LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The KARNATAKA STATE ROAD SAFETY AUTHORITY ACT, 2017

Karnataka · state statute
Open in Lexace · Ask the AI about this act
 
 
1 
 
2017gÀ PÀ£ÁðlPÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå: 45 
PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀ C¢ü¤AiÀĪÀÄ, 2017 
 
¥ÀæPÀgÀtUÀ¼À ¥ÀnÖ  
GzÉÝñÀUÀ¼ÀÄ ªÀÄvÀÄÛ PÁgÀtUÀ¼À ºÉýPÉ 
, 
¥ÀæPÀgÀtUÀ¼ÀÄ: 
, 
 1. ¸ÀAQë¥ÀÛ ºÉ¸ÀgÀÄ ªÀÄvÀÄÛ ¥ÁægÀA¨sÀ  
 2. ¥Àj¨sÁµÉUÀ¼ÀÄ. 
 3. PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥ÀjµÀwÛ£À gÀZÀ£É 
4. PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀzÀ gÀZÀ£É 
5. PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀ                  
 6. PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀzÀ ¥ÀæPÁAiÀÄðUÀ¼ÀÄ 
7. ¸À¨sÉUÀ¼ÀÄ 
8. ªÀåªÀºÁgÀ ¤ªÀðºÀuÉ 
9. SÁ° ¸ÁÜ£ÀUÀ¼ÀÄ, EvÁå¢ ¥Áæ¢üPÁgÀzÀ ªÀåªÀºÀgÀuÉUÀ¼À£ÀÄß C¹AzsÀÄUÉÆ½¸ÀĪÀAw®è 
10. gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ DAiÀÄÄPÀÛ.  
11. ¥Áæ¢üPÁgÀzÀ DqÀ½vÁvÀäPÀ ªÀÄÄRå¸ÀÜ 
12. ¤¢üAiÀÄ ¸ÁÜ¥À£É. 
13. G¥ÀPÀgÀªÀ£ÀÄß «¢ü¸ÀĪÀÅzÀÄ ªÀÄvÀÄÛ ¸ÀAUÀ滸ÀĪÀÅzÀÄ  
14. ¤¢üAiÀÄ£ÀÄß ¤»vÀUÉÆ½¸ÀĪÀÅzÀÄ ªÀÄvÀÄÛ ¤ªÀð»¸ÀĪÀÅzÀÄ 
15. ¤¢üAiÀÄ §¼ÀPÉ 
16. C¥ÀWÁvÀUÀ¼À PÁgÀtUÀ¼À£ÀÄß ¤ªÁj¸À®Ä DzÉò¸ÀĪÀ C¢üPÁgÀ 
 17. PÁªÀÄUÁjUÀ¼À£ÀÄß PÉÊUÉÆ¼Àî®Ä DzÉò¸ÀĪÀ C¢üPÁgÀ 
 18. ªÉZÀѪÀ£ÀÄß ªÀ¸Àư ªÀiÁqÀĪÀ C¢üPÁgÀ  
19. ¨sÀÆ PÀAzÁAiÀÄ ¨ÁQ JA§AvÉ ªÀ¸ÀÆ®Ä ªÀiÁqÀ§ºÀÄzÁzÀ ªÉÆvÀÛUÀ¼ÀÄ 
 20. ¥ÀævÁåAiÉÆÃd£É 
 21. f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¸À«Äw. 
 22. ¹§âA¢.  
 23. ªÉZÀÑUÀ¼ÀÄ.  
 24. ¯ÉPÀÌ¥ÀvÀæUÀ¼ÀÄ. 
 25. f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¸À«ÄwAiÀÄÄ ªÀgÀ¢UÀ¼ÀÄ, EvÁå¢AiÀÄ£ÀÄß ¸À°è¸ÀĪÀÅzÀÄ 
 26. ªÁ¶ðPÀ ªÀgÀ¢. 
 
 
2 
 
 27. ¯ÉPÀÌ¥Àj±ÉÆÃzsÀ£É. 
 28. ¥Áæ¢üPÁgÀzÀ DzÉñÀªÀ£ÀÄß ¥Á°¸À®Ä «¥sÀ®ªÁzÀÄzÀPÉÌ zÀAqÀ£É  
 29. ¥Áæ¢üPÁgÀPÉÌ CqÀZÀuÉ GAlĪÀiÁrzÀÝPÁÌV zÀAqÀ£É 
30. C¥ÀgÁzsÀUÀ¼À gÁf 
 31. PÀA¥À¤UÀ½AzÀ C¥ÀgÁzsÀUÀ¼ÀÄ. 
 32. C¦Ã®ÄUÀ¼ÀÄ.  
33. ¥Áæ¢üPÁgÀzÀ ¸ÀzÀ¸ÀågÀÄ ªÀÄvÀÄÛ ¹§âA¢UÀ¼ÀÄ ¯ÉÆÃPÀ£ËPÀgÀgÁVgÀĪÀÅzÀÄ 
34. ¸ÀzÁãªÀ£É¬ÄAzÀ PÉÊUÉÆAqÀ PÀæªÀÄPÉÌ gÀPÀëuÉ. 
35. C¥ÀgÁzsÀUÀ¼À ¸ÀAeÉÕÃAiÀÄvÉ 
36. ¹«¯ï £ÁåAiÀiÁ®AiÀÄUÀ¼À C¢üPÁgÀªÁå¦ÛAiÀÄ ¥ÀæwµÉÃzsÀ 
37. C¢ü¤AiÀĪÀĪÀÅ PÀ£ÁðlPÀ ºÉzÁÝj C¢ü¤AiÀĪÀÄ 1964£ÀÄß C°àÃPÀgÀtUÉÆ½¸ÀĪÀAw®è 
38. ¤zÉÃð±À£ÀUÀ¼À£ÀÄß ¤ÃqÀ®Ä C¢üPÁgÀ 
39. ¤AiÀĪÀÄUÀ¼À£ÀÄß gÀa¸À®Ä C¢üPÁgÀ 
40. «¤AiÀĪÀÄUÀ¼ÀÄ  
41. vÉÆAzÀgÉUÀ¼À ¤ªÁgÀuÉ 
I 
GzÉÝñÀUÀ¼ÀÄ ªÀÄvÀÄÛ PÁgÀtUÀ¼À ºÉýPÉ 
<, 
2017gÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 45. - qÁ. gÁd±ÉÃRgÀ£ï CªÀgÀÄ ¸À°è¹zÀ jmï Cfð 
¸ÀASÉå.295/2012(¦LJ¯ï-¹«¯ï)gÀ°è ªÀiÁ£Àå ¸ÀªÉÇÃðZÀá £ÁåAiÀiÁ®AiÀĪÀÅ, gÁµÀÖçzÀ°è £ÀqÉAiÀÄĪÀ 
gÀ¸ÉÛ C¥ÀWÁvÀUÀ¼À ¤AiÀÄAvÀætPÉÌ ¸ÀA§A¢ü¹zÀAvÉ 22£Éà K¦æ¯ï 2014gÀAzÀÄ MAzÀÄ LwºÁ¹PÀ 
wÃ¥Àð£ÀÄß ¤ÃrzÉ. F wæð£À C£ÀĸÀgÀuÉAiÀİè, PÉÃAzÀæ ¸ÀPÁðgÀªÀÅ 30£Éà ªÉÄà 2014gÀAzÀÄ, 
ªÀiÁ£Àå ¸ÀªÉÇÃðZÀá £ÁåAiÀiÁ®AiÀÄzÀ ¤ªÀÈvÀÛ £ÁåAiÀiÁ¢ü ñÀgÀ£ÀÄß CzsÀåPÀëgÀ£ÁßV ªÀÄvÀÄÛ E§âgÀÄ gÀ¸ÉÛ 
¸ÀÄgÀPÀëvÁ vÀdÕgÀ£ÀÄß ¸ÀzÀ¸ÀågÀ£ÁßV M¼ÀUÉÆArgÀĪÀ MAzÀÄ "gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¸À«Äw"AiÀÄ£ÀÄß gÀa¹zÉ. 
¸ÀzÀj ¸À«ÄwAiÀÄÄ, PÀ£ÁðlPÀ gÁdåªÀ£ÀÄß M¼ÀUÉÆAqÀAvÉ J¯Áè gÁdåUÀ½UÉ FUÁUÀ¯Éà C£ÉÃPÀ 
¤zÉÃð±À£ÀUÀ¼À£ÀÄß ¤ÃrzÀÄÝ, ¸ÀzÀj ¤zÉÃð±À£ÀUÀ¼À£ÀÄß C£ÀĵÁ×£À ªÀiÁqÀĪÀÅzÀPÁÌV ¤zÉÃð±À£ÀUÀ¼À£ÀÄß 
¤ÃrzÉ. gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ PÀæªÀÄUÀ¼À£ÀÄß C£ÀĵÁ×£ÀUÉÆ½¸À®Ä ªÀÄvÀÄÛ gÁdåzÀ°è CzÀgÀ ¥ÀjuÁªÀÄUÀ¼À£ÀÄß 
¸ÀĤ²ÑvÀUÉÆ½¸ÀĪÀÅzÀÄ ¸ÀPÁðgÀzÀ ºÉÆuÉUÁjPÉAiÀiÁVzÉ.  
 DzÀÄzÀjAzÀ, PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀªÀ£ÀÄß ¸Áܦ¹, CzÀPÉÌ ±Á¸À£ÁvÀäPÀ 
C¢üPÁgÀUÀ¼À£ÀÄß ¤ÃqÀ®Ä G¥À§AzsÀ PÀ°à¸ÀĪÀÅzÀÄ CªÀ±ÀåªÉAzÀÄ ¥ÀjUÀt¸À¯ÁVzÉ.  
 DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ.  
(2017gÀ «zsÁ£À¸À¨sÉAiÀÄ «zsÉÃAiÀÄPÀ ¸ÀASÉå 35:, PÀqÀvÀ ¸ÀASÉå:¸ÀAªÀå±ÁE 35 ±Á¸À£À 2017)  
(¨sÁgÀvÀ ¸ÀA«zsÁ£ÀzÀ 7£Éà C£ÀĸÀÆaAiÀÄ 3£Éà ¥ÀnÖAiÀÄ 35£ÉAiÀÄ £ÀªÀÄÆzÀ£ÉAiÀÄrAiÀİè 
§gÀÄvÀÛzÉ.) 
 
 
3 
 
II 
                                                  
                                                 - 
                                           
             
                                           
                  
                                        
                                          
                                       
                        
                        
                                   
-                                  
                
                                                         
 
                                               
 
                                                                 
          
 
III 
2026ರ ತಿದ್ದು ಪಡಿ ಅಧಿನಿಯಮ ಸಂಖ್ಯೆ : 11               
                                      
                                               
                                                   
                                    
ಆದದ ರಿಂದ ಈ ವಿಧೇಯಕ.  
[2025ರ ವಿಧಾನ ಷಭೆಯ ವಿಧೇಯಕ ಸಂಖ್ಯೆ : 86, ಕಡತ ಸಂಖ್ಯೆ :ಸಂ಴ೆ ಶಾಇ 100 ಶಾಷನ 2025]  
[ಭಾರತ ಸಂವಿಧಾನದ 7ನೇ ಅನುಸೂಚಿಯ 3ನೇ ಪಟ್ಟಿ ಯ 35ನೇ ನಮೂದನೆಯಡಿ  ಬರುತ ತ ದೆ.] 
[ಕರ್ನಾಟಕ ರಾಜ್ೆ  ಪತ ರ ದ ಭಾಗ IVಎ ವಿಶೇಶ ರಾಜ್ೆ  ಪತ್ರ ರ ಕೆ ಸಂಖ್ಯೆ :27, ದಿರ್ನಿಂಕ:08.01.2026ರಲ್ಲ ಿ  
ಪ ರ ಕಟಗಿಂಡಿದೆ] 
  
 
 
4 
 
2017gÀ PÀ£ÁðlPÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå: 45 
(2017gÀ r¸ÉA§gï wAUÀ¼À 7£Éà ¢£ÁAPÀzÀAzÀÄ PÀ£ÁðlPÀ gÁdå ¥ÀvÀæzÀ «±ÉõÀ ¸ÀAaPÉAiÀÄ°è ªÉÆzÀ®Ä ¥ÀæPÀlªÁVzÉ) 
 
PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀ C¢ü¤AiÀĪÀÄ, 2017 
(2017gÀ r¸ÉA§gï wAUÀ¼À 6£Éà ¢£ÁAPÀzÀAzÀÄ gÁdå¥Á®gÀ C£ÀĪÀÄwAiÀÄ£ÀÄß ¥ÀqÉAiÀįÁVzÉ) 
        9        6                           
 
 PÀ£ÁðlPÀ gÁdåzÀ°è gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ PÁAiÀÄðPÀæªÀÄUÀ¼À£ÀÄß C£ÀĵÁ×£ÀUÉÆ½¸ÀĪÀÅzÀPÁÌV ªÀÄvÀÄÛ gÀ¸ÉÛ 
¸ÀÄgÀPÀëvÁ ¤¢üAiÀÄ£ÀÄß ¸Áܦ¸ÀĪÀÅzÀPÁÌV, gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀªÀ£ÀÄß gÀa¸À®Ä ºÁUÀÆ CzÀPÉÌ 
¸ÀA§A¢ü¹zÀ ªÀÄvÀÄÛ CzÀPÉÌ ¥Áæ¸ÀAVPÀªÁzÀ «µÀAiÀÄUÀ½UÁV G¥À§AzsÀªÀ£ÀÄß PÀ°à¸À®Ä MAzÀÄ 
C¢ü¤AiÀĪÀÄ.  
 PÀ£ÁðlPÀ gÁdåzÀ°è gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ PÁAiÀÄðPÀæªÀÄUÀ¼À£ÀÄß C£ÀĵÁ×£ÀUÉÆ½¸ÀĪÀÅzÀPÁÌV ªÀ ÄvÀÄÛ gÀ¸ÉÛ 
¸ÀÄgÀPÀëvÁ ¤¢üAiÀÄ£ÀÄß ¸Áܦ¸ÀĪÀÅzÀPÁÌV, gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀªÀ£ÀÄß gÀa¸À®Ä ºÁUÀÆ CzÀPÉÌ 
¸ÀA§A¢ü¹zÀ ªÀÄvÀÄÛ CzÀPÉÌ ¥Áæ¸ÀAVPÀªÁzÀ «µÀAiÀÄUÀ½UÁV G¥À§AzsÀªÀ£ÀÄß PÀ°à¸ÀĪÀÅzÀÄ 
AiÀÄÄPÀÛªÁVgÀĪÀÅzÀjAzÀ; 
 EzÀÄ ¨sÁgÀvÀ UÀtgÁdåzÀ CgÀªÀvÉÛAl£Éà ªÀµ ÀðzÀ°è PÀ£ÁðlPÀ gÁdå «zsÁ£ÀªÀÄAqÀ®¢AzÀ F 
ªÀÄÄA¢£ÀAvÉ C¢ü¤AiÀÄ«ÄvÀªÁUÀ°, JAzÀgÉ:- 
 1. ¸ÀAQë¥ÀÛ ºÉ¸ÀgÀÄ ªÀÄvÀÄÛ ¥ÁægÀA¨sÀ. - (1) F C¢ü¤AiÀĪÀĪÀ£ÀÄß PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ 
¥Áæ¢üPÁgÀ C¢ü¤AiÀĪÀÄ, 2017 JAzÀÄ PÀgÉAiÀÄvÀPÀÌzÀÄÝ. 
 (2) EzÀÄ, gÁdå ¸ÀPÁðgÀªÀÅ , ¸ÀPÁðj gÁdå¥ÀvÀæzÀ°èè, C¢ü¸ÀÆZÀ£ÉAiÀÄ ªÀÄÆ®PÀ 
UÉÆvÀÄÛ¥Àr¸À§ºÀÄzÁzÀ CAxÀ 1[¢£ÁAPÀzÀAzÀÄ]1 eÁjUÉ §gÀvÀPÀÌzÀÄÝ ºÁUÀÆ F C¢ü¤AiÀĪÀÄzÀ ¨ÉÃgÉ 
¨ÉÃgÉ G¥À§AzsÀUÀ½UÉ ¨ÉÃgÉ ¨ÉÃgÉ ¢£ÁAPÀUÀ¼À£ÀÄß UÉÆvÀÄÛ¥Àr¸À§ºÀÄzÀÄ ªÀÄvÀÄÛ AiÀiÁªÀÅzÉà CAxÀ 
G¥À§AzsÀzÀ°è `F C¢ü¤AiÀĪÀÄzÀ ¥ÁægÀA¨sÀPÉ'Ì JAzÀÄ ªÀiÁrzÀ AiÀiÁªÀÅzÉà G¯ÉèÃRªÀ£ÀÄß D G¥À§AzsÀ 
eÁjUÉ §gÀĪÀÅzÀPÉÌ ªÀiÁrzÀ G¯ÉèÃRªÉAzÀÄ CxÉÊð¸ÀvÀPÀÌzÀÄÝ. 
1. F C¢ü¤AiÀĪÀĪÀÅ C¢ü¸ÀÆZÀ£É ¸ÀASÉå: ¸ÁjE 150 ¸ÁE¥À 2018, ¨ÉAUÀ¼ÀÆgÀÄ, ¢: 02.08.2018gÀ ªÀÄÆ®PÀ ¢: 02.08.2018jAzÀ eÁjUÉ §A¢zÉ. 
 
 2. ¥Àj¨sÁµÉUÀ¼ÀÄ.- (1) F C¢ü¤AiÀĪÀÄzÀ°è, ¸ÀAzÀ¨sÀðªÀÅ C£ÀåxÁ CUÀvÀå¥Àr¹zÀ ºÉÆgÀvÀÄ,- 
(J) ‚C¥ÀWÁvÀ‛ JAzÀgÉ, ¸ÁªÀðd¤PÀ gÀ¸ÉÛAiÀÄ°è ªÉÆÃmÁgÀÄ ªÁºÀ£ÀzÀ §¼ÀPÉAiÀÄ 
PÁgÀt¢AzÁV, AiÀiÁªÀŪÉà ¸ÁªÀðd¤PÀ ¸ÀévÀÄÛUÀ½UÉ, EvÀgÀ ªÁºÀ£ÀUÀ½UÉ CxÀªÁ 
¸ÀAzÀ¨sÁð£ÀĸÁgÀªÁV AiÀiÁ ªÀÅzÉà ¸ÀéwÛUÉ ºÁ¤AiÀÄ£ÀÄß GAlÄ ªÀiÁrzÀ CxÀªÁ 
AiÀiÁªÉǧ⠪ÀåQÛUÉ ªÀÄgÀt,  zÉÊ»PÀ UÁAiÀĪÀ£ÀÄß GAlÄ ªÀiÁrzÀ AiÀiÁªÀÅzÉà WÀl£É; 
(©) ‚C¥ÀgÀ DAiÀÄÄPÀÛ‛ JAzÀgÉ, ¸ÁjUÉ E¯ÁSÉAiÀÄ C¥ÀgÀ DAiÀÄÄPÀÛ (gÀ¸ÉÛ ¸ÀÄgÀPÀëvÉ); 
(¹) ‚¥Áæ¢üPÁgÀ‛ JAzÀgÉ, 4£Éà ¥ÀæPÀgÀtzÀ CrAiÀÄ°è  gÀa¹zÀÀ ‘PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ 
¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀ’; 
 (r) ‚DAiÀÄÄPÀÛ‛ JAzÀgÉ, ¸ÁjUÉ E¯ÁSÉAiÀÄ ¸ÁjUÉ ªÀÄvÀÄÛ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ DAiÀÄÄPÀÛ, DvÀ£ÀÄ 
PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀPÀÆÌ ¸ÀºÀ DAiÀÄÄPÀÛ£ÁVgÀvÀPÀÌzÀÄÝ; 
(E)  ‚¥ÀjµÀvÀÄÛ‛ JAzÀgÉ, 3£Éà ¥ÀæPÀgÀt zÀ CrAiÀİè gÀa¹zÀ PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ 
¥ÀjµÀvÀÄÛ; 
(J¥sï) ‚f¯Éè‛ JAzÀgÉ, PÀAzÁAiÀÄ f¯Éè; 
 
 
5 
 
(f)  ‚f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¸À«Äw‛ JAzÀgÉ, 21£Éà ¥ÀæPÀgÀtzÀ CrAiÀİè gÀa¹zÀ f¯Áè gÀ¸ÉÛ 
¸ÀÄgÀPÀëvÁ ¸À«Äw; 
(ºÉZï) ‚¤¢ü‛ JAzÀgÉ, 12£Éà ¥ÀæPÀgÀt CrAiÀİè gÀa¹zÀ ‘PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ 
¤¢ü’; 
(L) ‚¸ÀܽÃAiÀÄ ¥Áæ¢üPÁgÀ‛ JAzÀgÉ, PÀ£ÁðlPÀ UÁæªÀÄ ¸ÀégÁeï ªÀÄvÀÄÛ ¥ÀAZÁAiÀÄvï gÁeï 
C¢ü¤AiÀĪÀÄ, 1993gÀ (1993gÀ PÀ£ÁðlPÀ C¢ü¤AiÀĪÀÄ, 14) CrAiÀİè gÀa¹zÀ 
¥ÀAZÁAiÀÄvï CxÀªÁ PÀ£ÁðlPÀ £ÀUÀgÀ ¥Á°PÉUÀ¼À C¢ü¤AiÀĪÀÄ, 1976gÀ ( 1977gÀ 
PÀ£ÁðlPÀ C¢ü¤AiÀĪÀÄ, 14) CrAiÀİè gÀa¹zÀ £ÀUÀgÀ ¥Á°PÉUÀ¼ÀÄ;  1[      
                 96     96                   
                                         
                                              
                           1 
 
(eÉ) ‚¸ÁªÀðd¤PÀ gÀ¸ÉÛ‛AiÀÄÄ ¸ÁªÀðd¤PÀgÀÄ ¥ÀæªÉñÁªÀPÁ±À ºÉÆA¢gÀĪÀ AiÀiÁªÀÅzÉà SÁ¸ÀV 
gÀ¸ÉÛAiÀÄ£ÀÄß ªÀÄvÀÄÛ ¸ÀAZÁj «¨sÁdPÀUÀ¼ÀÄ, gÀ¸ÉÛ «¨sÁdPÀUÀ¼ÀÄ ªÀÄvÀÄÛ ¥ÁzÀZÁj 
gÀ¸ÉÛUÀ¼À£ÀÄß M¼ÀUÉÆ¼ÀÄîvÀÛzÉ; 
(PÉ) ‚¤AiÀīĸÀ¯ÁzÀ‛ JAzÀgÉ, F C¢ü¤AiÀĪÀÄzÀ CrAiÀİè gÀa¹zÀ ¤AiÀĪÀÄUÀ¼À ªÀÄÆ®PÀ 
¤AiÀīĸÀ®ÁzÀÄzÀÄ; 
(J¯ï) ‚«¤AiÀĪÀÄUÀ¼ÀÄ‛ JAzÀgÉ, 40£Éà ¥ÀæPÀgÀtzÀ CrAiÀİè gÀa¹zÀ «¤AiÀĪÀÄUÀ¼ÀÄ; 
(JªÀiï) ‚ªÁºÀ£À‛ªÀÅ ªÀiÁ£ÀªÀgÀ, ¥ÁætÂUÀ¼À CxÀªÁ ¸ÀgÀPÀÄUÀ¼À ¸ÁUÀuÉUÁV CxÀªÁ 
ZÀ®£ÀªÀ®£ÀPÁÌV §¼À¸À¯Á UÀĪÀ CxÀªÁ §¼À¸À®Ä ¸ÁzsÀå«gÀĪÀ AiÀiÁªÀŪÉà «±ÉõÀ 
ªÁºÀ£À (contraption) CxÀªÁ ¸ÁzsÀ£ÀªÀ£ÀÄß (device) M¼ÀUÉÆ¼ÀÄîvÀÛzÉ. 
 (2) F C¢ü¤AiÀĪÀÄzÀ°è §¼À¹zÀ DzÀgÉ ¥Àj¨sÁ¶¹gÀzÀ ¥ÀzÀUÀ¼ÀÄ ªÀÄvÀÄÛ ¥ÀzÁªÀ½UÀ¼ÀÄ, 
ªÉÆÃmÁgÀÄ ªÁºÀ£ÀUÀ¼À C¢ü¤AiÀĪÀÄ, 1988gÀ°è (1988gÀ PÉÃAzÀæ C¢ü¤AiÀĪÀÄ 59), PÀ£ÁðlPÀ ºÉzÁÝjUÀ¼À 
C¢ü¤AiÀĪÀÄ, 1964gÀ°è (1964gÀ PÀ£ÁðlPÀ C¢ü¤AiÀĪÀÄ, 44) CxÀªÁ CzÀgÀrAiÀİè gÀa¹zÀ 
¤AiÀĪÀÄUÀ¼À°è CªÀÅUÀ½UÉ PÀæªÀĪÁV ¤ÃrzÀ CxÀðUÀ¼À£Éßà ºÉÆA¢gÀvÀPÀÌzÀÄÝ. 
1. 2023ರ           29      27.07.2023                         . 
 
 3. PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥ÀjµÀwÛ£À gÀZÀ£É. - (1) gÁdå ¸ÀPÁðgÀªÀÅ, gÁdå¥ÀvÀæzÀ°è 
C¢ü¸ÀÆZÀ£ÉAiÀÄ ªÀÄÆ®PÀ, CzÀgÀ°è ¤¢ðµÀÖ¥Àr¸À§ºÀÄzÁzÀ CAxÀ ¢£ÁAPÀ¢AzÀ eÁjUÉ §gÀĪÀAvÉ, 
PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥ÀjµÀvÀÄÛ JAzÀÄ PÀgÉAiÀįÁUÀĪÀ MAzÀÄ ¥ÀjµÀvÀÛ£ÀÄß gÀa¸À§ºÀÄzÀÄ. 
 (2) PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥ÀjµÀvÀÄÛ F ªÀÄÄA¢£À ¸ÀzÀ¸ÀågÀÄUÀ¼À£ÀÄß 
M¼ÀUÉÆArgÀvÀÀPÀÌzÀÄÝ:- 
(J) ¸ÁjUÉ E¯ÁSÉAiÀÄ ¥Àæ¨sÁgÀ ºÉÆA¢gÀĪÀ ¸ÀaªÀgÀÄ  CzsÀåPÀë 
(©) gÁdå ¸ÀPÁðgÀzÀ ªÀÄÄRå PÁAiÀÄðzÀ²ð G¥ÁzsÀåPÀë 
(¹) ¸ÀPÁðgÀzÀ C¥ÀgÀ ªÀÄÄRå PÁAiÀÄðzÀ²ð CxÀªÁ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, 
M¼ÁqÀ½vÀ E¯ÁSÉ 
¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(r) ¸ÀPÁðgÀzÀ C¥ÀgÀ ªÀÄÄRå PÁAiÀÄðzÀ²ð CxÀªÁ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, ¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
 
 
6 
 
DyðPÀ E¯ÁSÉ 
(E) ¸ÀPÁðgÀzÀ C¥ÀgÀ ªÀÄÄRå PÁAiÀÄðzÀ²ð CxÀªÁ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, 
¯ÉÆÃPÉÆÃ¥ÀAiÉÆÃV, §AzÀgÀÄUÀ¼ÀÄ ªÀÄvÀÄÛ M¼À£ÁqÀÄ d® ¸ÁjUÉ E¯ÁSÉ 
¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(J¥sï) ¸ÀPÁðgÀzÀ C¥ÀgÀ ªÀÄÄRå PÁAiÀÄðzÀ²ð CxÀªÁ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, 
²PÀët E¯ÁSÉ 
¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(f) ¸ÀPÁðgÀzÀ C¥ÀgÀ ªÀÄÄRå PÁAiÀÄðzÀ²ð CxÀªÁ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, 
£ÀUÀgÁ©üªÀÈ¢Þ E¯ÁSÉ 
¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(JZï) ¸ÀPÁðgÀzÀ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, ¸ÁjUÉ E¯ÁSÉ ¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(L) ¸ÀPÁðgÀzÀ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, UÁæ«ÄÃuÁ©üªÀÈ¢Þ ªÀÄvÀÄÛ ¥ÀAZÁAiÀÄvï 
gÁeï E¯ÁSÉ 
¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(eÉ) ¸ÀPÁðgÀzÀ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, PÁ£ÀÆ£ÀÄ E¯ÁSÉ ¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(PÉ) ¸ÀPÁðgÀzÀ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, DgÉÆÃUÀå ªÀÄvÀÄÛ PÀÄlÄA§ PÀ¯Áåt 
E¯ÁSÉ 
¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(J¯ï) ¥ÉÆ°Ã¸ï ªÀĺÁ¤zÉÃð±ÀPÀ ªÀÄvÀÄÛ ªÀĺÁ ¤jÃPÀëPÀ ¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(JA) PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀzÀ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ DAiÀÄÄPÀÛ ¸ÀzÀ¸Àå 
(J£ï) C¥ÀgÀ DAiÀÄÄPÀÛ ¸ÀzÀ¸Àå PÁAiÀÄðzÀ²ð 
(M) gÁdå ¸ÀPÁðgÀªÀÅ £ÁªÀĤzÉÃð²¹zÀ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ PÉëÃvÀæzÀ°è 
vÀdÕgÁVgÀĪÀ E§âgÀÄ ªÀåQÛUÀ¼ÀÄ 
¸ÀzÀ¸ÀågÀÄ 
 
(3) PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥ÀjµÀvÀÄÛ, CzÀÄ CªÀ±ÀåªÉAzÀÄ ¨sÁ«¸À§ºÀÄzÁzÀ CAxÀ 
EvÀgÀ ¸ÀaªÀgÀÄ, gÁdå ¸ÀPÁðgÀzÀ C¢üPÁjUÀ¼ÀÄ ªÀÄvÀÄÛ EvÀgÀ vÀdÕgÀ£ÀÄß «±ÉõÀ DºÁé¤vÀgÀ£ÁßV 
DºÁ餸À§ºÀÄzÀÄ. 
(4) AiÀiÁªÉǧ⠪ÀåQÛAiÀÄÄ, DvÀ£ÀÄ,- 
(J) gÁdå ¸ÀPÁðgÀzÀ C©ü¥ÁæAiÀÄzÀ°è £ÉÊwPÀ CzsÀB¥ÀvÀ£ÀªÀ£ÉÆß¼ÀUÉÆAqÀ C¥ÀgÁzsÀPÁÌV 
¹zÀÞzÉÆÃ¶AiÀiÁVzÀÝgÉ ªÀÄvÀÄÛ PÁgÁªÁ¸ÀzÀ ²PÉëUÉ UÀÄjAiÀiÁVzÀÝgÉ; CxÀªÁ 
(©) C¸Àé¸ÀÜavÀÛ£ÁVzÀÝgÉ ªÀÄvÀÄÛ ¸ÀPÀëªÀÄ £ÁåAiÀiÁ®AiÀĪÀÅ ºÁUÉAzÀÄ ¤®ÄªÀÅ vÁ½ 
WÉÆÃ¶¹zÀÝgÉ; CxÀªÁ 
(¹) C«ªÀÄÄPÀÛ ¢ªÁ½AiÀiÁVzÀÝgÉ; CxÀªÁ 
(r) PÉÃAzÀæ ¸ÀPÁðgÀzÀ CxÀªÁ gÁdå ¸ÀPÁðgÀzÀ CxÀªÁ PÉÃAzÀæ ¸ÀPÁðgÀªÀÅ CxÀªÁ gÁdå 
¸ÀPÁðgÀªÀÅ ªÀiÁ°PÀvÀé ºÉÆA¢zÀ ¤PÁAiÀÄ CxÀªÁ ¤UÀªÀÄzÀ ¸ÉêɬÄAzÀ 
vÉUÉzÀĺÁPÀ®ànÖzÀÝgÉ CxÀªÁ ªÀeÁUÉÆArzÀÝgÉ; 
(E) ¸ÀévÀB DUÀ° CxÀªÁ ¥Á®ÄzÁgÀ£ÁVAiÀiÁUÀ° ¥ÀævÀåPÀëªÁV CxÀªÁ ¥ÀgÉÆÃPÀëªÁV, 
¥Áæ¢üPÁgÀzÀ DzÉñÀzÀ ªÀÄÆ®PÀ ªÀiÁrzÀ AiÀiÁªÀÅzÉà PÁAiÀÄðzÀ°è CxÀªÁ 
¥Áæ¢üPÁgÀzÉÆA¢UÉ CxÀªÁ CzÀgÀ C¢üãÀzÀ°è CxÀªÁ CzÀgÀ ªÀÄÆ®PÀ CxÀªÁ CzÀgÀ 
¥ÀgÀªÁV ªÀiÁrPÉÆAqÀ AiÀiÁªÀÅzÉà M¥ÀàAzÀzÀ°è CxÀªÁ ¤AiÉÆÃd£ÉAiÀİè AiÀiÁªÀÅzÉà 
µÉÃgÀ£ÀÄß CxÀªÁ »vÁ¸ÀQÛAiÀÄ£ÀÄß ºÉÆA¢zÀÝgÉ; CxÀªÁ 
 
 
7 
 
(J¥sï) ¥Áæ¢üPÁgÀzÀ ¥ÀgÀªÁV ¸ÀAzÁ¬ÄvÀ PÁ£ÀÆ£ÀÄ ªÀÈwÛzÁgÀ£ÁV ¤AiÉÆÃfvÀ£ÁV zÀÝgÉ CxÀªÁ 
¥Áæ¢üPÁgÀzÀ «gÀÄzÀÞ PÁ£ÀÆ£ÀÄ ªÀÈwÛzÁgÀ£ÁV ¤AiÉÆÃd£ÉAiÀÄ£ÀÄß M¦àPÉÆArzÀÝgÉ, 
- ¸ÀzÀ¸Àå£ÁUÀ®Ä CºÀð£ÁUÀvÀPÀÌzÀÝ®è. 
 
(5) ¥ÀjµÀvÀÄÛ, PÀ¤µÀ×¥ÀPÀë DgÀÄ wAUÀ¼ÀÄUÀ½UÉ MAzÀÄ ¨Áj ¸À¨sÉ ¸ÉÃgÀvÀPÀÌzÀÄÝ. ¸ÀPÁðgÉÃvÀgÀ 
¸ÀzÀ¸ÀågÀÄ ¸À¨sÉUÀ½UÉ ºÁdgÁUÀĪÀÅzÀPÉÌ ¤AiÀīĸÀ¯ÁzÀ G¥ÀªÉñÀ£À ±ÀÄ®Ì CxÀªÁ ¥ÀæªÁ¸À ¨sÀvÉå CxÀªÁ 
¢£À ¨sÀvÉåAiÀÄ£ÀÄß ºÉÆAzÀ®Ä CºÀðgÁVgÀvÀPÀÌzÀÄÝ. 
(6) PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥ÀjµÀvÀÄÛ ¸À®ºÁvÀäPÀ ¸ÀégÀÆ¥ÀzÁÝVgÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ PÀ£ÁðlPÀ 
gÁdåzÀ°è gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ PÀæªÀÄUÀ¼À£ÀÄß C£ÀĵÁ×£ÀUÉÆ ½¸ÀĪÀÅzÀPÁÌV PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ 
¥Áæ¢üPÁgÀPÉÌ ¸À®ºÉ ¤ÃqÀvÀPÀÌzÀÄÝ. 
4. PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀzÀ gÀZÀ£É. - (1) gÁdå ¸ÀPÁðgÀªÀÅ, gÁdå¥ÀvÀæzÀ°è 
C¢ü¸ÀÆZÀ£ÉAiÀÄ ªÀÄÆ®PÀ, ‚PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀ‛ JAzÀÄ PÀgÉAiÀįÁUÀĪ À MAzÀÄ 
¥Áæ¢üPÁgÀªÀ£ÀÄß gÀa¸À§ºÀÄzÀÄ. 
(2) ¥Áæ¢üPÁgÀªÀÅ, F C¢ü¤AiÀĪÀÄzÀ G¥À§AzsÀUÀ½UÉ M¼À¥ÀlÄÖ, C¢üPÁgÀUÀ¼ÉÆA¢UÉ, ZÀgÀ ªÀÄvÀÄÛ 
¹ÜgÀ JgÀqÀÄ ¸ÀéwÛ£À Ddð£ÉUÉ, zsÁgÀtPÉÌ ªÀÄvÀÄÛ «¯ÉUÉ ºÁUÀÆ PÀgÁgÀÄ ªÀiÁrPÉÆ¼Àî®Ä ªÉÄÃ¯É ºÉýzÀ 
ºÉ¸Àj£À ±Á±ÀévÀ GvÀÛgÁ¢üPÁgÀ ªÀÄvÀ ÄÛ ¸ÁªÀiÁ£Àå ªÉÆºÀgÀ£ÀÄß ºÉÆA¢gÀĪÀ MAzÀÄ ¤PÁAiÀĪÁVgÀvÀPÀÌzÀÄÝ 
ºÁUÀÆ ¸ÀzÀj ºÉ¸Àj¤AzÀ zÁªÉ ºÀÆqÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ zÁªÉUÉÆ¼ÀUÁUÀvÀPÀÌzÀÄÝ.  
(3) ¥Áæ¢üPÁgÀzÀ PÉÃAzÀæ PÀZÉÃjAiÀÄÄ ¨ÉAUÀ¼ÀÆgÀÄ £ÀUÀgÀzÀ°ègÀvÀPÀÌzÀÄÝ. 
5. PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀ .- PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀªÀÅ F 
ªÀÄÄA¢£À ¸ÀzÀ¸ÀågÀ£ÀÄß M¼ÀUÉÆArgÀvÀPÀÌzÀÄÝ: 
(J) ¸ÀPÁðgÀzÀ ªÀÄÄRå PÁAiÀÄðzÀ²ð CzsÀåPÀë 
(©) ¸ÁjUÉ E¯ÁSÉAiÀÄ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð G¥ÁzsÀåPÀë 
(¹) ¸ÀPÁðgÀzÀ C¥ÀgÀ ªÀÄÄRå PÁAiÀÄðzÀ²ð CxÀªÁ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, 
M¼ÁqÀ½vÀ E¯ÁSÉ 
¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(r) ¸ÀPÁðgÀzÀ C¥ÀgÀ ªÀÄÄRå PÁAiÀÄðzÀ²ð CxÀªÁ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, 
DyðPÀ E¯ÁSÉ 
¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(E) ¸ÀPÁðgÀzÀ C¥ÀgÀ ªÀÄÄRå PÁAiÀÄðzÀ²ð CxÀªÁ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, 
¯ÉÆÃPÉÆÃ¥ÀAiÉÆÃV, §AzÀgÀÄUÀ¼ÀÄ ªÀÄvÀÄÛ M¼À£ÁqÀÄ d® ¸ÁjUÉ E¯ÁSÉ 
¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(J¥sï) ¸ÀPÁðgÀzÀ C¥ÀgÀ ªÀÄÄRå PÁAiÀÄðzÀ²ð CxÀªÁ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, 
²PÀët E¯ÁSÉ 
¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(f) ¸ÀPÁðgÀzÀ ¥ÀæzsÁ£À PÁAiÀÄðzÀ²ð, UÁæ«ÄÃuÁ©üªÀÈ¢Þ ªÀÄvÀÄÛ ¥ÀAZÁAiÀÄvï 
gÁeï E¯ÁSÉ 
¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(JZï) ¸ÀPÁðgÀzÀ ¥Àæ zsÁ£À PÁAiÀÄðzÀ²ð, DgÉÆÃUÀå ªÀÄvÀÄÛ PÀÄlÄA§ PÀ¯Áåt 
E¯ÁSÉ 
¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(L) ¥ÉÆ°Ã¸ï ªÀĺÁ¤zÉÃð±ÀPÀ ªÀÄvÀÄÛ ªÀĺÁ ¤jÃPÀëPÀ ¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå 
(eÉ) PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀzÀ DAiÀÄÄPÀÛ ¸ÀzÀ¸Àå 
 
 
8 
 
(PÉ) C¥ÀgÀ DAiÀÄÄPÀÛ ¸ÀzÀ¸Àå 
PÁAiÀÄðzÀ²ð 
                        
6. PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀzÀ ¥ÀæPÁAiÀÄðUÀ¼ÀÄ. - ¥Áæ¢üPÁgÀªÀÅ F ªÀÄÄA¢£À 
¥ÀæPÁAiÀÄðUÀ¼À£ÀÄß ºÉÆA¢gÀvÀPÀÌzÀÄÝ, JAzÀgÉ:- 
(i) ¥ÀjuÁªÀÄPÁj gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¤ÃwUÀ¼À£ÀÄß gÀƦ¸ÀĪÀÅzÀÄ ºÁUÀÆ PÁ®PÁ®PÉÌ gÀ¸ÉÛ 
¸ÀÄgÀPÀëvÉUÉ ¸ÀA§A¢ü¹ zÀ ¥ÀjAiÉÆÃd£ÉUÀ¼À£ÀÄß, PÁAiÀÄðPÀæªÀÄUÀ¼À£ÀÄß ªÀÄvÀÄÛ ¹ÌêÀÄÄUÀ¼À£ÀÄß 
gÀƦ¸ÀĪÀÅzÀÄ ºÁUÀÆ CªÀÅUÀ¼À£ÀÄß eÁjUÉÆ½¸ÀĪÀÅzÀÄ; 
(ii) gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ PÀæªÀÄUÀ¼À£ÀÄß ( standards) ªÀÄvÀÄÛ PÁAiÀÄð«zsÁ£ÀUÀ¼À£ÀÄß 
¤AiÀīĸÀĪÀÅzÀÄ ªÀÄvÀÄÛ eÁjUÉÆ½¸ÀĪÀÅzÀÄ ºÁUÀÆ ¤AiÀīĸÀ¯ÁzÀ  PÀæªÀÄUÀ¼ÀÄ ªÀÄvÀÄÛ 
PÁAiÀÄð«zsÁ£ÀUÀ½UÀ£ÀĸÁgÀªÁV £ÀqÉzÀÄPÉÆ¼ÀÄîªÀÅzÀÄ CxÀªÁ £ÀqÉzÀÄPÉÆ¼ÀÄîªÀAvÉ 
ªÀiÁqÀĪÀÅzÀÄ; 
(iii) ¸ÁªÀiÁ£ÀåªÁV gÀ¸ÉÛUÀ¼À ¸ÀÆPÀÛ ªÀÄvÀÄÛ ¸ÀÄgÀQëvÀ §¼ÀPÉUÉ ¸ÀA§A¢ü¹zÀAvÉ ªÁºÀ£À ZÁ®PÀgÀÄ, 
ªÉÆÃmÁgÀÄ ¸ÀªÁgÀgÀÄ ªÀÄvÀÄÛ EvÀgÀ ¸ÁªÀðd¤PÀgÀ£ÀÄß ¸ÀIJPÀë vÀgÀ£ÁßV ªÀiÁqÀĪÀÅzÀ£ÀÄß 
M¼ÀUÉÆAqÀAvÉ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ CjªÀÅ PÁAiÀÄðPÀæªÀÄUÀ¼À£ÀÄß C£ÀĵÁ×£ÀUÉÆ½¸ÀĪÀÅzÀÄ; 
(iv) gÀ¸ÉÛ ¸ÀÄgÀPÀëvÉ PÀÄjvÀÄ ¸ÀA±ÉÆÃzsÀ£É £ÀqɸÀĪÀÅzÀÄ ºÁUÀÆ AiÉÆÃd£É, ¤Ãw ¸ÀA±ÉÆÃzsÀ£É 
ªÀÄvÀÄÛ C©üªÀÈ¢ÞUÁV gÀ¸ÉÛ C¥ÀWÁvÀUÀ½UÉ ¸ÀA§A¢ü¹zÀ ªÀiÁ»w ªÀÄvÀÄ Û CAQ-CA±ÀUÀ¼À 
ªÀiË®åªÀiÁ¥À£À ªÀiÁqÀĪÀÅzÀÄ; 
(v) gÀ¸ÉÛ ¸ÀÄgÀPÀëvÉUÉ ¸ÀA§A¢ü¹zÀAvÉ PÀvÀðªÀåUÀ¼À£ÀÄß ¤¨sÁ¬Ä¸ÀÄwÛgÀĪÀ J¯Áè Kd¤ìUÀ¼À ªÀÄvÀÄÛ 
¸ÀPÁðj E¯ÁSÉUÀ¼À ¥ÀæPÁAiÀÄðUÀ¼À£ÀÄß ¸ÀªÀÄ£ÀéAiÀÄUÉÆ½¸ÀĪÀÅzÀÄ; 
(vi) gÀ¸ÉÛ ¸ÀÄgÀPÀëvÉ ªÀÄvÀÄÛ ¸ÀAZÁgÀ ¤ªÀðºÀuÉ PÀÄjvÀAvÉ »vÁ¸ÀQÛ AiÀÄļÀî gÁ¶ÖçÃAiÀÄ ªÀÄvÀÄÛ 
CAvÀgÁ¶ÖçÃAiÀÄ Kd¤ìUÀ¼ÉÆA¢UÉ ¸ÀA¥ÀPÀð ¸Á¢ü¸ÀĪÀÅzÀÄ; 
(vii) C¥ÀWÁvÀ £ÀqÉAiÀÄĪÀ ¸ÀܼÀzÀ°è gÀPÀëuÁ PÁAiÀiÁðZÀgÀuÉUÁV PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ 
¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀzÀ (PÉJ¸ïDgïJ¸ïJ) ªÀÄÄAzÁ¼ÀvÀézÀ°è ¸Àé -¸ÀºÁAiÀÄ UÀÄA¥ÀÄUÀ¼À£ÀÄß 
gÀƦ¸ÀĪÀÅzÀÄ; 
(viii) ¤¢ü ¤ªÀðºÀuÉ; 
(ix) gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¹ÌêÀÄÄUÀ¼ÀÄ ªÀÄvÀÄÛ PÁAiÀÄðPÀæªÀÄUÀ¼À C£ÀĵÁ×£ÀPÁÌV ªÉZÀѪÀ£ÀÄß ªÀÄAdÆgÀÄ 
ªÀiÁqÀĪÀÅzÀÄ; 
(x) gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥ÀjAiÉÆÃd£ÉUÀ½UÁV ªÀÄvÀÄÛ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÉUÉ ¸ÀA§A¢ü¹zÀ ¸À®PÀgÀuÉUÀ¼ÀÄ 
ªÀÄvÀÄÛ ¸ÁzsÀ£ÀUÀ¼À RjâUÁV ªÀÄvÀÄÛ C¼ÀªÀrPÉUÁV ªÉZÀѪÀ£ÀÄß ªÀÄAdÆgÀÄ ªÀiÁqÀĪÀÅzÀÄ; 
(xi) gÀ¸ÉÛ ¸ÀÄgÀPÀëvÉUÉ ¸ÀA§A¢ü¹zÀ «µÀAiÀÄUÀ¼À£ÀÄß PÀÄjvÀ CzsÀåAiÀÄ£ÀUÀ¼ÀÄ, ¥ÀjAiÉÆÃd£ÉUÀ¼ÀÄ 
ªÀÄvÀÄÛ ¸ÀA±ÉÆÃzsÀ£ÉAiÀÄ£ÀÄß £ÀqɸÀĪÀÅzÀPÁÌV ªÉZÀѪÀ£ÀÄß ªÀÄAdÆgÀÄ ªÀiÁqÀĪÀÅzÀÄ; 
(xii) zÉÊ»PÀ CxÀªÁ ªÀiÁ£À¹PÀ DWÁvÀ -PÁ¼Àf ( trauma-care) PÁAiÀÄðPÀæªÀÄUÀ½UÉ 
CxÀªÁ PÁAiÀÄðZÀlĪÀnPÉUÀ½UÉ ªÉZÀѪÀ£ÀÄß ªÀÄAdÆgÀÄ ªÀiÁqÀĪÀÅzÀÄ; 
(xiii) ¥Áæ¢üPÁgÀzÀ DqÀ½vÁvÀäPÀ ªÉZÀѪÀ£ÀÄß ªÀÄAdÆgÀÄ ªÀiÁqÀĪÀÅzÀÄ; 
(xiv) gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ PÀæªÀÄUÀ½UÉ ¸ÀA§A¢ü¹zÀ «µÀAiÀÄUÀ½UÉ ¸ÀA§A¢ü¹zÀ ªÉZÀѪÀ£ÀÄß ªÀÄAdÆgÀÄ 
ªÀiÁqÀĪÀÅzÀÄ; 
 
 
9 
 
(xv) F C¢ü¤Ai ÀĪÀÄzÀ GzÉÝñÀUÀ½UÉ ¸ÀA§A¢ü¹zÀAvÉ ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ EvÀgÀ 
¥ÀæPÁAiÀÄðUÀ¼À£ÀÄß ¤ªÀð»¸ÀĪÀÅzÀÄ; 
(xvi) ¥Éưøï E¯ÁSÉAiÀÄ ªÀÄÄSÁAvÀgÀ ¸ÀªÀÄUÀæ gÀ¸ÉÛ C¥ÀWÁvÀ zÀvÁÛA±ÁzsÁjvÀ ¤ªÀðºÀuÁ 
ªÀåªÀ¸ÉÜAiÀÄ£ÀÄß ¸Áܦ¸ÀĪÀÅzÀÄ ªÀÄvÀÄÛ ¤ªÀð»¸ÀĪÀÅzÀÄ; 
(xvii) QæAiÀiÁ AiÉÆÃd£ÉAiÀÄ C£ÀÄ µÁ×£ÀªÀ£ÀÄß RavÀ¥Àr¹PÉÆ¼ÀÄîªÀÅzÀÄ ºÁUÀÆ Erà »vÁ¸ÀPÀÛ 
E¯ÁSÉUÀ¼À JAzÀgÉ ¯ÉÆÃPÉÆÃ¥ÀAiÉÆÃV, §AzÀgÀÄ ªÀÄvÀÄÛ M¼À£ÁqÀÄ d®¸ÁjUÉ E¯ÁSÉ, 
¥ÀAZÁAiÀÄvï gÁeï EAf¤AiÀÄjAUï E¯ÁSÉ, ¥Éưøï, ¸ÁjUÉ, ²PÀët, DgÉÆÃUÀå, 
£ÀUÀgÁ©üªÀÈ¢Þ, C§PÁj ªÀÄÄAvÁzÀAxÀ E¯ÁSÉUÀ¼À ªÀÄÆ®PÀ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÉ PÀÄjvÀ ªÀiÁ£Àå 
¸ÀªÉÇÃðZÀÑ £ÁåAiÀiÁ®AiÀÄ ¸À«ÄwAiÀÄ ¤zÉÃð±À£ÀUÀ½UÀ£ÀĸÁgÀªÁV PÁ®PÁ®PÉÌ CzÀ£ÀÄß 
¥ÀjµÀÌj¸ÀĪÀÅzÀÄ;  
(xviii) gÀ¸ÉÛ ¸ÀÄgÀPÀëvÉ PÀÄjvÀ ªÀiÁ£Àå ¸ÀªÉÇÃðZÀÑ £ÁåAiÀiÁ®AiÀÄ ¸À«ÄwAiÉÆA¢UÉ ¸ÀA¥ÀPÀð 
¸Á¢ü¸ÀĪÀÅzÀÄ ªÀÄvÀÄÛ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÉ PÀÄjvÀ ªÀiÁ£Àå  ¸ÀªÉÇÃðZÀÑ £ÁåAiÀiÁ®AiÀÄ ¸À«ÄwAiÀÄÄ 
PÀgÉAiÀÄĪÀ J¯Áè ¸À¨sÉUÀ½UÉ CxÀªÁ ¥Àj²Ã®£Á ¸À¨sÉUÀ½UÉ ºÁdgÁUÀĪÀÅzÀÄ ºÁUÀÆ gÀ¸ÉÛ 
¸ÀÄgÀPÀëvÉ PÀÄjvÀ ªÀiÁ£Àå ¸ÀªÉÇÃðZÀÑ £ÁåAiÀiÁ®AiÀÄ ¸À«ÄwAiÀÄÄ ¤ÃqÀĪÀ J®è CAxÀ 
¤zÉÃð±À£ÀUÀ¼À C£ÀÄ¥Á®£ÉUÉ PÉüÀĪÀ J¯Áè CAxÀ ªÀiÁ»w CxÀªÁ ª ÀgÀ¢UÀ¼ÀÄ CxÀªÁ 
ZÀZÉð CxÀªÁ CAQ -CA±ÀUÀ¼ÀÄ CxÀªÁ zÁR¯ÉUÀ¼ÀÄ, ªÀÄÄAvÁzÀªÀ£ÀÄß MzÀV¸ÀĪÀÅzÀÄ. 
J®è »vÁ¸ÀPÀÛ E¯ÁSÉUÀ¼ÀÄ ªÀiÁ£Àå ¸ÀªÉÇÃðZÀÑ £ÁåAiÀiÁ®AiÀÄ ¸À«ÄwAiÀÄ J®è 
¤zÉÃð±À£ÀUÀ¼À£ÀÄß PÀqÁØAiÀĪÁV ( invariably) C£ÀĵÁ×£ÀUÉÆ½¸ÀvÀPÀÌzÀÄÝ ºÁUÀÆ 
¤AiÀīĸÀ¯ÁzÀ CªÀ¢ü AiÉÆ¼ÀUÉ ªÀiÁ£Àå ¸ÀªÉÇÃðZÀÑ £ÁåAiÀiÁ®AiÀÄ ¸À«ÄwAiÀÄÄ PÉüÀĪÀ 
J¯Áè zÀvÁÛA±À CxÀªÁ ªÀiÁ»w zÁR¯ÉUÀ¼À£ÀÄß ¸ÀºÀ MzÀV¸ÀĪÀÅzÀÄ; ªÀÄvÀÄÛ 
(xix) gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ PÀæªÀÄUÀ¼À C£ÀĵÁ×£ÀzÀ GzÉÝñÀPÁÌV «±ÉõÀ eÁj PÀæªÀÄUÀ¼À£ÀÄß ( drives) 
¤ªÀð»¸ÀĪÀ C¢üPÁgÀªÀ£ÀÄß »vÁ¸ÀPÀÛ E¯ÁSÉUÀ¼À ªÀÄÄRå¸ÀÜgÀÄ ºÉÆA¢gÀĪÀÅzÀÄ. 
7. ¸À¨sÉUÀ¼ÀÄ. - (1) PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀ ªÀÄvÀÄÛ f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ 
¸À«ÄwUÀ¼ÀÄ, ¥Áæ¢üPÁgÀzÀ CxÀªÁ ¸ÀAzÀ¨sÁð£ÀĸÁgÀªÁV f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¸À«ÄwAiÀÄ CzsÀåPÀëgÀÄ, 
¤zsÀðj¸À§ºÀÄzÁzÀ CAxÀ ¸ÀªÀÄAiÀÄPÉÌ ªÀÄvÀÄÛ ¸ÀܼÀzÀ°è ¸À¨sÉ ¸ÉÃgÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ ¸À¨sÉUÀ¼À°è 
ªÀåªÀºÀj¸À¨ÉÃPÁzÀAxÀ «µÀAiÀÄUÀ½UÉ ¸ÀA§A¢ü¹zÀAvÉ «¤AiÀĪÀÄUÀ¼À ªÀÄÆ®PÀ gÀa¸À§ºÀÄzÁzÀ CAxÀ 
¥ÀæQæAiÀiÁ ¤AiÀĪÀÄUÀ¼À£ÀÄß ¥Á°¸ÀvÀPÀÌzÀÄÝ. 
 (2) ¥Áæ¢üPÁgÀzÀ ¥ÀæwAiÉÆAzÀÄ ¸À¨sÉAiÀÄ CzsÀåPÀëvÉAiÀÄ£ÀÄß CzsÀå PÀë CxÀªÁ DvÀ£À UÉÊgÀĺÁdjAiÀİè, 
G¥ÁzsÀåPÀë CxÀªÁ ¸ÀAzÀ¨sÁð£ÀĸÁgÀªÁV G¥À¹ÜvÀjgÀĪÀ ¸ÀzÀ¸ÀågÀÄ DAiÉÄÌ ªÀiÁrzÀ M§â ¸ÀzÀ¸Àå£ÀÄ 
ªÀ»¸ÀÀvÀPÀÌzÀÄÝ. 
 (3) ¥Áæ¢üPÁgÀªÀÅ PÀ¤µÀ×¥ÀPÀë ªÀÄÆgÀÄ wAUÀ½UÉÆªÉÄä  ¸À¨sÉ ¸ÉÃgÀvÀPÀÌzÀÄÝ. 
 (4) ¥Áæ¢üPÁgÀzÀ ¸À¨sÉAiÀÄ UÀt¥ÀÆwð (PÉÆÃgÀA) LzÀÄ DVgÀvÀPÀÌzÀÄÝ. 
8. ªÀåªÀºÁgÀ ¤ªÀðºÀuÉ.- ¥Áæ¢üPÁgÀªÀÅ ¤zsÀðj¸À¨ÉÃPÁzÀ ¥ÀæwAiÉÆAzÀÄ «µÀAiÀĪÀ£ÀÄß, 
G¥À¹ÜvÀjgÀĪÀ ¸ÀzÀ¸ÀågÀ §ºÀĪÀÄvÀzÀ ¤tðAiÀÄPÀÌ£ÀĸÁgÀªÁV, ¥Áæ¢üPÁgÀzÀ ¸À¨sÉUÀ¼À°è ¥ÀjUÀt¸ÀvÀPÀÌzÀÄÝ 
ªÀÄvÀÄÛ ¸ÀAzÀ¨sÁð£ÀĸÁgÀªÁV ¤ªÀð»¸ÀvÀPÀÌzÀÄÝ. 
 
9. SÁ° ¸ÁÜ£ÀUÀ¼ÀÄ, EvÁå¢ ¥Áæ¢üPÁgÀzÀ ªÀåªÀºÀgÀuÉUÀ¼À£ÀÄß C¹AzsÀÄUÉÆ½¸ÀĪÀAw®è. - ¥Áæ¢üPÁgÀzÀ 
AiÀiÁªÀÅzÉà PÀæªÀĪÀ£ÀÄß CxÀªÁ ªÀåªÀºÀgÀuÉUÀ¼À£ÀÄß, AiÀiÁªÀÅzÉà SÁ°¸ÁÜ£À«gÀĪÀ CxÀªÁ ¥Áæ¢üPÁgÀzÀ 
gÀZÀ£ÉAiÀİè£À zÉÆÃµÀzÀ PÁgÀt ªÀiÁvÀæ¢AzÀ¯Éà ¥Àæ²ß¸ÀvÀPÀÌzÀÝ®è CxÀªÁ C¹AzsÀÄUÉÆ½¸ÀvÀPÀÌzÀÝ®è. 
 
 
 
10 
 
10. gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ DAiÀÄÄPÀÛ. - ¸ÁjUÉ ªÀÄvÀÄÛ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ DAiÀÄÄPÀÛ£ÀÄ PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ 
¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀzÀ DAiÀÄÄPÀÛ£ÀÄ ¸ÀºÀ DVgÀvÀPÀÌzÀÄÝ. C¥ÀgÀ DAiÀÄÄPÀÛ£ÀÄ ¥Áæ¢üPÁgÀzÀ C¥ÀgÀ 
DAiÀÄÄPÀÛ£ÁVgÀvÀPÀÌzÀÄÝ.  
 
11. ¥Áæ¢üPÁgÀzÀ DqÀ½vÁvÀäPÀ ªÀÄÄRå¸ÀÜ.- PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀzÀ DAiÀÄÄPÀÛ£ÀÄ, 
¥Áæ¢üPÁgÀzÀ ¥ÀæPÁAiÀÄ𠤪ÀðºÀuÉUÁV DqÀ½vÁvÀäPÀ ªÀÄÄRå¸ÀÜ£ÁVgÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ C¥ÀgÀ DAiÀÄÄPÀÛ£ÀÄ 
DvÀ¤UÉ £ÉgÀªÁUÀvÀPÀÌzÀÄÝ. 
 
12. ¤¢üAiÀÄ ¸ÁÜ¥À£É. -  (1) ¥Áæ¢üPÁgÀzÀ  gÀZÀ£ÉAiÀÄ vÀgÀĪÁAiÀÄ, MAzÀÄ ªÀµÀðzÀ M¼ÀUÁV, 
‘PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¤¢ü’ JAzÀÄ PÀgÉAiÀįÁUÀĪÀ MAzÀÄ ¤¢üAiÀÄ£ÀÄß ¸Áܦ¸ÀvÀPÀÌzÀÄÝ. 
(2) F ªÀÄÄA¢£ÀªÀÅUÀ¼À£ÀÄß ¤¢üUÉ dªÉÄ ªÀiÁqÀvÀPÀÌzÀÄÝ:- 
(J) gÁdå ¸ÀPÁðgÀªÀÅ ¤ÃrzÀ C£ÀÄzÁ£ÀUÀ¼ÀÄ, ¸Á®UÀ¼ÀÄ, PÉÆqÀÄUÉUÀ¼ÀÄ CxÀªÁ 
ªÀÄÄAUÀqÀUÀ¼ÀÄ; 
(©) PÉÃAzÀæ ¸ÀPÁðgÀªÀÅ ¤ÃrzÀ C£ÀÄzÁ£ÀUÀ¼ÀÄ, ¸Á®UÀ¼ÀÄ, PÉÆqÀÄUÉUÀ¼ÀÄ CxÀªÁ 
ªÀÄÄAUÀqÀUÀ¼ÀÄ; 
(¹) ¸ÁªÀðd¤PÀ ªÀÄvÀÄÛ SÁ¸ÀV ¸ÀA¸ÉÜUÀ¼ÀÄ CxÀªÁ ¸ÀAWÀl£ÉUÀ¼ÀÄ ¤ÃrzÀ PÉÆqÀÄUÉUÀ¼ÀÄ; 
(r) 30£Éà ¥ÀæPÀgÀtzÀ CrAiÀÄ°è ¸ÀAUÀ滹zÀ gÁf ±ÀÄ®Ì; ªÀÄvÀÄÛ 
(E) ¸Áämïð PÁqïðUÀ¼À£ÀÄß ¤ÃqÀĪÀ ªÀÄÆ®PÀ ¸ÀAUÀ滹zÀ ±ÀÄ®ÌzÀ ªÉÆvÀÛ;   
1                                  1 
- EªÀÅUÀ¼À£ÀÄß gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¤¢üUÉ dªÉÄ ªÀiÁqÀvÀPÀÌzÀÄÝ. 
(3) gÁdå ¸ÀPÁðgÀªÀÅ, ªÉÆÃmÁgÀÄ ªÁºÀ£ÀUÀ¼À C¢ü¤AiÀĪÀÄ, 1988gÀ (1988gÀ PÉÃAzÀæ 
C¢ü¤AiÀĪÀÄ, 59) 200£Éà ¥ÀæPÀgÀtzÀ CrAiÀÄ°è »A¢£À ªÀµÀðzÀ°è ¸ÀAUÀ滹zÀ gÁf ±ÀÄ®ÌzÀ ±ÉÃPÀqÁ 
LªÀvÀÛPÉÌ ¸ÀªÀÄ£ÁzÀ ªÉÆvÀÛªÀ£ÀÄß ¥ÀæwªÀµÀ𠤢üUÉ ¤ÃqÀvÀPÀÌzÀÄÝ. 
(4) ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ EvÀgÀ ¤¢üAiÀÄ ªÀÄÆ®UÀ¼ÀÄ. 
1.  2023ರ           29      27.07.2023                         . 
13. G¥ÀPÀgÀªÀ£ÀÄß «¢ü¸ÀĪÀÅzÀÄ ªÀÄvÀÄÛ ¸ÀAUÀ滸ÀĪÀÅzÀÄ. - (1) ªÁºÀ£À £ÉÆÃAzÀt ¸ÀªÀÄAiÀÄzÀ°,è 
gÁdå ¸ÀPÁðgÀªÀÅ C¢ü¸ÀÆa¸À§ºÀÄzÁzÀ CAxÀ zÀgÀzÀ°è, 1[XXX]1 KPÀPÁ°PÀ G¥ÀPÀgÀªÀ£ÀÄß «¢ü¸ÀvÀPÀÌzÀÄÝ 
ªÀÄvÀÄÛ ¸ÀAUÀ滸ÀvÀPÀÌzÀÄÝ. ¨ÉÃgÉ ¨ÉÃgÉ ªÀUÀðzÀ ªÉÆÃmÁgÀÄ ªÁºÀ£ÀUÀ½UÁV ¨ÉÃgÉ ¨ÉÃgÉ zÀgÀUÀ¼À£ÀÄß 
«¢ü¸À§ºÀÄzÀÄ. 
(2) (1)£Éà G¥À¥ÀæPÀgÀtzÀ CrAiÀÄ°è ºÉÆgÀr¹zÀ ¥ÀæwAiÉÆAzÀÄ C¢ü¸ÀÆZÀ£ÉAiÀÄ£ÀÄß gÁdå 
«zsÁ£ÀªÀÄAqÀ®zÀ ¥ÀæwAiÉÆAzÀÄ ¸ÀzÀ£ÀzÀ ªÀÄÄAzÉ ªÀÄAr¸ÀvÀPÀÌzÀÄÝ.  
(3) £ÉÆÃAzÀt ¥Áæ¢üPÁgÀªÀÅ, £ÉÆÃAzÀt ¸À ªÀÄAiÀÄzÀ°è ºÁUÉ «¢ü¹zÀ G¥ÀPÀgÀªÀ£ÀÄß 
¸ÀAUÀ滸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ jÃwAiÀİè CzÀ£ÀÄß PÀ£ÁðlPÀ gÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ 
¤¢üUÉ EgÀ¸Á®Ä (remit) ªÀiÁqÀvÀPÀÌzÀÄÝ.  
       6                               6                         
14. ¤¢üAiÀÄ£ÀÄß ¤»vÀUÉÆ½¸ÀĪÀÅzÀÄ ªÀÄvÀÄÛ ¤ªÀð»¸ÀĪÀÅzÀÄ. - (1) ¤¢üAiÀÄ£ÀÄß ¥Áæ¢üPÁgÀzÀ°è 
¤»vÀUÉÆ½¸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ CzÀ£ÀÄß ¥Áæ¢üPÁgÀªÀÅ ¤ªÀð»¸ÀvÀPÀÌzÀÄÝ. 
 
 
11 
 
(2) ¥Áæ¢üPÁgÀªÀÅ, ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ jÃwAiÀİè CzÀgÀ°è ¤»vÀUÉÆ½¹zÀ ¤¢üAiÀÄ£ÀÄß 
¤ªÀð»¸ÀvÀPÀÌzÀÄÝ. 
(3) 1[                                             
                                   1 ªÀÄvÀÄÛ SÁvÉAiÀÄ£ÀÄß ¥Áæ¢üPÁgÀªÀÅ 
¤zsÀðj¸À§ºÀÄzÁzÀAxÀ jÃwAiÀİè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ DAiÀÄÄPÀÛ£ÀÄ ªÀÄvÀÄÛ C¥ÀgÀ DAiÀÄÄPÀÛ£ÀÄ dAnAiÀiÁV 
¤ªÀð»¸ÀvÀPÀÌzÀÄÝ. 
1. 2023ರ           29      27.07.2023                              . 
15. ¤¢üAiÀÄ §¼ÀPÉ. - ¤¢üAiÀÄ£ÀÄß F ªÀÄÄA¢£À J®è CxÀªÁ AiÀiÁªÀÅzÁzÀgÀÆ MAzÀÄ 
GzÉÝñÀUÀ½UÉ G¥ÀAiÉÆÃV¸ÀvÀPÀÌzÀÄÝ, JAzÀgÉ:- 
(J) gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ PÁAiÀÄðPÀæªÀÄUÀ¼ÀÄ; 
(©) gÀ¸ÉÛ ¸ÀÄgÀPÀëvÉUÉ ¸ÀA§A¢ü¹zÀ eÁUÀÈw PÁAiÀÄðPÀæªÀÄUÀ¼ÀÄ; 
(¹) gÀ¸ÉÛ ¸ÀÄgÀPÀëvÉUÉ ¸ÀA§A¢ü¹zÀ ¸À®PÀgÀuÉUÀ¼À Rjâ; 
(r) ¥ÀjAiÉÆÃd£ÉUÀ¼ÀÄ, vÀgÀ¨ÉÃwUÀ¼À£ÀÄß PÀÄjvÀ C£ÀÄªÉÆÃ¢vÀ CzsÀåAiÀÄ£ÀUÀ½UÉ ¤¢ü MzÀV¸À®Ä; 
(E) zÉÊ»PÀ CxÀªÁ ªÀiÁ£À¹PÀ DWÁvÀ -PÁ¼Àf (trauma-care) PÁAiÀÄðPÀæªÀÄUÀ¼ÀÄ ªÀÄvÀÄÛ 
vÀvÀìA§A¢ü PÁAiÀÄðZÀlĪÀnPÉUÀ¼ÀÄ; 
(J¥sï) ¥Áæ¢üPÁgÀzÀ DqÀ½vÁvÀäPÀ ªÉZÀÑUÀ¼ÀÄ; 
(f) ¥Áæ¢üPÁgÀªÀÅ ¸ÀÆPÀÛªÉAzÀÄ ¨sÁ«¸À§ºÀÄzÁzÀAxÀ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÉUÉ ¸ÀA§A¢ü¹zÀ «µÀAiÀÄUÀ¼À 
ªÉÄð£À ªÉZÀÑ; ªÀÄvÀÄÛ 
(ºÉZï) ¤AiÀīĸÀ§ºÀÄzÁzÀ AiÀiÁªÀÅzÉà EvÀgÀ GzÉÝñÀ. 
16. C¥ÀWÁvÀUÀ¼À PÁgÀtUÀ¼À£ÀÄß ¤ªÁj¸À®Ä DzÉò¸ÀĪÀ C¢üPÁgÀ. -  (1)  vÀvÁÌ®zÀ°è 
eÁjAiÀİègÀĪÀ AiÀiÁªÀÅzÉà EvÀgÀ PÁ£ÀƤ£À°è K£Éà EzÀÝgÀÆ, AiÀiÁªÉǧ⠪ÀåQÛAiÀÄ ªÀÄÆ®PÀ CxÀªÁ 
C£ÀåxÁ jÃwAiÀÄ°è ¸À°è¹zÀ zÀÆgÀÄ CxÀªÁ ªÀgÀ¢AiÀÄ DzsÁgÀzÀ ªÉÄÃ¯É ¥Áæ¢üPÁgÀPÉÌ,- 
(J) ¸ÁªÀðd¤PÀ gÀ¸ÉÛAiÀİè AiÀiÁªÉǧ⠪ÀåQÛ CxÀªÁ ªÀåQÛUÀ¼À PÀÈvÀåªÀÅ; CxÀªÁ 
(©) AiÀiÁªÀÅzÉà ªÀÄ£ÀßuÉ ¥ÀqÉzÀ DqÀ½vÁvÀäPÀ ¥Áæ¢üPÁgÀzÀ C£ÀÄªÉÆÃzÀ£É E®èzÉ ¸ÁªÀðd¤PÀ 
gÀ¸ÉÛAiÀİè PÀªÀiÁ£ÀÄUÀ¼ÀÄ, ¨Áå£ÀgïUÀ¼ÀÄ, §mÉÖ ªÉÄïÁáªÀtÂUÀ¼ÀÄ, mÉAlÄUÀ¼ÀÄ, 
¥ÉAqÁ®ÄUÀ¼ÀÄ, PÀA§UÀ¼ÀÄ, ªÉâPÉUÀ¼ÀÄ, ¨sÁµÀt ªÉâPÉUÀ¼ÀÄ, ¥ÀæwªÉÄUÀ¼ÀÄ, ¸ÁägÀPÀUÀ¼ÀÄ 
ªÀÄvÀÄÛ CAvÀºÀĪÉà EvÀgÀ ¤«ÄðwUÀ¼À£ÀÄß M¼ÀUÉÆAqÀAvÉ AiÀiÁªÀÅzÉà ªÁºÀ£À, ¥ÁætÂ, 
¤«ÄðwAiÀÄ£ÀÄß Ej¹gÀĪÀÅzÀÄ CxÀªÁ ¤°è¹gÀĪÀÅzÀÄ; CxÀªÁ 
(¹) ¸ÁªÀðd¤PÀ gÀ¸ÉÛAiÀÄ°è ¥ÁætÂUÀ¼À CxÀªÁ ªÁºÀ£ÀUÀ¼À ZÀ®£ÀªÀ®£ÀªÀÅ; CxÀªÁ 
(r)  ¸ÁªÀðd¤PÀ gÀ¸ÉÛAiÀÄ ¸À«ÄÃ¥ÀzÀ°ègÀĪÀ AiÀiÁªÀÅzÉà ªÀÄgÀ, ¤«Äðw CxÀªÁ ¤«Äð¹zÀ 
PÀlÖqÀªÀÅ; CxÀªÁ 
(E) ¸ÁªÀðd¤PÀ gÀ¸ÉÛAiÀÄ ¸À«ÄÃ¥ÀzÀ°ègÀĪÀ AiÀiÁªÀÅzÉà PÀlÖqÀzÀ CxÀªÁ DªÀgÀtzÀ ¥ÀæªÉñÀ 
ªÀÄvÀÄÛ ¤UÀðªÀÄ£ÀªÀÅ, 
- C¥ÀWÁvÀUÀ¼À£ÀÄßAlÄ ªÀiÁqÀĪÀ CxÀªÁ ¸ÀAZÁgÀzÀ ªÀÄÄPÀÛ ºÀj«UÉ CqÀZÀuÉAiÀÄ£ÀÄßAlÄ ªÀiÁqÀĪÀ 
CxÀªÁ AiÀiÁªÀÅzÉà ªÁºÀ£À ZÁ®PÀ£À UÀªÀÄ£ÀªÀ£ÀÄß ¨sÀAUÀUÉÆ½¸ÀĪÀ CxÀªÁ zÀȶÖUÉ CqÀZÀuÉAiÀÄÄAlÄ 
 
 
12 
 
ªÀiÁqÀĪÀ jÃwAiÀİèzÉ JAzÀÄ ªÀÄ£ÀªÀjPÉAiÀiÁzÀ°è, PÀ£ÁðlPÀ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¥Áæ¢üPÁgÀzÀ  DAiÀÄÄPÀÛgÀÄ, 
CzÀgÀ PÁgÀtUÀ¼À£ÀÄß zÁR°¹zÀ £ÀAvÀgÀ, ¸ÁªÀiÁ£Àå CxÀªÁ «±ÉõÀ DzÉñÀzÀ ªÀÄÆ®PÀ ¸ÀA§AzsÀ¥ÀlÖ 
ªÀåQÛUÉ vÁ£ÀÄ CªÀ±ÀåªÉAzÀÄ ¥ÀjUÀt¸À§ºÀÄzÁzÀAvÉ JgÀqÀÄ wAUÀ¼À M¼ÀUÁV CAxÀ PÀæªÀÄUÀ¼À£ÀÄß 
vÉUÉzÀÄPÉÆ¼Àî®Ä ¤zÉÃð²¸À§ºÀÄzÀÄ ªÀÄvÀÄÛ CAxÀ ªÀåQÛAiÀÄÄ ¥Áæ¢üP ÁgÀªÀÅ ¤¢ðµÀÖ¥Àr¸À§ºÀÄzÁzÀ CAxÀ 
¸ÀªÀÄAiÀÄzÉÆ¼ÀUÉ ¤zÉÃð±À£ÀªÀ£ÀÄß ¥Á°¸À®Ä §zÀÞ£ÁVgÀvÀPÀÌzÀÄÝ. 
(2) (1)£Éà G¥À¥ÀPÀæPÀgÀtzÀ°è K£Éà EzÀÝgÀÆ, vÀÄvÀÄð ¸ÀAzÀ¨sÀðzÀ°è, PÀ£ÁðlPÀ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ 
¥Áæ¢üPÁgÀzÀ DAiÀÄÄPÀÛ£ÀÄ, C¥ÀWÁvÀªÀ£ÀÄß CxÀªÁ ¸ÀAzÀ¨sÁð£ÀĸÁgÀ CqÀZÀuÉAiÀÄ£ÀÄß vÀqÉAiÀÄ®Ä 
CªÀ±Àå«gÀ§ºÀÄzÁzÀ CAxÀ PÀæªÀĪÀ£ÀÄß vÉUÉzÀÄPÉÆ¼ÀÀÄzÀÄ ªÀÄvÀÄÛ ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ jÃwAiÀİè 
CzÀPÉÌ dªÁ¨ÁÝgÀ£ÁzÀ ªÀåQÛ¬ÄAzÀ CzÀgÀ ªÉZÀѪÀ£ÀÄß ªÀ¸ÀÆ®Ä ªÀiÁqÀ§ºÀÄzÀÄ. 
 17. PÁªÀÄUÁjUÀ¼À£ÀÄß PÉÊUÉÆ¼Àî®Ä DzÉò¸ÀĪÀ C¢üPÁgÀ. - (1) vÀvÁÌ®zÀ°è eÁjAiÀİègÀĪÀ 
AiÀiÁªÀÅzÉà EvÀgÀ PÁ£ÀƤ£À°è K£Éà EzÀÝgÀÆ, ¸ÁªÀðd¤PÀ gÀ¸ÉÛAiÀÄ°è ¸ÀÄgÀPÀëvÉAiÀÄ£ÀÄß PÁ¥ÁqÀ®Ä CAxÀ 
gÀ¸ÉÛAiÀİè AiÀiÁªÀÅzÉà PÁªÀÄUÁj CxÀªÁ ¸ÀÄzsÁgÀuÉAiÀÄ£ÀÄß PÉÊUÉÆ¼ÀÄîªÀÅzÀÄ CªÀ±ÀåªÉAzÀÄ ¥Áæ¢üPÁgÀªÀÅ 
¥ÀjUÀt¹zÀgÉ, ºÁUÉ DzÉò¸ÀĪÀÅz ÀÄ ¥Áæ¢üPÁgÀPÉÌ PÁ£ÀÆ£ÀĸÀªÀÄävÀªÁVgÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ ¥Áæ¢üPÁgÀªÀÅ 
¤¢ðµÀÖ¥Àr¸À§ºÀÄzÁzÀ CAxÀ PÁªÀÄUÁjUÀ¼À£ÀÄß CxÀªÁ ¸ÀÄzsÁgÀuÉUÀ¼À£ÀÄß CAxÀ ¸ÀªÀÄAiÀÄzÉÆ¼ÀUÉ 
PÉÊUÉÆ¼Àî®Ä ¥ÀæwAiÉÆAzÀÄ ¸ÀA§AzsÀ¥ÀlÖ gÁdå ¸ÀPÁðj E¯ÁSÉ CxÀªÁ ¸ÀܽÃAiÀÄ ¥Áæ¢üPÁgÀ CxÀªÁ 
AiÀiÁªÀÅzÉà EvÀgÀ ¥Áæ¢üPÁgÀªÀÅ, §zÀÞªÁVgÀvÀPÀÌzÀÄÝ: 
 ¥ÀgÀAvÀÄ, PÀ£ÁðlPÀ ºÉzÁÝj C¢ü¤AiÀĪÀÄ, 1964gÀ (1964gÀ PÀ£ÁðlPÀ C¢ü¤AiÀĪÀÄ 44) 
CrAiÀİè UÉÆvÀÄÛ¥Àr¹zÀ ¸ÀA§AzsÀ¥ÀlÖ PÉëÃvÀæzÀ ºÉzÁÝj ¥Áæ¢üPÁgÀzÉÆA¢UÉ ¥ÀƪÀð ¸ÀªÀiÁ¯ÉÆÃZÀ£É 
£ÀqɹzÀ ºÉÆgÀvÀÄ, F G¥À¥ÀæPÀgÀtzÀ CrAiÀİè AiÀiÁªÀÅzÉà DzÉñÀªÀ£ÀÄß, ¸ÀzÀj C¢ü¤AiÀĪÀÄzÀ 
CrAiÀÄ°è ºÁUÉAzÀÄ WÉÆÃ¶vÀªÁzÀ AiÀiÁªÀÅzÉà ºÉzÁÝjAiÀÄ ¸ÀA§AzsÀzÀ°è ºÉÆgÀr¸ÀvÀPÀÌzÀÝ®è. 
 1[(2)  6                                           
                                                    
                                               1 
1. 2023ರ           29      27.07.2023                              . 
 18. ªÉZÀѪÀ£ÀÄß ªÀ¸Àư ªÀiÁqÀĪÀ C¢üPÁgÀ. - AiÀiÁªÉǧ⠪ÀåQÛAiÀÄÄ, 1[16£Éà ¥ÀæPÀgÀtzÀ]1 CrAiÀİè 
eÁj ªÀiÁqÀ¯ÁzÀ °TvÀ DzÉñÀªÀ£ÀÄß wj¸ÀÌj¹zÀgÉ CxÀªÁ DzÉñÀªÀ£ÀÄß ¥Á°¸À®Ä «¥sÀ®£ÁzÀgÉ, 
¥Áæ¢üPÁgÀªÀÅ C¥ÁAiÀĪÀ£ÀÄß vÀqÉAiÀÄ®Ä ªÀÄvÀÄÛ ¸ÁªÀðd¤PÀgÀ ¸ÀÄgÀPÀëvÉAiÀÄ£ÀÄß ¸ÀĤ²ÑvÀUÉÆ½¸À®Ä CAxÀ 
PÀæªÀĪÀ£ÀÄß vÉUÉzÀÄPÉÆ¼ÀÀÄzÀÄ ºÁUÀÆ CAxÀ ªÀåQÛ¬ÄAzÀ CzÀgÀ  £ÁåAiÀÄAiÀÄÄvÀ §rØ ¸À»vÀ ªÉZÀѪÀ£ÀÄß 
ªÀ¸ÀÆ®Ä ªÀiÁrPÉÆ¼ÀÀÄzÀÄ. 
1. 2023ರ           29      27.07.2023                              . 
 19. ¨sÀÆ PÀAzÁAiÀÄ ¨ÁQ JA§AvÉ ªÀ¸ÀÆ®Ä ªÀiÁqÀ§ºÀÄzÁzÀ ªÉÆvÀÛUÀ¼ÀÄ. - F C¢ü¤AiÀĪÀÄzÀ 
CrAiÀÄ°è ¥Áæ¢üPÁgÀPÉÌ §gÀ¨É ÃPÁzÀ AiÀiÁªÀÅzÉà ªÉÆvÀÛªÀ£ÀÄß, ªÀ¸ÀưAiÀÄ AiÀiÁªÀÅzÉà EvÀgÀ «zsÁ£ÀPÉÌ 
¨ÁzsÀPÀªÁUÀzÀAvÉ, ¨ÁQ EgÀĪÀ ¨sÀÆ PÀAzÁAiÀÄzÀ ¨ÁQ JA§AvÀºÀÄzÉà jÃwAiÀÄ°è ªÀ¸ÀÆ®Ä 
ªÀiÁqÀ§ºÀÄzÀÄ. 
 20. ¥ÀævÁåAiÉÆÃd£É. - ¥Áæ¢üPÁgÀªÀÅ, gÁdå ¸ÀPÁðgÀzÀ ¥ÀƪÁð£ÀÄªÉÆÃzÀ£ÉAiÉÆA¢UÉ, vÁ£ÀÄ 
¸ÀÆPÀÛªÉAzÀÄ ¨sÁ«¸À§ºÀÄzÁzÀAxÀ ¤§ðAzsÀUÀ½UÉ M¼À¥ÀlÄÖ, ¸ÁªÀiÁ£Àå CxÀªÁ «±ÉõÀ DzÉñÀzÀ 
ªÀÄÆ®PÀ, gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ PÁAiÀÄðPÀæªÀÄUÀ¼À ¥ÀjuÁªÀÄPÁj C£ÀĵÁ×PÁÌV, vÁ£ÀÄ CªÀ±ÀåªÉAzÀÄ 
¥ÀjUÀt¸À§ºÀÄzÁzÀ CAxÀ C¢üPÁgÀUÀ¼À£ÀÄß ªÀÄvÀÄÛ ¥ÀæPÁAiÀÄðUÀ¼À£ÀÄß gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ DAiÀ ÄÄPÀÛ¤UÉ, gÀ¸ÉÛ 
¸ÀÄgÀPÀëvÁ C¥ÀgÀ DAiÀÄÄPÀÛ¤UÉ CxÀªÁ f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¸À«ÄwUÉ ¥ÀævÁåAiÉÆÃf¸À§ºÀÄzÀÄ. 
 
 
13 
 
 
 21. f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¸À«Äw.- gÁdåzÀ°è ªÉÆÃmÁgÀÄ ªÁºÀ£ÀUÀ¼À C¢ü¤AiÀĪÀÄ, 1988gÀ 
(1988gÀ PÉÃAzÀæ C¢ü¤AiÀĪÀÄ 59) 215£Éà ¥ÀæPÀgÀtzÀ (3)£Éà G¥À¥ÀæPÀ gÀtzÀ CrAiÀİè FUÁUÀ¯Éà 
gÀZÀ£ÉUÉÆArgÀĪÀ f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¸À«ÄwUÀ¼ÀÄ, ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ C¢üPÁgÀUÀ¼À£ÀÄß 
ZÀ¯Á¬Ä¸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ CAxÀ ¥ÀæPÁAiÀÄðUÀ¼À£ÀÄß ¤ªÀð»¸ÀvÀPÀÌzÀÄÝ. 
 22. ¹§âA¢. - (1) ¥Áæ¢üPÁgÀªÀÅ, gÁdå ¸ÀPÁðgÀzÀ ¥ÀƪÁð£ÀÄªÉÆÃzÀ£ÉAiÀÄA¢UÉ, F  
C¢ü¤AiÀĪÀÄzÀ CrAiÀİè£À CzÀgÀ ¥ÀæPÁAiÀÄðUÀ¼À ¤ªÀðºÀuÉUÉ CzÀÄ CªÀ±ÀåªÉAzÀÄ ¨sÁ«¸À§ºÀÄzÁzÀ 
CAxÀ C¢üPÁjUÀ¼ÀÄ ªÀÄvÀÄÛ ¹§âA¢AiÀÄ£ÀÄß £ÉêÀÄPÀ ªÀiÁqÀ§ºÀÄzÀÄ. 
 (2) ¹§âA¢AiÀÄ ¥ÀzÀ£ÁªÀÄ, £ÉêÀÄPÁw «zsÁ£À ªÀÄvÀÄÛ EvÀgÀ ¸ÉêÁ µÀgÀvÀÄÛUÀ¼ÀÄ 
¤AiÀīĸÀ§ºÀÄzÁzÀAvÉ EgÀvÀPÀÌzÀÄÝ. 
 23. ªÉZÀÑUÀ¼ÀÄ.- ¹§âA¢ ªÀÄvÀÄÛ EvÀgÀ £ËPÀgÀgÀ ªÉÃvÀ£À ªÀÄvÀÄÛ ¨sÀvÉåUÀ¼À£ÀÄß M¼ÀUÉÆAqÀÄ ¤¢üAiÀÄ 
¤ªÀðºÀuÉAiÀÄ J¯Áè ªÉZÀÑUÀ¼À£ÀÄß ¤¢ü¬ÄAzÀ ¨sÀj¸ÀvÀPÀÌzÀÄÝ. 
 24. ¯ÉPÀÌ¥ÀvÀæUÀ¼ÀÄ.- ¤¢üAiÀÄ ¯ÉPÀÌ¥ÀvÀæUÀ¼À£ÀÄß ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ jÃwAiÀİè gÀ¸ÉÛ 
¸ÀÄgÀPÀëvÁ DAiÀÄÄPÀÛgÀÄ ¤ªÀð»¸ÀvÀPÀÌzÀÄÝ. 
 25. f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¸À«ÄwAiÀÄÄ ªÀgÀ¢UÀ¼ÀÄ, EvÁå¢AiÀÄ£ÀÄß ¸À°è¸ÀĪÀÅzÀÄ.-  ¥ÀæwAiÉÆAzÀÄ f¯Áè 
gÀ¸ÉÛÉ ¸ÀÄgÀPÀëvÁ ¸À«ÄwAiÀÄÄ, CAxÀ ªÀgÀ¢UÀ¼À£ÀÄß ªÀÄvÀÄÛ «ªÀgÀUÀ¼À£ÀÄß ºÁUÀÆ PÁ®PÁ®PÉÌ 
CUÀvÀå¥Àr¸À§ºÀÄzÁzÀAxÀ ªÀiÁ»wAiÀÄ£ÀÄß gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ DAiÀÄÄPÀÛjUÉ MzÀV¸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ 
DAiÀÄÄPÀÛgÀÄ, ªÁ¶ðPÀªÁV, ¥Áæ¢üPÁgÀPÉÌ PÉÆæÃrüÃPÀÈvÀ ªÀgÀ¢AiÀÄ£ÀÄß ¸À°è¸ÀvÀPÀÌÀzÀÄÝ. 
 26. ªÁ¶ðPÀ ªÀgÀ¢. - (1) ¥Áæ¢üPÁgÀªÀÅ, ¥ÀæwAiÉÆAzÀÄ ºÀtPÁ¸ÀÄ ªÀµÁðªÀ¢üUÁV,  
¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ £ÀªÀÄÆ£ÉAiÀÄ°è ªÀÄvÀÄÛ CAxÀ CªÀ¢üAiÉÆ¼ÀUÉ, »A¢£À ªÀµÀðzÀ vÀ£Àß 
PÁAiÀÄðZÀlĪÀnPÉUÀ¼À ¸ÀA¥ÀÆtð ¯ÉPÀ̪À£ÀÄß ¤ÃqÀĪÀ MAzÀÄ ªÁ¶ðPÀ ªÀgÀ¢AiÀÄ£ÀÄß ¹zÀÞ¥Àr¸ÀPÀÌzÀÄÝ 
ªÀÄvÀÄÛ CAxÀ ªÀgÀ¢AiÀÄ£ÀÄß gÁdå ¸ÀPÁðgÀPÉÌ ¸À°è¸ÀvÀPÀÌzÀÄÝ. 
 (2) gÁdå ¸ÀPÁðgÀªÀÅ, CzÀ£ÀÄß ¹éÃP Àj¹zÀ £ÀAvÀgÀ, ¸ÁzsÀåªÁzÀµÀÄÖ ¨ÉÃUÀ£É, gÁdå 
«zsÁ£ÀªÀÄAqÀ®zÀ ªÀÄÄAzÉ CAxÀ ¥ÀæwAiÉÆAzÀÄ ªÀgÀ¢AiÀÄ£ÀÄß ªÀÄAr¸ÀĪÀAvÉ ªÀiÁqÀvÀPÀÌzÀÄÝ. 
 27. ¯ÉPÀÌ¥Àj±ÉÆÃzsÀ£É. - (1) ¥Áæ¢üPÁgÀzÀ ¯ÉPÀÌ¥ÀvÀæUÀ¼À£ÀÄß ªÀĺÁ¯ÉÃR¥Á®gÀÄ ¯ÉPÀÌ¥Àj±ÉÆÃzsÀ£É 
ªÀiÁqÀvÀPÀÌzÀÄÝ.  
 (2) ¥Áæ¢üPÁgÀªÀÅ, vÁ£ÀÄ ¸ÀÆPÀÛªÉAzÀÄ ¨sÁ«¸À§ºÀÄzÁzÀ CAxÀ C¢üPÁjUÀ¼À ªÀÄÆ®PÀ ¥Àæw ªÀµÀð 
¯ÉPÀÌ¥ÀvÀæUÀ¼À DAvÀjPÀ ¯ÉPÀÌ¥Àj±ÉÆÃzsÀ£ÉAiÀÄ£ÀÄß £ÀqɸÀvÀPÀÌzÀÄÝ. 
 (3) ¯ÉPÀÌ¥Àj±ÉÆÃzsÀPÀgÀÄ ¥ÀæªÀiÁtÂÃPÀj¹zÀ ¥Áæ¢üPÁgÀzÀ ¯ÉPÀÌ¥ÀvÀæUÀ¼À£ÀÄß, CªÀÅUÀ¼À ªÉÄð£À 
¯ÉPÀÌ¥Àj±ÉÆÃzsÀ£Á ªÀgÀ¢AiÉÆA¢UÉ gÁdå ¸ÀPÁðgÀPÉÌ ¸À°è¸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ CzÀ£ÀÄß «zsÁ£À¸À¨sÉAiÀÄ ªÀÄÄAzÉ 
ªÀÄAr¸ÀĪÀAvÉ ªÀiÁqÀvÀPÀÌzÀÄÝ. 
 (4) ¥Áæ¢üPÁgÀªÀÅ, ªÀgÀ¢AiÀÄ DzsÁgÀzÀ ªÉÄÃ¯É gÁdå ¸ÀPÁðgÀªÀÅ DzÉò¸À§ºÀÄzÁzÀ CAxÀ 
¸Àj¥ÀrPÉ PÀæªÀÄUÀ¼À£ÀÄß vÉUÉzÀÄPÉÆ¼ÀîvÀPÀÌzÀÄÝ. 
 28. ¥Áæ¢üPÁgÀzÀ DzÉñÀªÀ£ÀÄß ¥Á°¸À®Ä «¥sÀ®ªÁzÀÄzÀPÉÌ zÀAqÀ£É. - (1) F C¢ü¤AiÀĪÀÄzÀ 
CrAiÀİè£À ¥Áæ¢üPÁgÀzÀ CxÀªÁ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ DAiÀÄÄPÀÛ£À CxÀªÁ  AiÀiÁªÀÅzÉà f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ 
¸À«ÄwAiÀÄ AiÀiÁªÀÅzÉà DzÉñÀªÀ£ÀÄß ¥Á°¸À®Ä ¤gÁPÀj¸ÀĪÀ CxÀªÁ «¥sÀ®£ÁUÀĪÀ AiÀiÁªÉÇ§â  ªÀåQÛAiÀÄÄ, 
 
 
14 
 
1                           1 PÁgÁªÁ¸À¢AzÀ CxÀªÁ E¥ÀàvÉÛöÊzÀÄ ¸Á«gÀ 
gÀÆ¥Á¬ÄUÀ¼ÀªÀgÉUÉ «¸ÀÛj¸À§ºÀÄzÁzÀ dįÁä£É¬ÄAzÀ CxÀªÁ CªÉgÀqÀjAzÀ®Æ zÀArvÀ£ÁUÀvÀPÀÌzÀÄÝ. 
 (2) ªÀÄÄAzÀĪÀgÉzÀ C¥ÀgÁzsÀzÀ ¸ÀAzÀ¨sÀðzÀ°è, C¥ÀgÁzsÀªÀÅ ªÀÄÄAzÀÄ ªÀjAiÀÄĪÀªÀgÉUÉ ¥Àæw ¢£ÀPÉÌ 
MAzÀÄ ¸Á«gÀ gÀÆ¥Á¬ÄUÀ¼À dįÁä£ÉAiÀÄ£ÀÄß «¢ü¸ÀvÀPÀÌzÀÄÝ.  
1. 2023ರ           29      27.07.2023                               
 29. ¥Áæ¢üPÁgÀPÉÌ CqÀZÀuÉ GAlĪÀiÁrzÀÝPÁÌV zÀAqÀ£É. -  ¥Áæ¢üPÁgÀ CxÀªÁ gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ 
DAiÀÄÄPÀÛ, f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¸À«Äw CxÀªÁ ¥Áæ¢üPÁgÀzÀ CxÀªÁ f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¸À«ÄwAiÀÄ 
AiÀiÁªÉǧâ C¢üPÁj CxÀªÁ F C¢ü¤AiÀĪÀÄzÀ CrAiÀİè£À ¥ÀæPÁAiÀÄðUÀ¼À£ÀÄß ¤ªÀð»¸À®Ä CªÀÅUÀ½AzÀ 
¤AiÉÆÃfvÀ£ÁzÀ CxÀªÁ vÉÆqÀVzÀ AiÀiÁª Éǧ⠪ÀåQÛUÉ CqÀZÀuÉ MqÀÄØªÀ AiÀiÁgÉà DUÀ°, 1[   
                       ]1 PÁgÁªÁ¸À¢AzÀ CxÀªÁ E¥ÀàvÉÛöÊzÀÄ ¸Á«gÀ 
gÀÆ¥Á¬ÄUÀ½UÉ «¸ÀÛj¸À§ºÀÄzÁVgÀĪÀ dįÁä£É¬ÄAzÀ CxÀªÁ CªÉgÀqÀjAzÀ zÀArvÀ£ÁUÀvÀPÀÌzÀÄÝ. 
1. 2023ರ           29      27.07.2023                               
30. C¥ÀgÁzsÀUÀ¼À gÁf. - 28£Éà ªÀÄvÀÄÛ 29£Éà ¥ÀæPÀgÀtUÀ¼ÀÀ CrAiÀİè zÀAqÀ¤ÃAiÀĪÁzÀ 
AiÀiÁªÀÅzÉà C¥ÀgÁzsÀªÀ£ÀÄß, C©üAiÉÆÃd£ÉAiÀÄ£ÀÄß ¥ÁægÀA©ü¸ÀĪÀ ªÉÆzÀ¯ÁUÀ° CxÀªÁ £ÀAvÀgÀªÁUÀ°, 
gÁdå ¸ÀPÁðgÀªÀÅ gÁdå¥ÀvÀæzÀ°è ¥ÀæPÀn¹zÀ C¢ü¸ ÀÆZÀ£ÉAiÀÄ ªÀÄÆ®PÀ, F §UÉÎ ¤¢ðµÀÖ¥Àr¸À§ºÀÄzÁzÀ 
CAxÀ C¢üPÁjUÀ¼ÀÄ CxÀªÁ ¥Áæ¢üPÁgÀUÀ¼ÀÄ ªÀÄvÀÄÛ CAxÀ ªÉÆvÀÛPÉÌ gÁf ªÀiÁr¸À§ºÀÄzÀÄ. 
 31. PÀA¥À¤UÀ½AzÀ C¥ÀgÁzsÀUÀ¼ÀÄ.Š F C¢ü¤AiÀĪÀÄzÀ CrAiÀİè zÀAr¸À§ºÀÄzÁzÀ C¥ÀgÁzsÀªÀ£ÀÄß 
AiÀiÁªÀÅzÉà ¸ÀªÀÄAiÀÄzÀ°è MAzÀÄ PÀA¥À¤A iÀÄÄ ªÀiÁrzÀÝgÉ, C¥ÀgÁzsÀªÀÅ £ÀqÉzÀ PÁ®zÀ°è, D PÀA¥À¤AiÀÄ 
ªÀåªÀºÀgÀuÉUÀ¼À ¤ªÀðºÀuÉUÁV PÀA¥À¤AiÀÄ ¥Àæ¨sÁgÀzÀ°èzÀÝ ªÀÄvÀÄÛ CzÀPÉÌ dªÁ¨ÁÝgÀ£ÁVzÀÝ ¥ÀæwAiÉÆ§â 
ªÀåQÛAiÀÄ£ÀÄß ªÀÄvÀÄÛ PÀA¥À¤AiÀÄ£ÀÄß D C¥ÀgÁzsÀzÀ ºÉÆuÉUÁgÀgÉAzÀÄ ¨sÁ«¸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ vÀzÀ£ÀĸÁgÀª ÁV 
CªÀ£ÀÄ vÀ£Àß «gÀÄzÀÞzÀ ªÀåªÀºÀgÀuÉUÉ ªÀÄvÀÄÛ zÀAqÀ£ÉUÉ UÀÄjAiÀiÁUÀvÀPÀÌzÀÄÝ: 
¥ÀgÀAvÀÄ, F C¢ü¤AiÀĪÀÄzÀ CrAiÀİè zÀAr¸À§ºÀÄzÁzÀ MAzÀÄ C¥ÀgÁzsÀªÀ£ÀÄß PÀA¥À¤AiÀÄÄ 
ªÀiÁrzÀÝgÉ ªÀÄvÀÄÛ D C¥ÀgÁzsÀªÀÅ PÀA¥À¤AiÀÄ AiÀiÁªÉǧ⠤zÉðñÀPÀ, ªÀåªÀ¸ÁÜ¥ÀPÀ, PÁAiÀÄðzÀ²ð C xÀªÁ 
EvÀgÀ C¢üPÁjAiÀÄ ¸ÀªÀÄäw¬ÄAzÀ CxÀªÁ ¥ÀgÉÆÃPÀë ¸ÀªÀÄäw¬ÄAzÀ CxÀªÁ CªÀ£À PÀqɬÄAzÁzÀ 
AiÀiÁªÀÅzÉà ¤®ðPÀëåzÀ PÁgÀt¢AzÀ C¥ÀgÁzsÀªÀÅ ¸ÀA¨sÀ«¹vÉAzÀÄ ºÉüÀ§ºÀÄzÁzÀgÉ CAxÀ ¤zÉðñÀPÀ, 
ªÀåªÀ¸ÁÜ¥ÀPÀ, PÁAiÀÄðzÀ²ð CxÀªÁ EvÀgÀ C¢üPÁjAiÀÄ£ÀÄß ¸ÀºÀ D C¥ÀgÁzsÀzÀ §UÉÎ z ÉÆÃ¶AiÉÄAzÀÄ 
¨sÁ«¸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ vÀzÀ£ÀĸÁgÀªÁV CªÀ£ÀÄ vÀ£Àß «gÀÄzÀÞzÀ ªÀåªÀºÀgÀuÉUÉ ªÀÄvÀÄÛ zÀAqÀ£ÉUÉ 
UÀÄjAiÀiÁUÀvÀPÀÌzÀÄÝ. 
«ªÀgÀuÉ:- F ¥ÀæPÀgÀtzÀ GzÉÝñÀUÀ½UÁV,-  
 (J) `PÀA¥É¤’ JAzÀgÉ, AiÀiÁªÀÅzÉà ¤UÀ«ÄvÀ ¤PÁAiÀÄ ªÀÄvÀÄÛ MAzÀÄ ¥sÀªÀiïð CxÀªÁ ªÀåQÛUÀ¼ À 
EvÀgÀ ¸ÀAWÀªÀ£ÀÄß M¼ÀUÉÆ¼ÀÄîvÀÛzÉ;  
(©) `¤zÉÃð±ÀPÀ’ JAzÀgÉ, MAzÀÄ ¥sÀªÀiïð£À ¸ÀA§AzsÀzÀ°è ¥sÀªÀiïð£À°èAiÀÄ ¥Á®ÄzÁgÀ. 
 32. C¦Ã®ÄUÀ¼ÀÄ.Š (1) F C¢ü¤AiÀĪÀÄzÀ CrAiÀÄ°è ¥Áæ¢üPÁgÀzÀ CxÀªÁ f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ 
¸À«ÄwAiÀÄ AiÀiÁªÉǧâ C¢üPÁjAiÀÄÄ ºÉÆgÀr¹zÀ AiÀiÁªÀÅzÉà DzÉñÀ¢AzÀ ¨Á¢üvÀ£ÁzÀ AiÀiÁªÉǧâ 
ªÀåQÛAiÀÄÄ, ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ ¸ÀªÀÄAiÀÄzÉÆ¼ÀUÉ, 1[                    
          1 C¦Ã®£ÀÄß ¸À°è¸À§ºÀÄzÀÄ. 2[xxx]2 
 (2) (1)£Éà G¥À¥ÀæPÀgÀtzÀ CrAiÀÄ°è ¸À°è¸À¯ÁzÀ CAxÀ ¥ÀæwAiÉÆAzÀÄ C¦Ã®Ä 
¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ ±ÀĮ̪À£ÀÄß ºÉÆA¢gÀvÀPÀÌzÀÄÝ.  
 
 
15 
 
  (3) (1)£ Éà G¥À¥ÀæPÀgÀtzÀ CrAiÀİè C¦Ã®£ÀÄß ¹éÃPÀj¹zÀ vÀgÀĪÁAiÀÄ, C¦Ã®Ä 
£ÁåAiÀiÁ¢üPÀgÀtªÀÅ, CºÀªÁ®£ÀÄß ºÉýPÉÆ¼Àî®Ä C¦Ã®ÄzÁgÀ¤UÉ CªÀPÁ±ÀªÀ£ÀÄß ¤ÃrzÀ vÀgÀĪÁAiÀÄ 
¸ÁzsÀåªÁzÀµÀÄÖ ¨ÉÃUÀ£Éà C¦Ã®£ÀÄß «¯É ªÀiÁqÀvÀPÀÌzÀÄÝ.  
1. 2023ರ           29      27.07.2023                               
2. 2023ರ           29      27.07.2023                              
33. ¥Áæ¢üPÁgÀzÀ ¸ÀzÀ¸ÀågÀÄ ªÀÄvÀÄÛ ¹§âA¢UÀ¼ÀÄ ¯ÉÆÃPÀ£ËPÀgÀgÁVgÀĪÀÅzÀÄ. - F C¢ü¤AiÀĪÀÄzÀ 
CxÀªÁ CzÀgÀrAiÀİè gÀa¸À¯ÁzÀ AiÀiÁªÀŪÉà ¤AiÀĪÀÄUÀ¼À G¥À§AzsÀUÀ¼À CrAiÀİè 
PÁAiÀÄð¤ªÀð»¸ÀÄwÛgÀĪÁUÀ CxÀªÁ PÁAiÀÄð¤ªÀð»¸ÀÄwÛzÁÝgÉAzÀÄ C©ü¥ÁæAiÀĪÀ£ÀÄß ºÉÆA¢zÁÝUÀ, 
¥Áæ¢üPÁgÀzÀ J¯Áè ¸ÀzÀ¸ÀågÀÄ ªÀÄvÀÄÛ £ËPÀgÀgÀ£ÀÄß ¨sÁgÀwÃAiÀÄ zÀAqÀ ¸ÀA»vÉ, 1860gÀ (1860gÀ PÉÃAzÀæ 
C¢ü¤AiÀĪÀÄ 45) 21£Éà ¥ÀæPÀgÀtzÀ CxÀðªÁå¦ÛAiÉÆ¼ÀUÉ ¯ÉÆÃPÀ£ËPÀgÀgÉAzÀÄ ¨sÁ«¸ÀvÀPÀÌzÀÄÝ. 
34. ¸ÀzÁãªÀ£É¬ÄAzÀ PÉÊUÉÆAqÀ PÀæªÀÄPÉÌ gÀPÀëuÉ.Š F C¢ü¤AiÀĪÀÄzÀ CxÀªÁ CzÀgÀ CrAiÀİè 
gÀa¸À¯ÁzÀ ¤AiÀĪÀÄUÀ¼À CrAiÀİè CxÀªÁ CzÀgÀ C£ÀĸÀgÀuÉAiÀİè, ¸ÀzÁãªÀ£É¬ÄAzÀ PÉÊUÉÆAqÀ CxÀªÁ 
PÉÊUÉÆ¼Àî®Ä GzÉÝò¹zÀ AiÀiÁªÀÅzÉà PÀøvÀåPÁÌV, gÁdå ¸ÀPÁðgÀ CxÀªÁ ¥Áæ¢üPÁgÀ CxÀªÁ gÁdå ¸ÀPÁðgÀzÀ 
AiÀiÁªÉǧâ C¢üPÁj CxÀªÁ ¥Áæ¢üPÁgÀzÀ AiÀiÁªÉǧ⠸ÀzÀ¸Àå CxÀªÁ EvÀgÀ £ËPÀgÀgÀ «gÀÄzÀÞ AiÀiÁªÀÅzÉà 
zÁªÉ, ¥Áæ¹PÀÆåµÀ£ï CxÀªÁ EvÀgÉ PÁ£ÀÆ£ÀÄ ªÀåªÀºÀgÀuÉUÀ¼À£ÀÄß ºÀÆqÀ®Ä CªÀPÁ±À«gÀvÀPÀÌzÀÝ®è. 
35. C¥ÀgÁzsÀUÀ¼À ¸ÀAeÉÕÃAiÀÄvÉ.- gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ DAiÀÄÄPÀÛ£À ¥ÀƪÁð£ÀĪÀÄwAiÉÆA¢UÉ ¸À°è¸À¯ÁzÀ, 
CAxÀ C¥ÀgÁzsÀªÀ£ÀÄß GAlĪÀiÁqÀĪÀ CA±ÀUÀ¼À£ÀÄß °TvÀzÀ°è ªÀgÀ¢AiÀÄ£ÀÄß ªÀiÁrzÀ ºÉÆgÀvÀÄ, F 
C¢ü¤AiÀĪÀÄzÀ CrAiÀİè zÀAqÀ¤ÃAiÀĪÁzÀ AiÀiÁªÀÅzÉà C¥ÀgÁzsÀªÀ£ÀÄß AiÀiÁªÀÅzÉà £ÁåAiÀiÁ®AiÀĪÀÅ 
¸ÀAeÉÕÃAiÀÄvÉUÉ vÉUÉzÀÄPÉÆ¼ÀîvÀPÀÌzÀÝ®è.  
36. ¹«¯ï £ÁåAiÀiÁ®AiÀÄUÀ¼À C¢üPÁgÀªÁå¦ÛAiÀÄ ¥ÀæwµÉÃzsÀ. - gÁdå ¸ÀPÁðgÀ CxÀªÁ ¥Áæ¢üPÁgÀ 
CxÀªÁ gÁdå ¸ÀPÁðgÀzÀ CxÀªÁ ¥Áæ¢üPÁgÀzÀ ªÀÄÆ®PÀ C¢üPÀÈvÀ£ÁzÀ AiÀiÁªÉǧâ C¢üPÁjAiÀÄÄ 
wêÀiÁð¤¸À¨ÉÃPÉAzÀÄ, ¤zsÀðj¸ À¨ÉÃPÉAzÀÄ CxÀªÁ ªÀåªÀºÀj¸À¨ÉÃPÉAzÀÄ F C¢ü¤AiÀĪÀÄzÀ ªÀÄÆ®PÀ 
CxÀªÁ CzÀgÀ CrAiÀİè CUÀvÀå¥Àr¸À¯ÁzÀ AiÀiÁªÀÅzÉà «µÀAiÀĪÀ£ÀÄß ¤zsÀðj¸À®Ä CxÀªÁ AiÀiÁªÀÅzÉà 
¥Àæ±ÉßAiÀÄ£ÀÄß wêÀiÁð¤¸À®Ä, ¤zsÀðj¸À®Ä CxÀªÁ CzÀgÉÆA¢UÉ ªÀåªÀºÀj¸À®Ä AiÀiÁªÀÅzÉà ¹«¯ï 
£ÁåAiÀiÁ®AiÀĪÀÅ C¢üPÁgÀªÁå¦ÛAiÀÄ£ÀÄß ºÉÆA¢gÀvÀPÀÌzÀÝ®è.  
37. C¢ü¤AiÀĪÀĪÀÅ PÀ£ÁðlPÀ ºÉzÁÝj C¢ü¤AiÀĪÀÄ 1964£ÀÄß C°àÃPÀgÀtUÉÆ½¸ÀĪÀAw®è. - F 
C¢ü¤AiÀĪÀÄzÀ G¥À§AzsÀUÀ¼ÀÄ, PÀ£ÁðlPÀ ºÉzÁÝj C¢ü¤AiÀĪÀÄ, 1964gÀ (1964gÀ PÀ£ÁðlPÀ 
C¢ü¤AiÀĪÀÄ 44) G¥À§AzsÀUÀ½UÉ ¥ÀÆgÀPÀªÁVgÀvÀPÀÌzÀÄÝ DzÀgÉ C°àÃPÀgÀtUÉÆ½¸ÀvÀPÀÌzÀÝ®è. 
38. ¤zÉÃð±À£ÀUÀ¼À£ÀÄß ¤ÃqÀ®Ä C¢üPÁgÀ. - gÁdå ¸ÀPÁðgÀªÀÅ,  ¥Áæ¢üPÁgÀzÀ PÁAiÀÄð¤ÃwAiÀÄ 
«µÀAiÀÄUÀ¼À°è ¥Áæ¢üPÁgÀPÉÌ ¤zÉÃð±À£ÀUÀ¼À£ÀÄß ¤ÃqÀ§ºÀÄzÀÄ ªÀÄvÀÄÛ CAxÀ ¤zÉÃð±À£ÀUÀ¼À£ÀÄß 
eÁjUÉÆ½¸ÀĪÀÅzÀPÉÌ ¥Áæ¢üPÁgÀªÀÅ §zÀÞªÁVgÀvÀPÀÌzÀÄÝ. 
39. ¤AiÀĪÀÄUÀ¼À£ÀÄß gÀa¸À®Ä C¢üPÁgÀ. - (1) gÁdå ¸ÀPÁðgÀªÀÅ, gÁdå¥ÀvÀæzÀ°è C¢ü¸ÀÆZÀ£ÉAiÀÄ 
ªÀÄÆ®PÀ ¥ÀƪÀð ¥ÀæPÀluÉAiÀÄ vÀgÀĪÁAiÀÄ, F C¢ü¤AiÀĪÀÄzÀ G¥À§AzsÀUÀ¼À£ÀÄß eÁjUÉÆ½¸ÀĪÀ 
GzÉÝñÀPÁÌV, ¤AiÀĪÀÄUÀ¼À£ÀÄß gÀa¸À§ºÀÄzÀÄ.  
(2) «±ÉõÀªÁV ªÀÄvÀÄÛ  »AzÉ ºÉýzÀ C¢üPÁgÀzÀ ¸ÁªÀiÁ£Áå£ÀéAiÀÄPÉÌ ¨ÁzsÀPÀªÁUÀzÀAvÉ, CAxÀ 
¤AiÀĪÀÄUÀ¼ÀÄ F ªÀÄÄA¢£À J¯Áè CxÀªÁ AiÀiÁªÀÅzÉà «µÀAiÀÄUÀ½UÉ G¥À§AzsÀ PÀ°à¸À§ºÀÄzÀÄ, JAzÀgÉ:- 
(J) ¥Áæ¢üPÁgÀªÀÅ ¤ªÀð»¸À¨ÉÃPÁzÀ ¥ÀæPÁAiÀÄðUÀ¼ÀÄ; 
(©) G¥ÀPÀgÀªÀ£ÀÄß ¸ÀAUÀ滸À¨ÉÃPÁzÀ ªÀÄvÀÄÛ ¤¢üUÉ dªÉÄ ªÀiÁqÀ¨ÉÃPÁzÀ «zsÁ£À; 
 
 
16 
 
(¹) ¤¢üUÀ¼À£ÀÄß §¼À¸ÀvÀPÀÌ GzÉÝñÀUÀ¼ÀÄ; 
(r) ¥Áæ¢üPÁgÀzÀ C¢üPÁjUÀ¼ÀÄ ªÀÄvÀÄÛ ¹§âA¢AiÀÄ ¥ÀzÀ£ÁªÀÄ, £ÉêÀÄPÁw «zsÁ£À ªÀÄvÀÄÛ EvÀgÀ 
¸ÉêÁ µÀgÀvÀÄÛUÀ¼ÀÄ; 
(E) 24£Éà ¥ÀæPÀgÀtzÀ CrAiÀİè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ DAiÀÄÄPÀÛ£ÀÄ ¤¢üAiÀÄ ¯ÉPÀÌ¥ÀvÀæUÀ¼À£ÀÄß 
¤ªÀð»¸À¨ÉÃPÁzÀ «zsÁ£À; 
(J¥sï) 26£Éà ¥ÀæPÀgÀtzÀ CrAiÀÄ°è ªÁ¶ðPÀ ªÀgÀ¢AiÀÄ£ÀÄß ¹zÀÝ¥Àr¸À¨ÉÃPÁzÀ £ÀªÀÄÆ£É ªÀÄvÀÄÛ 
¸ÀªÀÄAiÀÄ; 
(f) 32£Éà ¥ÀæPÀgÀtzÀ CrAiÀİè C¦Ã®£ÀÄß zÁR®ÄªÀiÁqÀĪÀ ¸ÀªÀÄAiÀÄ ºÁUÀÆ ±ÀÄ®Ì; ªÀÄvÀÄÛ 
(JZï) CUÀvÀåªÁzÀAvÉ CxÀªÁ ¤AiÀīĸÀ§ºÀÄzÁzÀAvÉ AiÀiÁªÀÅzÉà EvÀgÀ «µÀAiÀÄ. 
(3) F C¢ü¤AiÀĪÀÄzÀ CrAiÀİè gÀa¸À¯ÁzÀ ¥ÀæwAiÉÆAzÀÄ ¤AiÀĪÀĪÀ£ÀÄß, CzÀ£ÀÄß gÀa¹zÀ 
vÀgÀĪÁAiÀÄ, DzÀ µÀÄÖ ¨ÉÃUÀ£É, gÁdå «zsÁ£ÀªÀÄAqÀ®zÀ ¥ÀæwAiÉÆAzÀÄ ¸ÀzÀ£ÀzÀ ªÀÄÄAzÉ, CzÀÄ 
C¢üªÉñÀ£ÀzÀ°ègÀĪÁUÀ, MAzÀÄ C¢üªÉñÀ£ÀzÀ°è CxÀªÁ JgÀqÀÄ Cx ÀªÁ ºÉaÑ£À ¤gÀAvÀgÀ C¢üªÉñÀ£ÀUÀ¼À°è 
CqÀPÀªÁUÀ§ºÀÄzÁzÀ MlÄÖ ºÀ¢£Á®ÄÌ ¢£ÀUÀ¼À CªÀ¢üAiÀĪÀgÉUÉ ªÀÄAr¸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ ªÉÄÃ¯É ºÉýzÀ 
C¢üªÉñÀ£ÀUÀ¼À CxÀªÁ ¤gÀAvÀgÀ C¢üªÉñÀ£ÀUÀ¼À ¤PÀl vÀgÀĪÁAiÀÄzÀ C¢üªÉñÀ£ÀzÀ ªÀÄÄPÁÛAiÀÄPÉÌ ªÉÆzÀ®Ä 
D ¤AiÀĪÀÄzÀ°è AiÀiÁªÀÅzÉà ªÀiÁ¥Áðl£ÀÄß ªÀiÁqÀ¨ÉÃPÉAzÀÄ  G¨sÀAiÀÄ ¸ÀzÀ£ÀUÀ¼ÀÆ M¦àzÀgÉ CxÀªÁ D 
¤AiÀĪÀĪÀ£ÀÄß ªÀiÁqÀPÀÆqÀzÉAzÀÄ G¨sÀAiÀÄ ¸ÀzÀ£ÀUÀ¼ÀÆ M¦àzÀgÉ, D ¤AiÀĪÀÄzÀ D ªÀiÁ¥ÁðlÄ CxÀªÁ 
gÀzÀÝwAiÀÄÄ C¢ü¸ÀÆa¹zÀ ¢£ÁAPÀ¢AzÀ CAxÀ ªÀiÁ¥ÁðmÁzÀ gÀÆ¥ÀzÀ°è ªÀiÁvÀæ 
¥ÀjuÁªÀÄPÁjAiÀiÁVgÀvÀPÀÌzÀÄÝ CxÀªÁ ¸ÀAzÀ¨sÁð£ÀĸÁgÀªÁV AiÀiÁªÀÅzÉà ¥ÀjuÁªÀÄ ºÉÆA¢gÀvÀPÀÌzÀÝ®è; 
DzÁUÀÆå CAxÀ AiÀiÁªÀÅzÉà ªÀiÁ¥ÁðlÄ CxÀªÁ gÀzÀÝwAiÀÄÄ D ¤AiÀĪÀÄzÀ CrAiÀÄ°è »AzÉ ªÀiÁrzÀ 
AiÀiÁªÀÅzÉà PÀøvÀåzÀ ªÀiÁ£ÀåvÉUÉ ¨ÁzsÀPÀªÁUÀvÀPÀÌzÀÝ®è.  
 
40. «¤AiÀĪÀÄUÀ¼ÀÄ.- ¥Áæ¢üPÁgÀzÀ CxÀªÁ ¸ÀAzÀ¨sÁð£ÀĸÁgÀªÁV f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ ¸À«ÄwAiÀÄ 
ªÀÄÄAzÉ §gÀĪÀ J®è ¸À¨sÉUÀ½UÁV ªÀÄvÀÄÛ «µÀAiÀÄUÀ¼À «¯ÉUÁV, ¥Áæ¢üPÁgÀ ªÀÄvÀÄÛ f¯Áè gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ 
¸À«ÄwAiÀÄ ªÀÄÆ®PÀ C¼ÀªÀr¹PÉÆ¼Àî¨ÉÃPÁzÀ PÁAiÀÄð«zsÁ£ÀzÀ ¸ÀA§AzsÀzÀ°è gÁdå ¸ÀPÁðgÀzÀ 
¥ÀƪÁð£ÀÄªÉÆÃzÀ£ÉAiÉÆA¢UÉ ¥Áæ¢üPÁgÀªÀÅ «¤AiÀĪÀÄUÀ¼À£ÀÄß gÀa¸À§ºÀÄzÀÄ.  
 
41. vÉÆAzÀgÉUÀ¼À ¤ªÁgÀuÉ. - (1) F C¢ü¤AiÀĪÀÄzÀ G¥À§AzsÀUÀ½UÉ ¥ÀjuÁªÀÄ ¤ÃqÀĪÀ°è 
AiÀiÁªÀÅzÉà vÉÆAzÀgÉAiÀÄÄ GzÀ㫹zÀ°è, gÁdå ¸ÀPÁðgÀªÀÅ, ¸ÀAzÀ¨sÀðªÀÅ CUÀvÀå¥Àr¸À§ºÀÄzÁzÀAvÉ, 
DzÉñÀzÀ ªÀÄÆ®PÀ, vÉÆAzÀgÉAiÀÄ£ÀÄß ¤ªÁj¸ÀĪÀ GzÉÝñÀPÁÌV CzÀPÉÌ CªÀ±ÀåªÉAzÀÄ PÀAqÀħgÀĪÀ, F 
C¢ü¤AiÀĪÀÄ CxÀªÁ CzÀgÀrAiÀİè gÀa¸À¯ÁzÀ ¤AiÀĪÀÄUÀ½UÉ C¸ÀAUÀvÀªÁUÀzÀ AiÀiÁªÀÅzÀ£ÁßzÀgÀÆ 
ªÀiÁqÀ§ºÀÄzÀÄ: 
¥ÀgÀAvÀÄ, F C¢ü¤AiÀĪÀÄzÀ ¥ÁægÀA¨sÀzÀ ¢£ÁAPÀ¢AzÀ JgÀqÀÄ ªÀµÀðUÀ¼À vÀgÀĪÁAiÀÄ  AiÀiÁªÀÅzÉà 
CAxÀ DzÉñÀªÀ£ÀÄß ºÉÆgÀr¸ÀvÀPÀÌzÀÝ®è. 
  
 
 
17 
 
 
(2) F ¥ÀæPÀgÀtzÀ (1)£Éà G¥À¥ÀæPÀgÀtzÀ CrAiÀÄ°è ºÉÆgÀr¸À¯ÁzÀ ¥ÀæwAiÉÆAzÀÄ DzÉñÀªÀ£ÀÄß 
«zsÁ£ÀªÀÄAqÀ®zÀ ªÀÄÄAzÉ ªÀÄAr¸ÀvÀPÀÌzÀÄÝ.  
PÀ£ÁðlPÀ gÁdå¥Á®gÀ DzÉñÁ£ÀĸÁgÀ  
ªÀÄvÀÄÛ CªÀgÀ ºÉ¸Àj£À°è 
 
PÉ.zÁégÀPÀ£Áxï ¨Á§Ä 
¸ÀPÁðgÀzÀ PÁAiÀÄðzÀ²ð 
¸ÀA¸À¢ÃAiÀÄ ªÀåªÀºÁgÀUÀ¼À E¯ÁSÉ 
 
 
 
C¢ü¸ÀÆZÀ£É 
 
¸ÀA: ¸ÁjE 150 ¸ÁE¥À 2018, ¨ÉAUÀ¼ÀÆgÀÄ, ¢£ÁAPÀ: 02-08-2018 
 
Karnataka State Road Safety Authority Act, 2017, (Karnataka Act No. 
45 of 2017)gÀ  1£Éà ¥ÀæPÀgÀtzÀ (2)£Éà G¥À ¥ÀæPÀgÀtzÀr ¥ÀæzÀvÀÛªÁzÀ C¢üPÁgÀªÀ£ÀÄß ZÀ¯Á¬Ä¹, PÀ£ÁðlPÀ 
¸ÀPÁðgÀªÀÅ F ªÀÄÆ®PÀ ¸ÀzÀj C¢ü¤AiÀĪÀĪÀÅ ¢£ÁAPÀ: 02 -08-2018jAzÀ eÁjUÉ §gÀvÀPÀÌzÉÝAzÀÄ 
UÉÆvÀÄÛ¥Àr¸ÀÄvÀÛzÉ. 
 
¢£ÁAPÀ: 02-08-2018  
PÀ£ÁðlPÀ gÁdå¥Á®gÀ DzÉñÁ£ÀĸÁgÀ 
ªÀÄvÀÄÛ CªÀgÀ ºÉ¸Àj£À°è, 
 
 
JA. ¸ÀvÀåªÀw 
¸ÀPÁðgÀzÀ C¢üãÀ PÁAiÀÄðzÀ²ð, 
¸ÁjUÉ E¯ÁSÉ. 
  
 
 
18 
 
 
2023 ರ ಕರ್ನಾಟಕ ಅಧಿನಿಯಮ ಸಂಖ್ಯೆ : 29    
(2023 ರ     ತ್ರಿಂಗಳ 27ನೇ ದಿರ್ನಿಂಕದಂದು ಕರ್ನಾಟಕ ರಾಜ್ೆ ಪತ ರ ದ ವಿಶೇಶ ಸಂಚಿಕೆಯಲ್ಲ ಿ 
ಮೊದಲು ಪ ರ ಕಟವಾಗಿದೆ) 
 
  
                                             
(2023 ರ    ತ್ರಿಂಗಳ 27ನೇ ದಿರ್ನಿಂಕದಂದು ರಾಜ್ೆ  ಪಾಲರಿಂದ ಅನುಮತ್ರಯನುು  ಪಡೆಯಲಾಗಿದೆ) 
 
                                              
                
                                           
                                                   
                         
                                         
                            - 
1.                    -                       
                                                      
(2)                        
2.                 -                          
                                                     
                                      
                      - 
(i)                                           
                     
(ii)                                  
                 96     96                         
                                       
                                                    
                                          
                  
3.                 .-                      
                                                  
     - 
                                   
4.                  -                      
                                               
                                                
                                                  
                                              
                     
5. 1                -                      
                                               - 
 
 
19 
 
      6                                   
                                               
                                             
                 
6.                  -                        
                                       6              
                               
7.                  -                       
                                                   
                                                 
8.                  -             9  
                                                
                                                  
9.                  -                      
               - 
(i)                                          
                                              
                     
(ii)                                   
                                            
                            ,               
                                            
           
 
                    
                
  
 
        
              
                  
             
 
2026 ರ ಕರ್ನಾಟಕ ಅಧಿನಿಯಮ ಸಂಖ್ಯೆ : 11   
(2026ರ ಜ್ನ಴ರ ತ್ರಿಂಗಳ 8ನೇ ದಿರ್ನಿಂಕದಂದು ಕರ್ನಾಟಕ ರಾಜ್ೆ ಪತ ರ ದ ವಿಶೇಶ ಸಂಚಿಕೆಯಲ್ಲ ಿ  ಮೊದಲು ಪ ರ ಕಟವಾಗಿದೆ) 
 
  
ಕರ್ನಾಟಕ ರಾಜ್ೆ  ರಸ್ತ ೆ  ಸುರಕ್ಷತಾ ಪ್ರ ಾ ಧಿಕಾರ (ತಿದ್ದು ಪಡಿ) ಅಧಿನಿಯಮ, 2025 
 (2026 ರ ಜ್ನ಴ರ ತ್ರಿಂಗಳ 7ನೇ ದಿರ್ನಿಂಕದಂದು ರಾಜ್ೆ ಪಾಲರಿಂದ ಅನುಮತ್ರಯನುು  ಪಡೆಯಲಾಗಿದೆ) 
 
 ಕರ್ನಾಟಕ ರಾಜ್ೆ  ರಸ್ತ ತ  ಸುರಕ್ಷತಾ ಪಾ ರ ಧಿಕಾರ ಅಧಿನಿಯಮ, 2017 ನುು  ಮತ ತ ಷ್ಟಿ  
ತ್ರದುದ ಪಡಿ ಮಾಡಲು ಒಿಂದು ಅಧಿನಿಯಮ.  
 
 
20 
 
ಇಲ್ಲ ಿ  ಇನುು ಮಿಂದೆ ಕಂಡು ಬರು಴ ಉದೆದ ೇವಗಳಿಗಾಗಿ, ಕರ್ನಾಟಕ ರಾಜ್ೆ  ರಸ್ತ ತ  
ಸುರಕ್ಷತಾ ಪಾ ರ ಧಿಕಾರ ಅಧಿನಿಯಮ, 2017 (2017 ರ ಕರ್ನಾಟಕ ಅಧಿನಿಯಮ ಸಂ . 45) ನುು  
ಮತ ತ ಷ್ಟಿ  ತ್ರದುದ ಪಡಿ ಮಾಡುವುದು ಯುಕ ತ ವಾಗಿರುವುದರಿಂದ;  
 
ಇದು, ಭಾರತ ಗಣರಾಜ್ೆ ದ  ಎಪಪ ತಾ ತ ರನೇ ಴ಶಾದಲ್ಲ ಿ  ಕರ್ನಾಟಕ ರಾಜ್ೆ  
ವಿಧಾನಮಂಡಲದಿಿಂದ ಈ ಮಿಂದಿನಂತೆ ಅಧಿನಿಯಮಿತವಾಗಲ್ಲ:- 
1. ಸಂಕ್ಷ ಿ ಪ ೆ  ಹೆಸರು ಮತ್ತ ೆ  ಪ್ರ ಾ ರಂಭ.- (1)  ಈ ಅಧಿನಿಯಮ಴ನುು  ಕರ್ನಾಟಕ 
ರಾಜ್ೆ  ರಸ್ತ ತ  ಸುರಕ್ಷತಾ ಪಾ ರ ಧಿಕಾರ (ತ್ರದುದ ಪಡಿ) ಅಧಿನಿಯಮ, 2025 ಎಿಂದು ಕರೆಯತಕ ಕ ದುದ.  
(2) ಇದು ಈ ಕೂಡಲೇ ಜಾರಗೆ ಬರತಕ ಕ ದುದ.  
2. 13 ನೇ ಪ ಾ ಕರಣದ ತಿದ್ದು ಪಡಿ.- ಕರ್ನಾಟಕ ರಾಜ್ೆ  ರಸ್ತ ತ  ಸುರಕ್ಷತಾ ಪಾ ರ ಧಿಕಾರ 
ಅಧಿನಿಯಮ, 2017 (2017 ರ ಕರ್ನಾಟಕ ಅಧಿನಿಯಮ ಸಂ . 45) ರ 13ನೇ ಪ ರ ಕರಣದ (1)ನೇ 
ಉಪ-ಪ ರ ಕರಣದಲ್ಲ ಿ   ಒಿಂದು ಸಾವಿರ ರೂಪಾಯಿಗಳಿಗೆ ಹೆಚಿ ಿ ರದಂಥ  ಎಿಂಬ ಪದಗಳನುು  
ಬಿಟ್ಟಿ ಬಿಡತಕ ಕ ದುದ. 
ಥಾವರ ಚಂದ್  ಗೆಹ್ ಲ ೋಟ್ 
ಕರ್ನಾಟಕ ರಾಜ್ೆ ಪಾಲರು 
 
ಕರ್ನಾಟಕ ರಾಜ್ೆ ಪಾಲರ ಆದೇಶಾನುಸಾರ 
ಮತ್ತ ತ  ಅ಴ರ ಹೆಷರನಲ್ಲ ಿ, 
  
 
ಜಿ.ಶ್ ಾ ೋಧರ 
ಷಕಾಾರದ ಕಾಯಾದರ್ಶಾ, 
ಸಂಷದಿೇಯ ಴ೆ ಴ಹಾರಗಳು ಮತ್ತ ತ 
ಶಾಷನ ರಚನೆ ಇಲಾಖ್ಯ. 
 
 
 
 
 
 
 

‹ Prev All Karnataka acts Next ›