4f. AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ ¹§âA¢           
4ºÉZï. AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ ¸ÀzÀ¸Àå-PÁAiÀÄðzÀ²ðAiÀÄ ¥ÀæPÁAiÀÄðUÀ¼ÀÄ 
 
CzsÁåAiÀÄ Š II 
¸ÀzÀåzÀ ¨sÀÆ§¼ÀPÉ. 
5. ¢£ÁAPÀªÀ£ÀÄß ¤¢ðµÀÖ¥Àr¸ÀÄªÀÅzÀÄ  
6. ¸ÀzÀåzÀ ¨sÀÆ§¼ÀPÉAiÀÄ£ÀÄß vÉÆÃj¸ÀÄªÀ £ÀPÁ±ÉAiÀÄ vÀAiÀiÁjPÉ  
7. £ÀPÁ±ÉAiÀÄ°è£À £ÀªÀÄÆzÀÄUÀ¼À£ÀÄß ¸Àj¥Àr¸ÀÄªÀÅzÀPÁÌV Cfð  
8. £ÀPÁ±ÉAiÀÄ°è£À £ÀªÀÄÆzÀÄUÀ¼ÀÄ 7£ÉÃ ¥ÀæPÀgÀtzÀ ªÉÄÃgÉV£À DzÉÃ±ÀUÀ½UÉ M¼À¥ÀlÄÖ ¤uÁðAiÀÄPÀ 
¸ÁPÀë åªÁVgÀvÀPÀÌzÀÄÝ. 
CzsÁåAiÀÄ Š III 
¸ÀÆÜ® C©üªÀø¢Þ AiÉÆÃd£É. 
9. §ÈºÀvï AiÉÆÃd£ÉAiÀÄ£ÀÄß vÀAiÀiÁj¸ÀÄªÀÅzÀÄ     
10. ¸ÀÆÜ® C©üªÀø¢Þ AiÉÆÃd£ÉAiÀÄ£ÀÄß ¹zÀÞ¥Àr¸ÀÄªÀ GzÉÝÃ±ÀzÀ §UÉÎ WÉÆÃµÀuÉ   
11. ¸ÀÆÜ® C©üªÀø¢ÞAiÉÆÃd£ÉAiÀÄ£ÀÄß vÀAiÀiÁj¸ÀÄªÀÅzÀPÁÌV ¸À«ÆPÉëUÀ¼À£ÀÄß £ÀqÉ¸ÀÄªÀÅzÀPÉÌ ¥ÀæªÉÃ²¸À®Ä C¢üPÁgÀ  
12. §ÈºÀvï AiÉÆÃd£ÉAiÀÄ M¼ÁA±ÀUÀ¼ÀÄ  
13. §ÈºÀvï AiÉÆÃd£ÉAiÀÄ C£ÀÄªÉÆÃzÀ£É  
13J.  ªÀÄzsÀåPÁ°Ã£À §ÈºÀvï AiÉÆÃd£É 
13©.  ºÉZÀÄÑªÀj ¥ÀæzÉÃ±ÀPÁÌV §ÈºÀvï AiÉÆÃd£ÉAiÀÄ£ÀÄß ¹zÀÞ¥Àr¸ÀÄªÀÅzÀÄ  
 
2 
 
13¹. C¹ÛvÀézÀ°ègÀÄªÀ ¸ÀÆÜ® C©üªÀÈ¢Þ AiÉÆÃd£ÉAiÀÄ£ÀÄß CxÀªÁ ¸ÀªÀÄUÀæ C©üªÀÈ¢Þ AiÉÆÃd£ÉAiÀÄ£ÀÄß §ÈºÀvï 
AiÉÆÃd£ÉAiÉÄAzÀÄ ¨sÁ«¸ÀÄªÀÅzÀÄ. 
13r.  §ÈºÀvï AiÉÆÃd£ÉAiÀÄ ¥ÀjµÀÌgÀuÉ. 
13E.  «¤AiÀÄªÀÄ£ÀUÀ½UÉ wzÀÄÝ¥Àr. 
14. §ÈºÀvï AiÉÆÃd£É ªÀÄvÀÄÛ «¤AiÀÄªÀÄ£ÀUÀ¼À eÁj  
14J.  ¸ÀÆÜ® C©üªÀø¢Þ AiÉÆÃd£ÉAiÀÄ°è ºÉÃ½gÀÄªÀ ¨sÀÆ §¼ÀPÉAiÀÄ£ÀÄß §zÀ¯Á¬Ä¸ÀÄªÀÅzÀÄ   
14©.  C©üªÀÈ¢Þ ºÀPÀÄÌUÀ¼À ¥ÀæAiÉÆÃd£À.  
15. PÀlÖqÀzÀ CxÀªÁ ¨sÀÆ«ÄAiÀÄ C©üªÀø¢ÞUÁV C£ÀÄªÀÄw  
16. PÉ®ªÀÅ ¥ÀæPÀgÀtUÀ¼À°è C£ÀÄªÀÄwAiÀÄ£ÀÄß ¤gÁPÀj¹zÁUÀ ¨sÀÆ«ÄAiÀÄ£ÀÄß RjÃ¢¸À®Ä ¨ÁzsÀåvÉ   
17. ¥Áèn£À M¼À«¨sÁUÀ ªÀiÁqÀÄªÀÅzÀPÁÌV CxÀªÁ SÁ¸ÀV ©Ã¢AiÀÄ£ÀÄß gÀa¸ÀÄªÀÅzÀPÁÌV ªÀÄAdÆgÁw  
18. ¨sÀÆ«ÄAiÀÄ CxÀªÁ PÀlÖqÀzÀ §¼ÀPÉAiÀÄ°è §zÀ¯ÁªÀuÉUÁV C£ÀÄªÀÄwAiÀÄ PÉ®ªÀÅ ¥ÀæPÀgÀtUÀ¼À°è ¦üÃf£À 
ªÀ¸ÀÆ°   
18J.  G¥ÀPÀgÀªÀ£ÀÄß ªÀÄvÀÄÛ ªÉÄÃ¯ÉÛjUÉAiÀÄ£ÀÄß «¢ü¸ÀÄªÀÅzÀÄ ªÀÄvÀÄÛ ¸ÀAUÀæ»¸ÀÄªÀÅzÀÄ. 
18©.  ¦æÃ«ÄAiÀÄªÀiï £ É® «¹ÛÃtð C£ÀÄ¥ÁvÀ (Premium floor area ration)  ªÀÄAdÆgÁwUÁV 
ZÁdÄðUÀ¼À£ÀÄß «¢ü¸ÀÄªÀÅzÀÄ  
CzsÁåAiÀÄ Š IV 
§ÈºÀvï AiÉÆÃd£ÉAiÀÄ eÁj 
19. xxxx 
20. xxxx 
21. xxxx 
22. xxxx  
23. xxxx 
24.  ¸ÀªÀÄUÀæ C©üªÀÈ¢Þ AiÉÆÃd£ÉAiÀÄ eÁj.  
25. xxxx 
CzsÁåAiÀÄ-V 
¥ÀlÖt AiÉÆÃfvÀ PÁAiÀÄðAiÉÆÃd£ÉUÀ¼ÀÄ        
26. ¥ÀlÖt AiÉÆÃfvÀ PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ£ÀÄß ¹zÀÞ¥Àr¸ÀÄªÀÅzÀÄ ªÀÄvÀÄÛ CzÀgÀ M¼ÁA±ÀUÀ¼ÀÄ 
27. ¥ÀæªÉÃ±ÀzÀ ºÀPÀÄÌ   
28. AiÀiÁªÀ ¨sÀÆ«ÄUÉ ¸ÀA§A¢ü¹zÀAvÉ ¥ÀlÖt AiÉÆÃfvÀ PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ£ÀÄß ¹zÀÞ¥Àr¸À§ºÀÄzÉÆÃ D 
¨sÀÆ«Ä  
29. PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ£ÀÄß ¹zÀÞ¥Àr¸ÀÄªÀ GzÉÝÃ±ÀzÀ §UÉÎ WÉÆÃµÀuÉ   
30. PÀgÀqÀÄ PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ£ÀÄß ¹zÀÞ¥Àr¸ÀÄªÀÅzÀÄ ªÀÄvÀÄÛ CzÀgÀ ¥ÀæPÀluÉ   
31. PÁAiÀÄð AiÉÆÃd£ÉAiÀÄ£ÀÄß ¹zÀÞ¥Àr¸À®Ä AiÉÆÃd£Á ¥Áæ¢üPÁgÀªÀ£ÀÄß CUÀvÀå¥Àr¸À®Ä gÁd å ¸ÀPÁðgÀzÀ 
C¢üPÁgÀ   
32. PÀgÀqÀÄ PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ M¼ÁA±ÀUÀ¼ÀÄ   
33. ¥ÀÅ£ÀgïgÀavÀ ¥ÁèlÄ   
34. DPÉëÃ¥ÀuÉUÀ¼À ¥Àj²Ã®£É ªÀÄvÀÄÛ PÀgÀqÀÄ PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ ªÀÄAdÆgÁw 
35. PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ£ÀÄß ¹zÀÞ¥Àr¸À®Ä WÉÆÃµÀuÉAiÀÄ£ÀÄß ªÀiÁrzÀ vÀgÀÄªÁAiÀÄ ¤§ðAzsÀUÀ¼ÀÄ   
36. ¤AiÀÄªÀÄ, G¥À«¢ü EvÁå¢UÀ¼À£ÀÄß CªÀiÁ£ÀwÛ£À°èqÀ®Ä gÁdå ¸ÀPÁðgÀzÀ C¢üPÁgÀ  
 
3 
 
 
 
 
CzsÁåAiÀÄ ŠVI 
¥ÀlÖt AiÉÆÃd£Á C¢üPÁj ªÀÄvÀÄÛ CªÀgÀ PÀvÀðªÀåUÀ¼ÀÄ. 
37. ¥ÀlÖt AiÉÆÃd£Á C¢üPÁjAiÀÄ £ÉÃªÀÄPÀ   
38. ¥ÀlÖt AiÉÆÃd£Á C¢üPÁjAiÀÄ PÀvÀðªÀåUÀ¼ÀÄ   
39. ¥ÀlÖt AiÉÆÃd£Á C¢üPÁjAiÀÄ PÉ®ªÀÅ wÃªÀiÁð£ÀUÀ¼ÀÄ ¤zÉðÃ±ÀPÀjUÉ ªÀiÁrPÉÆ¼ÀÄîªÀ  C¦Ã°UÉ M¼À¥ÀlÄÖ 
CAwªÀÄªÁVgÀÄªÀÅzÀÄ   
40. C¦Ã®Ä   
41. AiÀiÁªÀÅzÉÃ C¦Ã®£ÀÄß zÁR¯ÁärgÀ¢zÀÝgÉ ¥ÀlÖt AiÉÆÃd£Á C¢üPÁjAiÀÄ wÃªÀiÁð£ÀªÀÅ 
CAwªÀÄªÁVgÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ C¦Ã°£À°è DzÀ wÃªÀiÁð£ÀPÀÌ£ÀÄ¸ÁgÀªÁV PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ°è 
ªÀåvÁå¸ÀUÉÆ½¸ÀÄªÀÅzÀÄ  
CzsÁåAiÀÄ ŠVII 
«ªÁ¢vÀ MqÉvÀ£À, ¥ÁægÀA©üPÀ PÁAiÀÄðAiÉÆÃd£ÉUÀ¼ÀÄ ªÀÄvÀÄÛ CAwªÀÄ PÁAiÀÄðAiÉÆÃd£É, CzÀgÀ ªÀÄAdÆgÁw ªÀÄvÀÄÛ 
eÁj. 
42. «ªÁ¢vÀ MqÉvÀ£À  
43. ¥ÀlÖt AiÉÆÃd£Á C¢üPÁjAiÀÄÄ PÉ®ªÀÅ ¸ÀAzÀ¨sÀðUÀ¼À°è ¥ÁægÀA©üPÀ PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ£ÀÄß 
vÀAiÀiÁj¸ÀÄªÀÅzÀÄ   
44. ¸ÉÃvÀÄªÉUÀ¼ÀÄ, gÀ¸ÉÛUÀ¼ÀÄ, EvÁå¢UÀ½UÁV CUÀvÀåªÁzÀ ¨sÀÆ«ÄAiÀÄ ¸Áé¢üÃ£ÀªÀ£ÀÄß ªÀ»¹PÉÆqÀÄªÀ C¢üPÁgÀ  
45. CAwªÀÄ PÁAiÀÄðAiÉÆÃd£É   
46. CAwªÀÄ PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ ¥ÀjuÁªÀÄ  
47. PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ£ÀÄß eÁjUÉÆ½¸ÀÄªÀ C¢üPÁgÀ    
48. vÀ¥ÀÅà, CPÀæªÀÄ CxÀªÁ C£Ë¥ÀZÁjPÀvÉAiÀÄ PÁgÀtzÀ ªÉÄÃ¯É PÁAiÀÄðAiÉÆÃd£ÉA iÀÄ°è ªÀåvÁå¸À ªÀiÁqÀ®Ä 
C¢üPÁgÀ   
49. ¥ÀlÖt AiÉÆÃd£Á PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ£ÀÄß gÀzÀÄÝUÉÆ½¸À®Ä CxÀªÁ ªÀåvÁå¸ÀUÉÆ½¸À®Ä C¢üPÁgÀ   
50. CAwªÀÄ PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ£ÀÄß ªÀåvÁå¸ÀUÉÆ½¹zÁUÀ CxÀªÁ gÀzÀÄÝUÉÆ½¹zÁUÀ £ÀµÀÖ ¥ÀjºÁgÀ ªÀ ÄvÀÄÛ 
RZÀÄðUÀ¼À£ÀÄß ºÀAaPÉÆ¼ÀÄîªÀÅzÀÄ   
51. dAn ¥ÀlÖt AiÉÆÃd£Á PÁAiÀÄðAiÉÆÃd£ÉUÀ¼ÀÄ  
52. dAn ¥ÀlÖt AiÉÆÃd£Á ªÀÄAqÀ°AiÀÄ PÉ®ªÀÅ C¢üPÁgÀUÀ¼À ¥ÀævÁåAiÉÆÃd£É  
53. ªÀÄ£ÀßuÉ ¥ÀqÉzÀ KdAl£À ªÀÄÆ®PÀ ºÁdgÁUÀÄªÀ ºÀPÀÄÌ  
54. ¸ÁQëzÁgÀgÀÄ ªÀÄÄAvÁzÀªÀgÀ ºÁdgÁwAiÀÄ£ÀÄß MvÁÛ¬Ä¸ÀÄªÀ C¢üPÁgÀ   
55. PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ RZÀÄðUÀ¼ÀÄ÷   
56. ªÀiË®åªÀø¢ÞAiÀÄ£ÀÄß ¯ÉPÀÌ ºÁPÀÄªÀÅzÀÄ  
57. PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ RZÀÄðUÀ¼À §UÉÎ ªÀAwUÉ   
58. ªÀåQÛ¬ÄAzÀ ¸ÀAUÀæ»¸À§ºÀÄzÁzÀ ªÀAwUÉUÉ ¤¢ðµÀÖ ªÉÆ§®UÀ£ÀÄß ¸ÉÃj¸ÀÄªÀÅzÀ Ä CxÀªÁ CzÀjAzÀ 
PÀ¼ÉAiÀÄÄªÀÅzÀÄ   
59. ªÀÄÆ® ¥Áèn¤AzÀ ¥ÀÅ£Àgï gÀavÀ ¥ÁènUÉ ºÀQÌ£À ªÀUÁðªÀuÉ CxÀªÁ CAxÀ  ºÀPÀÌ£ÀÄß CAvÀåUÉÆ½¸ÀÄªÀÅzÀÄ   
60. PÁAiÀÄðAiÉÆÃd£É¬ÄAzÀ ºÁ¤PÀgÀªÁV ¨Á¢üvÀªÁzÀ ¸ÀéwÛUÉ CxÀªÁ ºÀQÌUÉ ¸ÀA§A¢ü¹zÀAvÉ £ÀµÀÖ ¥ÀjºÁgÀ   
61. PÉ®ªÀÅ ¥ÀæPÀgÀtUÀ¼À°è £ÀµÀÖ ¥ÀjºÁgÀªÀ£ÀÄß ºÉÆgÀvÀÄ¥Àr¸ÀÄªÀÅzÀÄ CxÀªÁ ¥Àj«ÄwUÉÆ½¸ÀÄªÀÅzÀÄ 
 
4 
 
62. MqÉAiÀÄ¤UÉ ¸ÀAzÁAiÀÄ ªÀiÁqÀ¨ÉÃPÁzÀ ªÉÆ§®UÀÄ CªÀ¤AzÀ §gÀ¨ÉÃPÁzÀ ¨ÁQ ªÉÆ§®UÀ£ÀÄß «ÆjgÀÄªÀ 
¥ÀæPÀgÀtUÀ½UÉ G¥À§AzsÀ 
63. C©üªÀø¢ÞUÉÆ½¹zÀ ¥Áèn£À ªÀiË®åªÀÅ, MqÉAiÀÄ£ÀÄ ¸ÀAzÁAiÀÄ ªÀiÁqÀ¨ÉÃPÁzÀ ªÉÆ§®VVAvÀ 
PÀrªÉÄ¬ÄgÀÄªÀ ¥ÀæPÀgÀtUÀ½UÁV G¥À§AzsÀUÀ¼ÀÄ   
64. ¯ÉPÀÌzÀ ºÉÆAzÁtÂPÉAiÀÄ ªÀÄÆ®PÀ ¸ÀAzÁAiÀÄ   
65. AiÉÆÃd£Á ¥Áæ¢üPÁgÀPÉÌ §gÀ¨ÉÃPÁzÀ ¨ÁQAiÀÄ ¤ªÀé¼À ªÉÆ§®V£À ¸ÀAzÁAiÀÄ  
66. M¥ÀàAzÀUÀ¼À£ÀÄß ªÀiÁrPÉÆ¼Àî®Ä AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ C¢üPÁgÀ 
67. ¨ÁQUÀ¼À ªÀ¸ÀÆ°   
68. C©üªÀø¢Þ AiÉÆÃd£ÉUÁV CxÀªÁ ¥ÀlÖt AiÉÆÃd£Á PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ£ÀÄß gÀÆ¦¸ÀÄªÀÅzÀPÁÌV CxÀªÁ 
CzÀ£ÀÄß PÁAiÀÄðUÀvÀUÉÆ½¸ÀÄªÀÅzÀPÁÌV ºÀtªÀ£ÀÄß ¸Á® ¥ÀqÉAiÀÄ®Ä AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ C¢üPÁgÀUÀ¼ÀÄ 
CzsÁåAiÀÄ Š VIII 
ºÀtPÁ¸ÀÄ, ¯ÉPÀÌ¥ÀvÀæUÀ¼ÀÄ ªÀÄvÀÄÛ ¯ÉPÀÌ¥Àj±ÉÆÃzsÀ£É. 
68J.  AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ ¤¢üUÀ¼ÀÄ  
68©. AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ DAiÀÄªÀåAiÀÄ ¥ÀvÀæ  
68¹.  ¯ÉPÀÌ¥ÀvÀæUÀ¼ÀÄ ªÀÄvÀÄÛ ¯ÉPÀÌ¥Àj±ÉÆÃzsÀ£É  
68r.  ªÁ¶ðPÀ ªÀgÀ¢UÀ¼ÀÄ   
CzsÁåAiÀÄ Š IX 
¨sÀÆ Ddð£É 
69. §ÈºÀvï AiÉÆÃd£ÉAiÀÄ°è PÉ®ªÀÅ GzÉÝÃ±ÀUÀ½UÁV UÉÆvÀÄÛ¥Àr¹zÀ ¨sÀÆ«ÄAiÀÄ Ddð£É 
70. PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ CxÀªÁ C©üªÀø¢Þ AiÉÆÃd£ÉAiÀÄ GzÉÝÃ±ÀUÀ½UÁV ¨sÀÆDdð£ÉAiÀÄ£ÀÄß ¸ÁªÀðd¤PÀ 
GzÉÝÃ±ÀPÁÌV JAzÀÄ ¨sÁ«¸ÀÄªÀÅzÀÄ   
71. PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ°è ¸ÉÃj¸À¯ÁzÀ ¨sÀÆ«ÄUÀ¼À£ÀÄß Dfð¸À®Ä gÁdå ¸ÀPÁðgÀzÀ C¢üPÁgÀ   
72. F C¢ü¤AiÀÄªÀÄzÀ ªÉÄÃgÉUÉ Ddð£ÉAiÀÄ GzÉÝÃ±ÀUÀ½UÁV ¨sÀÆDdð£Á C¢ü¤AiÀÄªÀÄ, 1894gÀ 23£ÉÃ 
¥ÀæPÀgÀtzÀ ªÀÄvÀÄÛ 24£ÉÃ ¥ÀæPÀgÀtzÀ wzÀÄÝ¥Àr 
CzsÁåAiÀÄ ŠX 
C¥ÀgÁzsÀUÀ¼ÀÄ ªÀÄvÀÄÛ zÀAqÀ£ÉUÀ¼ÀÄ, ¤AiÀÄªÀÄUÀ¼ÀÄ ªÀÄvÀÄÛ G¥À«¢üUÀ¼ÀÄ 
73. C¥ÀgÁzsÀUÀ¼ÀÄ ªÀÄvÀÄÛ zÀAqÀ£ÉUÀ¼ÀÄ 
74. ¤AiÀÄªÀÄUÀ¼ÀÄ  
75. G¥À«¢üUÀ¼ÀÄ  
CzsÁåAiÀÄ Š XI 
¸ÀAQÃtð  
76.  PÁ£ÀÆ£ÀÄ ªÀåªÀºÀgÀuÉUÀ¼À ¥ÀæwµÉÃzsÀ 
76J.  ªÀÄAqÀ°AiÀÄ ªÀÄvÀÄÛ AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ zÁR¯ÉUÀ¼À gÀÄdÄªÁw£À «zsÁ£À  
76©.  ªÀÄAqÀ°AiÀÄ CxÀªÁ AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ C¢üPÁjUÀ¼À£ÀÄß ªÀÄvÀÄÛ £ËPÀgÀgÀ£ÀÄß ¸ÀªÀÄ£ÀÄ  ªÀiÁqÀÄªÀÅzÀgÀ 
§UÉÎ ¤§ðAzsÀ  
76¹. PÀA¥À¤UÀ½AzÀ C¥ÀgÁzsÀUÀ¼ÀÄ   
76r.  PÀAmÁæPÀÖgÀ¤UÉ CrØ¥Àr¸ÀÄªÀÅzÀPÁÌV CxÀªÁ UÀÄgÀÄvÀ£ÀÄß vÉUÉzÀÄºÁPÀÄªÀÅzÀPÁÌV zÀAqÀ£É  
76E. ¥Áæ¹PÀÆåµÀ£ïUÉ ªÀÄAdÆgÁw 
76J¥sï.  C¥ÀgÁzsÀUÀ¼À gÁf 
76J¥sïJ¥sï.   ¤¢ðµÀÖ C©üªÀÈ¢ÞAiÀÄ£ÀÄß ªÀÄvÀÄÛ ¨sÀÆ§¼ÀPÉAiÀÄ §zÀ¯ÁªÀuÉUÀ¼À£ÀÄß ¸ÀPÀæªÀÄUÉÆ½¸ÀÄªÀÅzÀÄ 
 
5 
 
76J¥sïJ¥sïJ¥sï. C£À¢üPÀÈvÀ G®èAWÀ£ÉUÀ¼ÀÄ CxÀªÁ ¤ªÀiÁðtUÀ¼À£ÀÄß vÀqÉAiÀÄ®Ä «¥sÀ®UÉÆAqÀ C¢üPÁgÀ 
ªÁå¦ÛAiÀÄÄ¼Àî C¢üPÁjUÉ zÀAqÀ 
76f. zÀAqÀªÀ£ÀÄß ªÀ¸ÀÆ®Ä ªÀiÁrzÁUÀ CzÀ£ÀÄß AiÉÆÃd£Á ¥Áæ¢üPÁgÀPÉÌ ¸ÀAzÁAiÀÄ ªÀiÁqÀvÀPÀÌzÀÄÝ 
76JZï.      ¸ÀzÀ¸Àå ªÀÄvÀÄÛ C¢üPÁjUÀ¼ÀÄ ¯ÉÆÃPÀ£ËPÀgÀgÁVgÀvÀPÀÌzÀÄÝ 
76L.   DzÉÃ±ÀUÀ¼À CAwªÀÄvÉ  
76eÉ.   PÁAiÀÄðUÀ¼À£ÀÄß ªÀÄvÀÄÛ ªÀåªÀºÀgÀuÉUÀ¼À£ÀÄß ¹AzsÀÄUÉÆ½¸ÀÄªÀÅzÀÄ  
76PÉ. gÁdå ¸ÀPÁðgÀzÀ ¤AiÀÄAvÀæt   
76J¯ï. «ªÀgÀ¥ÀnÖPÉUÀ¼ÀÄ ªÀÄvÀÄÛ ªÀiÁ»w 
76JA.  EvÀgÀ PÁ£ÀÆ£ÀÄUÀ¼À ¥ÀjuÁªÀÄ  
76J£ï. ¤tðAiÀÄªÀ£ÀÄß CxÀªÁ DzÉÃ±ÀªÀ£ÀÄß gÀzÀÄÝUÉÆ½¸À®Ä gÁdå ¸ÀPÁðgÀzÀ C¢üPÁgÀUÀ¼ÀÄ   
76M.  C£ÀÄªÀÄw ªÀÄÄAvÁzÀªÀÅUÀ¼À£ÀÄß vÀqÉ»rAiÀÄ®Ä CxÀªÁ gÀzÀÄÝUÉÆ½¸À®Ä AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ C¢üPÁgÀ 
77. CAwªÀÄ PÁAiÀÄðAiÉÆÃd£ÉUÉ ¸ÀA§A¢ü¹zÀAvÉ zÀ¸ÁÛªÉÃdÄUÀ¼À, £ÀPÉëAiÀÄ CxÀªÁ £ÀPÁ±ÉAiÀÄ £ÉÆÃAzÀtÂAiÀÄÄ 
CUÀvÀåªÁVgÀÄªÀÅ¢®è 
78. C¹ÛvÀézÀ°ègÀÄªÀÅzÀÄ ¤AvÀÄºÉÆÃVgÀÄªÀ CxÀªÁ C¢üPÁgÀ ªÁå¦ÛAiÀÄ£ÀÄß ºÉÆA¢gÀÄª ÀÅzÀÄ ¤AvÀÄºÉÆÃVgÀÄªÀ 
AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ ¸ÀévÀÛ£ÀÄß ªÀÄvÀÄÛ ºÀPÀÄÌUÀ¼À£ÀÄß ¤»vÀUÉÆ½¸ÀÄªÀÅzÀÄ  
79. AiÉÆÃd£Á ¥Áæ¢üPÁgÀªÀÅ C¢üPÁgÀUÀ¼À£ÀÄß ZÀ¯Á¬Ä¸ÀÄªÀ°è CxÀªÁ PÀvÀðªÀåªÀ£ÀÄß £ÉgÀªÉÃj¸ÀÄªÀ°è vÀ¥ÀÅàªÀÅzÀÄ   
80. ¸ÀÜ½ÃAiÀÄ ¥Áæ¢üPÁgÀzÀ «¸Àdð£ÉAiÀÄ CxÀªÁ gÀ¢ÝAiÀiÁwAiÀÄ ¸ÀAzÀ¨sÀðzÀ°è «±ÉÃµÀ G¥À§AzsÀ  
80J.  AiÉÆÃd£Á ¥Áæ¢üPÁgÀUÀ¼À «¸Àdð£É   
81. AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ C¢üPÁgÀUÀ¼À ¥ÀæwAiÉÆÃd£É 
81J. * * * *   
81©.   ¨ÉAUÀ¼ÀÆgÀÄ C©üªÀø¢Þ ¥Áæ¢üPÁgÀªÀ£ÀÄß gÀa¹zÀ vÀgÀÄªÁAiÀÄ GAmÁUÀÄªÀ ¥ÀjuÁªÀÄUÀ¼ÀÄ   
81¹.   ¨ÉAUÀ¼ÀÆgÀÄ ªÀÄºÁ£ÀUÀgÀ ¥ÀæzÉÃ±ÀzÀ ¸ÀÆÜ® C©üªÀø¢Þ AiÉÆÃd£É ªÀÄvÀÄÛ ¸ÀªÀÄUÀæ C©üªÀø¢Þ AiÉÆÃd£É   
81r.  £ÀUÀgÁ©üªÀø¢Þ ¥Áæ¢üPÁgÀzÀ gÀZÀ£ÉAiÀÄ vÀgÀÄªÁAiÀÄ GAmÁUÀÄªÀ ¥ÀjuÁªÀÄUÀ¼ÀÄ 
81E.  ºÀA¦ «±Àé ¥ÀgÀA¥ÀgÉ ¥ÀæzÉÃ±À ¤ªÀðºÀuÁ ¥Áæ¢üPÁgÀzÀ gÀZÀ£É¬ÄAzÁUÀÄªÀ ¥ÀjuÁªÀÄUÀ¼ÀÄ  
81ಎ .                                       
81- .                                     
82. EvÀgÀ PÁ£ÀÆ£ÀÄUÀ¼À ªÉÄÃgÉUÉ AiÀiÁªÀ ¥ÀæzÉÃ±ÀUÀ½UÁV PÁAiÀÄðAiÉÆÃd£ÉUÀ¼À£ÀÄß ªÀÄAdÆgÀÄ 
ªÀiÁqÀ¯ÁVzÉAiÉÆÃ D ¥ÀæzÉÃ±ÀUÀ¼ÀÄ 
82J. vÉÆAzÀgÉUÀ¼À ¤ªÁgÀuÉ   
83. ¤gÀ¸À£À ªÀÄvÀÄÛ G½¸ÀÄ«PÉUÀ¼ÀÄ   
   
 
 
 
 
 
 
 
 
 
 
 
6 
 
 
 
 
 
GzÉÝÃ±ÀUÀ¼ÀÄ ªÀÄvÀÄÛ PÁgÀtUÀ¼À ºÉÃ½PÉ 
I 
C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 1963gÀ 11 .- ºÉÆ¸À ªÉÄÊ¸ÀÆgÀÄ gÁdåzÀ gÀZÀ£ÉAiÀiÁVgÀÄªÀÅzÀjAzÀ, gÁdåzÀ°è 
¨sÀÆ§¼ÀPÉ ªÀÄvÀÄÛ C©üªÀÈ¢ÞAiÀÄ AiÉÆÃfvÀ ¨É¼ÀªÀtÂUÉAiÀÄ£ÀÄß «¤AiÀÄ«Ä¸ÀÄªÀÅzÀPÉÌ ªÀÄvÀÄÛ ¥ÀlÖtzÀ AiÉÆÃfvÀ 
PÁAiÀÄðAiÉÆÃd£ÉAiÀÄ£ÀÄß gÀÆ¦¸ÀÄªÀÅzÀPÉÌ ªÀÄvÀÄÛ CzÀ£ÀÄß PÁAiÀÄðUÀvÀUÉÆ½¸ÀÄªÀÅzÀPÉÌ KPÀ gÀÆ ¥ÀzÀ PÁ£ÀÆ£ÀÄ 
ºÉÆAzÀÄªÀÅzÀÄ CªÀ±ÀåªÁVzÉ. DyðPÀ AiÉÆÃd£ÉAiÀÄ£ÀÄß gÀÆ¦¸ÀÄªÀÅzÀPÉÌ ªÉÆzÀ®Ä ªÁ¸ÀÛ«PÀ AiÉÆÃd£ÉAiÀÄ£ÀÄß 
gÀÆ¦¸À¨ÉÃPÀÄ. E®è¢zÀÝgÉ £ÀªÀÄä zÉÃ±ÀzÀ £ÀUÀgÀUÀ¼ÀÄ, ¥ÀlÖtUÀ¼ÀÄ ªÀÄvÀÄÛ ºÀ½îUÀ¼ÀÄ ¸ÀjAiÀiÁzÀ AiÉÆÃd£É¬Ä®èzÉ 
CªÀåªÀ¹ÜvÀ ¥ÀæªÀiÁtzÀ°è ¨É¼ÉzÀÄ, C£ ÁgÉÆÃUÀåPÀgÀ ªÁvÁªÀgÀtPÉÌ PÁgÀtªÁUÀÄvÀÛzÉ. d£ÀgÀÄ GvÀÛªÀÄªÁV, 
DgÉÆÃUÀåPÀgÀªÁV ªÀÄvÀÄÛ G¯Áè¸ÀzÁAiÀÄPÀ ªÁvÁªÀgÀtzÀ°è §zÀÄPÀ¨ÉÃPÁzÀgÉ, ªÁ¸ÀÛ«PÀ AiÉÆÃd£ÉAiÀÄ eÉÆvÉUÉ 
¸ÀÄ¸ÀAWÀnvÀ ¥ÀæAiÀÄvÀßªÀÇ CUÀvÀå. GzÉÝÃ²vÀ «zsÉÃAiÀÄPÀªÀÅ ¥ÀlÖt AiÉÆÃd£Á ¸ÀªÀÄ¸ÉåUÀ¼À£ÀÄß ¥Àjº Àj¸ÀÄvÀÛzÉAzÀÄ 
¨sÁ«¸À¯ÁVzÉ.     
(«zsÉÃAiÀÄPÀ ¸ÀASÉå PÁ£ÀÆ£ÀÄ 43 J¯ïfJ£ï 60jAzÀ ¥ÀqÉAiÀÄ¯ÁVzÉ)         
II 
 wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 1964gÀ 14. - ªÉÄÊ¸ÀÆgÀÄ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É «zsÉÃAiÀÄPÀ 
1961PÉÌ gÁµÀÖç¥ÀwUÀ¼ÀÄ ¸ÀªÀÄäw ¤ÃrgÀÄªÀÅzÀ£ÀÄß w½¸ÀÄvÁÛ ¨sÁgÀvÀ ¸ÀPÁðgÀªÀÅ, C¢ü¤AiÀÄªÀÄPÉÌ PÉ®ªÀÅ wzÀÄÝ¥ÀrUÀ¼À£ÀÄß 
ªÀiÁqÀ®Ä ¸À®ºÉ ¤ÃrzÉ. C¢ü¤AiÀÄªÀÄzÀ GzÉÝÃ±ÀUÀ½UÁV Dfð¹zÀ ¨sÀÆ«ÄUÉ ¸ÀAzÁAiÀÄ ªÀiÁ qÀ¨ÉÃPÁzÀ 
¥ÀjºÁgÀPÉÌ ¸ÀA§A¢ü¹zÀAvÉ, ¨sÁgÀvÀ ¸ÀPÁðgÀªÀÅ, 1956gÀ £ÀªÉA§gï 1gÀAzÀÄ  EzÀÝAvÉ ªÀiÁgÀÄPÀmÉÖ ªÀiË®åªÀ£ÀÄß 
¯ÉPÀÌPÉÌ vÉUÉzÀÄPÉÆ¼ÀÄîªÀÅzÀÄ ¸ÀÆPÀÛªÀ®èªÉAzÀÄ ºÉÃ½zÉ, ªÀÄvÀÄÛ CzÀgÀ ªÀiË®åªÀÅ ¥ÀlÖt ªÉÄÃ¯ÁàlÄ AiÉÆÃd£ÉAiÀÄÄ 
¥ÀæPÀlªÁzÀ ¢£ÁAPÀzÀAzÀÄ EzÀÝAvÉ ªÀiÁgÀÄPÀmÉÖ ªÀiË®åªÁVgÀ§ºÀÄzÀÄ, ºÁUÀÆ ªÁ¸ÀÛ«PÀ Ddð£É ªÀåªÀºÀgÀuÉAiÀÄ 
¢£ÁAPÀªÀÅ CAxÀ ¥ÀæPÀluÉAiÀÄ ¢£ÁAPÀ¢AzÀ JgÀqÀÄ ªÀµÀðUÀ¼À vÀgÀÄªÁAiÀÄzÁVzÀÝgÉ, CzÀgÀ ªÀiË®åªÀÅ, ¨sÀÆ«ÄAiÀÄ 
Ddð£ÉUÁV C¢ü¸ÀÆZÀ£É ºÉÆgÀr¹zÀ ¢£ÁAPÀPÉÌ JgÀqÀÄ ªÀµÀðUÀ¼À ªÀÄÄAa£À ¢£ÁAPÀzÀAzÀÄ Ez ÀÝAxÀzÀÄÝ 
DVgÀ§ºÀÄzÀÄ. C®èzÉ, Ddð£ÉAiÀÄ PÀqÁØAiÀÄ ¸ÀégÀÆ¥ÀzÀ zÀÈ¶Ö¬ÄAzÀ ±ÉÃPÀqÁ ºÀ¢£ÉÊzÀgÀµÀÄÖ ¸ÀªÀiÁzsÁ£ÁxÀð 
¥ÀjºÁgÀzsÀ£ÀªÀ£ÀÄß ªÀÄAdÆgÀÄ ªÀiÁqÀ¨ÉÃPÉAzÀÄ ¸À®ºÉ ¤ÃrzÉ. PÀÈ¶, PÉÊUÁjPÉ, ªÀÄÄAvÁzÀ ¥ÀzÁªÀ½UÀ¼À 
¥Àj¨sÁµÉAiÀÄ£ÀÄß ¸ÉÃj¸À¨ÉÃPÉAzÀÄ ºÁUÀÆ 6£ÉÃ ¥ÀæPÀgÀtªÀ£ÀÄß wzÀÄÝ¥Àr ªÀiÁqÀ¨ÉÃPÉAzÀÄ ¸ÀºÀ CzÀÄ ¸À®ºÉ ¤ÃrzÉ.      
 wÃªÀæªÁV C©üªÀÈ¢Þ ºÉÆAzÀÄwÛgÀÄªÀ ¥ÀæzÉÃ±ÀUÀ¼À°è C¢ü¤AiÀÄªÀÄªÀ£ÀÄß vÀéjvÀªÁV C£ÀÄµÁ×£ÀUÉÆ½¸ÀÄªÀ 
GzÉÝÃ±ÀPÁÌV ¥ÀævÉåÃPÀ AiÉÆÃd£Á ¥Áæ¢üPÁgÀUÀ¼À£ÀÄß ¸ÁÜ¦¸ÀÄªÀÅzÀÄ CªÀ±ÀåªÁVzÉ. F GzÉÝÃ±ÀPÁÌV ¸ÀÆPÀÛ 
G¥À§AzsÀUÀ¼À£ÀÄß PÀ°à¸À¨ÉÃPÁVzÉ. ¨sÁgÀvÀ ¸ÀPÁðgÀªÀÅ ¹zÀÞ¥Àr¹gÀÄªÀ ªÀiÁzÀj ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ 
AiÉÆÃd£ÉAiÀÄ°è PÀAqÀÄ§gÀÄªÀ PÉ®ªÀÅ EvÀgÀ G¥À§AzsÀUÀ¼À£ÀÄß gÁdå C¢ü¤AiÀÄªÀÄzÀ°è ¸ÉÃj¸ÀÄªÀÅzÀÄ 
C¥ÉÃPÀëtÂÃAiÀÄªÉAzÀÄ ¥ÀjUÀtÂ¸À¯ÁVzÉ. C®èzÉ, "¨ÉAUÀ¼ÀÆgÀÄ ªÀÄºÁ£ ÀUÀgÀ AiÉÆÃd£Á ªÀÄAqÀ½" AiÀÄÄ gÀÆ¦¹gÀÄªÀ 
¸ÀÆÜ® C©üªÀÈ¢Þ AiÉÆÃd£ÉAiÀÄ DzsÁgÀzÀ ªÉÄÃ¯É ¨ÉAUÀ¼ÀÆgÀÄ ªÀÄºÁ£ÀUÀgÀ ¥ÀæzÉÃ±ÀPÉÌ ¸ÀA§AzsÀ¥ÀlÖ 
AiÉÆÃd£ÉAiÉÆA¢UÉ ªÀåªÀºÀj¸ÀÄªÀÅzÀÄ PÀÆqÀ C¥ÉÃPÀëtÂÃAiÀÄªÉAzÀÄ ¥ÀjUÀtÂ¸À¯ÁVzÉ. 
  
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
 
 (PÀ£ÁðlPÀ gÁdå¥ÀvÀæ («±ÉÃµÀ ¸ÀAaPÉ) ¨sÁUÀ IV-2J, ¢£ÁAPÀ 15£ÉÃ CPÉÆÖÃ§gï 1963, ¥ÀÄl 21gÀ°è 
¸ÀASÉå 6933 gÀ°è ¥ÀæPÀlªÁVzÉ).  
 
 
7 
 
 
 
III 
 wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 1968gÀ 2.- ¨ÉAUÀ¼ÀÆgÀÄ £ÀUÀgÀ ¥ËgÀ¸À¨sÁ ¤UÀªÀÄ C¢ü¤AiÀÄªÀÄ, 1949PÉÌ 
1966gÀ C¢ü¤AiÀÄªÀÄ 10gÀ ªÀÄÆ®PÀ ªÀiÁrzÀ wzÀÄÝ¥ÀrUÀ¼ÀÄ DqÀ½vÁ¢üPÁjAiÀÄ £ÉÃªÀÄPÀPÉÌ ªÀiÁvÀæ G¥À§A¢ü¸ÀÄvÀÛªÉ. 
¤UÀªÀÄzÀ DqÀ½vÀ ¸ÀÄzsÁgÀuÉUÁV EvÀgÉ PÉ®ªÀÅ G¥À§AzsÀUÀ¼À£ÀÄß ªÀiÁqÀÄªÀÅzÀÄ CªÀ±ÀåªÉAzÀÄ PÀAqÀÄ§A¢zÉ. 
«zsÁ£ÀªÀÄAqÀ®ªÀÅ C¢üªÉÃ±À£ÀzÀ°è®è¢zÀÄÝzÀjAzÀ CzsÁåzÉÃ±ÀªÀ£ÀÄß ºÉÆgÀr¸À¯ÁVvÀÄÛ. D CzsÁåzÉÃ±ÀPÉÌ §zÀ¯ÁV F 
«zsÉÃAiÀÄPÀ.  
 (PÀ£ÁðlPÀ gÁdå¥ÀvÀæ («±ÉÃµÀ ¸ÀAaPÉ) ¨sÁUÀ IV-2J, ¢£ÁAPÀ 2£ÉÃ r¸ÉA§gï 1967gÀ°è  ¥ÀÄl 
33gÀ°è ¸ÀASÉå 270 gÀ°è ¥ÀæPÀlªÁVzÉ).   
IV 
wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 1976gÀ 12 .-1971gÀ £ÀªÉA§gï£À°è £ÀqÉzÀ ªÀ¸Àw ªÀÄvÀÄÛ £ÀUÀgÁ©üªÀÈ¢Þ 
¸ÀaªÀgÀÄUÀ¼À ¸ÀªÉÄäÃ¼À£ÀzÀ°è ªÀÄºÁ£ÀUÀgÀUÀ¼À C©üªÀÈ¢ÞUÁV MAzÀÄ ¸ÁªÀiÁ£Àå ¥Áæ¢üPÁgÀªÀ£ÀÄß ¸ÁÜ¦¸À¨ÉÃPÉAzÀÄ 
M¦àPÉÆ¼Àî¯ÁVvÀÄÛ.  
 ¨ÉAUÀ¼ÀÆgÀÄ £ÀUÀgÀªÀÅ CzÀgÀ d£À¸ÀASÉåUÉ C£ÀÄUÀÄtªÁV (»A¢£À d£ÀUÀtwUÀ£ÀÄ¸ÁgÀªÁV) MAzÀÄ 
ªÀÄºÁ£ÀUÀgÀªÁVzÉ. ¨ÉAUÀ¼ÀÆgÀÄ £ÀUÀgÀ ¥ËgÀ¸À¨sÁ ¤UÀªÀÄ, £À UÀgÀ ªÉÄÃ¯ÁàlÄ £Áå¸À ªÀÄAqÀ½, PÀ£ÁðlPÀ PÉÊUÁjPÁ 
¥ÀæzÉÃ±Á©üªÀÈ¢Þ ªÀÄAqÀ½, UÀÈºÀ ¤ªÀiÁðt ªÀÄAqÀ½ ªÀÄvÀÄÛ ¨ÉAUÀ¼ÀÆgÀÄ £ÀUÀgÀ AiÉÆÃd£Á ¥Áæ¢üPÁgÀUÀ¼ÀAxÀ ««zsÀ 
¥Áæ¢üPÁgÀUÀ¼ÀÄ £ÀUÀgÀ ¥ÀæzÉÃ±ÀzÀ ªÉÄÃ¯É C¢üPÁgÀ ªÁå¦Û ºÉÆA¢ªÉ. F ¸ÀA¸ÉÜUÀ¼À PÉ®ªÀÅ PÁAiÀÄðUÀ¼ÁzÀ C©üªÀ È¢Þ, 
AiÉÆÃd£É ªÀÄÄAvÁzÀªÀÅUÀ¼ÀÄ ¥ÀgÀ¸ÀàgÀ ªÁå¥ÀÛªÁVzÀÄÝ, D ªÀÄÆ®PÀ vÀ¦à¸À§ºÀÄzÁzÀ UÉÆAzÀ®ªÀ£ÀÄß ¸ÀÈ¶Ö¹ªÉ. 
C®èzÉ, ¸ÀÄ¸ÀAWÀnvÀ C©üªÀÈ¢ÞUÉ CqÀZÀuÉAiÉÆrØªÉ. DzÀÝjAzÀ, £ÀUÀgÀ ¥ÀæzÉÃ±ÀUÀ½UÉ ºÉÆA¢PÉÆArgÀÄªÀ 
PÁ¯Á£ÀÄPÀæªÀÄzÀ°è £ÀUÀgÀzÀ ¨sÁUÀªÁUÀ°gÀÄªÀ £ÀUÀgÀ ¥ÀæzÉÃ ±ÀUÀ½UÁV zÉºÀ° C©ªÀÈ¢Þ ¥Áæ¢üPÁgÀzÀ ªÀiÁzÀjAiÀÄ°è 
MAzÉÃ ¥Áæ¢üPÁgÀªÀ£ÀÄß ¸ÁÜ¦¸ÀÄªÀÅzÀÄ CªÀ±ÀåªÉAzÀÄ ¥ÀjUÀtÂ¸À¯ÁVzÉ. 
 ªÉÄÃ¯É ºÉÃ½zÀ ¸ÀzÀj GzÉÝÃ±ÀUÀ¼ÀÄ ºÁUÀÆ 20 CA±ÀzÀ PÁAiÀÄðPÀæªÀÄzÀ ²ÃWÀæ C£ÀÄµÁ×£ÀPÁÌV ªÀÄvÀÄÛ 
PÉÃAzÀæ ¸ÀªÀÄ£ÀéAiÀÄ ¥Áæ¢üPÁgÀªÀ£ÀÄß ¸ÁÜ¦¸ÀÄªÀÅzÀPÁÌV vÀÄvÀÄð PÀæªÀÄ PÉÊUÉÆ¼ÀÄîªÀ CªÀ±ÀåPÀvÉ EvÀÄÛ. C®èzÉ CqÁØ¢rØ 
ªÀÄvÀÄÛ CPÀæªÀÄ ¨É¼ÀªÀtÂUÉAiÀÄ£ÀÄß C©üªÀÈ¢Þ ¥Áæ¢üPÁgÀªÀÅ vÀqÉUÀlÖ¢zÀÝgÉ CzÀÄ ºÁUÉAiÉÄÃ ªÀÄÄAzÀÄªÀgÉAiÀÄÄvÀÛzÉ ªÀÄvÀÄÛ 
¨sÀ«µÀåzÀ°è D vÀ¥ÀÄàUÀ¼À£ÀÄß ¸Àj¥Àr¸À®Ä CxÀªÁ w¢ÝPÉÆ¼Àî®Ä ¸ÁzsÀåªÁUÀ¯ÁgÀzÀÄ. 
 DzÀÝjAzÀ CzsÁåzÉÃ±ÀzÀ gÀÆ¥ÀzÀ°è ±Á¸À£ÀªÀ£ÀÄß vÀgÀÄªÀÅzÀÄ CªÀ±ÀåPÀªÁVvÀÄÛ. 
 ¸ÀzÀj CzsÁåzÉÃ±ÀPÉÌ §zÀ¯ÁV F «zsÉÃAiÀÄPÀ. 
 (PÀ£ÁðlPÀ gÁdå¥ÀvÀæ («±ÉÃµÀ ¸ÀAaPÉ) ¨sÁUÀ -IV2J, ¢£ÁAPÀ 5£ÉÃ ¥sÉ§æªÀj 1976gÀ°è, ¥ÀÄl 45gÀ°è 
¸ÀASÉå 688gÀ°è ¥ÀæPÀn¸À¯ÁVzÉ).    
V 
wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå. 1985gÀ 39.- ¨ÉAUÀ¼ÀÆgÀÄ ªÀÄºÁ£ÀUÀgÀ ¥ÀæzÉÃ±ÀzÀ°è ¨ÉAUÀ¼ÀÆgÀÄ C©üªÀÈ¢Þ 
¥Áæ¢üPÁgÀ, ¨ÉAUÀ¼ÀÆgÀÄ ¤ÃgÀÄ ¸ÀgÀ§gÁdÄ ªÀÄvÀÄÛ UÁæªÀÄ¸ÁgÀ ZÀgÀAr ªÀÄAqÀ½, PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÁjUÉ 
¤UÀªÀÄ, PÀ£ÁðlPÀ «zÀÄåZÀÑQÛ ªÀÄAqÀ½, PÀ£ÁðlPÀ PÉÆ¼ÀZÉ ¤ªÀÄÆð®£Á ªÀÄAqÀ½, ¨ÉAUÀ¼ÀÆgÀÄ £ÀUÀgÀ ¤UÀªÀÄ, 
ªÀÄÄAvÁzÀ ¸ÀÜ½ÃAiÀÄ ¸ÀA¸ÉÜUÀ¼À £ÀqÀÄªÉ ¸ÀjAiÀiÁzÀ ¸ÀªÀÄ£ÀéAiÀÄ EgÀÄªÀÅ¢®è. CzÀPÁÌV MAzÀÄ ¥Áæ¢üPÁgÀªÀ£ÀÄß 
gÀa¸ÀÄªÀ ªÀÄÆ®PÀ F ¸ÀA¸ÉÜ UÀ¼À ZÀlÄªÀnPÉUÀ¼À£ÀÄß ¸ÀªÀÄ£ÀéAiÀÄUÉÆ½¸ÀÄªÀÅzÀÄ CªÀ±ÀåªÁVzÉ. C®èzÉ, AiÉÆÃd£Á 
§zÀÞªÀ®èzÀ C©üªÀÈ¢Þ, UÀÈºÀ ¤ªÀiÁðt, ¤ÃgÀÄ ¸ÀgÀ§gÁdÄ, ¸ÁjUÉ, ªÀÄÄAvÁzÀªÀÅUÀ¼À°è G®ãtÂ¸ÀÄwÛgÀÄªÀ 
¸ÀªÀÄ¸ÉåUÀ¼À£ÀÄß zÀÈ¶ÖAiÀÄ°èlÄÖPÉÆAqÀÄ ¥Áæ¢üPÁgÀªÉÇAzÀ£ÀÄß gÀa¸ÀÄªÀ vÀÄvÀÄð CUÀvÀå«zÉ. 
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
(PÀ£ÁðlPÀ gÁdå¥ÀvÀæ («±ÉÃµÀ ¸ÀAaPÉ) ¨sÁUÀ-IV2J, ¢£ÁAPÀ 3£ÉÃ r¸ÉA§gï 1985gÀ°è, ¥ÀÄl 19gÀ°è 
¸ÀASÉå 610gÀ°è ¥ÀæPÀn¸À¯ÁVzÉ.)   
 
8 
 
 
 
VI 
wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 1987gÀ 34. -gÁdåzÀ°è£À £ÀUÀgÀ ¥ÀæzÉÃ±ÀUÀ¼À°è£À ¨sÀÆ AiÉÆÃd£À ªÀÄvÀÄÛ 
C©üªÀÈ¢ÞAiÀÄ£ÀÄß vÀéjvÀUÉÆ½¸ÀÄªÀ zÀÈ¶Ö¬ÄAzÀ, AiÉÆÃd£Á ¥Áæ¢üPÁgÀ ªÀÄvÀÄÛ C©üªÀÈ¢Þ ¥Áæ¢üPÁgÀ EªÉgÀqÀgÀ 
PÁAiÀÄðUÀ¼À£ÀÄß ¤ªÀð»¸ÀÄªÀÅzÀPÁÌV ¥ÀæwAiÉÆAzÀÄ £ÀUÀgÀ ¥ÀæzÉÃ±ÀPÉÌ MAzÉÃ KeÉ¤ì EgÀÄªÀÅzÀÄ C¥ÉÃPÀëtÂÃAiÀÄªÉAzÀÄ 
¨sÁ«¸À¯ÁVzÉ. 
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
(«zsÁ£À¸À¨sÁ «zsÉÃAiÀÄPÀ ¸ÀASÉå 1987gÀ 13jAzÀ ¥ÀqÉAiÀÄ¯ÁVzÉ) 
VII 
wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 1991gÀ 2. -C£À¢üPÀÈvÀªÁV ¸Áé¢üÃ£À¥Àr¹PÉÆAqÀ ¸ÀPÁðgÀzÀ ¨sÀÆ«ÄAiÀÄ£ÀÄß 
PÉ®ªÀÅ µÀgÀvÀÄÛUÀ¼ÀÄ ªÀÄvÀÄÛ ¤§ðAzsÀUÀ½UÉ M¼À¥ÀlÄÖ ºÁUÀÆ ¸ÀPÀæ«ÄÃPÀgÀt ±ÀÄ®ÌUÀ¼À£ÀÄß ¸ÀAzÁAiÀÄ ªÀiÁrzÀ ªÉÄÃ ¯É, 
¸ÀPÁðgÀªÀÅ ¸ÀPÀæªÀÄUÉÆ½¸À®Ä ¤zsÀðj¹zÉ. PÀ£ÁðlPÀ ¨sÀÆ PÀAzÁAiÀÄ C¢ü¤AiÀÄªÀÄ, 1954gÀ 94£ÉÃ ¥ÀæPÀgÀtªÀ£ÀÄß 
wzÀÄÝ¥Àr ªÀiÁqÀ®Ä GzÉÝÃ²¸À¯ÁVzÉ ªÀÄvÀÄÛ F ªÀÄÄA¢£ÀªÀÅUÀ½UÉ G¥À§AzsÀ PÀ°à¸À®Ä ¥ÀæPÀgÀt 94 -J AiÀÄ£ÀÄß 
vÀgÀ®Ä ¥Àæ¸ÁÛ«¸À¯ÁVzÉ:-    
(1)  ¸ÀPÁðgÀzÀ ¨sÀÆ«Ä AiÀÄ£ÀÄß C£À¢üPÀÈvÀªÁV ¸Áé¢üÃ£À¥Àr¹PÉÆArgÀÄªÀÅzÀ£ÀÄß ²PÁëºÀðªÀ£ÁßV 
ªÀiÁqÀÄªÀÅzÀÄ;  
(2) 1-1-1989QÌAvÀ ªÀÄÄAZÉ ¸ÀPÁðgÀzÀ ¨sÀÆ«ÄAiÀÄ£ÀÄß C£À¢üPÀÈvÀªÁV 
¸Áé¢üÃ£À¥Àr¹PÉÆArgÀÄªÀÅzÀ£ÀÄß ¸ÀPÀæªÀÄUÉÆ½¸ÀÄªÀÅzÀÄ; 
(3) ¸ÀPÀæªÀÄUÉÆ½¸À®Ä GzÉÝÃ²¹zÀ C£À¢üPÀÈvÀ »qÀÄªÀ½AiÀÄ U ÀjµÀ× «¹ÛÃtðªÀÅ `r' ªÀUÀðzÀ 
¨sÀÆ«ÄAiÀÄ ¸ÀA§AzsÀzÀ°è 2 ºÉPÉÖÃgÀÄUÀ¼ÀÄ CxÀªÁ vÀvÀìªÀiÁ£À «¹ÛÃtðzÁÝVgÀ¨ÉÃPÀÄ;  
(4) CAxÀ ¨sÀÆ«ÄAiÀÄÄ £ÀUÀgÀzÀ CxÀªÁ £ÀUÀgÀ ¸À¨sÉAiÀÄ ªÁå¦ÛAiÉÆ¼ÀUÉ EzÀÝgÉ, ¸ÀPÀæªÀÄUÉÆ½¸À¨ÉÃPÁzÀ 
«¹ÛÃtðªÀÅ 2 ºÉPÉÖÃgÀÄUÀ¼À UÀjµÀ× «¹ÛÃtðPÉÌ M¼À¥ÀlÄÖ UÉÆvÀÄÛ¥Àr¸À§ºÀÄzÁzÀAvÉ EgÀvÀPÀÌzÀÄÝ;     
(5) ¸ÀPÀæ«ÄÃPÀgÀt ±ÀÄ®ÌªÀÅ ¨sÀÆ«ÄAiÀÄ PÀgÀ¤zsÀðgÀuÉAiÀÄ 500 ¥ÀlÄÖ DVgÀvÀPÀÌzÀÄÝ; 
(6) ¥Àj²µÀÖ eÁwUÀ¼ÀÄ ªÀÄvÀÄÛ ¥Àj²µÀÖ ¥ÀAUÀqÀUÀ¼ÀÄ, ªÉÆvÀÛzÀ 1/20 gÀµÀÖ£ÀÄß ªÀiÁvÀæ ¸ÀAzÁAiÀÄ 
ªÀiÁqÀvÀPÀÌzÀÄÝ; ªÀÄvÀÄÛ   
(7) £ÉqÀÄ vÉ ÆÃ¥ÀÄ ¨sÀÆ«ÄUÀ¼À£ÀÄß, vÉÆÃlzÀ ¨sÀÆ«ÄUÀ¼À£ÀÄß ºÁUÀÆ CgÀtå ¨sÀÆ«ÄUÀ¼À£ÀÄß 
¸ÀPÀæ«ÄÃPÀgÀt¢AzÀ ºÉÆgÀvÀÄ¥Àr¸ÀvÀPÀÌzÀÄÝ. 
vÀvÁÌ®zÀ°è eÁjAiÀÄ°ègÀÄªÀ AiÀiÁªÀÅzÉÃ PÁ£ÀÆ¤£À°è K£ÉÃ M¼ÀUÉÆArzÀÝgÀÆ, PÀÈ¶ ¨sÀÆ«ÄAiÀÄ£ÀÄß 
PÀÈ¶AiÉÄÃvÀgÀ GzÉÝÃ±ÀUÀ½UÁV §¼À¸À®Ä f¯Áè¢üPÁjAiÀÄ C£ÀÄªÀÄw ¥ÀqÉAiÀÄ¨ÉÃPÉA§ÄzÀ£ÀÄß ¸ÀÄ¤²ÑvÀUÉÆ½¸À®Ä 95£ÉÃ 
¥ÀæPÀgÀtªÀ£ÀÄß PÀÆqÀ wzÀÄÝ¥Àr ªÀiÁqÀ®Ä GzÉÝÃ²¸À¯ÁVzÉ. PÉ®ªÀÅ £Áå¬ÄPÀ wÃ¥ÀÄðUÀ¼À PÁgÀt¢AzÀ GAmÁVgÀÄªÀ 
¸ÀA¢UÀÞvÉAiÀÄ£ÀÄß ¥ÀjºÀj¸ÀÄªÀÅzÀÄ F wzÀÄÝ¥ÀrAiÀÄ GzÉÝÃ±ÀªÁVzÉ. 
PÉ®ªÀÅ ¥Áæ¸ÀAVPÀ ªÀÄvÀÄÛ D£ÀÄµÀAVPÀ wzÀÄÝ¥ÀrUÀ¼À£ÀÄß ¸ÀºÀ ªÀiÁqÀ®Ä GzÉÝÃ²¸À¯ÁVzÉ. 
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
(PÀ£ÁðlPÀ gÁdå¥ÀvÀæ («±ÉÃµÀ ¸ÀAaPÉ) ¨sÁUÀ -IV, 2J, ¢£ÁAPÀ 20£ÉÃ £ÀªÉA§gï 1990gÀ°è, ¥ÀÄl 
1gÀ°è ¸ÀASÉå 1990 gÀ°è ¥ÀæPÀn¸À¯ÁVzÉ.) 
VIII 
wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 1991gÀ 17. -PÀ£ÁðlPÀ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 
1961gÀ°è FVgÀÄªÀ G¥À§AzsÀUÀ¼À°è, AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ ¸ÀzÀ¸Àå PÁAiÀÄðzÀ²ðAiÀÄ PÁAiÀÄðUÀ¼À£ÀÄß 
¤¢ðµÀÖªÁV ºÉÃ½®è. CAxÀ PÁAiÀÄðUÀ¼À£ÀÄß ¸ÀàµÀÖªÁV ¥Àj¨sÁ¶¸À®Ä GzÉÝÃ²¸À¯ÁVzÉ. ¸ÀzÀ¸Àå PÁAiÀÄðzÀ²ðUÉ, 
EvÀgÀ «µÀAiÀÄUÀ¼À eÉÆvÉUÉ, F C¢ü¤AiÀÄªÀÄzÀ CxÀªÁ AiÀiÁªÀÅzÉÃ EvÀgÀ PÁ£ÀÆ£ÀÄ CxÀªÁ ¤AiÀÄªÀÄ 
 
9 
 
ªÀÄÄAvÁzÀªÀÅUÀ¼À G¥À§AzsÀªÀ£ÀÄß G®èAX¹ AiÉÆÃd£Á ¥Áæ¢üPÁgÀªÀÅ CAVÃPÀj¹zÀ ¤tðAiÀÄUÀ¼À£ÀÄß CxÀªÁ 
AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ »vÁ¸ÀQÛUÉ ¨ÁzsÀPÀªÀ£ÀÄß GAlÄ ªÀiÁqÀÄªÀ AiÀiÁªÀÅzÉÃ ¤tð AiÀÄªÀ£ÀÄß gÁdå¸ÀPÁðgÀPÉÌ 
PÀ¼ÀÄ»¹PÉÆqÀ®Ä C¢üPÁgÀ ¤ÃqÀ¯ÁVzÉ. 
2. ¸ÀªÀÄUÀæ C©üªÀÈ¢Þ AiÉÆÃd£ÉAiÀÄ£ÀÄß ¥Àæ¸ÀPÀÛ LzÀÄ ªÀµÀðUÀ¼À CªÀ¢üAiÉÆ¼ÀUÉ ¥ÀjµÀÌj¸À¨ÉÃPÁVvÀÄÛ. D 
CªÀ¢üAiÀÄ£ÀÄß ºÀvÀÄÛ ªÀµÀðUÀ½UÉ ºÉaÑ¸À®Ä GzÉÝÃ²¸À¯ÁVzÉ. 
3. PÀ£ÁðlPÀ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ Ai ÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 1961gÀ FVgÀÄªÀ 
G¥À§AzsÀUÀ¼ÀÄ, ¸ÀÆÜ® C©üªÀÈ¢Þ AiÉÆÃd£ÉAiÀÄ ªÉÄÃgÉUÉ AiÀiÁªÀ ¸À¤ßªÉÃ±ÀzÀ°è ¨sÀÆ§¼ÀPÉAiÀÄ£ÀÄß MAzÀÄ 
GzÉÝÃ±À¢AzÀ ªÀÄvÉÆÛAzÀÄ GzÉÝÃ±ÀPÉÌ §zÀ¯Á¬Ä¸À®Ä C£ÀÄªÀÄw¸À§ºÀÄzÁVvÉÆÛÃ D ¸À¤ßªÉÃ±ÀUÀ¼À£ÀÄß vÀÄA¨Á 
¤¢ðµÀÖªÁV ºÉÃ½®è. DzÀÝjAzÀ , 14J ¥ÀæPÀgÀtªÀ£ÀÄß ¸ÉÃj¸ÀÄªÀ ªÀÄÆ®PÀ EzÀPÁÌV ¤¢ðµÀÖ G¥À§AzsÀUÀ¼À£ÀÄß 
PÀ°à¸ÀÄªÀ ªÀÄÆ®PÀ, AiÀiÁªÀ ¸À¤ßªÉÃ±ÀUÀ¼À CrAiÀÄ°è CAxÀ ¨sÀÆ§¼ÀPÉAiÀÄ §zÀ¯ÁªÀuÉAiÀÄ£ÀÄß 
C£ÀÄªÀÄw¸À§ºÀÄzÁVzÉAiÉÆÃ D ««zsÀ ¸À¤ßªÉÃ±ÀUÀ¼À£ÀÄß ¤¢ðµÀÖ¥Àr¸ÀÄªÀÅzÀÄ CªÀ±ÀåªÉAzÀÄ ¥ÀjUÀt¸À¯ÁVzÉ. F 
ºÉÆ¸À ¥ÀæPÀgÀtªÀÅ ¨sÀÆ §¼ÀPÉAiÀÄ°è §zÀ¯ÁªÀuÉ vÀgÀ®Ä «zsÁ£ÀUÀ¼À£ÀÄß PÀÆqÀ UÉÆvÀÄÛ¥Àr¸ÀÄvÀÛzÉ. 14J ºÉÆ¸À 
¥ÀæPÀgÀtzÀ ¸ÉÃ¥ÀðqÉAiÀÄ ¥ÀjuÁªÀÄªÁV C¢ü¤AiÀÄªÀÄzÀ 24 ªÀÄvÀÄÛ 74£ÉÃ ¥ÀæPÀgÀtUÀ¼À°è PÉ®ªÀÅ ¸ÀtÚ¥ÀÄlÖ 
§zÀ¯ÁªÀuÉUÀ¼À£ÀÄß ªÀiÁqÀÄªÀÅzÀÄ PÀÆqÀ CªÀ±ÀåªÉAzÀÄ ¥ ÀjUÀtÂ¸À¯ÁVzÉ. C¢ü¤AiÀÄªÀÄªÀ£ÀÄß ¸ÀÆPÀÛªÁV eÁjUÉ 
vÀgÀ®Ä, AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ PÉ®ªÀÅ ¤tðAiÀÄUÀ¼À£ÀÄß gÀzÀÄÝUÉÆ½¸À®Ä ºÁUÀÆ PÉ®ªÀÅ ¸ÀAzÀ¨sÀðUÀ¼À°è 
¯ÉÊ¸É£ÀÄìUÀ¼ÀÄ ªÀÄvÀÄÛ C£ÀÄªÀÄwUÀ¼ÀÄ, ªÀÄÄAvÁzÀªÀÅUÀ¼À£ÀÄß CªÀiÁ£ÀvÀÄÛUÉÆ½¸À®Ä ºÁUÀÆ gÀzÀÄÝUÉÆ½¸À®Ä AiÉÆÃd£Á 
¥Áæ¢üPÁgÀPÉÌ C¢üPÁgÀ ¤ÃqÀÄªÀÅzÀPÁÌV gÁdå ¸ÀPÁðgÀPÉÌ C¢üPÁgÀ ¤ÃqÀ®Ä 76, `J£ï' ªÀÄvÀÄÛ `N' ºÉÆ¸À 
¥ÀæPÀgÀtUÀ¼À£ÀÄß ¸ÉÃ¥ÀðqÉ ªÀiÁqÀ¯ÁVzÉ.   
4. EvÀgÉ PÉ®ªÀÅ ¥Áæ¸ÀAVPÀ ªÀÄvÀÄÛ D£ÀÄµÀAVPÀ G¥À§AzsÀUÀ¼À£ÀÄß ¸ÀºÀ gÀa¸À¯ÁVzÉ.      
(PÀ£ÁðlPÀ gÁdå¥ÀvÀæ («±ÉÃµÀ ¸ÀAaPÉ) ¨s ÁUÀ-IV2J, ¢£ÁAPÀ 20£ÉÃ ªÀiÁZïð 1991gÀ°è, ¥ÀÄl 
109gÀ°è ¸ÀASÉå 120 gÀ°è ¥ÀæPÀn¸À¯ÁVzÉ).  
IX 
 wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ, ¸ÀASÉå 1994gÀ 8.- ¸ÀªÀÄUÀæ C©üªÀÈ¢Þ AiÉÆÃd£É ªÀÄvÀÄÛ PÀ£ÁðlPÀ ¥ÀlÖt 
ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 1961gÀ ¸ÀA§AzsÀ DPÉëÃ¥ÀuÉUÀ¼À£ÀÄ ß ¸À°è¸À®Ä FUÀ EgÀÄªÀ 
CªÀ¢üAiÀÄ£ÀÄß "ªÀÄÆgÀÄ wAUÀ¼ÀÄUÀ½AzÀ" "MAzÀÄ wAUÀ½UÉ" E½¸ÀÄªÀÅzÀÄ CªÀ±ÀåªÉAzÀÄ ¥ÀjUÀtÂ¸À¯ÁVzÉ. 
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
(PÀ£ÁðlPÀ gÁdå¥ÀvÀæ («±ÉÃµÀ ¸ÀAaPÉ) ¨sÁUÀ -IV2J, ¢£ÁAPÀ 17£ÉÃ d£ÀªÀj 1994gÀ°è, ¥ÀÄl 6gÀ°è 
¸ÀASÉå 32 gÀ°è ¥ÀæPÀn¸À¯ÁVzÉ). 
X 
wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 2003gÀ 18. -ºÀA¥ÉAiÀÄ ¸ÁA¸ÀÌøwPÀ ¥ÀgÀA¥ÀgÉAiÀÄ£ÀÄß CzÀgÀ J¯Áè ¥ÀÄgÁvÀvÀé 
CªÀ±ÉÃµÀUÀ¼À ªÀÄvÀÄÛ £ÉÊ¸ÀVðPÀ ¥Àj¸ÀgÀUÀ¼À ¸À»vÀ ¸ÀAgÀQë¸ÀÄªÀÅzÀPÁÌV, ºÀA¦ «±Àé ¥ÀgÀA¥ÀgÉ ¥ÀæzÉÃ±ÀzÀ ¸ÀÄ¹ÜgÀ 
C©üªÀÈ¢ÞAiÀÄ£ÀÄß ¸ÀÄ¤²ÑvÀ¥ÀrPÉÆ¼ÀÄîªÀÅzÀPÁÌV, ¥ÀæzÉÃ±À DqÀ½vÀ ¥Áæ¢üPÁgÀªÀÅ,- 
(i) ¥ÀgÀA¥ÀgÉ ¥ÀæzÉÃ±ÀzÀ C¤AiÀÄAwævÀ C©üªÀÈ¢ÞAiÀÄ£ÀÄß ºÁUÀÆ D ¥ÀæzÉÃ±ÀzÀ ªÁtÂdåzÀ §¼ÀPÉAiÀÄ£ÀÄß 
vÀqÉAiÀÄ®Ä; 
(ii) C©üªÀÈ¢Þ AiÉÆÃd£ÉAiÀÄ°è ºÉÃ¼À¯ÁzÀ PÁªÀÄUÁjUÀ¼ÀÄ PÁAiÀÄðUÀvÀªÁUÀÄªÀAvÉ ªÀiÁqÀ®Ä; 
(iii) ¸ÀÜ½ÃAiÀÄ ¥Áæ¢üPÁgÀUÀ¼À, PÀ£ÁðlPÀ £ÀUÀgÁ©üªÀÈ¢Þ ¥Áæ¢üPÁgÀUÀ¼À C¢ü¤AiÀÄªÀÄ, 1987gÀ ªÉÄÃgÉUÉ 
gÀavÀªÁzÀ £ÀUÀgÁ©üªÀÈ¢Þ ¥Áæ¢üPÁgÀUÀ¼À, PÀ£ÁðlPÀ £ÀUÀgÀ ¤ÃgÀÄ ¸ÀgÀ§gÁdÄ ªÀÄvÀÄÛ UÁæªÀÄ¸ÁgÀ ªÀÄAqÀ½AiÀÄ, 
PÉÆ¼ÀZÉ ¤ªÀÄÆð®£Á ªÀÄAqÀ½AiÀÄ, PÀ£ÁðlPÀ «zÀÄåvï ¥Àæ¸ÀgÀt ¤UÀªÀÄzÀ, PÀ£ÁðlPÀ PÉÊUÁj PÁ ¥ÀæzÉÃ±À C©üªÀÈ¢Þ 
ªÀÄAqÀ°AiÀÄ, PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÁjUÉ ¸ÀA¸ÉÜAiÀÄ, ªÀÄvÀÄÛ ¥ÀgÀA¥ÀgÉAiÀÄ ¥ÀæzÉÃ±ÀzÀ°è C©üªÀÈ¢Þ ZÀlÄªÀnPÉUÀ½UÉ 
¸ÀA§AzsÀ¥ÀnÖgÀÄªÀAxÀ EvÀgÀ ¸ÀA¸ÉÜUÀ¼À ZÀlÄªÀnPÉUÀ¼À°è ¸ÀªÀÄ£ÀéAiÀÄ vÀgÀ®Ä; 
 
10 
 
(iv) ¥ÀgÀA¥ÀgÉ ¥ÀæzÉÃ±ÀzÉÆ¼ÀVgÀÄªÀ ¸ÁªÀðd¤PÀ ¸ÀévÀÛ£ÀÄß gÀQë¸À®Ä ¸ÀÆPÀÛ PÀæªÀÄ PÉÊUÉÆ¼Àî®Ä; 
(v) ºÀA¦ «±Àé ¥ÀgÀA¥ÀgÉ ¤ªÉÃ±À£ÀzÀ ¥ÀÄgÁvÀvÀé, LwºÁ¹PÀ ªÀÄvÀÄÛ ¥Àj¸ÀgÀ ªÀiË®åUÀ¼À£ÀÄß 
w½zÀÄPÉÆ¼ÀÄîªÀÅzÀPÉÌ GvÉÛÃd£À ¤ÃqÀ®Ä ªÀÄvÀÄÛ CªÀÅUÀ¼À §UÉÎ ¸ÀÆPÀÛ ¸ÀA±ÉÆÃzsÀ£É PÉÊUÉÆ¼ÀÄîªÀÅzÀPÉÌ ¥ÉÆæÃvÁìºÀ 
¤ÃqÀ®Ä; 
ªÀÄvÀÄÛ ¥Áæ¢üPÁgÀ ¤¢üAiÀÄ£ÀÄß ¸ÁÜ¦¸ÀÄªÀÅzÀPÁÌV ªÀÄvÀÄÛ CzÀPÉÌ ¥Áæ¸ÀAVPÀªÁzÀ  «µÀAiÀÄUÀ½UÁV, 
G¥À§AzsÀ PÀ°à¸ÀÄªÀÅzÀÄ CªÀ±ÀåªÉAzÀÄ ¥ÀjUÀtÂ¸À¯ÁVzÉ. 
C®èzÉ, vÀvÀàjuÁªÀÄªÁV PÀ£ÁðlPÀ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 1961£ÀÄß ªÀÄvÀÄÛ 
PÀ£ÁðlPÀ ¸ÁªÀðd¤PÀ Dª ÀgÀtUÀ¼À (C£À¢üPÀÈvÀ C¢ü¨sÉÆÃUÀzÁgÀgÀ£ÀÄß ºÉÆgÀºÁPÀÄªÀ) C¢ü¤AiÀÄªÀÄ, 1974£ÀÄß 
wzÀÄÝ¥Àr ªÀiÁqÀÄªÀÅzÀÄ CªÀ±ÀåªÉAzÀÄ ¸ÀºÀ ¥ÀjUÀtÂ¸À¯ÁVzÉ. 
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
(PÀ£ÁðlPÀ gÁdå¥ÀvÀæ («±ÉÃµÀ ¸ÀAaPÉ) ¨sÁUÀ -IV2J, ¢£ÁAPÀ 4£ÉÃ dÆ£ï 2003gÀ°è, ¥ÀÄl 10gÀ°è 
¸ÀASÉå 589 gÀ°è ¥ÀæPÀn¸À¯ÁVzÉ.)  
XI 
wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 2004gÀ 23. - F ªÀÄÄA¢£ÀªÀÅUÀ½UÉ G¥À§AzsÀ PÀ°à¸ÀÄªÀÅzÀPÁÌV PÀ£ÁðlPÀ 
¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 1961£ÀÄß wzÀÄÝ¥Àr ªÀiÁqÀÄªÀÅzÀÄ CªÀ±ÀåªÉAzÀÄ 
¥ÀjUÀtÂ¸À¯ÁVzÉ, JAzÀgÉ:- 
(1) PÀ£ÁðlPÀ ¥ËgÀ¸À¨sÉUÀ¼À C¢ü¤AiÀÄªÀÄ, 1964PÉÌ wzÀÄÝ¥ÀrUÀ¼À£ÀÄß vÀA¢gÀÄªÀÅzÀjAzÀ "C¢ü¸ÀÆavÀ 
¥ÀæzÉÃ±À ¸À«Äw, £ÉÊªÀÄð®å ªÀÄAqÀ½UÀ¼ÀÄ" C¹ÛvÀézÀ°è®è¢gÀÄªÀÅzÀjAzÀ F ¥ÀzÀUÀ¼À£ÀÄß ©lÄÖ©qÀÄªÀÅzÀÄ. 
(2) PÀ£ÁðlPÀ ¥ÀAZÁAiÀÄvï gÁeï C¢ü¤AiÀÄªÀÄ, 1993gÀ°è ªÀiÁrzÀ §zÀ¯ÁªÀuÉUÀ½UÉ 
C£ÀÄUÀÄtªÁV "ªÀÄAqÀ® ¥ÀAZÁ¬Äw" JA§ ¥ÀzÀUÀ½UÉ §zÀ¯ÁV "UÁæªÀÄ ¥ÀAZÁAiÀÄw" JA§ ¥ÀzÀUÀ¼À£ÀÄß 
¸ÉÃj¸ÀÄªÀÅzÀÄ.   
(3) AiÀiÁªÀÅzÉÃ PÁ£ÀÆ¤£À ªÀÄÆ®PÀ CxÀªÁ CzÀgÀ ªÉÄÃgÉUÉ gÀavÀªÁzÀ ªÀÄvÀÄÛ gÁdå ¸ÀPÁðgÀzÀ 
MqÉvÀ£ÀzÀ°ègÀÄªÀ CxÀªÁ ¤AiÀÄAvÀætzÀ°ègÀÄªÀ AiÀiÁªÀÅzÉÃ ªÀÄAqÀ½AiÀÄ£ ÀÄß, ¥Áæ¢üPÁgÀªÀ£ÀÄß CxÀªÁ ¸ÀA¸ÉÜAiÀÄ£ÀÄß, 
¨sÀÆ§¼ÀPÉAiÀÄ §zÀ¯ÁªÀuÉUÁV CxÀªÁ ¨sÀÆ C©üªÀÈ¢ÞUÁV C£ÀÄªÀÄwAiÀÄ£ÀÄß ¥ÀqÉAiÀÄÄªÀÅzÀPÁÌV ±ÀÄ®ÌªÀ£ÀÄß 
¸ÀAzÁAiÀÄ ªÀiÁqÀÄªÀÅzÀjAzÀ «£Á¬ÄwUÉÆ½¸À®Ä gÁdå¸ÀPÁðgÀPÉÌ C¢üPÁgÀ ¤ÃqÀÄªÀÅzÀÄ. 
AiÉÆÃd£Á ¥Áæ¢üPÁgÀPÉÌ,-  
(4)   (i) gÀ¸ÉÛ CUÀ°ÃPÀgÀtzÀ GzÉÝÃ±ÀUÀ½UÁV CxÀªÁ ºÉÆ¸À gÀ¸ÉÛUÀ¼À ¤ªÀiÁðtPÁÌV 
CAxÀ ¨sÀÆ«ÄUÀ¼ÀÄ CUÀvÀåªÁVgÀÄªÁUÀ¯É¯Áè GavÀªÁV ¨sÀÆ«ÄAiÀÄ£ÀÄß 
 ºÀ¸ÁÛAvÀj¸ÀÄªÀÅzÀPÁÌV 100 PÉÌ £ÀÆgÀgÀµÀÄÖ ºÉZÀÄÑªÀj £É® ¥ÀæzÉÃ±À 
¥ÀæªÀiÁtPÉÌ C£ÀÄªÀÄw¸À®Ä. 
(ii) ¸ÁÖgï ºÉÆÃmÉ®ÄUÀ¼À ¸ÀAzÀ¨sÀðzÀ°è, C£ÀÄªÀÄw¸À¯ÁzÀ £É® ¥ÀæzÉÃ±À ¥ÀæªÀiÁtPÉÌ 
¸ÀªÀÄ£ÁzÀ ¨sÀÆ«ÄAiÀÄ ªÀiÁgÀÄPÀmÉÖ ªÀiË®åzÀ PÀ¤µÀ× ±ÉÃPÀqÁ LªÀvÀÛgÀµÀÖ£ÀÄß 
ªÀÄvÀÄÛ UÀjµÀ× ±ÉÃPÀqÁ 100 gÀµÀÖ£ÀÄß ¸ÀAzÁAiÀÄ ªÀiÁqÀÄªÀÅzÀPÉÌ M¼À¥ÀlÄÖ, 
±ÉÃPÀqÁ 100 gÀµÀÖgÀ ªÀgÀUÉ ºÉZÀÄÑªÀj £É® ¥ÀæzÉÃ±À ¥ÀæªÀiÁtPÉÌ C£ÀÄªÀÄw¸À®Ä 
- C¢üPÁgÀ ¤ÃqÀÄªÀÅzÀÄ.  
(5) ¸ÀA¢UÀÝvÉAiÀÄ£ÀÄß ¥ÀjºÀj¸ÀÄªÀ ¸À®ÄªÁV ¦üÃd£ÀÄß «¢ü¸ÀÄªÀÅzÀPÉÌ ¸ÀA§AzsÀ¥ÀlÖ G¥À§AzsÀªÀ£ÀÄß 
ºÉÆ¸ÀzÁV gÀa¸ÀÄªÀÅzÀÄ. 
(6) ªÀÄAdÆgÁzÀ £ÀPÉëAiÀÄ£ÀÄß G®èAX¹ ¤«Äð¹zÀ PÀlÖqÀUÀ¼À£ÀÄß, CAxÀ G®èAXvÀ ¥ÀæzÉÃ±ÀzÀ 
ªÀiÁgÀÄPÀmÉÖ ªÀiË®åQÌAv À ºÉZÁÑUÀzÀAvÉ UÉÆvÀÄÛ¥Àr¸À§ºÀÄzÁzÀ zÀAqÀªÀ£ÀÄß ¸ÀAzÁAiÀÄ ªÀiÁqÀÄªÀÅzÀPÉÌ M¼À¥ÀlÄÖ 
¸ÀPÀæªÀÄUÉÆ½¸ÀÄªÀÅzÀPÁÌV G¥À§AzsÀ PÀ°à¸ÀÄªÀÅzÀÄ. 
 
11 
 
(7) ¨sÀÆ CxÀªÁ PÀlÖqÀzÀ C©üªÀÈ¢ÞUÁV C£ÀÄªÀÄw ¤ÃqÀÄªÀÅzÀPÁÌV, ¤ÃgÀÄ ¸ÀgÀ§gÁdÄ, ªÀvÀÄð® 
gÀ¸ÉÛ ¤ªÀiÁðt, PÉÆ¼ÀUÉÃj ¸ÀÄzsÁgÀuÉ ªÀ ÄvÀÄÛ vÀéjvÀ ¸ÀªÀÄÆºÀ ¸ÁjUÉ ªÀåªÀ¸ÉÜUÁV CAxÀ ¨sÀÆ«ÄAiÀÄ CxÀªÁ 
PÀlÖqÀzÀ MqÉAiÀÄ¤AzÀ ¨sÀÆ«ÄAiÀÄ CxÀªÁ PÀlÖqÀzÀ ªÀiÁgÀÄPÀmÉÖ ªÀiË®åzÀ ºÀvÀÛ£ÉÃ MAzÀÄ ¨sÁUÀªÀ£ÀÄß «ÄÃgÀzÀAxÀ 
zÀgÀzÀ°è 19-10-1992 jAzÀ eÁjUÉ §gÀÄªÀAvÉ ªÉÄÃ¯ÉÛjUÉAiÀÄ£ÀÄß CxÀªÁ G¥ÀPÀgÀªÀ£ÀÄß «¢ü¸ÀÄª ÀÅzÀPÁÌV ªÀÄvÀÄÛ 
¸ÀAUÀæ»¸ÀÄªÀÅzÀPÁÌV G¥À§AzsÀ PÀ°à¸ÀÄªÀÅzÀÄ.  
(8) ªÀÄAdÆgÁzÀ £ÀPÉëAiÀÄ£ÀÄß §zÀ¯Á¬Ä¹ ¤«Äð¸À¯ÁzÀ DzÀgÉ, 76 J¥sïJ¥sï ¥ÀæPÀgÀtzÀ 
CrAiÀÄ°è ¸ÀPÀæªÀÄUÉÆ½¹gÀzÀ CxÀªÁ C£ÀÄªÀÄwAiÀÄ£ÀÄß ¥ÀqÉAiÀÄzÉ CxÀªÁ AiÀiÁªÀÅzÉÃ ¥Áæ¢üPÁgÀªÀÅ ºÉÆgÀr¹zÀ 
AiÀiÁªÀÅzÉÃ DzÉÃ±À CxÀªÁ ¤ÃrzÀ AiÀiÁªÀÅzÉÃ ¤zÉÃð±À£ÀªÀ£ÀÄß G®èAX¹ ¤«Äð¸À¯ÁzÀ, PÀlÖqÀªÀ£ÀÄß CxÀªÁ 
CzÀgÀ ¨sÁUÀªÀ£ÀÄß, CzÀ£ÀÄß PÉqÀªÀÅzÀÄ PÁAiÀÄð¸ÁzsÀåªÀ®èªÉAzÀÄ CxÀªÁ ºÁUÉ ªÀiÁqÀÄªÀAvÉ ¸ÀÆa¸ÀÄªÀÅzÀÄ 
¸ÁzsÀåªÀ®èªÉAzÀÄ AiÀiÁd£Á ¥Áæ¢üPÁgÀªÀÅ C©ü¥ÁæAiÀÄ¥ÀlÖgÉ ªÀÄvÀÄÛ CAxÀ PÀl ÖqÀzÀ CxÀªÁ CzÀgÀ ¨sÁUÀzÀ ¥Àæ¸ÀPÀÛ 
ªÀiË®åzÀ JgÀqÀgÀµÀÖPÉÌ ¸ÀªÀÄ£ÁzÀ ªÉÆvÀÛªÀ£ÀÄß zÀAqÀªÉAzÀÄ ¸ÀAzÁAiÀÄ ªÀiÁqÀ®Ä ªÀiÁ°ÃPÀ£ÀÄ M¥Àà¢zÀÝgÉ gÁdå 
¸ÀPÁðgÀPÉÌ, ªÀÄÄlÄÖUÉÆÃ®Ä ºÁQPÉÆ¼ÀÄîªÀÅzÀPÉÌ G¥À§AzsÀ PÀ°à¸ÀÄªÀÅzÀÄ.  
(9) ¨ÉÃgÉ ¨ÉÃgÉ C©üªÀÈ¢Þ ¥Áæ¢üPÁgÀUÀ¼ÀÄ, AiÉÆÃ d£Á ¥Áæ¢üPÁgÀUÀ¼ÀÄ ªÀÄvÀÄÛ ¸ÀÜ½ÃAiÀÄ ¥Áæ¢üPÁgÀUÀ¼ÀÄ 
19-10-1992jAzÀ FUÁUÀ¯ÉÃ ¸ÀAUÀæ»¹zÀ ªÉÄÃ¯É ºÉÃ¼À¯ÁzÀ G¥ÀPÀgÀªÀ£ÀÄß ªÀÄvÀÄÛ ªÉÄÃ¯ÉÛjUÉAiÀÄ£ÀÄß  
¸ÀAUÀæ»¹gÀÄªÀÅzÀ£ÀÄß ¹AzsÀÄUÉÆ½¸ÀÄªÀÅPÉÌ G¥À§AzsÀ PÀ°à¸ÀÄªÀÅzÀÄ. 
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
(«zsÁ£À ¥ÀjµÀvÀÄÛ «zsÉÃAiÀÄPÀ ¸ÀASÉå 1998gÀ 10) 
(¨sÁgÀvÀ ¸ÀA«zsÁ£ÀzÀ K¼À£ÉÃ C£ÀÄ¸ÀÆaAiÀÄ ¥ÀnÖ IIgÀ £ÀªÀÄÆzÀÄUÀ¼ÀÄ 5 ªÀÄvÀÄÛ 18 ºÁUÀÆ ¥ÀnÖ IIIgÀ £ÀªÀÄÆzÀÄ 
20)  
XII 
wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 2005gÀ 1.- F ªÀÄÄA¢£ÀªÀÅUÀ½UÁV G¥À§AzsÀ PÀ°à¸À®Ä PÀ£ÁðlPÀ  
¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 1961£ÀÄß wzÀÄÝ¥Àr ªÀiÁqÀÄªÀÅzÀÄ CªÀ±ÀåªÉAzÀÄ 
¥ÀjUÀtÂ¸À¯ÁVzÉ. 
(i) ¥ÀgÀA¥ÀgÉAiÀÄ PÀlÖqÀzÀ ªÀÄvÀÄÛ ¥ÀgÀA¥ÀgÉAiÀÄ J¯ÉèPÀnÖ£À ¥Àj¨sÁµÉ ªÀÄvÀÄÛ CªÀÅUÀ¼À ¸ÀAgÀPÀëuÉUÁV 
«¤AiÀÄªÀÄ£ÀªÀ£ÀÄß gÀa¸ÀÄªÀÅzÀÄ; 
(ii) PÁAiÀÄð«zsÁ£ÀªÀ£ÀÄß ¸ÀgÀ½ÃPÀj¸À®Ä ¸À ªÀÄUÀæ C©üªÀÈ¢Þ AiÉÆÃd£É ªÀÄvÀÄÛ ¸ÀÆÜ® C©üªÀÈ¢Þ 
AiÉÆÃd£ÉAiÀÄ §zÀ°UÉ §ÈºÀvï AiÉÆÃd£É; 
(iii) ªÁtÂdå CxÀªÁ PÉÊUÁjPÉ¬ÄAzÀ ªÀ¸ÀwUÉ ªÀÄvÀÄÛ PÉÊUÁjPÉ¬ÄAzÀ ªÁtÂdåPÉÌ ¨sÀÆ §¼ÀPÉAiÀÄ 
§zÀ¯ÁªÀuÉ DVzÉAiÉÄAzÀÄ ¨sÁ«¸ÀÄªÀÅzÀÄ; 
 PÉ®ªÀÅ EvÀgÀ D£ÀÄµÀAVPÀ §zÀ¯ÁªÀuÉUÀ¼À£ÀÄß ªÀiÁqÀ¯ÁVzÉ. 
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
XIII 
 wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ 2007gÀ 1. - PÀ£ÁðlPÀ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 
1961£ÀÄß PÀ£ÁðlPÀ ¥ËgÀ¸À¨sÁ ¤UÀªÀÄUÀ¼À C¢ü¤AiÀÄªÀÄ, 1976£ÀÄß ªÀÄvÀÄÛ PÀ£ÁðlPÀ ¥ËgÀ¸À¨sÉUÀ¼À C¢ü¤AiÀÄªÀÄ, 
1964£ÀÄß PÉ¼ÀPÀAqÀ jÃwAiÀÄ°è wzÀÄÝ¥Àr ªÀiÁqÀÄªÀ ªÀÄÆ®PÀ PÉ®ªÀÅ C£À¢üPÀÈvÀ PÀlÖqÀUÀ¼À£ÀÄß ¸ÀPÀæªÀÄUÉÆ½¸À®Ä ªÀÄvÀÄÛ 
CzÀPÁÌV ªÀiÁ£ÀzÀAqÀUÀ¼À£ÀÄß ¥Àj¨sÁ¶¸À®Ä G¥À§A¢ü¸ÀÄªÀÅzÀÄ ¸ÁªÀðd¤PÀ »vÀzÀÈ¶Ö¬ÄAzÀ CªÀ±ÀåPÀ ªÀÄvÀÄÛ 
«»vÀªÉAzÀÄ ¥ÀjUÀtÂ¸À¯ÁVzÉ, JAzÀgÉ,- 
(1) UÉÆvÀÄÛ¥Àr¹zÀ ±ÀÄ®ÌzÀ ¸ÀAzÁAiÀÄPÉÌ M¼À¥ÀlÄÖ,-  
(J) wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄªÀ£ÀÄß CAVÃPÀj¹zÀ ¢£ÁAPÀzÀAzÀÄ EzÀÝAvÀºÀ J®è C£À¢üPÀÈvÀ 
PÀlÖqÀUÀ¼À£ÀÄß 
 
12 
 
(©) ¨sÀÆ §¼ÀPÉzÁgÀ£ÀÄ ªÀiÁrzÀ §zÀ¯ÁªÀuÉAiÀÄ J®è G®èAWÀ£ÉUÀ¼À£ÀÄß 
(¹) PÀAzÁAiÀÄ ¤ªÉÃ±À£ÀUÀ¼À°è ¤«Äð¹zÀ J®è PÀlÖqÀUÀ¼À£ÀÄß 
 DzÀgÉ,- 
(i) ªÀvÀÄð® gÀ¸ÉÛAiÀÄ ºÉzÁÝjUÀ¼À ¥ÀAQÛÃPÀgÀtPÉÌ 
(ii) ¸ÀPÁðgÀ, ¸ÀÜ½ÃAiÀÄ ¥Áæ¢üPÁgÀUÀ¼ÀÄ ªÀÄvÀÄÛ C©üªÀÈ¢Þ ¥Áæ¢üPÁgÀUÀ¼ÀÄ ªÀÄvÀÄÛ GzÁå£ÀUÀ¼ÀÄ 
ªÀÄvÀÄÛ §AiÀÄ®Ä ¸ÀÜ¼ÀUÀ½UÉ 
(iii) ªÁºÀ£À ¤®ÄUÀqÉ ¸ÀÜ¼À JAzÀÄ UÉÆvÀÄÛ¥Àr¹zÀ £É®ªÀiÁ½UÉUÉ 
- ¸ÀA§A¢ü¹zÀ C©üªÀÈ¢ÞAiÀÄ£ÀÄß ºÉÆgÀvÀÄ¥Àr¹ ¸ÀPÀæªÀÄUÉÆ½¸ÀÄªÀÅzÀÄ.  
(2) C£ÀÄªÀÄw¹zÀ ««zsÀ §UÉAiÀÄ G®èAWÀ£ÉUÀ½UÉ ±ÀÄ®ÌªÀ£ÀÄß UÉÆvÀÄÛ¥Àr¸ÀÄªÀÅzÀÄ. 
(3) EvÀgÀ D£ÀÄµÀAVPÀ ªÀÄvÀÄÛ ¥Áæ¸ÀAVPÀ «µÀAiÀÄUÀ½UÁV G¥À§A¢ü¸ÀÄªÀÅzÀÄ. 
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
(«zsÁ£À ¥ÀjµÀvï «zsÉÃAiÀÄPÀ ¸ÀASÉå 2004gÀ 11) 
(¨sÁgÀvÀ ¸ÀA«zsÁ£ÀzÀ K¼À£ÉÃ C£ÀÄ¸ÀÆaAiÀÄ II£ÉÃ ¥ÀnÖAiÀÄ 5 ªÀÄvÀÄÛ 18£ÉÃ £ÀªÀÄÆzÀÄUÀ¼ÀÄ ºÁUÀÆ III£ÉÃ 
¥ÀnÖAiÀÄ 20£ÉÃ £ÀªÀÄÆzÀÄ). 
XIV 
 wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 2007gÀ 2. - ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 1961£ÀÄß 
¸ÀPÁðgÀªÀÅ PÁ®PÁ®PÉÌ C¢ü¸ÀÆ a¹zÀ AiÀiÁªÀÅzÉÃ ¸ÁªÀðd¤PÀ GzÉÝÃ±ÀPÁÌV GavÀªÁV vÀªÀÄä ¨sÀÆ«ÄUÀ¼À£ÀÄß 
CxÀªÁ ¤ªÉÃ±À£ÀUÀ¼À£ÀÄß ©lÄÖPÉÆlÖ ¨sÀÆ ªÀiÁ°ÃPÀjUÉ C©üªÀÈ¢Þ  ºÀPÀÄÌUÀ¼À (nrDgï) ªÀUÁðªÀuÉAiÀÄ 
¥ÀæAiÉÆÃd£ÀªÀ£ÀÄß MzÀV¸À®Ä wzÀÄÝ¥Àr ªÀiÁqÀÄªÀÅzÀÄ CªÀ±ÀåªÉAzÀÄ ¥ÀjUÀtÂ¸À¯ÁVzÉ.  
 DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ.  
 («zsÁ£À ¥ÀjµÀvï «zsÉÃAiÀÄPÀ ¸ÀASÉå 2004gÀ 9) 
 (¨sÁgÀvÀ ¸ÀA«zsÁ£ÀzÀ K¼À£ÉÃ C£ÀÄ¸ÀÆaAiÀÄ II£ÉÃ ¥ÀnÖAiÀÄ £ÀªÀÄÆzÀÄ 5) 
XV 
 wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 2012gÀ 6. - 2009gÀ CPÉÆÖÃ§gï 3£ÉÃ ¢£À¢AzÀ eÁjUÉ §gÀÄªÀAvÉ 
¸ÀÜ½ÃAiÀÄ AiÉÆÃd£Á ¥ÀæzÉÃ±ÀUÀ¼À°è PÉgÉU À¼À ¥ÀÄ£À:±ÉÑÃvÀ£À ªÀÄvÀÄÛ C©üªÀÈ¢ÞUÁV SÁ¸ÀV C©üªÀÈ¢ÞzÁgÀjAzÀ MAzÀÄ 
JPÀgÉUÉ 1.00 ®PÀë gÀÆ¥Á¬ÄUÀ¼À ±ÀÄ®ÌªÀ£ÀÄß «¢ü¸À®Ä ªÀÄvÀÄÛ ¸ÀAUÀæ»¸À®Ä ºÁUÀÆ 2009gÀ CPÉÆÖÃ§gï 3, 2010gÀ 
ªÉÄÃ 4 ªÀÄvÀÄÛ 2010gÀ ¸É¥ÉÖA§gï 29£ÉÃ ¸ÀPÁðj ¥ÀvÀæUÀ¼À C£ÀÄ¸ÀgÀuÉAiÀÄ°è CAxÀ ±ÀÄ®ÌzÀ ¸ÀAUÀæºÀuÉAiÀÄÄ 
¹AzsÀÄªÁUÀÄªÀÅzÀPÉÌ G¥À§AzsÀªÀ£ÀÄß PÀ°à¸À®Ä PÀ£ÁðlPÀ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 
1961PÉÌ (1963gÀ PÀ£ÁðlPÀ C¢ü¤AiÀÄªÀÄ 11) wzÀÄÝ¥Àr ªÀiÁqÀÄªÀÅzÀÄ CªÀ±ÀåPÀªÉAzÀÄ ¥ÀjUÀtÂ¸À¯ÁVzÉ.   
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
(«zsÁ£À¸À¨sÉ «zsÉÃAiÀÄPÀ ¸ÀASÉå 2011gÀ 36 PÀqÀvÀ ¸ÀASÉå: ¸ÀAªÀå±ÁE 41 ±Á¸À£À 2011) 
(¨sÁgÀvÀ ¸ÀA«zsÁ£ÀzÀ K¼À£ÉÃ C£ÀÄ¸ÀÆaAiÀÄ II£ÉÃ ¥ÀnÖAiÀÄ £ÀªÀÄÆzÀÄ 18) 
XVI 
wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 2013gÀ 57. - F ªÀÄÄA¢£ÀªÀÅUÀ½UÉ G¥À§AzsÀUÀ¼À£ÀÄß PÀ°à¸ÀÄªÀÅzÀPÁÌV 
PÀ£ÁðlPÀ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 1961 (1963gÀ PÀ£ÁðlPÀ C¢ü¤AiÀÄªÀÄ 11), 
PÀ£ÁðlPÀ ¥ËgÀ ¤UÀªÀÄUÀ¼À C¢ü¤AiÀÄªÀÄ, 1976 (1977gÀ PÀ£ÁðlPÀ C¢ü¤AiÀÄªÀÄ 14) ªÀÄvÀÄÛ PÀ£ÁðlPÀ ¥ËgÀ 
¸À¨sÉUÀ¼À C¢ü¤AiÀÄªÀÄ, 1964 (1964gÀ PÀ£ÁðlPÀ C¢ü¤AiÀÄªÀÄ 22) - EªÀÅUÀ¼À£ÀÄß ªÀÄvÀÛµÀÄÖ wzÀÄÝ¥Àr ªÀiÁqÀÄªÀÅzÀÄ 
CªÀ±ÀåPÀªÉAzÀÄ ¥ÀjUÀtÂ¸À¯ÁVzÉ, JAzÀgÉ:- 
(J)  ¸ÀPÀæªÀÄUÉÆ½¸ÀÄªÀÅzÀPÁÌV CfðAiÀÄ£ÀÄß ¸À°è¸À®Ä F wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄzÀ ¥ÁægÀA¨sÀzÀ 
¢£ÁAPÀ¢AzÀ MAzÀÄ ªÀµÀð PÁ®«ÄwAiÀÄ£ÀÄß «¸ÀÛj¸ÀÄªÀÅzÀÄ. 
 
13 
 
(©)  2009gÀ r¸ÉA§gï 3£ÉÃ ¢£ÁAPÀPÉÌ ªÉÆzÀ®Ä PÁ£ÀÆ£ÀÄ G¥À§AzsÀUÀ¼À£ÀÄß ªÀÄvÀÄÛ PÀlÖqÀ 
G¥À«¢üUÀ¼À£ÀÄß G®èAX¹ ¤«Äð¹zÀ PÀlÖqÀUÀ¼À£ÀÄß ¸ÀPÀæªÀÄUÉÆ½¸ÀÄªÀÅzÀÄ, ªÀÄvÀÄÛ  
(¹)  CAxÀ PÀlÖqÀUÀ¼À£ÀÄß ¸ÀPÀæªÀÄUÉÆ½¸ÀÄªÀÅzÀPÁÌV£À ±ÀÄ®Ì/ªÉÆ§®UÀ£ÀÄß PÀrªÉÄ  ªÀiÁqÀÄªÀÅzÀÄ. 
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
(«zsÁ£À¸À¨sÉ «zsÉÃAiÀÄPÀ ¸ÀASÉå 2009gÀ 43 PÀqÀvÀ ¸ÀASÉå: ¸ÀAªÀå±ÁE 52 ±Á¸À£À 2009) 
(¨sÁgÀvÀ ¸ÀA«zsÁ£ÀzÀ K¼À£ÉÃ C£ÀÄ¸ÀÆaAiÀÄ II£ÉÃ ¥ÀnÖAiÀÄ £ÀªÀÄÆzÀÄ 5 ªÀÄvÀÄÛ 18 ºÁUÀÆ III£ÉÃ ¥ÀnÖAiÀÄ 
£ÀªÀÄÆzÀÄ 20) 
XVII 
wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 2013gÀ 6 7.-F ªÀÄÄA¢£ÀªÀÅUÀ½UÉ G¥À§AzsÀUÀ¼À£ÀÄß PÀ°à¸ÀÄªÀÅzÀPÁÌV 
PÀ£ÁðlPÀ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 1961 (1963gÀ PÀ£ÁðlPÀ C¢ü¤AiÀÄªÀÄ 11), 
PÀ£ÁðlPÀ ¥ËgÀ ¤UÀªÀÄUÀ¼À C¢ü¤AiÀÄªÀÄ, 1976 (1977gÀ PÀ£ÁðlPÀ C¢ü¤AiÀÄªÀÄ 14) ªÀÄvÀÄÛ PÀ£ÁðlPÀ ¥ËgÀ 
¸À¨sÉUÀ¼À C¢ü¤AiÀÄªÀÄ, 1964 (1964gÀ PÀ£ÁðlPÀ C¢ü¤AiÀÄªÀÄ 22) - EªÀÅUÀ¼À£ÀÄß ªÀÄvÀÛµÀÄÖ wzÀÄÝ¥Àr ªÀiÁqÀÄªÀÅzÀÄ 
CªÀ±ÀåPÀªÉAzÀÄ ¥ÀjUÀtÂ¸À¯ÁVzÉ, JAzÀgÉ:- 
(1) PÀ£ÁðlPÀ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É ªÀÄvÀÄÛ PÉ®ªÀÅ EvÀgÀ PÁ£ÀÆ£ÀÄUÀ¼À (wzÀÄÝ¥Àr) 
CzsÁåzÉÃ±À, 2013£ÀÄß (2013gÀ PÀ£ÁðlPÀ CzsÁåzÉÃ±À ¸ÀASÉå 2) ¥ÀæSÁå¦¸À¯ÁzÀ 
¢£ÁAPÀzÀªÀgÉV£À C£À¢üPÀÈvÀ PÀlÖqÀUÀ¼À ¸ÀPÀæ«ÄÃPÀgÀtPÁÌV PÁ®«ÄwAiÀÄ£ÀÄß «¸ÀÛj¸ÀÄªÀÅzÀÄ; ªÀÄvÀÄÛ 
(2) C£À¢üPÀÈvÀ PÀlÖqÀUÀ¼À ¸ÀPÀæ«ÄÃPÀgÀtPÁÌV CfðUÀ¼À£ÀÄß ¹éÃPÀj¸À®Ä PÉÆ£ÉAiÀÄ ¢£ÁAPÀªÀ£ÀÄß 
UÉÆvÀÄÛ¥Àr¸ÀÄªÀÅzÀPÉÌ gÁdå ¸ÀPÁðgÀPÉÌ C¢üPÁgÀªÀ£ÀÄß ¤ÃqÀÄªÀÅzÀÄ. 
«µÀAiÀÄªÀÅ vÀÄvÀÄð ¸ÀégÀÆ¥ÀzÁÝVzÀÄÝzÀjAzÀ ªÀÄvÀÄÛ PÀ£ÁðlPÀ «zsÁ£À ªÀÄAqÀ®zÀ G¨sÀAiÀÄ 
¸ÀzÀ£ÀUÀ¼ÀÄ C¢üªÉÃ±À£ÀzÀ°è®è¢zÀÄÝzÀjAzÀ, PÀ£ÁðlPÀ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É ªÀÄvÀÄÛ PÉ®ªÀÅ 
EvÀgÀ PÁ£ÀÆ£ÀÄUÀ¼À (wzÀÄÝ¥Àr ) CzsÁåzÉÃ±À, 2013 (2013gÀ PÀ£ÁðlPÀ CzsÁåzÉÃ±À ¸ÀASÉå 2) C£ÀÄß 
19.10.2013gÀAzÀÄ ¥ÀæSÁå¦¸À¯ÁVvÀÄÛ. 
¸ÀzÀj CzsÁåzÉÃ±ÀPÉÌ §zÀ¯ÁV F «zsÉÃAiÀÄPÀªÀ£ÀÄß ªÀÄAr¸À¯ÁVzÉ.    
 DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
(«zsÁ£À¸À¨sÉ «zsÉÃAiÀÄPÀ ¸ÀASÉå 2013gÀ 19 PÀqÀvÀ ¸ÀASÉå: ¸ÀAªÀå±ÁE 46 ±Á¸À£À 2013) 
(¨sÁgÀvÀ ¸ÀA«zsÁ£ÀzÀ K¼À£ÉÃ C£ÀÄ¸ÀÆaAiÀÄ II£ÉÃ ¥ÀnÖAiÀÄ £ÀªÀÄÆzÀÄ 5) 
XVIII 
wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 2014gÀ 10 .- ¥ÀæwAiÉÆAzÀÄ AiÉÆÃd£Á ¥Áæ¢üPÁgÀzÀ ¯ÉPÀÌ¥ÀvÀæUÀ¼ÀÄ ªÀÄvÀÄÛ 
¯ÉPÀÌ¥Àj±ÉÆÃzsÀ£Á ªÀgÀ¢AiÀÄ£ÀÄß ºÁUÀÆ ªÁ¶ðPÀ ªÀgÀ¢UÀ¼À£ÀÄß gÁdå «zsÁ£ ÀªÀÄAqÀ®zÀ G¨sÀAiÀÄ ¸ÀzÀ£ÀUÀ¼À 
ªÀÄÄAzÉ ªÀÄAr¸À®Ä G¥À§AzsÀ PÀ°à¸ÀÄªÀÅzÀPÁÌV PÀ£ÁðlPÀ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 
1961£ÀÄß (1963gÀ PÀ£ÁðlPÀ C¢ü¤AiÀÄªÀÄ 11) ªÀÄvÀÛµÀÄÖ wzÀÄÝ¥Àr ªÀiÁqÀÄªÀÅzÀÄ CªÀ±ÀåPÀªÉAzÀÄ ¥ÀjUÀtÂ¸À¯ÁVzÉ. 
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
(«zsÁ£À¸À¨sÉ «zsÉÃAiÀÄPÀ ¸ÀASÉå 2014gÀ 30 PÀqÀvÀ ¸ÀASÉå: ¸ÀAªÀå±ÁE 03 ±Á¸À£À 2014) 
(¨sÁgÀvÀ ¸ÀA«zsÁ£ÀzÀ K¼À£ÉÃ C£ÀÄ¸ÀÆaAiÀÄ II£ÉÃ ¥ÀnÖAiÀÄ £ÀªÀÄÆzÀÄ 5 ªÀÄvÀÄÛ 18) 
XIX 
 wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 2015gÀ 38.-PÀ£ÁðlPÀ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 
1961£ÀÄß F ªÀÄÄA¢£ÀªÀÅUÀ½UÁV wzÀÄÝ¥Àr ªÀiÁqÀÄªÀÅzÀÄ CªÀ±ÀåªÉAzÀÄ ¥ÀjUÀtÂ¸À¯ÁVzÉ, JAzÀgÉ:-   
(i) ¨sÀÆ¥ÀæzÉÃ±ÀzÀ C©üªÀÈ¢ÞAiÀÄ£ÀÄß AiÉÆÃfvÀ ªÀÄvÀÄÛ ªÀåªÀ¹ÜvÀ «zsÁ£ÀzÀ°è ¤AiÀÄAwæ¸ÀÄªÀÅzÀPÉÌ; 
(ii) "£ÀUÀgÀ ¸ÀªÀÄÆºÀUÀ¼À UÀr" AiÀÄ£ÀÄß ¥Àj¨sÁ¶¸ÀÄªÀÅzÀPÉÌ;  
 
14 
 
(iii) ¯ÉÃOn£À CAwªÀÄ C£ÀÄªÉÆÃzÀ£ÉAiÀÄÄ ªÀÄAdÆgÁUÀÄªÀ ªÉÆzÀ®Ä ¯ÉÃOmï ¥Áè£ÀÄUÀ¼À°è 
ªÀiÁ°ÃPÀ£ÀÄ PÀ°à¸À¨ÉÃPÁzÀ PÀ¤µÀ× ªÀÄÆ® ¸Ë®¨sÀå ¸ËPÀAiÀÄðUÀ¼À£ÀÄß ¤AiÀÄ«Ä¸ÀÄªÀÅzÀPÉÌ; ªÀÄvÀÄÛ 
(iv) EvÀgÀ PÉ®ªÀÅ D£ÀÄµÀAVPÀ wzÀÄÝ¥ÀrUÀ¼À£ÀÆß ªÀiÁqÀ¯ÁVzÉ.   
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ. 
(«zsÁ£À¸À¨sÉ «zsÉÃAiÀÄPÀ ¸ÀASÉå 2015gÀ 29 PÀqÀvÀ ¸ÀASÉå: ¸ÀAªÀå±ÁE 24 ±Á¸À£À 2015) 
(¨sÁgÀvÀ ¸ÀA«zsÁ£ÀzÀ K¼À£ÉÃ C£ÀÄ¸ÀÆaAiÀÄ II£ÉÃ ¥ÀnÖAiÀÄ £ÀªÀÄÆzÀÄ 5 ªÀÄvÀÄÛ 18) 
XX 
2020ರ ತಿದ್ದು ಩ಡಿ ಅಧಿನಿಯಮ ಸಂಖ್ಯೆ   25.- ಮಾಷಟ ರ್  ಪ್ಲ ಾ ನ ನ ಴ಲಯವಾರು 
ವಿನಿಯಮಗಳಲ್ಲ ಾ  ಈ ಉದ್ದ ೇವಕ್ಕಾ ಗಿ ಗುರುತಿಷಲಾದ ಩ ರ ದೇವಗಳಲ್ಲ ಾ  ಹೆಚ್ಚು ಴ರಿ ನೆಲ ವಿಸ್ ತ ೇರ್ಣ ಅನುಪ್ಲತದ 
ಮಂಜೂರಾತಿಗೄ ಪ್ ರ ೇಮಿಯಮ್  ಚಾರ್ಜಣಗಳನುನ  ವಿಧಿಷಲು ಮತ್ತ ತ  ಯೇಜನಾ ಪ್ಲ ರ ಧಿಕ್ಕರಗಳ 
ಸಂ಩ನ್ಮೂ ಲಗಳನುನ  ಹೆಚ್ಚ ು ಷಲು ಕನಾಣಟಕ ಩ಟಟ ರ್ ಮತ್ತ ತ  ಗ್ರ ರ ಮಾಾಂತರ ಯೇಜನೆ ಅಧಿನಿಯಮ, 1961ನುನ  
(1963ರ ಕನಾಣಟಕ ಅಧಿನಿಯಮ 11) ಮತ ತ ಷ್ಟಟ  ತಿದ್ದದ ಩ಡಿ ಮಾಡುವುದ್ದ ಅ಴ವಯ ವಾಂದ್ದ ಩ರಿಗಣಿಷಲಾಗಿದ್. 
 ವಿಶಯವು ತ್ತತ್ತಣ ಷವ ರೂ಩ದ್ದ ದ ಗಿದದ ರಿಾಂದ ಹಾಗೂ ರಾಜಯ  ವಿಧಾನಮಂಡಲದ ಉಭಯ ಷದನಗಳು 
ಅಧಿವೇವನದಲ್ಲ ಾ ಲ ಾ ದಿದ್ದದ ದರಿಾಂದ ಮೇಲ್ಲನ ಧ್ಯ ೇಯೇದ್ದ ೇವ಴ನುನ  ಸಾಧಿಸುವುದಕ್ಕಾ ಗಿ ಕನಾಣಟಕ ಩ಟಟ ರ್ 
ಮತ್ತ ತ  ಗ್ರ ರ ಮಾಾಂತರ ಯೇಜನೆ (ಎರಡನೇ ತಿದ್ದದ ಩ಡಿ) ಅಧಾಯ ದೇವ, 2020ನುನ  (2020ರ ಕನಾಣಟಕ ಅಧಾಯ ದೇವ 
ಸಂಖ್ಯಯ  16) ಩ ರ ಖ್ಯಯ ಪ್ಷಲಾಗಿತ್ತ ತ. 
ಈ ವಿಧೇಯಕವು ಅಧಾಯ ದೇವದ ಬದಲ್ಲ ವಿಧೇಯಕವಾಗಿದ್. 
 
ಆದದ ರಿಾಂದ ಈ ವಿಧೇಯಕ.  
 
[2020ರ ವಿಧಾನಷಭೆಯ ವಿಧೇಯಕ ಸಂಖ್ಯಯ :64, ಕಡತ ಸಂಖ್ಯಯ : ಸಂ಴ಯ ಶಾಇ 74 ಶಾಷನ 2020] 
[ಭಾರತ ಸಂವಿಧಾನದ 7ನೇ ಅನುಸೂಚ್ಚಯ 2ನೇ ಩ಟ್ಟಟ ಯ 5 ಮತ್ತ ತ18ನೆಯ ನಮೂದನೆಯಡಿಯಲ್ಲ ಾ  ಬರುತ ತ ದ್] 
 
XXI 
2020ರ ತಿದ್ದು ಩ಡಿ ಅಧಿನಿಯಮ ಸಂಖ್ಯೆ   34.- ಎಲಾ ಾ  ಮೂಲ ಸೌಲಭಯ ಗಳಾಂದಿಗೄ ಩ ರ ತಿಯಾಂದ್ದ 
ಹಂತದಲ್ಲ ಾ  ನಿವೇವನಗಳನುನ  ಪೂರ್ಣವಾಗಿ ಅಭಿವೃದಿಧ  ಩ಡಿಸು಴ ಮುಖ್ಯಾಂತರ ಡೆ಴ಲ಩ರುಗಳ ಮೂಲಕ 
40:30:30ರ ಅನುಪ್ಲತದಲ್ಲ ಾ  ಹಂತಾನುಹಂತವಾಗಿ ನೇಾಂದಣಿಯ ಮುಖೇನ ನಿವೇವನಗಳ ವಿಲೇವಾರಿಯನುನ  
ಸುಗಮಗೊಳಿಷಲು ಮತ್ತ ತ  ವಿಲೇವಾರಿಗ್ರಗಿ ನಿದಿಣಶಟ ಩ಡಿಸ್ದ ಅಾಂಥ ಶರತ್ತ ತ ಗಳಿಗೄ ಑ಳ಩ಟ್ಟಟ  ಑ಾಂದೇಪ್ಲ ಾ ಟ್ಟನ 
ಅಭಿವೃದಿಧ ಗ್ರಗಿ ಉ಩ಬಂಧ಴ನುನ  ಕಲ್ಲ಩ ಷಲ್ಲ ಷಸ ಕನಾಣಟಕ ಩ಟಟ ರ್ ಮತ್ತ ತ  ಗ್ರ ರ ಮಾಾಂತರ ಯೇಜನೆ 
ಅಧಿನಿಯಮ, 1961 ನುನ  (1963ರ ಕನಾಣಟಕ ಅಧಿನಿಯಮ 11) ತಿದ್ದದ ಩ಡಿ ಮಾಡುವುದ್ದ ಅ಴ವಯ ಕವಾಂದ್ದ 
಩ರಿಗಣಿಸ್ದ್. ನಿವೇವನಗಳ ಖರಿೇದಿದ್ದರರ ಹಿತಾಷಕ್ತ ತ ಯನುನ  ಕ್ಕಪ್ಲಡಲ್ಲ ಕೂಡ ಗಮನ಴ನುನ  
ತೆಗೄದ್ದಕೇಳ ಳ ಲಾಗಿದ್. ಕೄಲವು ಆನುಷಂಗಿಕ ತಿದ್ದದ ಩ಡಿಗಳನುನ  ಷಸ ಮಾಡಲಾಗಿದ್. 
ವಿಶಯವು ತ್ತತ್ತಣ ಷವ ರೂ಩ದ್ದ ದ ಗಿದದ ರಿಾಂದ ಹಾಗೂ ರಾಜಯ  ವಿಧಾನಮಂಡಲದ ಉಭಯ ಷದನಗಳು 
ಅಧಿವೇವನದಲ್ಲ ಾ ಲ ಾ ದಿದ್ದದ ದರಿಾಂದ ಮೇಲ್ಲನ ಧ್ಯ ೇಯೇದ್ದ ೇವ಴ನುನ  ಸಾಧಿಸುವುದಕ್ಕಾ ಗಿ ಕನಾಣಟಕ ಕನಾಣಟಕ 
಩ಟಟ ರ್ ಮತ್ತ ತ  ಗ್ರ ರ ಮಾಾಂತರ ಯೇಜನೆ (ತಿದ್ದದ ಩ಡಿ) ಅಧಾಯ ದೇವ, 2020 ನುನ  (2020ರ ಕನಾಣಟಕ ಅಧಾಯ ದೇವ 
ಸಂಖ್ಯಯ  09) ಩ ರ ಖ್ಯಯ ಪ್ಷಲಾಯಿತ್ತ. 
 
ಷದರಿ ಅಧಾಯ ದೇವಕೄ ಾ  ಬದಲಾಗಿ ಈ ವಿಧೇಯಕ಴ನುನ  ಮಂಡಿಷಲಾಗಿದ್.    
 
 ಆದದ ರಿಾಂದ ಈ ವಿಧೇಯಕ 
 
[2020ರ ವಿಧಾನಷಭೆಯ ವಿಧೇಯಕ ಸಂಖ್ಯಯ : 62, ಕಡತ ಸಂಖ್ಯಯ : ಸಂ಴ಯ ಶಾಇ 71 ಶಾಷನ 2020] 
[ಭಾರತ ಸಂವಿಧಾನದ 7ನೇ ಅನುಸೂಚ್ಚಯ 2ನೇ ಩ಟ್ಟಟ ಯ 5 ಮತ್ತ ತ  18ನೇಯ ನಮೂದನೆಯಡಿಯಲ್ಲ ಾ  ಬರುತ ತ ದ್] 
 
 
 
 
 
 
15 
 
XXII 
2020ರ ತಿದ್ದು ಩ಡಿ ಅಧಿನಿಯಮ ಸಂಖ್ಯೆ  46.- ಯಾವುದೇ ಸಾ಴ಣಜನಿಕ ಉದ್ದ ೇವಕ್ಕಾ ಗಿ, ಯೇಜನಾ 
ಪ್ಲ ರ ಧಿಕ್ಕರ, ಷಥ ಳಿೇಯ ಪ್ಲ ರ ಧಿಕ್ಕರ, ಕನಾಣಟಕ ಗೃಸ ಮಂಡಳಿ, ಕನಾಣಟಕ ಕೇಳಗ೅ರಿ ಅಭಿವೃದಿಧ  ಮಂಡಳಿ, 
ಕನಾಣಟಕ ಕೆಗ್ರರಿಕ ಩ ರ ದೇಶಾಬಿವೃದಿಧ ಮಂಡಳಿ, ಕನಾಣಟಕ ಷರ್ಣ ಕೆಗ್ರರಿಕೄಗಳ ಅಭಿವೃದಿದ  ನಿಗಮ ಅಥವಾ 
ರಾಜೇವ್ ಗ್ರಾಂಧಿ ಗ್ರ ರ ಮಿೇರ್ ಴ಷತಿ ನಿಗಮ ನಿಯಮಿತ ಇವುಗಳು ಯಾವುದೇ ಭೂಮಿಯನುನ  ಩ಡೆದ್ದಗಲೆಲಾ ಾ, 
ಮಾಷಟ ರ್ ಪ್ಲ ಾ ನ ನಿಾಂದ ಭಾ ಬಳಕೄಯ ಅಾಂಥ ಬದಲಾ಴ಣೆಯನುನ  ಮಾಡುವುದಕ್ಕಾ ಗಿ ಭಾವಿತ 
ಉ಩ಬಂಧ಴ನುನ  ಕಲ್ಲ಩ ಸುವುದಕ್ಕಾ ಗಿ ಕನಾಣಟಕ ಩ಟಟ ರ್ ಮತ್ತ ತ  ಗ್ರ ರ ಮಾಾಂತರ ಯೇಜನೆ ಅಧಿನಿಯಮ, 
1961ನುನ  (1963ರ ಕನಾಣಟಕ ಅಧಿನಿಯಮ 11) ತಿದ್ದದ ಩ಡಿ ಮಾಡುವುದ್ದ ಅ಴ವಯ ಕವಾಂದ್ದ ಩ರಿಗಣಿಷಲಾಗಿದ್. 
 
ಆದದ ರಿಾಂದ ಈ ವಿಧೇಯಕ. 
 
 [2020ರ ವಿಧಾನ ಷಭೆಯ ವಿಧೇಯಕ ಸಂಖ್ಯಯ : 11, ಕಡತ ಸಂಖ್ಯಯ : ಸಂ಴ಯ ಶಾಇ 11 ಶಾಷನ 2020] 
 [ಭಾರತ ಸಂವಿಧಾನದ 7ನೇ ಅನುಸೂಚ್ಚಯ 2ನೇ ಩ಟ್ಟಟ ಯ 5 ಮತ್ತ ತ  18ನೇಯ ನಮೂದನೆಯಡಿಯಲ್ಲ ಾ  
ಬರುತ ತ ದ್]  
 [ಕನಾಣಟಕ ರಾಜಯ  ಩ತ ರ ದ ಭಾಗ-IVA, ವಿಶೇಶ ಩ತಿ ರ ಕೄ ಸಂಖ್ಯಯ : 487 ದಿನಾಾಂಕ: 20.10.2020 ರಲ್ಲ ಾ  
಩ ರ ಕಟಣೆಗೊಾಂಡಿದ್]  
 
XXIII 
2020gÀ wzÀÄÝ¥Àr C¢ü¤AiÀÄªÀÄ ¸ÀASÉå 47. -ªÀiÁ¸ÀÖgï ¥Áæ£ï-UÀ¼À£ÀÄß ¹zÀÞ¥Àr¸ÀÄªÀÅzÀgÀ°è £ÀUÀgÀ ¸ÀÜ½ÃAiÀÄ 
¸ÀA¸ÉÜUÀ¼À ¨sÁUÀªÀ»¸ÀÄ«PÉAiÀÄ£ÀÄß RavÀ¥Àr¹PÉÆ¼Àî®Ä ºÁUÀÆ ªÁqïð ªÀÄlÖzÀ°è ¨sÀÆ §¼ÀPÉ £ÀPÁ±ÉUÀ¼À£ÀÄß 
¹zÀÞ¥Àr¸À®Ä PÀ£ÁðlPÀ ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 1961£ÀÄß  (1963gÀ PÀ£ÁðlP À 
C¢ü¤AiÀÄªÀÄ 11) wzÀÄÝ¥Àr ªÀiÁqÀÄªÀÅzÀÄ CªÀ±ÀåPÀªÉAzÀÄ ¥ÀjUÀtÂ¸À¯ÁVzÉ.  
 
DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ.  
 
[2020gÀ «zsÁ£À¸À¨sÉAiÀÄ «zsÉÃAiÀÄPÀ ¸ÀASÉå: 31, PÀqÀvÀ ¸ÀASÉå: ¸ÀAªÀå±ÁE 36 ±Á¸À£À 2020] 
[¨sÁgÀvÀ ¸ÀA«zsÁ£ÀzÀ 7£ÉÃ C£ÀÄ¸ÀÆaAiÀÄ 2£ÉÃ ¥ÀnÖAiÀÄ 5 ªÀÄvÀÄÛ 18£ÉÃAiÀÄ £ÀªÀÄÆzÀ£ÉAiÀÄrAiÀÄ°è §gÀÄvÀÛzÉ] 
[PÀ£ÁðlPÀ gÁdå ¥ÀvÀæzÀ ¨sÁUÀ-IVA, «±ÉÃµÀ ¥ÀwæPÉ ¸ÀASÉå: 489 ¢£ÁAPÀ: 20.10.2020gÀ°è ¥ÀæPÀluÉUÉÆArzÉ] 
 
XXIV 
2021ರ  ತಿದ್ದು ಩ಡಿ ಅಧಿನಿಯಮ ಸಂಖ್ಯೆ   31.- ಈ ಮುಂದಿನವುಗಳಿಗಾಗಿ , ಕರ್ನಾಟಕ ಩ಟಟ ಣ 
ಮತ್ತ ು  ಗಾ ಾ ಮುಂತರ ಯೋಜನೆ ಅಧಿನಿಯಮ, 1961 ನ್ನು  ( 1963 ರ ಕರ್ನಾಟಕ ಅಧಿನಿಯಮ 11) 
ತಿದ್ದು ಩ಡಿ ಮಡುವುದ್ದ ಅಗತೆ ವುಂದ್ದ ಩ರಿಗಣಿಸಿದೆ,- 
 (i) ಈ ಅಧಿನಿಯಮದಲ್ಲ ಿ ನ ಅಷಪ ಶಟ ತೆ ಮತ್ತ ು  ಅಸಂಗತತೆಯನ್ನು  ನಿವಾರಿಷಲು ಮತ್ತ ು  
ಷಥ ಳಿೋಯ ಪ್ರ ಾ ದಿಕಾರ಴ನ್ನು  ಯೋಜರ್ನ ಪ್ರ ಾ ಧಿಕಾರ಴ರ್ನ ು ಗಿ ಘೋಷಿಸಿದ ಩ ಾ ದೇವಗಳಲ್ಲ ಿ  ಮಷಟ ರ್ 
ಪ್ರ ಿ ನ್ ಸಿದಧ ಩ಡಿಸುವುದಕ್ಕ ೆ  ಸಂಬಂಧಿಸಿದಂತೆ ಈ ಅಧಿನಿ ಯಮದ ಉ಩ಬಂಧಗಳನ್ನು  
ಕಾಯಾಗತಗೊಳಿಸುವುದಕಾೆ ಗಿ ಩ಟಟ ಣ ಮತ್ತ ು  ಗಾ ಾ ಮುಂತರ ಯೋಜರ್ನ ಅಧಿಕಾರಿಯನ್ನು  
ನಿದಿಾಶಟ ಩ಡಿಷಲು;  
 (ii) ಯೋಜರ್ನ ಪ್ರ ಾ ಧಿಕಾರವು ರಚನೆಯಾಗಿರದಿದು  ಸಂದರ್ಾದಲ್ಲ ಿ  ಮಷಟ ರ್ ಪ್ರ ಿ ನ್ 
ಸಿದಧ ಩ಡಿಸುವಾಗ ಅಭಿವೃದಿಧ ಗಳನ್ನು  ವಿನಿಯಮಿಸುವುದಕ್ಕ ೆ  ಷಥ ಳಿೋಯ ಪ್ರ ಾ ಧಿಕಾರ಴ನ್ನು   
ಅಧಿಕಾರಯುಕ ು ಗೊಳಿಷಲು ಮತ್ತ ು ಷವಕ ು ಗೊಳಿಷಲು ಗೂ ಈ ಈ ಅಧಿನಿಯಮದ ಉದೆು ೋವಗಳನ್ನು  
ಈಡೇರಿಷಲು  ;  
 (iii) ಷಥ ಳಿೋಯ ಯೋಜರ್ನ ಩ ಾ ದೇವಗಳನ್ನು  ಹೊರತ್ತ಩ಡಿಸಿದ  ಇತರ  ಩ ಾ ದೇವಗಳಲ್ಲ ಿ   
ಅಧಿನಿಯಮದ ಉದೆು ೋವಗಳನ್ನು   ಈಡೇರಿಷಲು  ಗೂ ಈ ಅುಂಥ ಩ ಾ ದೇವಗಳಲ್ಲ ಿ  ಅಭಿವೃದಿಧ ಯನ್ನು  
ವಿನಿಯಮಿಷಲು ಩ಟಟ ಣ ಮತ್ತ ು  ಗಾ ಾ ಮುಂತರ ಯೋಜರ್ನ ನಿದೇಾವಕರನ್ನು  ಅಧಿಕಾರ ನಿೋಡಿ, 
ಷವಕ ು ಗೊಳಿಷಲು;  
 
16 
 
 (iv) ಮೂಲಭೂತ ಸೌಕಯಣಗಳ ಕ್ಕಮಗ್ರರಿಗಳಿಗ್ರಗಿ ಭೂ ಸಾ ವ ದಿೇನ಴ನುನ  
ತವ ರಿತಗೊಳಿಸುವುದನುನ  ಉತೆ ತ ೇಜಷಲು ಮತ್ತ ತ  2021-22ನೇ ಆಯ಴ಯ ಯದಲ್ಲ ಾ  ಘೇಷಿಸ್ದಂತ 
ಯೇಜನೆಗಳಿಗ್ರಗಿ ನಿೇಡಿದ ಖ್ಯಷಗಿ ಷವ ತಿ ತ ಗೄ  ಟ್ಟಡಿಆರ್  ನಿೇಡಿಕೄಯನುನ   ಷರಳಿೇಕರಿಷಲು; ಮತ್ತ ತ 
(v) ಡೆ಴ಲ಩ರರು 40:60ರ ಅನುಪ್ಲತದಲ್ಲ ಾ  ಹಂತಹಂತವಾಗಿ ಎಾಂದರೆ ಶೇಕಡಾ 40ರಷ್ಟಟ  
ನಿವೇವನಗಳನುನ  ಲೇಔಟ್ಟನ ತಾತಾಾ ಲ್ಲಕ ಅನುಮ೉ೇದನೆಯ ಮೇರೆಗೄ ಮತ್ತ ತ  ಉಳಿದ ಶೇಕಡಾ 60ರಶಟ ನುನ  ಎಲ ಾ  
ಮೂಲ ಸೌಕಯಣಗಳಾಂದಿಗೄ ನಿವೇವನಗಳನುನ  ಸಂಪೂರ್ಣ ಅಭಿವೃದಿಧ ಗೊಳಿಸ್ ಮತ್ತ ತ  ನಿವೇವನ 
ಖರಿೇದಿದ್ದರರ ಹಿತಾಷಕ್ತ ತ ಯನುನ  ಷಸ ರಕ್ತ ಿ ಸ್, ಯೇಜನಾ ಪ್ಲ ರ ಧಿಕ್ಕರದ ಩ರವಾಗಿ ಮೂಲೆ ನಿವೇವನಗಳ 
ಅಡಮಾನದ ನೇಾಂದಣಿಗೄ ಑ಳ಩ಟ್ಟಟ  ಲೇಔಟ್ಟನ ಎಲಾ ಾ  ಅಭಿವೃದಿಧ ಗಳು ಪೂರ್ಣಗೊಾಂಡ ತರುವಾಯ 
ಬಿಡುಗಡೆ ಮಾಡಿ ನಿವೇವನಗಳ ವಿಲೇವಾರಿಗೄ ಅನುಕೂಲ ಕಲ್ಲ಩ ಷಲು.  
ವಿಶಯವು ತ್ತತ್ತಣಷವ ರೂ಩ದ್ದ ದ ದದ ರಿಾಂದ ಮತ್ತ ತ  ಕನಾಣಟಕ ವಿಧಾನಮಂಡಲದ ಉಭಯ ಷದನಗಳು 
ಅಧಿವೇವನದಲ್ಲ ಾ  ಇಲ ಾ ದಿದ್ದದ ದರಿಾಂದ, ಮೇಲ್ಲನ ಉದ್ದ ೇವ಴ನುನ  ಸಾಧಿಷಲು ಕನಾಣ ಟಕ ಩ಟಟ ರ್ ಮತ್ತ ತ  
ಗ್ರ ರ ಮಾಾಂತರ ಯೇಜನೆ (ತಿದ್ದದ ಩ಡಿ) ಅಧಾಯ ದೇವ, 2021 ನುನ  (2021ರ ಕನಾಣಟಕ ಅಧಾಯ ದೇವ 06) ಮತ್ತ ತ  
ಕನಾಣಟಕ ಩ಟಟ ರ್ ಮತ್ತ ತ  ಗ್ರ ರ ಮಾಾಂತರ ಯೇಜನೆ (ಎರಡನೇ ತಿದ್ದದ ಩ಡಿ) ಅಧಾಯ ದೇವ, 2021 ನುನ  (2021ರ 
ಕನಾಣಟಕ ಅಧಾಯ ದೇವ 07) ಩ ರ ಖ್ಯಯ ಪ್ಷಲಾಗಿತ್ತ ತ. 
 
ಈ ವಿಧೇಯಕವು ಅಧಾಯ ದೇವಗಳ ಬದಲ್ಲ ವಿಧೇಯಕವಾಗಿದ್. 
 
ಆದದ ರಿಾಂದ ಈ ವಿಧೇಯಕ. 
 
[2021ರ ವಿಧಾನಷಭೆಯ ವಿಧೇಯಕ ಸಂಖ್ಯಯ : 33, ಕಡತ ಸಂಖ್ಯಯ : ಸಂ಴ಯ ಶಾಇ 36 ಶಾಷನ 2021]    
[ಭಾರತ ಸಂವಿಧಾನದ 7ನೇ ಅನುಸೂಚ್ಚಯ 2ನೇ ಩ಟ್ಟಟ ಯ 5 ಮತ್ತ ತ  18ನೇಯ ನಮೂದನೆಯಡಿಯಲ್ಲ ಾ     
ಬರುತ ತ ದ್]   
[ಕನಾಣಟಕ ರಾಜಯ  ಩ತ ರ ದ ಭಾಗ-IVA, ವಿಶೇಶ ಩ತಿ ರ ಕೄ ಸಂಖ್ಯಯ : 818 ದಿನಾಾಂಕ: 07.10.2021ರಲ್ಲ ಾ  
಩ ರ ಕಟಣೆಗೊಾಂಡಿದ್] 
 
XXV 
2025ರ ತಿದ್ದು ಩ಡಿ ಅಧಿನಿಯಮ ಸಂಖ್ಯೆ :39 2011ರ ಜನಗರ್ತಿಯನುಸಾರ 
ಮೈಸೂರು ನಗರದ ಜನಸಂಖ್ಯಯ :8,93,062 ಮತ್ತ ತ  ಮೈಸೂರು ಷಥ ಳಿೇಯ ಯೇಜನಾ ಩ ರ ದೇವದ 
ಜನಸಂಖ್ಯಯ  ಮತ್ತ ತ  ಸಾ ಥ ನಮಾನ಴ನುನ  ಗಳಿಸುತಿ ತ ರುವುದನುನ  ಸೂಚ್ಚಸುತ ತ ದ್. 
ಮೈಸೂರು ನಗರಾಭಿವೃದಿದ  ಪ್ಲ ರ ಧಿಕ್ಕರದ ಆಯ಴ಯ ಯ ಮತ್ತ ತ  ಇತರೆ 
ಚಟ್ಟ಴ಟ್ಟಕೄಗಳು ಅತಿ ಹೆಚ್ಚ ು ನ ವಾಯ ಪ್ ತ ಯಲ್ಲ ಾ  ವಿಷ ತ ರಣೆಗೊಳುಳ ತಿ ತ ದ್. ಪ್ಲ ರ ಧಿಕ್ಕರವು ತವ ರಿತ 
ಬೆಳ಴ಣಿಗೄ ಮತ್ತ ತ  ಬೃಸತ್  ಩ ರ ಮಾರ್ದ ಅಭಿವೃದಿದ ಗಳ ಕ್ಕರರ್ದಿಾಂದ್ದಗಿ ಸಂಕ್ತೇರ್ಣ 
ಷಮಸ್ಯಯ ಗಳನುನ  ಎದ್ದರಿಸುತ ತ ದ್. ಆದದ ರಿಾಂದ, ಩ರಿಣಾಮಕ್ಕರಿ ಆಡಳಿತ ಹಾಗೂ ಪ್ಲ ರ ಧಿಕ್ಕರದ 
ಆರ್ಥಣಕ ಸಂ಩ನ್ಮೂ ಲಗಳ ನಿ಴ಣಸಣೆಗ್ರಗಿ ಬೆಾಂ ಗಳೂರು ಅಭಿವೃದಿದ  ಪ್ಲ ರ ಧಿಕ್ಕರದ 
ಅಧಿನಿಯಮದ ಮಾದರಿಯಲ್ಲ ಾ  ಮೈಸೂರು ಅಭಿವೃದಿದ  ಪ್ಲ ರ ಧಿಕ್ಕರಕ್ಕಾ ಗಿ ಩ ರ ತೆಯ ೇಕ 
ಅಧಿನಿಯಮ಴ನುನ  ಅಧಿನಿಯಮಿತಿಗೊಳಿಸುವುದ್ದ ಅ಴ವಯ ಕವಾಗಿದ್. 
ಪ್ಲ ರ ಧಿಕ್ಕರದ ಸ್ಾ ೇಮುಗಳ ತವ ರಿತ ಅನುಷ್ಠ ಾ ನಕ್ಕಾ ಗಿ ಷಥ ಳಿೇಯ ಯೇಜನಾ 
಩ ರ ದೇವದೊಳಗೄ ಷಮನವ ಯ ಯೇಜನೆ ಮತ್ತ ತ  ಅಭಿವೃದಿದ  ಮನನ ಣೆಯನುನ  ನಿೇಡುವುದಕ್ಕಾಗಿ 
ಕ೅ಾಂದ ರ  ಮತ್ತ ತ  ರಾಜಯ  ಷಕ್ಕಣರಗಳು ಶಾಷನ ರಚನೆಯನುನ  ಅಗತಯ ಩ಡಿಸ್ವ.  
ಆದದ ರಿಾಂದ ಈ ವಿಧೇಯಕ.  
[2024ರ ವಿಧಾನ ಷಭೆಯ ವಿಧೇಯಕ ಸಂಖ್ಯಯ : 54, ಕಡತ ಸಂಖ್ಯಯ :ಸಂ಴ಯ ಶಾಇ 66 ಶಾಷನ 2024]  
[ಭಾರತ ಸಂವಿಧಾನದ 7ನೇ ಅನುಸೂಚ್ಚಯ  2ನೇ ಩ಟ್ಟಟ ಯ 5 ಮತ್ತ ತ   18ನೇ ನಮೂದನೆಯಡಿ 
ಬರುತ ತ ದ್.] 
[ಕನಾಣಟಕ ರಾಜಯ  ಩ತ ರ ದ ಭಾಗ IVಎ ವಿಶೇಶ ರಾಜಯ  ಩ತಿ ರ ಕೄ ಸಂಖ್ಯಯ:278, ದಿನಾಾಂಕ:14.05.2025 ರಲ್ಲ ಾ  
಩ ರ ಕಟಗೊಾಂಡಿದ್] 
  
 
17 
 
XXVI 
2025ರ ಅಧಿನಿಯಮ ಸಂಖ್ಯೆ : 67 ಷಕಾಾರದ ಆದೇವ ಸಂಖ್ಯೆ : ಯುಡಿಡಿ 212 
ನಯೋಸೆ 2023, ದಿರ್ನುಂಕ:07.11.2023ರ ಮೂಲಕ ಩ಟಟ ಣ ಮತ್ತ ು  ಗಾ ಾ ಮುಂತರ 
ಯೇಜನಾ ನಿದೇಣವಕರ ಕಚೇರಿಯನುನ  ನಗರಾಭಿವೃದಿಧ  ಪ್ಲ ರ ಧಿಕ್ಕರಗಳ ಹಾಗೂ ನಗರ 
ಮತ್ತ ತ ಗ್ರ ರ ಮಾಾಂತರ ಯೇಜನೆಯ ಆಯುಕ್ಕ ತ ಲಯ ಎಾಂದ್ದ ಮರುನಾಮಕರರ್ 
ಮಡಲಾಗಿದ್ದದ  , ಆಯುಕ್ಕ ತ ಲಯದ ಸಾ ಥ ಩ನೆ, ಆಯುಕ ತ ರ ನೇಮಕ ಮತ್ತ ತ ಆಯುಕ ತ ರ 
ಅಧಿಕ್ಕರ ಮತ್ತ ತ ಕತಣ಴ಯ ಗಳನುನ ನಿದಿಣಶಟ ಩ಡಿಸುವುದಕ್ಕಾ ಗಿ ಉ಩ಬಂಧಗಳನುನ  ರಚ್ಚಷಲು 
ಕನಾಣಟಕ ಩ಟಟ ರ್ ಮತ್ತ ತ ಗ್ರ ರ ಮಾಾಂತರ ಯೇಜನೆ ಅಧಿನಿಯಮ, 1961 ನುನ  (1963ರ 
ಕನಾಣಟಕ ಅಧಿನಿಯಮ 11), ಕನಾಣಟಕ ನಗರಾಭಿವೃದಿಧ  ಪ್ಲ ರ ಧಿಕ್ಕರಗಳ ಅಧಿನಿಯಮ, 
1987 (1987ರ ಕನಾಣಟಕ ಅಧಿನಿಯಮ 34), ಮತ್ತ ತ ಮೈಸೂರು ಅಭಿವೃದಿಧ  ಪ್ಲ ರ ಧಿಕ್ಕರಗಳ 
ಅಧಿನಿಯಮ, 2024(2025ರ ಕನಾಣಟಕ ಅಧಿನಿಯಮ 39)ನುನ  ಹಾಗೂ ಗೄ ರ ೇಟರ್ ಬೆಾಂಗಳೂರು 
ಪ್ಲ ರ ಧಿಕ್ಕರ಴ನುನ ಯೇಜನಾ ಪ್ಲ ರ ಧಿಕ್ಕರ಴ನಾ ನ ಗಿಷಲು ಕನಾಣಟಕ ಩ಟಟ ರ್ ಮತ್ತ ತ 
ಗ್ರ ರ ಮಾಾಂತರ ಯೇಜನೆ ಅಧಿನಿಯಮ, 1961 (1963 ರ ಕನಾಣಟಕ ಅಧಿನಿಯಮ 11) ಕೄಾ  
ಉ಩ಬಂಧಗಳನುನ  ರಚ್ಚಷಲು ಮತ ತ ಷ್ಟಟ ತಿದ್ದದ ಩ಡಿ ಮಡುವುದ್ದ ಅ಴ವಯ ಕವಾಂದ್ದ 
಩ರಗಣಿಷಲಾಗಿದ್. 
ಆದದ ರಿಾಂದ ಈ ವಿಧೇಯಕ.  
[2025ರ ವಿಧಾನ ಷಭೆಯ ವಿಧೇಯಕ ಸಂಖ್ಯಯ : 55, ಕಡತ ಸಂಖ್ಯಯ :ಸಂ಴ಯ ಶಾಇ 61 ಶಾಷನ 2025]  
[ಭಾರತ ಸಂವಿಧಾನದ 7ನೇ ಅನುಸೂಚ್ಚಯ 2ನೇ ಩ಟ್ಟಟ ಯ 5ನೇ ನಮೂದನೆಯಡಿ  ಬರುತ ತ ದ್.] 
[ಕನಾಣಟಕ ರಾಜಯ  ಩ತ ರ ದ ಭಾಗ IVಎ ವಿಶೇಶ ರಾಜಯ  ಩ತಿ ರ ಕೄ ಸಂಖ್ಯಯ:588, ದಿನಾಾಂಕ:12.09.2025ರಲ್ಲ ಾ  
಩ ರ ಕಟಗೊಾಂಡಿದ್]   
 
18 
 
1[PÀ£ÁðlPÀ C¢ü¤AiÀÄªÀÄ]1 ¸ÀASÉå 1963gÀ 11 
(1963gÀ ªÀiÁZïð E¥ÀàvÉÛAl£ÉÃ ¢ªÀ¸ÀzÀAzÀÄ 1[PÀ£ÁðlPÀ gÁdå¥ÀvÀæzÀ°è]1 ªÉÆzÀ®Ä ¥ÀæPÀlªÁ¬ÄvÀÄ) 
 
1[PÀ£ÁðlPÀ]1 ¥ÀlÖt ªÀÄvÀÄÛ UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 1961 
(1963gÀ ªÀiÁZïð JAl£ÉÃ ¢ªÀ¸ÀzÀAzÀÄ gÁµÀÖç¥ÀwAiÀÄ ¸ÀªÀÄäw ¥ÀqÉ¬ÄvÀÄ) 
PÀ£ÁðlPÀ C¢ü¤AiÀÄªÀÄUÀ¼ÀÄ (1964gÀ 14, 1968gÀ 2, 1976gÀ 12, 1985gÀ 39, 1987gÀ 34, 1991gÀ 2, 1991gÀ 17, 1994gÀ 8, 
2003gÀ 18, 2004gÀ 23, 2005gÀ 1, 2007gÀ 1, 2007gÀ 2, 2012gÀ 06,  2013gÀ 57, 2013gÀ 67, 2014gÀ 1, 2015gÀ 38, 2020gÀ 
25, 2020gÀ 34, 2020gÀ 46, 2020gÀ 47, 2021ರ 31, 2025  39 ಮತ್ತ ತ 2025  67  ªÀÄÆ®PÀ wzÀÄÝ¥ÀrAiÀiÁzÀAvÉ). 
 
 1[PÀ£ÁðlPÀ gÁdåzÀ°è] 1 ¨sÀÆ§¼ÀPÉ ªÀÄvÀÄÛ C©üªÀø¢ÞAiÀÄ AiÉÆÃfvÀ ¨É¼ÀªÀtÂUÉAiÀÄ §UÉÎ 
«¤AiÀÄ«Ä¸ÀÄªÀÅzÀPÁÌV ªÀÄvÀÄÛ ¥ÀlÖtzÀ AiÉÆÃfvÀ PÁAiÀÄðAiÉÆÃd£ÉUÀ¼À£ÀÄß ¹zÀÞ¥Àr¸ÀÄªÀÅzÀPÉÌ ªÀÄvÀÄÛ CzÀ£ÀÄß 
PÁAiÀÄðUÀvÀUÉÆ½¸ÀÄªÀÅzÀPÉÌ G¥À§A¢ü¸ÀÄªÀ C¢ü¤AiÀÄªÀÄ.  
 (i) gÁdåzÀ d£ÀjUÉ ¸ÀA¥ÀÇtð ¥ËgÀ ªÀÄ vÀÄÛ ¸ÁªÀiÁfPÀ ¸ËPÀAiÀÄðUÀ¼À£ÀÄß MzÀV¸ÀÄªÀ zÀø¶Ö¬ÄAzÀ 
1[PÀ£ÁðlPÀ gÁdåzÀ°è£À]1 £ÀUÀgÀ ºÁUÀÆ UÁæ«Æt ¥ÀæzÉÃ±ÀUÀ¼À AiÉÆÃd£É ªÀÄvÀÄÛ ªÀÄgÀÄAiÉÆÃd£ÉUÀ½UÉ C£ÀÄPÀÆ®PÀgÀ 
¥Àj¹ÞwUÀ¼À£ÀÄß ¸Àøf¸ÀÄªÀÅzÀÄ; 
1. PÀ£ÁðlPÀ PÁ£ÀÆ£ÀÄUÀ¼À C¼ÀªÀrPÉ DzÉÃ±À 1973gÀ ªÀÄÆ®PÀ 1.11.1973 jAzÀ eÁjUÉ §gÀÄªÀAvÉ C¼ÀªÀr¸À¯ÁVzÉ.  
(ii) ¨sÀÆ«ÄAiÀÄ ¸ÀmÁÖ ªÁå¥ÁgÀzÀ ªÀÄvÀÄÛ ¨sÀÆªÀåªÀºÁgÀzÀ°è ¯Á¨sÀ §qÀÄPÀvÀ£ÀzÀ PÁgÀt¢AzÁV 
¨sÀÆ«ÄAiÀÄ C¤AiÀÄAwævÀ ¨É¼ÀªÀtÂUÉAiÀÄ£ÀÄß vÀqÉAiÀÄÄªÀÅzÀÄ; (iii)  FVgÀÄªÀ ªÀÄ£ÀgÀAd£À ¸Ë®¨sÀåUÀ¼À£ÀÄß 
ªÀÄvÀÄÛ ¨sÀÆ«ÄAiÀÄ ¸ÀªÀÄvÉÆÃ °vÀ G¥ÀAiÉÆÃUÀPÉÌ ¸ÀºÁAiÀÄPÀªÁUÀÄªÀ EvÀgÀ ¸ËPÀAiÀÄðUÀ¼À£ÀÄß ¸ÀAgÀQë¸ÀÄªÀÅzÀÄ ªÀÄvÀÄÛ 
¸ÀÄzsÁj¸ÀÄªÀÅzÀÄ; ªÀÄvÀÄÛ  
 (iv)  ¥Àj¸ÀgÀ DgÉÆÃUÀå ªÀÄvÀÄÛ £ÉÊªÀÄð®åzÀ C¥ÉÃQëvÀ UÀÄtªÀÄlÖUÀ¼À£ÀÄß RavÀ¥Àr¹PÉÆ¼ÀÄîªÀ 
zÀø¶Ö¬ÄAzÀ gÁdåzÀ°è d£À¤©qÀ ¥ÀæzÉÃ±ÀUÀ¼À ªÀÄÄA¢£À ¨É¼ÀªÀtÂUÉAiÀÄ §UÉÎ ¤zÉðÃ±À£À ¤ÃqÀÄªÀÅzÀÄ ªÀÄvÀÄÛ PÉÊUÁjPÉ 
ªÀÄvÀÄÛ ªÁtÂdåªÀÅ ªÀåªÀ¹ÜvÀªÁV ¨É¼ÀªÀtÂUÉAiÀiÁUÀ®Ä ¸Ë®¨sÀåUÀ¼À£ÀÄß ¸Àøf¸ÀÄªÀÅzÀÄ, D ªÀÄÆ®PÀ gÁdåzÀ°è 
¸ÁªÀiÁ£ÀåªÁV fÃªÀ£À ªÀÄlÖUÀ¼À£ÀÄß ¸ÀAªÀ¢üð¸ÀÄªÀÅzÀÄ  
 Š CªÀ°Àå ªÀÄvÀÄÛ «·vÀªÁVgÀÄªÀÅzÀjAzÀ;  
 ªÀÄvÀÄÛ ¥ÀlÖtzÀ AiÉÆÃfvÀ PÁAiÀÄðAiÉÆÃd£ÉUÀ¼À£ÀÄß ¸ÀjAiÀiÁzÀ jÃwAiÀÄ°è ªÀiÁqÀ¯ÁVzÉ JA§ÄzÀ£ÀÄß 
ªÀÄvÀÄÛ CªÀÅUÀ¼À£ÀÄß ¥ÀjuÁªÀÄPÁjAiÀiÁV C£ÀÄµÁÖ£ÀUÉÆ½¸À¯ÁVzÉAiÉÄA§ÄzÀ£ÀÄß RavÀ¥Àr¹PÉÆ¼ÀÄîªÀ zÀÈ¶Ö¬ÄAzÀ 
¸ÀÞ½ÃAiÀÄ ¥Áæ¢üPÁgÀªÀÅ, vÀ£Àß C¢üPÁgÀ ªÁå¦ÛAiÉÆ¼ÀVgÀÄªÀ ¸ÀªÀÄUÀæ ¥Àæ zÉÃ±ÀPÁÌV C©üªÀø¢Þ AiÉÆÃd£ÉAiÀÄ£ÀÄß 
¹zÀÞ¥Àr¸ÀvÀPÀÌzÉAzÀÄ G¥À§A¢ü¸ÀÄªÀÅzÀÄ CªÀ±ÀåªÁVgÀÄªÀÅzÀjAzÀ;  
 ªÀÄvÀÄÛ »AzÉ ºÉÃ½zÀ ªÀÄvÀÄÛ EzÀgÀ°è E£ÀÄß ªÀÄÄAzÉ ºÉÃ½gÀÄªÀ EvÀgÀ GzÉÝÃ±ÀUÀ½UÁV ¥ÀlÖt 
AiÉÆÃd£ÉUÉ ¸ÀA§AzsÀ¥ÀlÖ PÁ£ÀÆ£À£ÀÄß PÉÆæÃrÃPÀj¸ÀÄªÀÅzÀÄ ªÀÄvÀÄÛ wzÀÄÝ¥À r ªÀiÁqÀÄªÀÅzÀÄ CªÀ±ÀåPÀ ªÀÄvÀÄÛ 
«»vÀªÁVgÀÄªÀÅzÀjAzÀ;  
 ¨sÁgÀvÀ UÀtgÁdåzÀ ºÀ£ÉßgÀqÀ£ÉÃ ªÀµÀðzÀ°è 1[PÀ£ÁðlPÀ gÁdå]1 «zsÁ£À ªÀÄAqÀ®¢AzÀ F PÉ¼ÀPÀAqÀAvÉ 
C¢ü¤AiÀÄ«ÄvÀªÁUÀvÀPÀÌzÀÄÝ:Š 
1. PÀ£ÁðlPÀ PÁ£ÀÆ£ÀÄUÀ¼À C¼ÀªÀrPÉ DzÉÃ±À 1973gÀ ªÀÄÆ®PÀ 1.11.1973 jAzÀ eÁjUÉ §gÀÄªÀAvÉ C¼ÀªÀr¸À¯ÁVzÉ.  
CzsÁåAiÀÄŠI 
¥ÁægÀA©üPÀ. 
 1. aPÀÌ ºÉ¸ÀgÀÄ, ªÁå¦Û ªÀÄvÀÄÛ ¥ÁægÀA¨sÀ:Š   (1) F C¢ü¤AiÀÄªÀÄªÀ£ÀÄß 1[PÀ£ÁðlPÀ]1 ¥ÀlÖt ªÀÄvÀÄÛ 
UÁæªÀiÁAvÀgÀ AiÉÆÃd£É C¢ü¤AiÀÄªÀÄ, 1961 JAzÀÄ PÀgÉAiÀÄvÀPÀÌzÀÄÝ. 
 (2)EzÀÄ ErÃ 1[
Excerpt shown. Open the full act in Lexace.
‹ Prev All Karnataka acts Next ›