The MALNAD AREA DEVELOPMENT BOARD ACT, 1991

 
 
 
 
1 
 
ªÀįɣÁqÀÄ ¥ÀæzÉñÁ©üªÀø¢Þ ªÀÄAqÀ° C¢ü¤AiÀĪÀÄ, 1991.  ¥ÀæPÀgÀtUÀ¼À PÀæªÀÄ¥ÀnÖ  GzÉÝñÀUÀ¼ÀÄ ªÀÄvÀÄÛ PÁgÀtUÀ¼À ºÉýPÉ  ¥ÀæPÀgÀtUÀ¼ÀÄ:  
CzsÁåAiÀÄ I 
 
1. aPÀÌ ºÉ¸ÀgÀÄ, ªÁå¦Û ªÀÄvÀÄÛ ¥ÁægÀA¨sÀ.  2. ¥Àj¨sÁµÉUÀ¼ÀÄ.  
CzsÁåAiÀÄ II 
 
3. ªÀÄAqÀ°AiÀÄ gÀZÀ£É.  4. ¥ÀzÁªÀ¢ü ªÀÄvÀÄÛ ¸ÉêÁ µÀgÀvÀÄÛUÀ¼ÀÄ.  5. ºÀÄzÉÝAiÀÄ ¸ÀzÀ¸ÀåvÀéPÉÌ C£ÀºÀðvÉ.  6. ¸ÀzÀ¸Àå£À£ÀÄß vÉUÉzÀĺÁPÀĪÀÅzÀÄ.  7. PÁAiÀÄðzÀ²ð.  8. ªÀÄAqÀ°AiÀÄ ¸À¨sÉUÀ¼ÀÄ.  9. ªÀåªÀºÀgÀuÉUÀ¼ÀÄ ¸ÀjAiÀiÁzÀĪÉAzÀÄ ªÀÄvÀÄ HfðvÀªÁzÀĪÉAzÀÄ ¥ÀǪÀð ¨sÁªÀ£É ªÀiÁqÀĪÀÅzÀÄ. 
10. C£ÀĵÁ×£À ¸À«Äw.  11. C£ÀĵÁ×£À ¸À«ÄwAiÀÄ C¢üPÁgÀUÀ¼ÀÄ. 
 
CzsÁåAiÀÄ III 
 
12. AiÉÆÃd£ÉAiÀÄ ¹zÀÞvÉ ªÀÄvÀÛÄ ¹ÌêÀÄÄUÀ¼À C£ÀĪÉÆÃzÀ£É.  13. G¸ÀÄÛªÁj.  14. ¸ÀªÀÄ£ÀéAiÀÄ.  15. AiÉÆÃd£ÉUÀ¼À C£ÀĵÁ×£À.  16. ªÀiÁ»wAiÀÄ£ÀÄß ¥ÀqÉAiÀÄĪÀÅzÀÄ.  17. C¢üPÁgÀzÀ ¥ÀævÁåAiÉÆÃd£É.  
CzsÁåAiÀÄ IV 
 
18. ªÀÄAqÀ°AiÀÄ ¤¢ü.  19. ¤¢üAiÀÄ  «¤AiÉÆÃUÀ.  2A.  AiÉÆÃd£ÉAiÀÄ°è ºÀAaPÉ.  20J.  ªÀÄAqÀ°UÉ ¤zÉÃð±À£À ¤ÃqÀ®Ä ¸ÀPÁðgÀzÀ C¢üPÁgÀ.  21. gÁdå¸ÀPÁðgÀ¢AzÀ C£ÀÄzÁ£À.  22. ¸Á® ¥ÀqÉAiÀÄ®Ä C¢üPÁgÀ.  23. ¯ÉPÀÌ ¥ÀvÀæ ªÀÄvÀÄÛ ¯ÉPÀÌ ¥Àj±ÉÆÃzsÀ£É.  
CzsÁåAiÀÄ V 
 
24. ªÀgÀ¢.  25. ªÀÄAqÀ°AiÀÄ DAiÀĪÀåAiÀÄ ¥ÀvÀæ. 
 
 
 
 
2 
 
26. ¤AiÀĪÀÄUÀ¼À gÀZÀ£Á¢üPÁgÀ.  27. «¤AiÀĪÀÄUÀ¼À£ÀÄß gÀa¸À®Ä ªÀÄAqÀ°UÉ C¢üPÁgÀ. C£ÀĸÀÆa. 
  GzÉÝñÀUÀ¼ÀÄ ªÀÄvÀÄÛ PÁgÀtUÀ¼À ºÉýPÉ.  
I  1991gÀ C¢ü¤AiÀĪÀÄ 36 .Š  ªÀįɣÁqÀÄ ¥ÀæzÉñÀªÀÅ CzÀgÀ «®PÀët ¥ÁæzÉòPÀ ¸ÀégÀ Æ¥À, ZÀzÀÄjzÀ d£ÀªÀ¸Àw, 
ªÉÄïÉäø ®PÀët, ¨sÁjà ªÀļÉ, zÀlÖ PÁqÀÄUÀ¼ÀÄ. C¸ÀARå G¥À£À¢UÀ¼ÀÄ ªÀÄÄAvÁzÀªÀÅUÀ¼À PÁg Àt¢AzÁV C©üªÀø¢ÞAiÀÄ 
«²µÀÖ ¸ÀªÀĸÉåUÀ¼À£ÀÄß JzÀÄj¸ÀÄwÛzÉ. 
F ¥ÀæzÉñÀªÀ£ÀÄß gÁdåzÀ EvÀgÀ ¨sÁUÀUÀ¼À ªÀÄlÖPÉÌ vÀgÀĪÀÅzÀPÁÌV C©üªÀø¢Þ PÁAiÀÄðzÀ ºÀAvÀªÀ£ÀÄß 
vÀéjvÀUÉƽ¸À®Ä MAzÀÄ ¸ÀªÀÄUÀæ ±Á¸À£ÀªÀ£ÀÄß ªÀiÁqÀĪÀÅzÀÄ CªÀ±ÀåPÀªÉAzÀÄ ¥ÀjUÀt¸À¯Á¬ÄvÀÄ. CzÀÄ EvÀgÀ 
«µÀAiÀÄUÀ¼ÉÆA¢UÉ F ªÀÄÄA¢£ÀªÀÅUÀ½UÀÆ G¥À§AzsÀ PÀ°à¸ÀÄvÀÛzÉ. 
(i)    ªÀįɣÁqÀÄ ¥ÀæzÉñÁ©üªÀø¢Þ ªÀÄAqÀ°AiÀÄ ¸ÁÜ¥À£É;  
(ii)   MAzÀÄ C£ÀĵÁ×£À ¸À«ÄwAiÀÄ gÀZÀ£É; 
(iii) ªÀįɣÁqÀÄ ¥ÀæzÉñÀzÀ C©üªÀø¢ÞUÁV MAzÀÄ AiÉÆÃd£ÉAiÀÄ£ÀÄß ¹zÀÝ¥Àr¸À®Ä C©üªÀø¢Þ ¹ÌêÀÄÄUÀ¼À 
C£ÀĵÁ×£ÀzÀ G¸ÀÄÛªÁj ª ÀiÁqÀ®Ä ªÀÄvÀÄÛ D ¥ÀæzÉñÀzÀ°èAiÀÄ C©üªÀø¢Þ E¯ÁSÉUÀ¼ÀÄ ºÁUÀÆ f¯Áè 
¥ÀjµÀvÀÄÛUÀ¼À PÁAiÀÄ𠤪ÀðºÀuÉAiÀÄ£ÀÄß ¸ÀªÀÄ£ÀéAiÀÄUÉƽ¸À®Ä ªÀÄAqÀ°UÉ C¢üPÁgÀ ¤ÃqÀĪÀÅzÀÄ;  
(iv) ªÀÄAqÀ°UÁV gÁdå AiÉÆÃd£ÉAiÀÄ°è ºÀtPÁ¸ÀÄ ºÀAaPÉUÉ G¥À§AzsÀ PÀ°à¸ÀĪÀÅzÀÄ; 
 
PÉ®ªÀÅ EvÀgÀ ¸ÁAzÀ©üðPÀ G¥À§AzsÀUÀ¼À£ÀÄß ¸ÀºÀ ªÀiÁqÀ¯ÁVzÉ. 
 DzÀÝjAzÀ «zsÉÃAiÀÄPÀ.  
     (27Š9Š1991gÀ PÀ£ÁðlPÀ gÁdå¥ÀvÀæ («°ÉòÀ ¥ÀwæPÉ) ¨sÁUÀ IV-2A gÀ°è £ÀA§æ 614gÀ°èzÀÝAvÉ)  
 
II  1993gÀ C¢ü¤AiÀĪÀÄ 18.Š F ªÀÄÄA¢ £ÀªÀÅUÀ½UÉ G¥À¨sÀAzsÀ PÀ°à¸ÀĪÀÅzÀPÁÌV 1991gÀ ªÀįɣÁqÀÄ ¥ÀæzÉñÁ©üªÀø¢Þ 
ªÀÄAqÀ¯ C¢ü¤AiÀĪÀĪÀ£ÀÄß wzÀÄÝ¥Àr ªÀiÁqÀĪÀÅzÀÄ CªÀ°ÀåªÉAzÀÄ ¨sÁ«¸À®ÁVzÉ.Š 
 
(i)    C©üªÀø¢üÝ PÀ«ÆµÀ£ÀgÀ zÀeÉðUÉ PÀrªÉĬĮèzÀ C¢üPÁjAiÀÄ §zÀ¯ÁV «¨sÁVÃAiÀÄ PÀ«ÄõÀ£Àgï zÀeÉðUÉ 
PÀrªÉĬĮèzÀ C¢üPÁjAiÀÄ£ÀßÄ ªÀÄAqÀ°AiÀÄ PÁAiÀÄðzÀ²ðAiÀiÁV £ÉêÀÄPÀ ªÀiÁqÀĪÀÅzÀÄ; 
(ii)    gÁdå PÉÃAzÀæ ¸ÁÜ£ÀzÀ®Æè ¸ÀºÀ ªÀÄAqÀ°AiÀÄ ¸À¨sÉUÀ¼À£ÀÄß £ÀqɸÀĪÀÅzÀÄ; 
(iii)  AiÉÆÃd£ÉUÀ¼À£ÀÄß gÀƦ¸À®Ä ªÀÄvÀÄÛ EvÀgÀ D£ÀĵÀAVPÀ «µÀAiÀÄUÀ½UÁV ¸ÀPÁðgÉÃvÀgÀ ¸ÀA¸ÉÜUÀ½UÉ ªÀiÁ£ÀåvÉ 
¤ÃqÀĪÀÅzÀÄ; 
(iv)    ¸ÁªÀðd¤PÀ »vÀzÀø¶Ö¬ÄAzÀ F C¢ü¤AiÀĪÀÄzÀ ºÁUÀÆ EvÀgÀ D£ÀĵÀAVPÀ wzÀÄÝ¥ÀrUÀ¼À£ÀÄß 
PÁAiÀÄðgÀÆ¥ÀPÉÌ vÀgÀ®Ä CUÀvÀåªÁzÀ ¤zÉðñÀ£ÀUÀ¼À£ÀÄß ªÀÄAqÀ°UÉ ¤ÃqÀ®Ä gÁdå ¸ÀPÁðgÀPÉÌ C¢üPÁgÀ 
¤ÃqÀĪÀÅzÀÄ; 
(v)    ªÀįɣÁqÀÄ ¥ÀæzÉñÀ JA§ ¥Àj¨sÁµÉAiÀÄ°è ``ZÁªÀÄgÁd£ÀUÀgÀÀÀªÀ£ÀÄß ¸ÉÃj¸ÀĪÀÅzÀÄ.  
     DzÀÄzÀjAzÀ F «zsÉÃAiÀÄPÀ. 
(1993gÀ «zsÁ£À¸À¨sÁ «zsÉÃAiÀÄPÀ ¸ÀASÉå 16 gÀ°èzÀÝAvÉ) 
 
 
 
 
3 
 
 
III  1994gÀ C¢ü¤AiÀĪÀÄ 34.Š  1991gÀ ªÀįɣÁqÀÄ ¥ÀæzÉñÁ©üªÀø¢Ý ªÀÄAqÀ° C¢ü¤AiÀĪÀÄzÀ C£ÀĸÀÆaAiÀÄ£ÀÄß 
wzÀÄÝ¥Àr ªÀiÁqÀĪÀ ªÀÄÆ®PÀ ÷``ªÀįɣÁqÀÄ ¥ÀæzÉñÀÀ JA§ ¥ÀzÀzÀ CxÀðzÀ°è ºÉÆ£Áß½ vÁ®ÆèPÀ£ÀÄß ¸ÉÃj¸ÀĪÀÅzÀÄ 
CªÀ±ÀåPÀªÉAzÀÄ ¥ÀjUÀt¸À¯ÁVzÉ. 
 DzÀÝjAzÀ F «zsÉÃAiÀÄPÀ.  (1994gÀ «zsÁ£À ¸À¨sÁ «zsÉÃAiÀÄPÀ ¸ÀASÉå 7gÀ°èzÀÝAvÉ) 
 
IV 
2026ರ ತಿದ್ದು ಪಡಿ ಅಧಿನಿಯಮ ಸಂಖ್ಯೆ : 9                             
    ಜಿಲ್ಲ ೆ  ಅಥವಾ ತಾಲ್ಲ ೆ ಕನ್ನು              ತಾಲ್ಲ ೆ ಕಾಗಿ ಆಯ್ಕೆ  ಮಾಡಿದ     
                                                    
                                                             
                
ಆದದ ರಿಂದ ಈ ವಿಧೇಯಕ.  
[2025ರ ವಿಧಾನ ಷಭೆಯ ವಿಧೇಯಕ ಸಂಖ್ಯೆ : 75, ಕಡತ ಸಂಖ್ಯೆ :ಸಂ಴ೆ ಶಾಇ 90 ಶಾಷನ 2025]  
[ಭಾರತ ಸಂವಿಧಾನದ 7ನೇ ಅನ್ನಸೂಚಿಯ 2ನೇ ಪಟ್ಟಿ ಯ 32ನೇ ನಮೂದನೆಯಡಿ  ಬರುತ ತ ದೆ.] 
[ಕರ್ನಾಟಕ ರಾಜ್ೆ  ಪತ ರ ದ ಭಾಗ IVಎ ವಿಶೇಶ ರಾಜ್ೆ  ಪತ್ರ ರ ಕೆ ಸಂಖ್ಯೆ:23, ದಿರ್ನಿಂಕ:08.01.2026ರಲ್ಲ ೆ  ಪ ರ ಕಟಗಿಂಡಿದೆ] 
  * * * * 
 
 
 
 
4 
 
 1991gÀ PÀ£ÁðlPÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 36  (1991gÀ r¸ÉA§gï 10£Éà ¢£ÁAPÀzÀAzÀÄ PÀ£ÁðlPÀ gÁdå¥ÀvÀæzÀ «±ÉõÀ ¸ÀAaPÉAiÀÄ°è ªÉÆzÀ®Ä ¥ÀæPÀlªÁVzÉ )   
ªÀįɣÁqÀÄ ¥ÀæzÉñÁ©üªÀø¢Þ ªÀÄAqÀ° C¢ü¤AiÀĪÀÄ, 1991. 
(1991£Éà r¸ÉA§gï 7£Éà ¢£ÁAPÀzÀAzÀÄ gÁdå¥Á®gÀ C£ÀĪÀÄwAiÀÄ£ÀÄß ¥ÀqÉAiÀįÁVzÉ). 
(1993gÀ 18£ÉÃ, 1994gÀ 34£Éà ªÀÄvÀÄÛ 2026  09    ಲ   wzÀÄÝ¥ÀrAiÀiÁzÀAvÉ) 
 
  ªÀįɣÁqÀÄ  ¥ÀæzÉñÀPÁÌV, ªÀįɣÁqÀÄ  ¥ÀæzÉñÀzÀ C©üªÀø¢ÞUÁV PÁAiÀÄðPÀæªÀÄUÀ¼ÀÄ ªÀÄvÀÄÛ AiÉÆÃd£ÉUÀ¼À£ÀÄß M¼ÀUÉÆAqÀ 
ªÁ¶ðPÀ AiÉÆÃd£ÉAiÀÄ£ÀÄß ¹zÀÞ¥Àr¸ÀĪÀ, AiÉÆÃd£ÉUÀ¼ÀÄ ªÀÄvÀÄÛ PÁAiÀÄðPÀæªÀÄUÀ¼À C£ÀĵÁ×£ÀzÀ G¸ÀÄÛªÁj £ÉÆÃrPÉƼÀÄîªÀ 
ªÀÄvÀÄÛ AiÉÆÃd£ÉAiÀÄ£ÀÄß C£ÀĵÁ×£ÀPÉÌ vÀgÀĪÀÅzÀgÀ  ªÉÄðéZÁgÀuÉ  £ÀqɸÀĪÀ  ªÀÄvÀÄÛ  CzÀgÀ  ªÀi訌  ¤zsÀðj¸ÀĪÀ  
MAzÀÄ  C©üªÀø¢Þ  ªÀÄAqÀ°AiÀÄ ¸ÁÜ¥À£ÉUÁV G¥À§AzsÀ PÀ°à¸À®Ä MAzÀÄ C¢ü¤AiÀĪÀÄ. 
  ªÀįɣÁqÀÄ ¥ÀæzÉñÀPÁÌV, ªÀįɣÁqÀÄ ¥ÀæzÉñÀzÀ C©üªÀø¢ÞUÁV PÁAiÀÄðPÀæªÀÄUÀ¼ÀÄ ªÀÄvÀÄÛ AiÉÆÃd£ÉUÀ¼À£ÀÄß M¼ÀUÉÆAqÀ 
ªÁ¶ðPÀ AiÉÆÃd£ÉAiÀÄ£ÀÄß ¹zÀÞ¥Àr¸ÀĪÀ, AiÉÆÃd£ÉUÀ¼ÀÄ ªÀÄvÀÄÛ PÁAiÀÄðPÀæªÀÄUÀ¼À C£ÀĵÁ× £ÀzÀ G¸ÀÄÛªÁj  
£ÉÆÃrPÉƼÀÄîªÀ ªÀÄvÀÄÛ AiÉÆÃd£ÉAiÀÄ£ÀÄß C£ÀĵÁ×£ÀPÉÌ vÀgÀĪÀÅzÀgÀ ªÉÄðéZÁgÀuÉ £ÀqɸÀĪÀ ªÀÄvÀÄÛ CzÀgÀ ªÀ iË®å 
¤zsÀðj¸ÀĪÀ MAzÀÄ C©üªÀø¢Þ ªÀÄAqÀ°AiÀÄ ¸ÁÜ¥À£ÉUÁV G¥À§AzsÀ PÀ°à¸ÀĪÀÅzÀÄ AiÀÄÄPÀÛªÁVgÀĪÀÅzÀjAzÀ;  EzÀÄ ¨sÁgÀvÀ UÀtgÁdåzÀ £À®ªÀvÉÛgÀqÀ£Éà ªÀµÀðzÀ°è PÀ£ÁðlPÀ gÁdå «zsÁ£ÀªÀÄAqÀ®¢AzÀ F ªÀÄÄA¢£ÀAvÉ 
C¢ü¤AiÀÄ«ÄvÀªÁUÀ¯:Š  
CzsÁåAiÀÄ I 
 
1. aPÀÌ ºÉ¸ÀgÀÄ, ªÁå¦Û ªÀÄ vÀÄÛ ¥ÁægÀA¨sÀ.Š (1) F C¢ü¤AiÀĪÀĪÀ£ÀÄß ªÀįɣÁqÀÄ ¥ÀæzÉñÁ©üªÀø¢Þ ªÀÄAqÀ° 
C¢ü¤AiÀĪÀÄ, 1991 JAzÀÄ PÀgÉAiÀÄvÀPÀÌzÀÄÝ. 
 (2) EzÀgÀ ªÁå¦ÛAiÀÄÄ Erà ªÀįɣÁqÀÄ ¥ÀæzÉñÀPÉÌ EgÀvÀPÀÌzÀÄÝ. 
 (3) EzÀÄ, gÁdå ¸ÀPÁðgÀªÀÅ, ¸ÀPÁðj gÁdå¥ÀvÀæzÀ°è C¢ü¸ÀÆZÀ£ÉAiÀÄ ªÀÄÆ®PÀ UÉÆvÀÄ Û¥Àr¸À§ºÀÄzÁzÀ 
CAxÀ 1[¢£ÁAPÀzÀAzÀÄ]1 eÁjAiÀÄ°è §gÀvÀPÀÌzÀÄÝ. 
 1. F C¢ü¤AiÀĪÀĪÀÅ C¢ü¸ÀÆZÀ£É ªÀÄÆ®PÀ ¢:1A.3.1992gÀAzÀÄ eÁjUÉ §A¢zÉ. 
 
 2. ¥Àj¨sÁ³ÉUÀ¼ÀÄ.Š F C¢ü¤AiÀĪÀÄzÀ¯è, ¸ÀAzÀ¨sÀðªÀÅ C£ÀåxÁ CUÀvÀå¥Àr¹zÀ ºÉÆgÀvÀÄ,Š 
(J) `ªÀÄAqÀ°'  JAzÀgÉ,  3£Éà  ¥ÀæPÀgÀtzÀ  CrAiÀÄ°è  gÀavÀªÁzÀ  ªÀįɣÁqÀÄ  ¥ÀæzÉñÁ©üªÀø¢Þ 
 ªÀÄAqÀ°;  (©) `CzsÀåPÀë' JAzÀgÉ, ªÀÄAqÀ°AiÀÄ CzsÀåPÀë;  (¹) `C©üªÀø¢Þ E¯ÁSÉ' JAzÀgÉ, ¥ÉÇ°Ã¸ï ªÀÄvÀÄÛ £Áå¬ÄPÀ E¯ÁSÉUÀ¼À£ÀÄß ºÉÆgÀvÀÄ¥Àr¹, ªÀįɣÁqÀÄ 
¥ÀæzÉñÀzÀ ªÉÄÃ¯É C¢üPÁgÀ ªÁå¦ÛAiÀÄ£ÀÄß ºÉÆA¢gÀĪÀ, gÁdå ¸ÀPÁðgÀ¢AzÀ CxÀªÁ  EvÀgÀ AiÀiÁªÀÅzÉà 
PÁ£ÀƤ¤AzÀ CxÀªÁ CzÀgÀ CrAiÀÄ°è ¸ÁܦvÀªÁzÀ AiÀiÁªÀÅzÉà ¤PÁAiÀÄ CxÀªÁ ¤UÀªÀĪÀÇ ¸ÉÃjzÀAvÉ 
D ¥ÀæzÉñÀzÀ°è PÁAiÀÄð¤ªÀð»¸ÀÄwÛgÀĪÀ gÁdå ¸ÀPÁðgÀzÀ J®è E¯ÁSÉUÀ¼ÀÄ;  (r) `C£ÀĵÁ×£À ¸À«Äw' JAzÀgÉ, 10£Éà ¥ÀæPÀgÀtzÀ CrAiÀÄ°è gÀavÀªÁzÀ C£ÀĵÁ×£À ¸À«Äw;  (E) `ªÀįɣÁqÀÄ ¥ÀæzÉñÀ' JAzÀgÉ, F C¢ü¤AiÀĪÀÄPÉÌ C£ÀħA¢ü¸À¯ÁzÀ C£ÀĸÀÆaAiÀÄ°è ¤¢ðµÀÖ¥Àr¸À¯ÁzÀ 
¥ÀæzÉñÀUÀ¼ÀÄ; 
(J¥sï) `¸ÀzÀ¸Àå' JAzÀgÉ, ªÀÄAqÀ°AiÀÄ ¸ÀzÀ¸Àå; 
 
 
 
 
5 
 
(f)  `AiÉÆÃd£É' JAzÀgÉ, f¯Áè ¥ÀjµÀvÀÄÛUÀ¼À f¯Áè AiÉÆÃd£ÉAiÀÄ£ÀÄß ª ÀÄvÀÄÛ ««zsÀ C©üªÀø¢Þ E¯ÁSÉUÀ¼À 
AiÉÆÃd£ÉAiÀÄ£ÀÄß ºÉÆgÀvÀÄ¥Àr¹, ªÀįɣÁqÀÄ ¥ÀæzÉñÀzÀ C©üªÀø¢ÞUÁV ªÀÄAqÀ°AiÀÄÄ ¹zÀÞ¥Àr¹zÀ 
ªÁ¶ðPÀ AiÉÆÃd£É; 
 (JZï)  `PÁAiÀÄðzÀ²ð' JAzÀgÉ, ªÀÄAqÀ°AiÀÄ PÁAiÀÄðzÀ²ð. 
 
3. ªÀÄAqÀ°AiÀÄ gÀZÀ£É.Š  (1) F C¢ü¤AiÀĪÀĪÀÅ ¥ÁægÀA¨sÀªÁzÀ vÀgÀĪÁAiÀÄ, ¸ÁzsÀåªÁzÀµÀÄÖ ¨ÉÃUÀ£É, F 
C¢ü¤AiÀĪÀÄzÀ GzÉÝñÀUÀ½UÁV, ²ªÀªÉÆUÀÎzÀ°è PÉÃAzÀæ PÀZÉÃj EgÀĪÀ `ªÀįɣÁqÀÄ ¥ÀæzÉñÁ©üªÀø¢Þ ªÀÄAqÀ°' JAzÀÄ 
PÀgÉAiÀįÁUÀĪÀ MAzÀÄ ªÀÄAqÀ°AiÀÄ£ÀÄß ªÀįɣÁqÀÄ ¥ÀæzÉñÀPÁÌV ¸Áܦ¸ÀvÀPÀÌzÀÄÝ. 
 (2)  ªÀÄAqÀ°AiÀÄÄ, ±Á±ÀévÀ GvÀÛgÁ¢üPÁgÀ ªÀÄvÀÄÛ ¸ÁªÀiÁ£Àå ªÉƺÀgÀ£ÀÄß ºÉÆ A¢gÀĪÀ, ZÀgÀ ªÀÄvÀÄÛ ¹ÜgÀ 
¸ÀévÀÄÛUÀ¼ÉgÀqÀ£ÀÄß Dfð¸ÀĪÀ, zsÁgÀt ªÀiÁqÀĪÀ ªÀÄvÀÄÛ «¯É ªÀiÁqÀĪÀ ªÀÄvÀÄÛ PÀgÁgÀÄ ªÀiÁrPÉƼÀÄîªÀ C¢üPÁgÀªÀ£ÀÄß 
ºÉÆA¢gÀĪÀ, ªÉÄÃ¯É ºÉýzÀ ºÉ¸Àj£À MAzÀÄ ¤UÀ«ÄvÀ ¤PÁAiÀĪÁVgÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ ¸ÀzÀj ºÉ¸Àj¤AzÀ zÁªÉ 
ºÀÆqÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ zÁªÉUÉƼÀUÁUÀvÀPÀÌzÀÄÝ. 
 (3)    ªÀÄAqÀ¯AiÀÄÄ F ªÀÄÄA¢£À ¸ÀzÀ¸ÀågÀ£ÀÄß ºÉÆA¢gÀvÀPÀÌzÀÄÝ, JAzÀgÉ:Š 
 (J)  ªÀįɣÁqÀÄ ¥ÀæzÉñÀªÀ£ÀÄß ¨sÁUÀ±ÀB CxÀªÁ ¥ÀÇtðªÁV ¥Àæw¤¢ü¸ÀĪÀ, ªÀ ÄAqÀ°AiÀÄ C¢üPÁgÀ 
ªÁå¦ÛAiÉƼÀUÉ vÀªÀÄä ZÀÄ£ÁªÀuÁ PÉëÃvÀæUÀ¼À£ÀÄß ºÉÆA¢gÀĪÀ ¸ÀA¸ÀwÛ£À ªÀ ÄvÀÄÛ gÁdå «zsÁ£ÀªÀÄAqÀ®zÀ 
¸ÀzÀ¸ÀågÀÄ; 
1[(ಎ-ಎ) ಮಲ್ಲರ್ನಡು ಪ ರ ದೇವದ ಅಧಿಕಾರ ವಾೆ ಪ್ತ ತ ಯೊಳಗಿನ ಜಿಲ್ಲ ೆ  ಅಥವಾ ತಾಲ್ಲ ೆ ಕನ್ನು ನೋಡಲ್  ಜಿಲ್ಲ ೆ  
ಅಥವಾ ತಾಲ್ಲ ೆ ಕರ್ನು ಗಿ ಆಯ್ಕೆ  ಮಾಡಿದ ಕರ್ನಾಟಕ ವಿಧಾನ ಪರಶತ್ರ ತ ನ ಷದಷೆ ರು;]1 
(1) 2026        09   ಲ   :08.01.2026                    .  
( ) ªÀįɣÁqÀÄ  ¥ÀæzÉñÀzÀ  ªÉÄÃ¯É  C¢üPÁgÀ  ªÁå¦ÛAiÀÄ£ÀÄß  ºÉÆA¢gÀĪÀ  f¯Áè  ¥ÀjµÀvÀÄÛUÀ¼À CzsÀåPÀëgÀÄ; 
 (¹) gÁdå ¸ÀPÁðgÀ¢AzÀ £ÁªÀĤzÉðòvÀgÁzÀ ºÀvÀÄÛ ªÀÄA¢AiÀÄ£ÀÄß «ÄÃgÀz À ¸ÀzÀ¸ÀågÀÄ, CªÀgÀ ¥ÉÊQ E§âgÀÄ 
C£ÀĸÀÆavÀ eÁwUÀ¼ÀÄ ªÀÄvÀÄÛ M§âgÀÄ C£ÀĸÀÆavÀ §ÄqÀPÀlÄÖUÀ½UÉ ¸ÉÃjzÀ ªÀåQÛUÀ¼ÁVgÀvÀPÀÌzÀÄÝ; 
 (r) ªÀÄAqÀ°AiÀÄ PÁAiÀÄðzÀ²ð; ªÀÄvÀÄÛ  (E) ªÀįɣÁqÀÄ ¥ÀæzÉñÀzÀ°ègÀĪÀ ¥ÀæwAiÉÆAzÀÄ f¯ÉèAiÀÄ qÉ¥ÀÅån PÀ«ÄµÀ£ÀgÀÄ; 
 
(4) gÁdå ¸ÀPÁðgÀªÀÅ, ¸ÀzÀ¸ÀågÀ ¥ÉÊQ M§âgÀ£ÀÄß ªÀÄAqÀ°AiÀÄ CzsÀåPÀëgÀ£ÁßV £ÉëĸÀvÀPÀÌzÀÄÝ; 
 
(5) gÁdå ¸ÀPÁðgÀ ªÀÅ, 1[«¨sÁVÃAiÀÄ PÀ«ÄñÀ£ÀgÀ] 1 zÀeÉðUÉ PɼÀV£ÀzÀ®èzÀ zÀeÉðAiÀÄ M§â C¢üPÁjAiÀÄ£ÀÄß 
ªÀÄAqÀ°AiÀÄ PÁAiÀÄðzÀ²ðAiÀÄ£ÁßV ¸ÀºÀ £ÉëĸÀvÀPÀÌzÀÄÝ; 
 1. 1993gÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 18gÀ ªÀÄÆ®PÀ ¢:18.5.1993jAzÀ ¥Àæw¸Áܦ¸À¯ÁVzÉ. 
 (6)  gÁdå ¸ÀPÁðgÀªÀÅ, F C¢ü¤AiÀĪÀÄzÀ CrAiÀÄ°è ª ÀÄAqÀ°AiÀÄ ¥ÀæPÁAiÀÄðUÀ¼À£ÀÄß £ÉgÀªÉÃj¸ÀĪÀÅzÀPÉÌ 
CªÀ±ÀåPÀªÉAzÀÄ vÁ£ÀÄ ¥ÀjUÀt¸ÀĪÀ CAxÀ EvÀgÀ C¢üPÁjUÀ¼ÀÄ ªÀÄvÀÄÛ GzÉÆåÃVUÀ¼À£ÀÄß ªÀÄAqÀ°UÉ MzÀV¸ÀvÀPÀÌzÀÄÝ; 
 
 
 
 
6 
 
(7)  ªÀÄAqÀ°AiÀÄ PÁAiÀÄðzÀ²ð ªÀÄvÀÄÛ EvÀgÀ C¢üPÁjUÀ¼ÀÄ ªÀÄvÀÄÛ GzÉÆåÃVUÀ½UÉ ¸ÀAzÁAiÀĪÁUÀ¨ÉÃPÁzÀ 
ªÉÃvÀ£ÀUÀ¼ÀÄ, ¨sÀvÉåUÀ¼ÀÄ ªÀÄvÀÄÛ ¤ªÀøwÛªÉÃvÀ£ÀUÀ¼ÀÆ ¸ÉÃjzÀAvÉ ªÀÄAqÀ°AiÀÄ DqÀ½vÁvÀäPÀ ªÉZÀÑUÀ¼À£ÀÄß ªÀÄAqÀ°AiÀÄ ¤¢üAiÀÄ 
¥ÉÊQ¬ÄAzÀ ¨sÀj¸ÀvÀPÀÌzÀÄÝ. 
4. ¥ÀzÁªÀ¢ü ªÀÄvÀÄÛ ¸ÉêÁ ³ÀgÀvÀÄÛUÀ¼ÀÄ.Š (1) gÁdå ¸ÀPÁðgÀzÀ EZÉáUÉ M¼À¥ÀlÄÖ, gÁdå ¸ÀPÁðgÀ¢AzÀ 
£ÉëÄvÀgÁzÀ CzsÀåPÀëgÀÄ ªÀÄvÀÄÛ EvÀgÀ ¸ÀzÀ¸ÀågÀÄ ªÀÄÆgÀÄ ªÀµÀðUÀ¼À CªÀ¢üAiÀĪÀgÉUÉ ¥ÀzÀzsÁgÀt ªÀiÁqÀvÀPÀÌzÀÄÝ. 
(2)  CzsÀåPÀëgÀÄ CxÀªÁ ¥ÀzÀ¤«ÄvÀÛ ¸ÀzÀ¸Àå£À®èzÀ M§â ¸ÀzÀ¸Àå£ÀÄ, vÀ£Àß ¸À»AiÉÆA¢UÉ gÁdå ¸ÀPÁðgÀPÉÌ ¥ÀvÀæ 
§gÉzÀÄ vÀ£Àß ºÀÄzÉÝUÉ gÁfãÁªÉÄ ¤ÃqÀ§ºÀÄzÀÄ. DzÀgÉ vÀ£Àß gÁfãÁªÉÄA iÀÄÄ CAVÃPÁgÀªÁUÀĪÀªÀgÉUÉ ºÀÄzÉÝAiÀÄ°è 
ªÀÄÄAzÀĪÀgÉAiÀÄvÀPÀÌzÀÄÝ. 
(3)  CzsÀåPÀëgÀÄ ªÀÄvÀÄÛ EvÀgÀ ¸ÀzÀ¸ÀågÀÄ, ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ ¨sÀvÉåUÀ¼À£ÀÄß ¹éÃPÀj¸ÀvÀPÀÌzÀÄÝ. 
(4)  CzsÀåPÀëgÀÄ ªÀÄvÀÄÛ EvÀgÀ ¸ÀzÀ¸ÀågÀÄUÀ½UÉ ¸ÀAzÁAiÀÄ ªÀiÁqÀ¨ÉÃPÁzÀ ¨sÀvÉåUÀ¼À£ÀÄß ªÀÄAqÀ°AiÀÄ  ¤¢ü¬ÄAzÀ 
¨sÀj¸ÀvÀPÀÌzÀÄÝ. 
(5) ªÀÄAqÀ°AiÀÄ AiÀiÁªÀÅzÉà PÀøvÀå CxÀªÁ ªÀåªÀºÀgÀuÉAiÀÄÄ, ªÀÄAqÀ°AiÀÄ°è AiÀiÁªÀÅzÉà jPÀÛ ¸ÁÜ£ÀªÀÅ 
EgÀĪÀÅzÉA§ CxÀªÁ ªÀÄAqÀ°AiÀÄ gÀZÀ£ÉAiÀÄ°è zÉÆõÀ«zÉAiÉÄA§ PÁgÀt ªÀiÁvÀæ¢AzÀ¯Éà CªÀiÁ£ÀåªÁUÀvÀPÀÌzÀÝ®è. 
5. ºÀÄzÉÝAiÀÄ ¸ÀzÀ¸ÀåvÀéPÉÌ C£ÀºÀðvÉ.Š (1) M§â ªÀåQÛAiÀÄÄ, CªÀ£ÀÄ,Š 
 (J) gÁdå ¸ÀPÁðgÀzÀ C©ü¥ÁæAiÀÄzÀ°è, £ÉÊwPÀ CzsÀB¥ÀvÀ£ÀªÀ£ÉÆ ß¼ÀUÉƼÀÄîªÀ MAzÀÄ C¥ÀgÁzsÀPÁÌV 
zÉÆõÀ¹¢ÞAiÀiÁVzÀÄÝ, PÁgÁªÁ¸ÀzÀ ²PÉëUÉ UÀÄjAiÀiÁVzÀÝgÉ; CxÀªÁ 
(©) C¸Àé¸ÀÜ avÀÛzÀªÀ£ÁVzÀÄÝ, ºÁUÉAzÀÄ MAzÀÄ ¸ÀPÀëªÀÄ £ÁåAiÀiÁ®AiÀÄ¢AzÀ WÉÆövÀ£ÁVzÀÝgÉ; CxÀªÁ 
(¹) C£À£ÀÄäPÀÛ ¢ªÁ½AiÀiÁVzÀÝgÉ; CxÀªÁ 
(r) PÉÃAzÀæ ¸ÀPÁðgÀ CxÀªÁ gÁdå ¸ÀPÁðgÀ CxÀªÁ PÉÃAzÀæ ¸ÀPÁð gÀ CxÀªÁ gÁdå ¸ÀPÁðgÀzÀ MqÉvÀ£À 
CxÀªÁ ¤AiÀÄAvÀætzÀ°ègÀĪÀ MAzÀÄ ¤PÁAiÀÄ CxÀªÁ ¤UÀªÀÄzÀ ¸ÉêɬÄAzÀ vÉUÉzÀĺÁPÀ¯ÁzÀªÀ£ÁVzÀÝgÉ 
CxÀªÁ ªÀeÁ DzÀªÀ£ÁVzÀÝgÉ; CxÀªÁ 
(E) ªÀÄAqÀ°AiÀÄ DzÉñÀ¢AzÀ ªÀiÁqÀ¯ÁzÀ AiÀiÁªÀÅzÉà PÁAiÀÄðzÀ°è CxÀªÁ ªÀÄAqÀ°AiÉÆqÀ£É CxÀªÁ CzÀgÀ 
CrAiÀÄ°è CxÀªÁ CzÀgÀ ªÀÄÆ®PÀ CxÀªÁ CzÀgÀ  ¥ÀgÀªÁV  AiÀiÁªÀÅzÉà  PÀgÁgÀÄ  CxÀªÁ  
¤AiÉÆÃd£ÉAiÀÄ°è   ¸ÀévÀB  CªÀ£ÀÄ  CxÀªÁ  ¥Á®ÄzÁgÀ£ÀÄ   ¥ÀævÀåPÀëªÁV   CxÀªÁ   ¥ÀgÉÆÃPÀëªÁV   
AiÀiÁªÀÅzÉà µÉÃgÀ£ÀÄß CxÀªÁ »vÁ¸ÀQÛAiÀÄ£ÀÄß ºÉÆA¢zÀÝgÉ; 
(J¥sï) ªÀÄAqÀ°AiÀÄ   ¥ÀgÀªÁV   ªÉÃvÀ£À   ¥ÀqÉAiÀÄĪÀ £ÁåAiÀĪÁ¢AiÀiÁV ¤AiÉÆÃfvÀ£ÁVzÀÝgÉ CxÀªÁ 
ªÀÄAqÀ°AiÀÄ «gÀÄzÀÞªÁV £ÁåAiÀĪÁ¢AiÀÄ ¤AiÉÆÃd£ÉAiÀÄ£ÀÄß M¦àPÉÆArzÀÝgÉ, 
 Š¸ÀzÀ¸Àå£ÁV £ÉëÄvÀ£ÁUÀĪÀÅzÀPÉÌ ªÀÄvÀÄÛ ¸ÀzÀ¸Àå£ÁVgÀĪÀÅzÀPÉÌ C£ÀºÀð£ÁVgÀvÀPÀÌzÀÄÝ.   (2)  M§â ªÀåQÛAiÀÄÄ ªÀÄAqÀ°AiÀÄ ªÀåªÀºÁgÀUÀ½UÉ ¸ÀA§AzsÀ¥ÀlÖAvÉ AiÀiÁªÀÅzÉà eÁ»ÃgÁvÀ£ÀÄß ¸ÉÃj¸À¯ÁzÀ 
AiÀiÁªÀÅzÉà ªÀøvÀÛ¥ÀwæPÉAiÀÄ°è µÉÃgÀÄ CxÀªÁ »vÁ¸ÀQÛAiÀÄ£ÀÄß ºÉÆA¢zÁÝ£ÉA§ PÁgÀtªÀiÁvÀæ¢AzÀ¯É à (1)£Éà 
G¥ÀŠ¥ÀæPÀgÀtzÀ (E) RAqÀzÀ CrAiÀįè C£ÀºÀð£ÁUÀvÀPÀÌzÀÝ­è CxÀªÁ ¸ÀzÀj RAqÀzÀ CxÀðªÁå¦ÛAiÀįè AiÀiÁªÀÅzÉà 
PÀgÁgÀÄ CxÀªÁ ¤AiÉÆÃd£ÉAiÀÄ°è AiÀiÁªÀÅzÉà µÉÃgÀÄ CxÀªÁ »vÁ¸ÀQÛAiÀÄ£ÀÄß ºÉÆA¢zÁÝ£ÉAzÀÄ ¨sÁ«¸ÀvÀPÀÌzÀÝ®è. 
  6. ¸ÀzÀ¸Àå£À£ÀÄß vÉUÉzÀĺÁPÀĪÀÅzÀÄ.Š ¸ÀPÁðgÀªÀÅ, CzsÀåPÀë CxÀªÁ EvÀgÀ ¸ÀzÀ¸Àå£À£ÀÄß, CªÀ£ÀÄ,Š 
 
 
 
 
7 
 
(J) 5£Éà ¥ÀæPÀgÀtzÀ°è ºÉüÀ¯ÁzÀ AiÀiÁªÀŪÉà C£ÀºÀðvÉUÀ½UÉ M¼À¥ÀlÖgÉ: 
 
 ¥ÀgÀAvÀÄ, CzsÀåPÀë CxÀªÁ ¸ÀzÀ¸Àå£À£ÀÄß, CªÀ£ÀÄ D ¥ÀæPÀgÀtzÀ (1)£Éà G¥ÀŠ¥ÀæPÀgÀtzÀ (E)  RAqÀzÀ°è 
ºÉüÀ¯ÁzÀ C£ÀºÀðvÉUÉ M¼ÀUÁVzÁÝ£ÉA§ PÁgÀtzÀ ªÉÄïÉ, D ¥Àæ¸ÁÛªÀzÀ «gÀÄzÀÞ vÀ£Àß ªÀÄ£À«AiÀÄ£ÀÄß ¸À°è¸À®Ä CªÀ¤UÉ 
MAzÀÄ CªÀPÁ±ÀªÀ£ÀÄß PÉÆlÖ ºÉÆgÀvÀÄ, vÉUÉzÀĺÁPÀvÀPÀÌzÀÝ®è; CxÀªÁ 
(©) CªÀ£ÀÄ PÁAiÀÄðªÀ£ÀÄß ¤ªÀð»¸À®Ä ¤gÁPÀj¹zÀgÉ CxÀªÁ PÁAiÀÄðªÀ£ÀÄß ¤ªÀð»¸À®Ä C¸ÀªÀÄxÀð£ÁzÀgÉ; 
CxÀªÁ 
(¹) UÉÊgÀÄ ºÁdgÁUÀ®Ä ªÀÄAqÀ°¬ ÄAzÀ C£ÀĪÀÄw ¥ÀqÉAiÀÄzÉ ªÀÄAqÀ°AiÀÄ ªÀÄÆgÀÄ ¤gÀAvÀgÀ ¸À¨sÉUÀ½UÉ 
UÉÊgÀĺÁdgÁzÀgÉ; CxÀªÁ 
(r) CªÀ£À£ÀÄß D ¥ÀzÀzÀ°è ªÀÄÄAzÀĪÀj¹zÀgÉ, ¸ÁªÀðd¤PÀ »vÁ¸ÀQÛUÉ ¨ÁzsÀPÀ GAmÁUÀĪÀAvÉ vÀ£Àß 
¸ÁÜ£ÀªÀ£ÀÄß CªÀ£ÀÄ zÀÄgÀÄ¥ÀAiÉÆÃUÀ ¥Àr¹PÉƼÀÄîªÀ£ÉAzÀÄ gÁdå ¸ÀPÁðgÀªÀÅ C©ü¥ÁæAiÀÄ¥ÀlÖgÉ: 
¥ÀgÀAvÀÄ, AiÀiÁªÉǧ⠸ÀzÀ¸Àå£À£ÀÄß, CªÀ¤UÉ ¥Àæ¸ÁÛªÀzÀ «gÀÄzÀÞ vÀ£Àß ªÀÄ£À«AiÀÄ£ÀÄß ¸À°è¸À®Ä MAzÀÄ CªÀPÁ±ÀªÀ£ÀÄß 
PÉÆlÖ ºÉÆgÀvÀÄ F RAqÀzÀ CrAiÀÄ°è vÉUÉzÀĺÁPÀvÀPÀÌzÀÝ®è, 
ŠvÉUÉzÀĺÁPÀvÀPÀÌzÀÄÝ. 
  7. PÁAiÀÄðzÀ²ð.Š (1) PÁAiÀÄðzÀ²ðAiÀÄÄ, gÁdå ¸ÀPÁðgÀªÀÅ DVAzÁUÉÎ ¤zsÀðj¸À§ºÀÄzÁzÀ CAxÀ ªÉÃvÀ£À 
ªÀÄvÀÄÛ EvÀgÀ ¨sÀvÉåUÀ¼À£ÀÄß ¥ÀqÉAiÀÄvÀPÀÌzÀÄÝ. 
(2)  gÁdå ¸ÀPÁðgÀªÀÅ, PÁAiÀÄðzÀ²ðUÉ DVAzÁUÉÎ, UÉÊgÀĺÁdjUÉ C£ÀĪÀÄw ¤ÃqÀ§ºÀÄzÀÄ. 
(3)  PÁAiÀÄðzÀ±ðAiÀÄÄ, ªÀÄAqÀ¯AiÀÄ ªÀÄÄRå PÁAiÀÄð¤ªÁðºÀPÀ£ÁVgÀvÀPÀÌzÀÄÝ, ªÀÄvÀÄÛ,Š 
(J) ªÀÄAqÀ°¬ÄAzÀ C£ÀĪÉÆâvÀªÁzÀ AiÉÆÃd£ÉUÀ¼À£ÀÄß PÁAiÀÄðUÀvÀUÉƽ¸À®Ä dªÁ¨ÁÝgÀ£ÁVgÀvÀPÀÌzÀÄÝ; 
(©) ªÀÄAqÀ°AiÀÄ ¤¢üAiÀÄ£ÀÄß ¤ªÀð»¸ÀvÀPÀÌzÀÄÝ; 
(¹) ªÀÄAqÀ°AiÀÄ ¯ÉPÀÌ¥ÀvÀæUÀ¼À£ÀÄß EqÀĪÀAvÉ ªÀiÁqÀvÀPÀÌzÀÄÝ; ªÀÄvÀÄÛ 
(r) F C¢ü¤AiÀĪÀÄ CxÀªÁ vÀvÁÌ®zÀ°è eÁjAiÀÄ°ègÀĪÀ AiÀiÁªÀÅz Éà EvÀgÀ PÁ£ÀƤ£À ªÀÄÆ®PÀ CxÀªÁ 
CzÀgÀ CrAiÀÄ°è CªÀ¤UÉ ¥ÀæzÁ£À ªÀiÁqÀ¯ÁUÀĪÀ EvÀgÀ CAxÀ ¥ÀæPÁAiÀÄðUÀ¼À£ÀÄß 
£ÉgÀªÉÃj¸ÀvÀPÀÌzÀÄÝ. 
8. ªÀÄAqÀ°AiÀÄ ¸À¨sÉUÀ¼ÀÄ.Š  1[(1) CzsÀåPÀëgÀÄ CxÀªÁ CzsÀåPÀëgÀ ¥ÀǪÁð£ÀĪÀÄw ¥ÀqÉzÀÄ, PÁAiÀÄðzÀ²ðAiÀÄÄ 
ªÀÄAqÀ°AiÀÄ ¸À¨sÉAiÀÄ£ÀÄß PÀg ÉAiÀÄvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ ¸À¨sÉAiÀÄ£ÀÄß ªÀÄAqÀ°AiÀÄ C¢üPÁgÀ ªÁå¦ÛAiÉƼÀUÉ §gÀĪÀ AiÀiÁªÀÅzÉà 
¸ÀܼÀzÀ°è CxÀªÁ gÁdå PÉÃAzÀæ ¸ÁÜ£ÀzÀ°è £ÀqɸÀvÀPÀÌzÀÄÝ.]1 
1. 1993gÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 18gÀ ªÀÄÆ®PÀ ¢:18.5.1993jAzÀ ¥Àæw¸Áܦ¸À¯ÁVzÉ. 
(2) ªÀÄAqÀ°AiÀÄÄ PÀqÉÃ¥ÀPÀë ªÀÄÆgÀÄ wAUÀ½UÉƪÉÄäAiÀiÁzÀgÀÆ ¸À¨sÉ ¸ÉÃgÀvÀPÀÌzÀÄÝ. 
(3) CzsÀåPÀëgÀÄ,  vÁªÀÅ  CªÀ±ÀåªÉAzÀÄ  ¨sÁ«¹zÀgÉ,  «±ÉõÀ  ¸À¨sÉAiÀÄ£ÀÄß  PÀgÉAiÀħºÀÄzÀÄ  1[CxÀªÁ CzsÀåPÀëgÀ 
¥ÀǪÁð£ÀĪÀÄw ¥ÀqÉzÀÄ PÁAiÀÄðzÀ²ðAiÀÄÄ CAxÀ ¸À¨sÉAiÀÄ£ÀÄß PÀgÉAiÀħºÀÄzÀÄ ªÀÄvÀÄÛ ªÀÄAqÀ°AiÀÄ C¢üPÁgÀ 
ªÁå¦ÛAiÉƼÀUÉ §gÀĪÀ AiÀiÁªÀÅzÉà ¸ÀܼÀzÀ°è CxÀªÁ gÁdå PÉÃAzÀæ ¸ÁÜ£ÀzÀ°è ¸À¨sÉAiÀÄ£ÀÄß £ÀqɸÀvÀPÀÌzÀÄÝ.]1 
1. 1993gÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 18gÀ ªÀÄÆ®PÀ ¢:18.5.1993jAzÀ ¸ÉÃj¸À¯ÁVzÉ. 
(4)  ªÀÄAqÀ°AiÀÄÄ, vÀ£Àß ¸À¨sÉUÀ¼À°è PÁAiÀÄðPÀ¯Á¥ÀUÀ½UÉ ¸ÀA§A¢ü¹zÀAvÉ «¤AiÀĪÀÄUÀ¼À ªÀÄÆ ®PÀ 
G¥À§A¢ü¸À§ºÀÄzÁzÀ CAxÀ ¥ÀæQæAiÀiÁ ¤AiÀĪÀÄUÀ¼À£ÀÄß ¥Á°¸ÀvÀPÀÌzÀÄÝ. 
 
 
 
 
8 
 
(5)  ¥ÀæwAiÉÆAzÀÄ ¸À¨sÉAiÀÄ°èAiÀÄÆ, CzsÀåPÀëgÀÄ CzsÀåPÀëvÉAiÀÄ£ÀÄß ªÀ»¸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ AiÀiÁªÀÅzÉà PÁgÀtPÁÌV 
AiÀiÁªÀÅzÉà ¸À¨sÉUÉ ºÁdgÁUÀ®Ä CzsÀåPÀëgÀÄ C¸ÀªÀÄxÀðgÁzÀgÉ, ¸À¨sÉAiÀÄ°è ºÁdjgÀ ĪÀ ¸ÀzÀ¸ÀågÀÄ DAiÉÄÌ ªÀiÁqÀĪÀ 
AiÀiÁªÉǧâ EvÀgÀ ¸ÀzÀ¸ÀågÀÄ ¸À¨sÉAiÀÄ CzsÀåPÀëvÉAiÀÄ£ÀÄß ªÀ»¸ÀvÀPÀÌzÀÄÝ. 
(6)  E¥ÀàvÀÄÛ ªÀÄA¢ ¸ÀzÀ¸ÀåjAzÀ UÀt¥ÀÇwðAiÀiÁUÀvÀPÀÌzÀÄÝ. 
  9. ªÀåªÀºÀgÀuÉUÀ¼ÀÄ ¸ÀjAiÀiÁzÀĪÉAzÀÄ ªÀÄvÀÄÛ HfðvÀªÁzÀĪÉAzÀÄ ¥ÀǪÀð¨sÁªÀ£É ªÀiÁqÀĪÀÅzÀÄ.Š  CzsÀåPÀëgÁV 
CxÀªÁ ¸ÀzÀ¸Àå£ÁV PÁAiÀÄð¤ªÀð»¸ÀÄwÛgÀĪÀ AiÀiÁªÉǧ⠪ÀåQÛAiÀÄ C£ÀºÀðvÉ CxÀªÁ £ÉêÀÄPÁwAiÀÄ°è£À ¯ÉÆÃ¥ÀªÀÅ, 
ªÀÄAqÀ°AiÀÄ CAxÀ PÀøvÀå CxÀªÁ ªÀåªÀºÀgÀuÉAiÀÄÄ, C£ÀåxÁ F C¢ü¤AiÀĪÀÄzÀ G¥À§AzsÀUÀ½UÀ£ÀĸÁgÀªÁVzÀÝgÉ, 
ªÀÄAqÀ°AiÀÄ AiÀiÁªÀÅzÉà PÀøvÀå CxÀªÁ ªÀåªÀºÀgÀuÉAiÀÄ£ÀÄß zÀƶvÀUÉƽ¸ÀĪÀÅzÉAzÀÄ ¨sÁ«¸ÀvÀPÀÌzÀÝ®è. 
  10. C£ÀijÁ×£À ¸À«Äw.Š F ªÀÄÄA¢£À ¸ÀzÀ¸ÀågÀ£ÉÆß¼ÀUÉÆAqÀ MAzÀÄ C£ÀIJÁ×£À ¸À«Äw¬ÄgÀvÀPÀÌzÀÄÝ, JAzÀgÉ:Š  (J) ªÀÄAqÀ°AiÀÄ PÁAiÀÄðzÀ²ð, CªÀgÀÄ CzsÀåPÀëgÁVgÀvÀPÀÌzÀÄÝ; 
(©) «¨sÁVÃAiÀÄ PÀ«ÄµÀ£ÀgÀÄ; ¨ÉAUÀ¼ÀÆgÀÄ, ¨É¼ÀUÁA ªÀÄvÀÄÛ ªÉÄʸÀÆgÀÄ «¨sÁUÀUÀ¼ÀÄ; 
(¹) ªÀįɣÁqÀÄ ¥ÀæzÉñÀzÀ°ègÀĪÀ ¥ÀæwAiÉÆAzÀÄ f¯ÉèAiÀÄ qÉ¥ÀÅån PÀ«ÄõÀ£ÀgÀÄ; 
(r) ªÀįɣÁqÀÄ ¥ÀæzÉñÀzÀ ªÉÄÃ¯É C¢üPÁgÀªÁå¦ÛAiÀÄ£ÀÄß ºÉÆA¢gÀĪÀ f¯Áè ¥ÀjµÀvÀÄÛUÀ¼À ªÀÄÄRå 
PÁAiÀÄðzÀ²ðUÀ¼ÀÄ; 
(E) ªÀįɣÁqÀÄ ¥ÀæzÉñÀzÀ°è£À ¤ÃgÁªÀj AiÉÆÃd£ÉUÀ½UÉ  ¸ÀA§AzsÀ¥ÀlÖAvÉ ¤ÃgÀÄ ¥ÀÇgÉÊPÉ ¥ÀæzÉñÀPÁÌV 
gÀa¸À¯ÁzÀ ¤ÃgÀÄ ¥ÀÇgÉÊPÉ ¥ÀæzÉñÁ©üªÀø¢Þ ¥Áæ¢üPÁgÀUÀ¼À DqÀ½vÀUÁgÀ; 
(J¥sï)  PÀø¶ E¯ÁSÉAiÀÄ ¤zÉðñÀPÀgÀÄ; 
(f) PÁ¯ÉÃdÄ ²PÀët E¯ÁSÉAiÀÄ ¤zÉðñÀPÀgÀÄ;  
(JZï) ¥À±ÀĸÀAUÉÆÃ¥À£É E¯ÁSÉAiÀÄ ¤zÉðñÀPÀgÀÄ; 
(L) DgÉÆÃUÀå ªÀÄvÀÄÛ PÀÄlÄA§ PÀ¯Áåt ¸ÉêÉUÀ¼À E¯ÁSÉAiÀÄ ¤zÉðñÀPÀgÀÄ;  
(eÉ) ¸ÀªÀiÁd PÀ¯Áåt E¯ÁSÉAiÀÄ ¤zÉðñÀPÀgÀÄ; 
(PÉ)  ªÀįɣÁqÀÄ ¥ÀæzÉñÀzÀ ªÉÄÃ¯É C¢üPÁgÀªÁå¦ÛAiÀÄ£ÀÄß ºÉÆA¢gÀĪÀ aÃ¥sï EAf¤AiÀÄgÀÄUÀ¼ÀÄ; 
 
(J¯ï) ¸ÁªÀðd¤PÀ ²PÀët E¯ÁSÉAiÀÄ PÀ«ÄµÀ£ÀgÀÄ;  (JA) ªÀįɣÁqÀÄ ¥ÀæzÉñÀzÀ ªÉÄÃ¯É C¢üPÁgÀªÁå¦Û ºÉÆA¢gÀĪÀ CgÀtåUÀ¼À ªÀÄÄRå ¸ÀAgÀPÀëuÁ¢üPÁj;  (J£ï) PÀ£ÁðlPÀ gÁdå «±Àé«zÁ央AiÀÄ C¢ü¤AiÀĪÀÄ, 1976gÀ CrAiÀÄ°è ¸ÁܦvÀªÁzÀ «±Àé«zÁå®AiÀÄzÀ, 
gÁdå ¸ÀPÁðgÀ¢AzÀ £ÁªÀĤzÉðòvÀ£ÁzÀ PÀÄ®¥Àw; 
 (M) gÁdå ¸ÀPÁðgÀ¢AzÀ £ÉëĸÀ¯ÁzÀ CAxÀ EvÀgÀ C¢üPÁjUÀ¼ÀÄ. 
  11. C£ÀijÁ×£À ¸À«ÄwAiÀÄ C¢üPÁgÀUÀ¼ÀÄ.Š  (1) C£ÀĵÁ×£À ¸À«ÄwAiÀÄÄ, ªÀÄAqÀ°¬ÄAzÀ vÀ£ÀUÉ 
¥ÀævÁåAiÉÆÃf¸À¯ÁzÀ ªÀÄAqÀ°AiÀÄ CAxÀ C¢üPÁgÀUÀ¼À£ÀÄß ZÀ¯Á¬Ä¸ÀvÀPÀÌzÀÄÝ. 
(2)  C£ÀĵÁ×£À ¸À«ÄwAiÀÄÄ, PÀqÉà ¥ÀPÀë wAUÀ½UÉƪÉÄäAiÀiÁzÀgÀÆ ¸À¨sÉ ¸ÉÃgÀvÀPÀÌzÀÄÝ. 
(3) C£ÀĵÁ×£À ¸À«ÄwAiÀÄ Ä, vÀªÀÄä ¸À¨sÉUÀ¼À°è£À PÁAiÀÄðPÀ¯Á¥ÀUÀ¼À ¸ÀA§AzsÀzÀ°è, «¤AiÀĪÀÄUÀ¼À ªÀÄÆ®PÀ 
G¥À§A¢ü¸À§ºÀÄzÁzÀ CAxÀ ¥ÀæQæAiÀiÁ ¤AiÀĪÀÄUÀ¼À£ÀÄß ¥Á°¸ÀvÀPÀÌzÀÄÝ. 
 
 
 
 
 
9 
 
CzsÁåAiÀÄ III 
 12.  AiÉÆÃd£ÉAiÀÄ ¹zÀÞvÉ ªÀÄvÀÄÛ ¹ÌêÀÄÄUÀ¼À C£ÀĪÉÆÃzÀ£É.Š  (1) ªÀÄAqÀ°AiÀÄÄ, ªÀįɣÁqÀÄ ¥ÀæzÉñÀzÀ  
C©üªÀø¢ÞUÁV ¥ÀæwªÀµÀðªÀÇ MAzÀÄ ªÁ¶ðPÀ AiÉÆÃd£ÉAiÀÄ£ÀÄß ¹zÀÞ¥Àr¸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ CzÀ£ÀÄß C£ÀĪÉÆÃzÀ£ÉUÁV 
gÁdå ¸ÀPÁðgÀPÉÌ PÀ¼ÀÄ»¸ÀvÀPÀÌzÀÄÝ, gÁdå ¸ÀPÁðgÀªÀÅ AiÉÆÃd£ÉAiÀÄ£ÀÄß ªÀiÁ¥Áðn£ÉÆA¢UÉ CxÀªÁ ªÀiÁ¥ÁðlÄ 
E®èzÉAiÉÄà C£ÀĪÉÆâ¸À§ºÀÄzÀÄ. 
(2) F C¢ü¤AiÀĪÀÄzÀ G¥ À§AzsÀUÀ½UÉ ªÀÄvÀÄÛ gÁdå ¸ÀPÁðgÀzÀ ¤AiÀÄAvÀætPÉÌ M¼À¥ÀlÄÖ, ªÀįɣÁqÀÄ 
¥ÀæzÉñÀzÀ°è PÁAiÀÄð¤ªÀð»¸ÀÄwÛgÀĪÀ C©üªÀø¢Þ E¯ÁSÉUÀ¼ÀÄ 1[, f¯Áè ¥ÀjµÀvÀÄÛUÀ¼ÀÄ ªÀÄvÀÄÛ ªÀÄAqÀ°¬ÄAzÀ ªÀiÁ£ÀåvÉ 
¥ÀqÉzÀ ¸ÀPÁðgÉÃvÀgÀ ¸ÀA¸ÉÜUÀ¼ÀÄ]1 AiÉÆÃd£ÉUÀ£ÀĸÁgÀªÁV gÀƦ¹zÀ ¹ÌêÀÄÄUÀ¼À£ÀÄß ªÀÄAqÀ°AiÀÄÄ C£ÀĪÉÆâ¸ÀvÀPÀÌzÀÄÝ.  1. 1993gÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 18gÀ ªÀÄÆ®PÀ ¢:18.5.1993jAzÀ ¥Àæw¸Áܦ¸À¯ÁVzÉ. 
 
 
13.  G¸ÀÄÛªÁj.Š ªÀÄAqÀ°¬ÄAzÀ C£ÀĪÉÆâvÀªÁzÀ ªÁ¶ðPÀ AiÉÆÃd£ÉUÉ ¸ÀA§AzsÀ¥ÀlÖAvÉ ªÀįɣÁqÀÄ 
¥ÀæzÉñÀzÀ°è 1[PÁAiÀÄð¤ªÀð»¸ÀÄwÛgÀĪÀ ««zsÀ C©üªÀø¢Þ E¯Á SÉUÀ¼À, f¯Áè ¥ÀjµÀvÀÄÛUÀ¼À  ªÀÄvÀÄÛ ªÀÄAqÀ°¬ÄAzÀ 
ªÀiÁ£ÀåvÉ ¥ÀqÉzÀ ¸ÀPÁðgÉÃvÀgÀ ¸ÀA¸ÉÜUÀ¼À]1 ªÁ¶ðPÀ AiÉÆÃd£ÉUÀ¼ÀÄ ªÀÄvÀÄÛ CªÀÅUÀ¼À £ÉgÀªÉÃjPÉAiÀÄ ¸À®ÄªÁV ¨sÀj¸À¯ÁzÀ 
ªÉZÀÑzÀ ¥ÀæUÀwAiÀÄ G¸ÀÄÛªÁj ªÀÄvÀÄÛ ¥ÀÅ£ÀgÀªÀ¯ÉÆÃPÀ£ÉAiÀÄ C¢üPÁgÀ ªÀÄAqÀ°UÉ EgÀvÀPÀÌzÀÄÝ.  1. 1993gÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 18gÀ ªÀÄÆ®PÀ ¢:18.5.1993jAzÀ ¥Àæw¸Áܦ¸À¯ÁVzÉ. 
 
 14. ¸ÀªÀÄ£ÀéAiÀÄ.Š ªÀÄAqÀ°AiÀÄÄ, ªÀįɣÁqÀÄ  ¥ÀæzÉñÀzÀ°è  C©üªÀø¢Þ  AiÉÆÃd£ÉUÀ¼À£ÀÄß C£ÀĵÁ×£ÀUÉƽ¸ÀĪÀ J®è 
C©üªÀø¢Þ E¯ÁSÉUÀ¼ÀÄ 1[f¯Áè ¥ÀjµÀvÀÄÛUÀ¼ÀÄ ªÀÄvÀÄÛ ªÀÄAqÀ°¬ÄAzÀ ªÀiÁ£ÀåvÉ ¥À qÉzÀ ¸ÀPÁðgÉÃvÀgÀ ¸ÀA¸ÉÜUÀ¼ÀÄ] 1 
PÁAiÀÄð¤ªÀðºÀuÉAiÀÄ£ÀÄß ¸ÀªÀÄ£ÀéAiÀÄUÉƽ¸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ CAxÀ C©üªÀø¢Ý E¯ÁSÉUÀ¼ÀÄ 1[f¯Áè ¥ÀjµÀvÀÄÛUÀ¼ÀÄ ªÀÄvÀÄÛ 
ªÀÄAqÀ°¬ÄAzÀ ªÀiÁ£ÀåvÉ ¥ÀqÉzÀ ¸ÀPÁðgÉÃvÀgÀ ¸ÀA¸ÉÜUÀ¼À] 1 ¹§âA¢ ¹ÜwAiÀÄ£ÀÆß ¸ÀºÀ ¥ÀÅ£ÀgïCªÀ¯ÉÆÃQ¸ÀvÀPÀÌzÀÄÝ ªÀÄ vÀÄÛ 
F §UÉÎ gÁdå ¸ÀPÁðgÀPÉÌ ¸À®ºÉUÀ¼À£ÀÄß ¤ÃqÀ§ºÀÄzÀÄ.  1. 1993gÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 18gÀ ªÀÄÆ®PÀ ¢:18.5.1993jAzÀ ¥Àæw¸Áܦ¸À¯ÁVzÉ. 
 
 15. AiÉÆÃd£ÉUÀ¼À  C£ÀijÁ×£À.Š   ªÀįɣÁqÀÄ  ¥ÀæzÉñÀzÉƼÀUÉ  PÁAiÀÄð  ¤ªÀð»¸ÀÄwÛgÀĪÀ  C©üªÀø¢Þ  
E¯ÁSÉUÀ¼ÀÄ, 1[f¯Áè ¥ÀjµÀvÀÄÛUÀ¼ÀÄ ªÀÄvÀÄÛ ªÀÄAqÀ°¬ÄAzÀ ªÀiÁ£ÀåvÉ ¥ÀqÉzÀ ¸ÀPÁðgÉÃvÀgÀ ¸ÀA¸ÉÜUÀ¼À]1 ªÀÄÆ®PÀ ªÁ¶ðPÀ 
AiÉÆÃd£É ªÀÄvÀÄÛ ¥ÀAZÀªÁ¶ðPÀ AiÉÆÃd£ÉUÀ¼À°è ¸ÉÃj¸À¯ÁzÀ AiÉÆÃd£ÉUÀ¼À  C£ÀĵÁ×£ÀPÉÌ ªÀÄAqÀ°AiÀÄÄ 
ºÉÆuÉAiÀiÁVgÀvÀPÀÌzÀÄÝ. AiÀiÁªÀÅzÉà PÁgÀtPÁÌV MAzÀÄ C©üªÀø¢Þ E¯ÁSÉAiÀÄÄ AiÉÆÃd£ÉAiÀÄ  CrAiÀÄ°è vÀ£ÀUÉ ºÀAaPÉ 
ªÀiÁqÀ¯ÁzÀ ªÉƧ®V£À ¥ÉÊQ¬ÄAzÀ ¥ÀÇtðªÉZÀѪÀ£ÀÄß ¨sÀj¸ÀĪÀ ¸ÀA¨sÀªÀ«®è¢zÀÝgÉ ªÀÄAqÀ°AiÀÄÄ ¤AiÀīĸÀ§ºÀÄzÁzÀ 
CAxÀ ¤AiÀĪÀÄUÀ½UÉ M¼À¥ÀlÄÖ MAzÀÄ E¯ÁSɬÄAzÀ E£ÉÆßAzÀÄ E¯ÁSÉUÉ ¤¢üUÀ¼À ¥ÀÅ£À«ð¤AiÉÆÃUÀªÀ£ÀÄß 
ªÀiÁqÀ§ºÀÄzÀÄ.  1. 1993gÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 18gÀ ªÀÄÆ®PÀ ¢:18.5.1993jAzÀ ¥Àæw¸Áܦ¸À¯ÁVzÉ. 
 
 16. ªÀiÁ»wAiÀÄ£ÀÄß ¥ÀqÉAiÀÄĪÀÅzÀÄ.Š  ªÀÄAqÀ°AiÀÄÄ, F C¢ü¤AiÀĪÀÄzÀ GzÉÝñÀUÀ½UÁV, ªÀįɣÁqÀÄ 
¥ÀæzÉñÀzÀ°èAiÀÄ AiÀiÁªÀŪÉà f¯Áè ¥ÀjµÀvÀÄÛUÀ½AzÀ CxÀªÁ ªÀįɣÁqÀÄ ¥ÀæzÉñÀzÀ°èAiÀÄ AiÀiÁªÀÅzÉà ¥ÀæzÉñÀzÀ ªÉÄ Ã¯É 
C¢üPÁgÀªÁå¦Û ºÉÆA¢gÀĪÀ gÁdå ¸ÀPÁðgÀzÀ AiÀiÁªÉǧâ C¢üPÁj¬ÄAzÀ ªÀiÁ»wAiÀÄ£ÀÄß PÉÆÃj ¥ÀqÉAiÀħºÀÄzÀÄ 
ªÀÄvÀÄÛ ªÀÄAqÀ°AiÀÄÄ PÉÆÃjzÀ ªÀiÁ»wAiÀÄ£ÀÄß MzÀV¸À®Ä CAxÀ f¯Áè ¥ÀjµÀvÀÄÛ CxÀªÁ C¢üPÁjAiÀÄÄ 
§zÀÞgÁVgÀvÀPÀÌzÀÄÝ. 
 
17. C¢üPÁgÀzÀ ¥ÀævÁåAiÉÆÃd£É.Š  ªÀÄAqÀ°AiÀÄÄ, 27£Éà ¥ÀæPÀgÀtzÀ CrAiÀÄ°è «¤AiÀĪÀÄUÀ¼À£ÀÄß gÀa¸ÀĪÀ 
C¢üPÁgÀªÀ£ÀÄß ºÉÆgÀvÀÄ¥Àr¹, F C¢ü¤AiÀĪÀÄzÀ ªÀÄÆ®PÀ CxÀªÁ CzÀgÀ CrAiÀÄ°è vÀ£ÀUÉ ¥ÀæzÀvÀÛªÁzÀ AiÀiÁªÀŪÉà 
 
 
 
 
10 
 
C¢üPÁgÀUÀ¼À£ÀÄß C¢ü¸ÀÆZÀ£ÉAiÀÄ ªÀÄÆ®PÀ, 1[C£ÀĵÁ×£À ¸À«Äw CxÀªÁ ªÀÄAqÀ°AiÀÄ PÁAiÀÄðzÀ²ðUÉ] 1 
¥ÀævÁåAiÉÆÃf¸À§ºÀÄzÀÄ.  1. 1993gÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 18gÀ ªÀÄÆ®PÀ ¢:18.5.1993jAzÀ ¥Àæw¸Áܦ¸À¯ÁVzÉ. 
 
CzsÁåAiÀÄ IV 
 
18. ªÀÄAqÀ°AiÀÄ ¤¢ü.Š (1) `ªÀÄAqÀ°AiÀÄ ¤¢ü' JAzÀÄ PÀgÉAiÀįÁUÀĪÀ MAzÀÄ ¤¢üAiÀÄ£ÀÄß ºÉÆA¢gÀvÀPÀÌzÀÄÝ.  (2) F ªÀÄÄA¢£ÀªÀÅUÀ¼ÀÄ ªÀÄAqÀ°AiÀÄ ¤¢üAiÀÄ ¨sÁUÀªÁUÀvÀPÀÌzÀÄÝ CxÀªÁ CzÀPÉÌ ¸ÀAzÁAiÀĪÁUÀvÀPÀÌzÀÄÝ:Š 
(i) PÉÃAzÀæ ¸ÀPÁðgÀ, gÁdå ¸ÀPÁðgÀ, AiÀiÁªÀÅzÉà ¸ÀܽÃAiÀÄ ¥Áæ¢üPÁgÀ, ¤UÀ«ÄvÀªÁVgÀĪÀ CxÀªÁ E®è¢gÀĪÀ 
AiÀiÁªÀÅzÉà ¤PÁAiÀÄ CxÀªÁ AiÀiÁªÉǧ⠪ÀåQÛAiÀÄÄ ¤ÃrzÀ J®è C£ÀÄzÁ£ÀUÀ¼ÀÄ, zsÀ£À ¸ÀºÁAiÀÄUÀ¼ÀÄ, 
zÉÃtÂUÉUÀ¼ÀÄ ªÀÄvÀÄÛ zÁ£ÀUÀ¼ÀÄ; 
(ii) ªÀÄAqÀ°AiÀÄÄ ¸Á®ªÁV ¥ÀqÉzÀ ªÉƧ®UÀÄ; 
(iii) AiÀiÁªÀÅzÉà ªÀÄÆ®¢AzÁUÀ° ªÀÄAqÀ°¬ÄAzÀ CxÀªÁ ªÀÄAqÀ°AiÀÄ ¥ÀgÀªÁV ¹éÃPÀj¸À¯ÁzÀ J®è EvÀgÀ 
ªÉÆvÀÛUÀ¼ÀÄ.  (3) gÁdå ¸ÀPÁðgÀ¢AzÀ C£ÀåxÁ ¤zÉðòvÀªÁVzÀÝ ºÉÆgÀvÀÄ, ¤¢üUÉ dªÉÄAiÀiÁzÀ J®è ºÀtªÀ£ÀÄß AiÀiÁªÀÅzÉà 
C£ÀĸÀÆavÀ ¨ÁåAQ£À°è vÉÆqÀV¸ÀvÀPÀÌzÀÄÝ. 
 
19.  ¤¢üAiÀÄ «¤AiÉÆÃUÀ.Š  ªÀÄAqÀ°AiÀÄ ¤¢ü ªÀÄvÀÄÛ ªÀÄAqÀ°AiÀÄÄ ºÉÆA¢gÀĪÀ CxÀªÁ CzÀgÀ°è 
¤»vÀªÁVgÀĪÀ J®è ¸ÀévÀÛ£ÀÄß F C¢ü¤AiÀĪÀÄzÀ £ÉgÀªÉÃjPÉUÁV «¤AiÉÆÃV¸ÀvÀPÀÌzÀÄÝ. 
 
20.  AiÉÆÃd£ÉAiÀÄ°è ºÀAaPÉ.Š gÁdå ¸ÀPÁðgÀªÀÅ ªÀÄAqÀ°AiÀÄ AiÉÆÃd £ÉAiÀÄ£ÀÄß zÀø¶ÖAiÀÄ°èj¹PÉÆAqÀÄ gÁdåzÀ 
ªÁ¶ðPÀ AiÉÆÃd£ÉAiÀÄ°è ªÀÄAqÀ°UÉ ºÀtPÁ¸ÀÄ ºÀAaPÉAiÀÄ£ÀÄß ªÀiÁqÀvÀPÀÌzÀÄÝ. 
 
 1[20J. ªÀÄAqÀ°UÉ ¤zÉðñÀ£À ¤ÃqÀ®Ä ¸ÀPÁðgÀzÀ C¢üPÁgÀ.Š  F C¢ü¤AiÀĪÀÄzÀ°è CxÀªÁ vÀvÁÌ®zÀ°è 
eÁjAiÀÄ°ègÀĪÀ AiÀiÁªÀÅzÉà PÁ£ÀƤ£À°è K£Éà M¼ÀUÉÆArzÀ ÝgÀÆ, F C¢ü¤AiÀĪÀÄzÀ GzÉÝñÀUÀ¼À£ÀÄß PÁAiÀÄðgÀÆ¥ÀPÉÌ 
vÀgÀ®Ä,CUÀvÀå«gÀĪÀAxÀ ¤zÉðñÀ£ÀUÀ¼À£ÀÄß ¸ÁªÀiÁ£Àå CxÀªÁ «±ÉõÀ DzÉñÀªÀ£ÀÄß ºÉÆgÀr¸ÀĪÀ ªÀÄÆ®PÀ ªÀÄAqÀ°UÉ 
¤ÃqÀĪÀÅzÀÄ ¸ÁªÀðd¤PÀ »vÁ¸ÀQÛ¬ÄAzÀ AiÀÄÄPÀÛªÉAzÀÄ gÁdå ¸ÀPÁðgÀªÀÅ C©ü¥ÁæAiÀÄ¥ÀlÖ°è CzÀÄ ºÁUÉ ¤z ÉðñÀ£À 
¤ÃqÀ§ºÀÄzÀÄ. CAvÀºÀ ¤zÉðñÀ£ÀUÀ¼À£ÀÄß ¥Á°¸ÀĪÀÅzÀÄ ªÀÄAqÀ°AiÀÄ PÀvÀðªÀåªÁVgÀvÀPÀÌzÀÄÝ.]1 
 1. 1993gÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 18gÀ ªÀÄÆ®PÀ ¢:18.5.1993jAzÀ ¸ÉÃj¸À¯ÁVzÉ. 
 
 21.  gÁdå ¸ÀPÁðgÀ¢AzÀ C£ÀÄzÁ£À.Š gÁdå ¸ÀPÁðgÀªÀÅ ¥Àæw ªÀµÀð ªÀÄAqÀ°UÉ, ªÀÄAqÀ°AiÀÄ DqÀ½vÁvÀäPÀ ªÉZÀÑUÀ½UÉ 
¸ÀªÀÄ£ÁzÀ ªÉÆvÀÛzÀ C£ÀÄzÁ£ÀªÀ£ÀÄß ¤ÃqÀvÀPÀÌzÀÄÝ. 
 
22. ¸Á® ¥ÀqÉAiÀÄ®Ä C¢üPÁgÀ.Š  ªÀÄAqÀ°AiÀÄÄ DVAzÁUÉÎ, gÁdå ¸ÀPÁðgÀzÀ ¥ÀǪÀð ªÀÄAdÆgÁw¬ÄAzÀ 
ªÀÄvÀÄÛ F §UÉÎ ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ µÀgÀvÀÄÛUÀ½UÉ M¼À¥ÀlÄÖ, F C¢ü¤AiÀĪÀÄzÀ GzÉÝñÀUÀ½UÉ CUÀvÀåªÁzÀ 
AiÀiÁªÀÅzÉà ªÉÆvÀÛªÀ£ÀÄß ¸Á®ªÁV ¥ÀqÉAiÀħºÀÄzÀÄ. 
 
 
 
 
 
 
11 
 
 
23. ¯ÉPÀÌ ¥ÀvÀæ ªÀÄvÀÄÛ ¯ÉPÀÌ ¥Àj±ÉÆÃzsÀ£É.Š (1) ªÀÄAqÀ°AiÀÄ ¤¢üAiÀÄ ªÀgÀªÀiÁ£ÀzÀ ªÀÄvÀÄÛ ªÉZÀÑzÀ ¯ÉPÀÌ¥ÀvÀæUÀ¼À£ÀÄß 
¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ ¤AiÀĪÀÄUÀ½UÀ£ÀĸÁgÀªÁV EqÀvÀPÀÌzÀÄÝ.  (2)  ªÀÄAqÀ°AiÀÄÄ, ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ ¥Àæ¥ÀvÀæzÀ°è ¯ÉPÀÌ¥ÀvÀæUÀ¼À ªÁ¶ðPÀ «ªÀgÀuÉAiÀÄ£ÀÄß 
¹zÀÞ¥Àr¸ÀvÀPÀÌzÀÄÝ. 
 
(3)  ªÀÄAqÀ°AiÀÄ ¯ÉPÀÌ¥ÀvÀæUÀ¼À ¯ÉPÀÌ ¥Àj±ÉÆÃzsÀ£ÉAiÀÄ£ÀÄß gÁdå ¸ÀPÁðgÀªÀÅ £ÉëĸÀ§ºÀÄzÁzÀ CAxÀ 
¯ÉPÀÌ¥Àj±ÉÆÃzsÀPÀ£ÀÄ ªÀiÁqÀvÀPÀÌzÀÄÝ. 
(4)  ¯ÉPÀÌ ¥Àj±ÉÆÃzsÀPÀ¤UÉ ¯ÉPÀÌ¥Àj±ÉÆÃzsÀ£ÉAiÀÄ GzÉÝ Ã±ÀUÀ½UÁV, ªÀÄAqÀ°AiÀÄ J®è ¯ÉPÀÌ¥ÀvÀæUÀ¼ÀÄ ªÀÄvÀÄÛ EvÀgÀ 
zÁR¯ÉUÀ¼À£ÀÄß £ÉÆÃqÀ®Ä CªÀPÁ±À«gÀvÀPÀÌzÀÄÝ. 
(5)  ªÀÄAqÀ°AiÀÄÄ, ¯ÉPÀÌ¥Àj±ÉÆÃzsÀ£ÉUÉ ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ ZÁdÄðUÀ¼À£ÀÄß vÀ£Àß ¤¢ü¬ÄAzÀ ¸ÀAzÁAiÀÄ 
ªÀiÁqÀvÀPÀÌzÀÄÝ. 
(6)  ªÀÄAqÀ°AiÀÄÄ, ¯ÉPÀÌ¥Àj±ÉÆÃzsÀPÀ¤AzÀ ªÀgÀ ¢AiÀÄ£ÀÄß ¹éÃPÀj¹zÀ vÀgÀĪÁAiÀÄ, ¸ÁzsÀåªÁzÀµÀÄÖ ¨ÉÃUÀ£É, 
¯ÉPÀÌ¥ÀvÀæUÀ¼À ªÁ¶ðPÀ «ªÀgÀuÉAiÀÄ MAzÀÄ ¥ÀæwAiÀÄ£ÀÄß ¯ÉPÀÌ ¥Àj±ÉÆÃzsÀPÀ£À ªÀgÀ¢AiÀÄ MAzÀÄ ¥ÀæwAiÉÆA¢UÉ gÁdå 
¸ÀPÁðgÀPÉÌ PÀ¼ÀÄ»¸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ jÃwAiÀÄ°è ¯ÉPÀÌ¥ÀvÀæUÀ¼À ªÁ¶ðPÀ  «ªÀgÀuÉAiÀÄÄ 
¥ÀæPÀlªÁUÀĪÀAvÉ ªÀiÁqÀvÀPÀÌzÀÄÝ. 
(7)  gÁdå ¸ÀPÁðgÀªÀÅ ¯ÉPÀÌ¥Àj±ÉÆÃzsÀPÀ£À ªÀgÀ¢AiÀÄ£ÀÄß ¥Àj²Ã°¹zÀ vÀgÀĪÁAiÀÄ, ªÀÄAqÀ°UÉ vÁ£ÀÄ ¸ÀÆPÀÛªÉAzÀÄ 
¨sÁ«¸ÀĪÀ CAxÀ ¤zÉðñÀ£ÀUÀ¼À£ÀÄß ¤ÃqÀ§ºÀÄzÀÄ ªÀÄvÀÄÛ ªÀÄAqÀ°AiÀÄÄ CAxÀ ¤zÉðñÀ£ÀUÀ¼À£ÀÄß ¥Á°¸ÀvÀPÀÌzÀÄÝ.   
CzsÁåAiÀÄ V 
 
24. ªÀgÀ¢.Š ªÀÄAqÀ°AiÀÄÄ ¤AiÀīĸÀ§ºÀÄzÁzÀ CAxÀ ¢£ÁAPÀPÉÌ ªÀÄÄAZÉ CAxÀ ¥Àæ¥ÀvÀæzÀ°è ªÀÄvÀÄÛ CAxÀ 
CAvÀgÀzÀ°è gÁdå ¸ÀPÁðgÀPÉÌ ¤AiÀīĸÀ¯ÁzÀ ªÀgÀ¢AiÀÄ£ÀÄß ¸À°è¸ÀvÀPÀÌzÀÄÝ. 
 
25. ªÀÄAqÀ°AiÀÄ DAiÀĪÀåAiÀÄ ¥ÀvÀæ.Š ªÀÄAqÀ°AiÀÄÄ ¥Àæw ªÀµÀð ªÀÄÄA§gÀĪÀ K¦æ¯ï ªÉÆzÀ®£Éà ¢£ÁAPÀ¢AzÀ 
¥ÁægÀA¨sÀªÁUÀĪÀ ºÀtPÁ¸ÀÄ ªÀµÀðPÁÌV vÀ£Àß ªÀgÀªÀiÁ£À ªÀÄvÀÄÛ ªÉZÀÑzÀ DAiÀĪÀåAiÀÄ CAzÁd£ÀÄß CAxÀ ¢£ÁAPÀPÉÌ 
ªÀÄÄAZÉ ªÀÄvÀÄÛ CAxÀ ¥Àæ¥ÀvÀæzÀ°è ¹zÀÞ¥Àr¸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ CzÀ£ÀÄß gÁdå ¸ÀPÁðgÀPÉÌ PÀ¼ÀÄ»¸ÀvÀPÀÌzÀÄÝ. 
 
26. ¤AiÀĪÀÄUÀ¼À gÀZÀ£Á¢üPÁ gÀ.Š (1) gÁdå ¸ÀPÁðgÀªÀÅ F C¢ü¤AiÀĪÀÄzÀ GzÉÝñÀUÀ¼À£ÀÄß £ÉgÀªÉÃj¸À®Ä 
¥ÀǪÀð ¥ÀæPÀluÉAiÀÄ vÀgÀĪÁAiÀÄ, C¢ü¸ÀÆZÀ£ÉAiÀÄ ªÀÄÆ®PÀ ¤AiÀĪÀÄUÀ¼À£ÀÄß gÀa¸À§ºÀÄzÀÄ. 
(2)  F C¢ü¤AiÀĪÀÄzÀ CrAiÀÄ°è gÀa¸À¯ÁzÀ ¥ÀæwAiÉÆAzÀÄ ¤AiÀĪÀĪÀ£ÀÄß CzÀ£ÀÄß gÀa¸À¯ÁzÀ vÀgÀĪÁAiÀÄ 
¸ÁzsÀåªÁzÀµÀÄÖ ¨ÉÃUÀ£É, gÁdå «zsÁ£ÀªÀÄAqÀ®zÀ ¥ÀæwAiÉÆAzÀÄ ¸ÀzÀ£ÀzÀ ªÀÄÄAzÉ MAzÀÄ  C¢üªÉñÀ£À CxÀªÁ JgÀqÀÄ 
CxÀªÁ ºÉaÑ£À C£ÀÄPÀæªÀÄ C¢üªÉñÀ£ÀUÀ¼À°è CqÀPÀªÁUÀ§ºÀÄzÁzÀ ªÀÄƪÀvÀÄÛ ¢£ÀUÀ¼À MlÄÖ CªÀ¢üAiÀĪÀgÉUÉ CzÀÄ 
C¢üªÉñÀ£ÀzÀ°ègÀĪÁUÀ ªÀÄAr¸ÀvÀPÀÌzÀÄÝ ªÀÄvÀÄÛ ºÁUÉ ªÀÄAr¸À¯ÁzÀ C¢üªÉñÀ£À CxÀªÁ ¤PÀmÉÆÃvÀÛgÀ C¢üªÉñÀ£ÀªÀÅ 
ªÀÄÄPÁÛAiÀĪÁUÀĪÀ ªÉÆzÀ®Ä ¤AiÀĪÀÄzÀ°è AiÀiÁªÀÅzÉà ªÀiÁ¥ÁðlÄ ªÀiÁqÀ¨ÉÃPÉAzÀÄ JgÀqÀÆ ¸ÀzÀ£ÀUÀ¼ÀÄ M¦àzÀgÉ 
CxÀªÁ AiÀiÁªÀÅzÉà ¤AiÀĪÀĪÀ£ÀÄß, gÀa¸À¨ÁgÀzÉAzÀÄ wêÀiÁð¤¹zÀgÉ, ¤AiÀĪÀĪÀÅ vÀzÀ£ÀAvÀgÀ, ¸ÀAzÀ ¨sÁð£ÀĸÁgÀ, 
ºÁUÉ ªÀiÁ¥ÁðmÁzÀ jÃwAiÀÄ°è ªÀiÁvÀæ ¥ÀjuÁªÀÄPÁjAiÀiÁUÀvÀPÀÌzÀÄÝ CxÀªÁ ¥ÀjuÁªÀÄPÁjAiÀiÁUÀvÀPÀÌzÀÝ®è. DzÁUÀÆå, 
CAxÀ AiÀiÁªÀÅzÉà ªÀiÁ¥ÁðlÄ CxÀªÁ gÀ¢ÝAiÀiÁwAiÀÄÄ D ¤AiÀĪÀÄzÀ CrAiÀÄ°è »AzÉ ªÀiÁqÀ¯ÁzÀ AiÀiÁªÀÅzÀgÀ 
ªÀiÁ£ÀåvÉUÀÆ ¥ÀæwPÀÆ®ªÁVgÀvÀPÀÌzÀÝ®è. 
 
 
 
 
12 
 
27.  «¤AiÀĪÀÄUÀ¼À£ÀÄß gÀa¸À®Ä ªÀÄAqÀ°UÉ C¢üPÁgÀ.Š  ªÀÄAqÀ°AiÀÄÄ F C¢ü¤AiÀĪÀÄzÀ G¥À§AzsÀUÀ¼ÀÄ ªÀÄvÀÄÛ 
26£Éà ¥ÀæPÀgÀtzÀ CrAiÀÄ°è gÀa¸À¯ÁzÀ ¤AiÀĪÀÄUÀ½UÉ M¼À¥ÀlÄÖ ªÀÄvÀÄÛ gÁdå ¸ÀPÁðgÀzÀ ¥ÀǪÀð ªÀÄAdÆgÁw¬ÄAzÀ, 
F C¢ü¤AiÀĪÀÄzÀ GzÉÝñÀUÀ¼À £ÉgÀªÉÃjPÉUÁV C¢ü¸ÀÆZÀ£ÉAiÀÄ ªÀÄÆ®PÀ «¤AiÀĪÀÄUÀ¼À£ÀÄß gÀa¸À§ºÀÄzÀÄ. 
 
  C£ÀĸÀÆa 
  (2 (E) ¥ÀæPÀgÀtªÀ£ÀÄß £ÉÆÃr) 
  
PÀæªÀÄ ¸ÀASÉå          f¯ÉèUÀ¼ÀÄ vÁ®ÆèPÀÄUÀ¼ÀÄ 
 
 
 
1         2 3 
       1        ¨É¼ÀUÁA         SÁ£Á¥ÀÅgÀ, ºÀÄPÉÌÃj, ¨É¼ÀUÁA, ¨ÉÊ®ºÉÆAUÀ®, ¸ÀªÀzÀwÛ. 
      2        aPÀ̪ÀÄUÀ¼ÀÆgÀÄ       PÉÆ¥Àà, ªÀÄÆrUÉgÉ, ±ÀøAUÉÃj, aPÀ̪ÀÄUÀ¼ÀÆgÀÄ, £ÀgÀ¹AºÀgÁd¥ÀÅgÀ, vÀjÃPÉgÉ, 1[PÀqÀÆgÀÄ]1 
 
1. 1993gÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 18gÀ ªÀÄÆ®PÀ ¢:18.5.1993jAzÀ ¸ÉÃj¸À¯ÁVzÉ. 
      3        PÉÆqÀUÀÄ        ªÀÄrPÉÃj, ¸ÉÆêÀĪÁgÀ¥ÉÃmÉ, «ÃgÁd¥ÉÃmÉ. 
      4        ºÁ¸Àನ         ¸ÀPÀ¯ÉñÀ¥ÀÅgÀ, D®ÆgÀÄ, ¨ÉîÆgÀÄ, ºÁ¸À£À, CgÀPÀ®UÀÆqÀÄ. 
      5        ªÉÄʸÀÆgÀÄ       ºÉUÀÎqÀzÉêÀ£ÀPÉÆÃmÉ, UÀÄAqÀÄè¥ÉÃmÉ, ¦jAiÀiÁ¥ÀlÖt, ºÀÄt¸ÀÆgÀÄ, 
                       PÉƼÉîÃUÁ®, 1[ZÁªÀÄgÁd£ÀUÀgÀ ]1 
1. 1993gÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 18gÀ ªÀÄÆ®PÀ ¢:18.5.1993jAzÀ ¸ÉÃj¸À¯ÁVzÉ. 
      6        GvÀÛgÀ PÀ£ÀßqÀ       CAPÉÆî, ¨sÀl̼À, ºÉÆ£ÁߪÀgÀ, PÀĪÀÄmÁ, PÁgÀªÁgÀ, ¹zÁÞ¥ÀÅgÀ, ¹gÀ¹, ¸ÀÆ¥À, 
                          AiÀįÁè¥ÀÅgÀ, ºÀ½AiÀiÁ¼À, ªÀÄÄAqÀUÉÆÃqÀ. 
      7        zÀQët PÀ£ÀßqÀ       ¨É¼ÀÛAUÀr, PÀÄAzÁ¥ÀÅgÀ, PÁPÀð¼À, ¥ÀÅvÀÆÛgÀÄ, ¸ÀļÀå, GqÀĦ, ªÀÄAUÀ¼ÀÆgÀÄ, 
                          §AmÁé¼À. 
      8        ²ªÀªÉÆUÀÎ        ºÉƸÀ£ÀUÀgÀ, wÃxÀðºÀ½î, ¸ÁUÀgÀ, ²ªÀªÉÆUÀÎ, ²PÁj¥ÀÅgÀ, ¸ÉÆgÀ§,  ZÀ£ÀßVj, 
                          ¨sÀzÁæªÀw, 1[ºÉÆ£Áß½]1.   
1. 1994gÀ C¢ü¤AiÀĪÀÄ ¸ÀASÉå 34gÀ ªÀÄÆ®PÀ ¢:3.10.1994jAzÀ ¸ÉÃj¸À¯ÁVzÉ. 
      9        zsÁgÀªÁqÀ        zsÁgÀªÁqÀ,  PÀ®WÀlV,  ²UÁΫ, ¸ÀªÀtÆgÀÄ, ºÁ£ÀUÀ¯ï, ¨ÁåqÀV, 
                          »gÉÃPÉgÀÆgÀÄ. 
***** 
 
C¢ü¸ÀÆZÀ£É  ¨ÉAUÀ¼ÀÆgÀÄ 10£Éà ªÀiÁZïð 1992 (¸ÀASÉå: ¦ r 37 r¦¦ 62)  J¸ï.N.352.Š ªÀįɣÁqÀÄ ¥ÀæzÉñÁ©üªÀø¢Þ ªÀÄAqÀ° C¢ü¤AiÀĪÀÄ, 1991 (1991gÀ PÀ£ÁðlPÀ C¢ü¤AiÀĪÀÄ 36) gÀ 1£Éà 
¥ÀæPÀgÀtzÀ (3)£Éà G¥ÀŠ¥ÀæPÀgÀt¢AzÀ ¥ÀæzÀvÀÛªÁzÀ  C¢üPÁgÀUÀ¼À£ÀÄß ZÀ¯Á¬Ä¹ PÀ£ÁðlPÀ ¸ÀPÁðgÀªÀÅ, 1992£Éà ªÀiÁZïð 
10£Éà ¢£ÁAPÀªÀ£ÀÄß ¸ÀzÀj  C¢ü¤AiÀĪÀĪÀÅ eÁjUÉ §gÀvÀPÀÌ ¢£ÁAPÀªÉAzÀÄ F ªÀÄÆ®PÀ UÉÆvÀÄÛ¥Àr¸ÀÄvÀÛzÉ. 
 PÀ£ÁðlPÀ gÁdå¥Á®gÀ DzÉñÁ£ÀĸÁgÀ 
ªÀÄvÀÄÛ CªÀgÀ ºÉ¸Àj£À°è 
 
ºÉZï.n. PÁ¼ÀAiÀÄå, 
¸ÀPÁðgÀzÀ C¢üãÀPÁAiÀÄðzÀ²ð, 
AiÉÆÃd£Á E¯ÁSÉ. 
(PÀ£ÁðlPÀ gÁdå¥ÀvÀæzÀ ¨sÁUÀ 4Š2¹(ii) «±ÉõÀ ¥ÀwæPÉ ¸ÀASÉå 136 ¢£ÁAPÀ 11Š3Š1992gÀ¯ ¥ÀæPÀnvÀ.) 
 
 
 
 
 
13 
 
2026 ರ ಕರ್ನಾಟಕ ಅಧಿನಿಯಮ ಸಂಖ್ಯೆ :  09   
(2026ರ ಜ್ನ಴ರ ತ್ರಿಂಗಳ 8ನೇ ದಿರ್ನಿಂಕದಂದು ಕರ್ನಾಟಕ ರಾಜ್ೆ  ಪತ ರ ದ ವಿಶೇಶ ಸಂಚಿಕೆಯಲ್ಲ ೆ ಮೊದಲು 
ಪ ರ ಕಟವಾಗಿದೆ) 
ಮಲೆರ್ನಡು ಪ ರ ದೇಶಾಭಿವೃದ್ಧಿ  ಮಂಡಲಿ (ತಿದ್ದು ಪಡಿ) ಅಧಿನಿಯಮ, 2025 
(2026ರ ಜ್ನ಴ರ ತ್ರಿಂಗಳ  7ನೇ ದಿರ್ನಿಂಕದಂದು ರಾಜ್ೆ ಪಾಲರಿಂದ ಅನ್ನಮತ್ರಯನ್ನು  ಪಡೆಯಲಾಗಿದೆ) 
  
 ಮಲ್ಲರ್ನಡು ಪ ರ ದೇಶಾಭಿವೃದಿಿ  ಮಂಡಲ್ಲ ಅಧಿನಿಯಮ, 1991 ನ್ನು  ಮತ ತ ಷ್ಟಿ  ತ್ರದುದ ಪಡಿ 
ಮಾಡಲು ಒಿಂದು ಅಧಿನಿಯಮ. 
 ಇಲ್ಲ ೆ  ಇನ್ನು ಮಿಂದೆ ಕಂಡುಬರು಴ ಉದೆದ ೋವಗಳಿಗಾಗಿ ಮಲ್ಲರ್ನಡು ಪ ರ ದೇಶಾಭಿವೃದಿಿ  ಮಂಡಲ್ಲ 
ಅಧಿನಿಯಮ, 1991 (1991 ರ ಕರ್ನಾಟಕ ಅಧಿನಿಯಮ 36)ನ್ನು  ಮತ ತ ಷ್ಟಿ  ತ್ರದುದ ಪಡಿ 
ಮಾಡುವುದು ಯುಕ ತ ವಾಗಿರುವುದರಿಂದ; 
 ಇದು ಭಾ ರತ ಗಣರಾಜ್ೆ ದ ಎಪಪ ತಾ ತ ರನೇ ಴ಶಾದಲ್ಲ ೆ  ಕರ್ನಾಟಕ ರಾಜ್ೆ  
ವಿಧಾನಮಂಡಲದಿಿಂದ ಈ ಮಿಂದಿನಂತೆ ಅಧಿನಿಯಮಿತವಾಗಲ್ಲ:- 
 1. ಸಂಕ್ಷ ಿ ಪ ತ  ಹೆಸರು ಮತ್ತ ತ  ಪ್ರ ರ ರಂಭ.-  (1) ಈ ಅಧಿನಿಯಮ಴ನ್ನು  ಮಲ್ಲರ್ನಡು 
ಪ ರ ದೇಶಾಭಿವೃದಿಿ  ಮಂಡಲ್ಲ (ತ್ರದುದ ಪಡಿ) ಅಧಿನಿಯಮ, 2025 ಎಿಂದು ಕರೆಯತಕ ೆ ದುದ. 
 (2) ಇದು ಈ ಕೂಡಲೇ ಜಾರಗೆ ಬರತಕ ೆ ದುದ. 
 2. 3 ನೇ ಪ ರ ಕರಣದ ತಿದ್ದು ಪಡಿ.- ಮಲ್ಲರ್ನಡು ಪ ರ ದೇಶಾಭಿವೃದಿಿ  ಮಂಡಲ್ಲ ಅಧಿನಿಯಮ, 
1991 (1991 ರ ಕರ್ನಾಟಕ ಅಧಿನಿಯಮ 36)ರ 3ನೇ ಪ ರ ಕರಣದ (3)ನೇ ಉಪಪ ರ ಕರಣದ (ಎ) 
ಖಂಡದ ತರುವಾಯ ಮಿಂದಿನದನ್ನು  ಸೇರಷತಕ ೆ ದುದ, ಎಿಂದರೆ:- 
“ ಎ-ಎ) ಮಲ್ಲರ್ನಡು ಪ ರ ದೇವದ ಅಧಿಕಾರ ವಾೆ ಪ್ತ ತ ಯೊಳಗಿನ ಜಿಲ್ಲ ೆ  ಅಥವಾ 
ತಾಲ್ಲ ೆ ಕನ್ನು ನೋಡಲ್  ಜಿಲ್ಲ ೆ  ಅಥವಾ ತಾಲ್ಲ ೆ ಕರ್ನು ಗಿ ಆಯ್ಕೆ  ಮಾಡಿದ ಕರ್ನಾಟಕ ವಿಧಾನ 
ಪರಶತ್ರ ತ ನ ಷದಷೆ ರು;” 
         
ಕರ್ನಾಟಕ ರಾಜ್ೆ ಪಾಲರ ಆಜಾ ಾ ನ್ನಸಾರ 
ಮತ್ತ ತ  ಅ಴ರ ಹೆಷರನಲ್ಲ ೆ, 
 
ಜಿ. ಶ್ ರ ೀಧರ್ 
ಷಕಾಾರದ ಕಾಯಾದರ್ಶಾ 
ಸಂಷದಿೋಯ ಴ೆ ಴ಹಾರಗಳು ಮತ್ತ ತ 
ಶಾಷನ ರಚನೆ ಇಲಾಖ್ಯ. 

‹ Prev All Karnataka acts Next ›