The KARNATAKA REPEALING OF CERTAIN ENACTMENTS AND REGIONAL LAWS ACT, 2013

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KARNATAKA ACT NO 39 OF 2013 
THE KARNATAKA REPEALING OF CERTAIN ENACTMENTS AND REGIONAL LAWS ACT, 2013  
Arrangement of Sections 
STATEMENT OF OBJECTS AND REASONS 
Sections: 
1. Short title and commencement 
2. Definitions 
3. Repeal of certain enactments and Regional Laws 
4. Savings 
FIRST SCHEDULE 
            SECOND SCHEDULE 
            THIRD SCHEDULE 
 
STATEMENT OF OBJECTS AND REASONS 
Act 39  of 2013. - The Government  had constituted One -man Committee under the 
Chairmanship of Sri K.R.Chamayya, Former Vice -Chairman, Karnataka Administrative Tribunal to 
suggest repeal of all obsol ete regional acts which are in force in different areas of the State i.e. 
Belgaum Area, Coorg Area, Gulbarga Area, Mangalore and Kollegal Area, and Mysore Area. 
Accordingly, One- Man Committee has propose d to repeal 05 Acts relating to the Belgaum 
Area, 03 Acts relating to Mangalore and Kollegal Area, 02 Acts relating to Gulbarga Area and 01 Act 
relating to Mysore Area. And also it is considered necessary to repeal 296 Amending Acts. 
Hence the bill. 
[L.A. Bill No.3 of 2013, File No. Samvyashae 37 Shasana 2012] 
  
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 2 
KARNATAKA ACT NO 39 OF 2013 
(First Published in the Karnataka Gazette Extra-ordinary on the  Nineteenth day of March, 2013) 
 
THE KARNATAKA REPEALING OF CERTAIN ENACTMENTS AND REGIONAL LAWS ACT, 2013  
(Received the assent of the Governor on the Fourteenth day of March, 2013) 
 
An Act to repeal certain enactments and Regional Laws, in the State of Karnataka.  
Whereas it is expedient to repeal certain enactments and Regional Laws in force in the State.  
Be it enacted by the Karnataka Sta te Legislature in the Sixty Fourth Year of the Republic of 
India as follows:-  
1. Short title and commencement. - (1) This Act may be called the Karnataka Repealing of 
Certain Enactments and Regional Laws Act, 2013.  
(2) It shall come into force at once.  
2. Definitions. - In this Act, unless the context otherwise requires, "Schedule" means a 
Schedule annexed to this Act.  
3. Repeal of certain enactments and Regional Laws. - The enactments specified in the 
First Schedule, Second Schedule and Regional Laws spec ified in the third schedule are hereby 
repealed.  
4. Savings. - (1) The repeal by this Act of any enactment, -  (i) shall not affect any other 
enactment in which the repealed enactment has been applied, incorporated or referred to ;  
(ii) shall not affect the validity, invalidity, effect or consequences of anything already done or 
suffered, or any right, title, obligation or liability already acquired, accrued or incurred, or any remedy 
or proceeding in respect thereof, or any release or discharge of or from any debt, penalty, obligation, 
liability, claim or demand, or any indemnity already granted, or the proof of any past act or thing ;  
(iii) shall not affect any principle or rule of law, or established jurisdiction, form or course of 
pleading, practice or procedure, or existing usage, custom, privilege, restriction, exemption, office or 
appointment, notwithstanding that the same respectively may have been in any manner affirmed or 
recognised or derived by, in or from any enactment hereby repealed ;  
(iv) sh all not revive or restore any jurisdiction, office, custom, liabilitiy, right, title, privilege, 
restriction, exemption, usage, practice, procedure or other matter or thing not now existing or in force;  
(v) shall the repeal of the Appropriation Acts by this Act affect the audit, examination, 
accounting, investigation, inquiry or any other action taken or to be taken in relation thereto by any 
authority and such audit, examination, accounting, investigation, inquiry or action could be taken and/ 
or continued as if the said Acts are not repealed by this Act;  
(vi) nor shall the repeal of Act 2 of 1973 and Act 38 of 1987 shall affect any proceedings 
initiated or to be initiated under these enactments before any court or other authoritry to challenge, or 
to enforce, the rights conferred by these enactments and those proceedings shall be continued and 
disposed off in accordance with these enactments as if the said enactments are not repealed by this 
Act.  
 3 
(2) For the removal of doubts it is hereby declared that w here this Act repeals any enactment 
by which,-   
(i)  the text of any other enactment, was amended by the express addition, omission, insertion or 
substitution of any matter, the repeal shall not affect the continuance of any such amendment 
made by the enactment so repealed and in operation at the commencement of this Act ;  
(ii)  any action taken (including any rule or order or bye-law or regulation made or any tax or cess or 
fee assessed or collected) by the Government or any other authority has been vali dated or 
saved or proceedings before one authority has been transferred to another authority or any 
declaration has been made or any direction has been given, the repeal shall not affect the 
operation of such validation or saving or transfer or declaration or direction and in operation at 
the commencement of this Act; and  
(iii)  any other enactment has been amended or repealed or extended to the State of Karnataka, 
with or without some consequential or transitory or saving provisions the repeal shall not a ffect 
the operation of such amendment, repeal, extension or provision and in operation at the time of 
commencement of this Act.  
(3) The provisions of section 6 of the Karnataka General Clauses Act, 1899 (Karnataka Act III 
of 1899) shall be applicable in respect of repeal of an enactment by this Act. 
 
 
 4 
FIRST SCHEDULE 
REPEALED ENACTMENTS 
(See Section 2 and 3) 
 
Sl. 
No 
Year 
Act 
No. 
Short Title 
1 2000 1 The Bangalore Development Authority (Amendment) Act, 1999 
2 2000 2 The Karnataka Co-operative Societies (Second Amendment) Act, 1997 
3 2000 3 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ C¢s¤AiÀÄªÀÄ, 2000 
4 2000 4 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¯ÉÃSÁ£ÀÄzÁ£À) C¢s¤AiÀÄªÀÄ, 2000 
5 2000 5 The Karnataka Taxation Laws (Amendment) Act, 2000 
6 2000 6 The Karnataka Motor Vehicles Taxation (Amendment) Act, 2000 
7 2000 7 The Karnataka Stamp and Certain Other Law (Amendment) Act, 2000 
8 2000 8 The Karnataka Panchayat Raj (Amendment) Act, 2000 
PÀ£ÁðlPÀ ¥ÀAZÁAiÀÄvï gÁeï (wzÀÄÝ¥Àr) C¢s¤AiÀÄªÀÄ, 2000 
9 2000 9 The Karnataka Sales Tax (Amendment) Act, 2000 
10 2000 10 The Karnataka Rent Control (Amendment) Act, 2000 
11 2000 11 The Karnataka Panchayat Raj (Second Amendment) Act, 2000 
PÀ£ÁðlPÀ ¥ÀAZÁAiÀÄvï gÁeï (JgÀqÀ£ÉÃ wzÀÄÝ¥Àr)C¢s¤AiÀÄªÀÄ, 2000 
12 2000 12 The Karnataka Court-Fees And Suits Valuation (Amendment) Act, 2000 
13 2000 13 The Karnataka Co-operative Societies (Amendment) Act, 2000 
14 2000 14 The Karnataka Public Premises (Eviction of Unauthorised 
Occupants)(Amendment) Act, 2000 
15 2000 15 The Karnataka Land Revenue (Amendment) Act, 2000 
16 2000 16 §AiÀÄ®Ä ¹ÃªÉÄ ¥ÀçzÉÃ±Á©sªÀÈ¢Þ ªÀÄAqÀ° (wzÀÄÝ¥Àr) C¢s¤AiÀÄªÀÄ, 2000 
The Bayaluseeme Development Board (Amendment) Act, 2000  
17 2000 18 The Karnataka Appropriation (No.1) Act, 2000 
PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå.1) C¢s¤AiÀÄªÀÄ, 2000 
18 2000 19 The Karnataka Industrial Areas Development (Amendment) Act, 1999 
19 2000 20 The Karnataka Forest and Certain Other Law (Amendment) Act, 2000 
20 2000 21 The Karnataka Sales Tax and Excise Laws (Amendment) Act, 2000 
21 2000 22 PÀ£ÁðlPÀ ¤gÀ¸À£ÀUÉÆ½¸ÀÄªÀ ªÀÄvÀÄÛ wzÀÄÝ¥Àr ªÀiÁqÀÄªÀ C¢s¤AiÀÄªÀÄ, 2000 
The Karnataka Repealing and Amending Act, 2000 
22 2000 23 ¤¢ðµÀÖ PÁ£ÀÆ£ÀÄUÀ¼À£ÀÄß ¤gÀ¸À£ÀUÉÆ½¸ÀÄªÀ ªÀÄvÀÄÛ wzÀÄÝ¥Àr ªÀiÁqÀÄªÀ  
C¢s¤AiÀÄªÀÄ, 2000 
The Certain Laws Repealing and Amending Act, 2000 
 5 
Sl. 
No 
Year 
Act 
No. 
Short Title 
23 2000 24 The Karnataka Irrigation and Certain Other Law (Amendment) Act, 
2000 
24 2000 25 The Karnataka Sales Tax (Second Amendment) Act, 2000 
25 2000 26 The Karnataka Entertainments Tax (Amendment) Act, 2000 
26 2000 27 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå.2) C¢s¤AiÀÄªÀÄ, 2000 
27 2000 31 The Karnataka Agricultural Produce Marketing (Regulation) 
(Amendment)  
Act, 2000 
28 2000 32 The Karnataka Motor Vehicles Taxation (Second Amendment) Act, 
2000 
29 2001 2. The Karnataka Tax on Luxuries (Amendment) Act, 2001 
30 2001 3. PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ C¢ü¤AiÀÄªÀÄ, 2001 
31 2001 4. PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¯ÉÃSÁ£ÀÄzÁ£À) C¢ü¤AiÀÄªÀÄ, 2001 
32 2001 5. The Karnataka Taxation Laws (Amendment) Act, 2001 
33 2001 6. The Karnataka Stamp and Certain Other Law (Amendment) Act, 2001. 
34 2001 7. The Karnataka Motor Vehicles Taxation (Amendment) Act, 2001. 
35 2001 8. The Karnataka Agricultural Produce Marketing (Regulation) 
(Amendment)  
Act, 2001. 
36 2001 9. The Karnataka Municipal Corporations (Second Amendment) Act, 
2000. 
37 2001 10. The Karnataka Agricultural Produce Marketing (Regulation) (Second 
Amendment) Act, 2001. 
38 2001 11. The Karnataka Shops and Commercial Establishments (Amendment)  
Act, 2001. 
39 2001 12. The Karnataka Improvement Boards (Amendment) Act, 2001. 
40 2001 13. The Karnataka Ministers Salaries and Allowances (Amendment)  
Act, 2000. 
41 2001 14. The Karnataka Legislature Salaries, Pensions and Allowances 
(Amendment) Act, 2000. 
42 2001 15. The Karnataka Excise (Amendment) Act, 2001. 
43 2001 16. The Karnataka Prevention of Dangerous Activities of Bootleggers, 
Drug-Offenders, Gamblers, Goondas, Immoral Traffic Offenders and 
Slum-Grabbers (Amendment) Act, 2000. 
44 2001 17. The Karnataka Approration (No.2) Act, 2001 
 6 
Sl. 
No 
Year 
Act 
No. 
Short Title 
PÀ£ÁðlPÀ zsÀ£À «¤AiÉÆÃUÀ (¸ÀASÉå: 2) C¢ü¤AiÀÄªÀÄ, 2001 
45 2001 18. PÀ£ÁðlPÀ zsÀ£À «¤AiÉÆÃUÀ (¸ÀASÉå: 3) C¢ü¤AiÀÄªÀÄ, 2001. 
46 2001 19. gÉÆÃjPï ªÀÄvÀÄÛ zÉÃ«PÁgÁtÂ gÉÆÃjPï J¸ÉÖÃmï (Cdð£É ªÀÄvÀÄÛ ªÀUÁðªÀuÉ) 
(wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2001. 
The Roerich and Devikarani Roerich Estate (Acquisition and Transfer) 
(Amendment) Act, 2001. 
47 2001 20. The Karnataka Forest (Amendment) Act, 2001. 
48 2001 21. The Karnataka Transparency in Public Procurements (Amendment) 
Act, 2001. 
PÀ£ÁðlPÀ ¸ÁªÀðd¤PÀ ¸ÀAUÀæºÀuÉUÀ¼À°è ¥ÁgÀzÀ±ÀðPÀvÉ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2001 
49 2001 22. The Karnataka Land Reforms (Amendment) Act, 2001. 
50 2001 23. The Karnataka Motor Vehicles Taxation (Second Amendment) Act, 
2001. 
51 2001 24. The Karnataka Co-operative Societies (Second Amendment) Act, 2000. 
52 2001 25. The Tunga Bhadra Sugars (Devi Sugars) Limited (Acquisition and 
Transfer of Undertaking) (Repeal) Act, 2001.  
vÀÄAUÀ¨sÀzÀæ ¸ÀPÀÌgÉ (zÉÃ« ¸ÀPÀÌgÉ) ¤AiÀÄ«ÄvÀ (GzÀåªÀÄzÀ Ddð£É ªÀÄvÀÄÛ ªÀUÁðªÀuÉ) 
(¤gÀ¸À£À) C¢ü¤AiÀÄªÀÄ, 2001. 
53 2001 26. PÀ£ÁðlPÀ «zÀÄåZÀÒQÛ ¸ÀÄzsÁgÀuÁ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2001. 
The Karnataka Electricity Reform (Amendments) Act, 2001.  
54 2001 27. The Karnataka Electricity Board (Recovery of Dues) and other Law 
(Amendment) Act, 2001. 
55 2001 28. The Karnataka Municipalities (Amendment) Act, 2000. 
56 2001 30. The Karnataka Panchayat Raj (Third Amendment) Act, 2000.  
PÀ£ÁðlPÀ ¥ÀAZÁAiÀÄvï gÁeï (ªÀÄÆgÀ£ÉÃ wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2000. 
57 2001 31. The Karnataka Municipal Corporations (Amendment) Act, 2000. 
58 2001 32. The Registration (Karnataka Amendment) Act, 2000. 
59 2002 2. PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ C¢ü¤AiÀÄªÀÄ, 2002. 
60 2002 3. PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¯ÉÃSÁ£ÀÄzÁ£À) C¢ü¤AiÀÄªÀÄ, 2002 
61 2002 4. The Karnataka Motor Vehicles Taxation (Amendment) Act, 2002. 
62 2002 5. The Karnataka Taxation Laws (Amendment) Act, 2002. 
63 2002 6. The Karnataka Stamp and Certain Other Law (Amendment)  
Act, 2002. 
64 2002 7. PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 2) C¢ü¤AiÀÄªÀÄ, 2002 
 7 
Sl. 
No 
Year 
Act 
No. 
Short Title 
65 2002 8. The Karnataka Irrigation and Certain other Law (Amendment) Act, 
2002. 
66 2002 9. The Karnataka Irrigation and Certain other Law (Second Amendment) 
Act, 2002. 
67 2002 11. PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 3) C¢ü¤AiÀÄªÀÄ, 2002. 
68 2002 12. The Karnataka Motor Vehicles Taxation and Other Law (Amendment)  
Act, 2002. 
69 2002 13. The Karnataka Agricultural Produce Marketing(Regulation) 
(Amendment)  
Act, 2002. 
70 2002 14. The Karnataka Shops and Commercial Establishments (Amendment)  
Act, 2002. 
71 2002 15. The Karnataka Ceiling on Government Guarantees (Amendment) Act, 
2002.               
PÀ£ÁðlPÀ ¸ÀPÁðj SÁvÀjUÀ¼À ªÉÄÃ°£À «Äw (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2002. 
72 2002 17. The Karnataka Stamp (Amendment) Act, 2002. 
73 2002 18. The Karnataka Advocate's Welfare Fund (Amendment) Act, 2002. 
74 2002 19. The Bangalore Development Authority and  Certain Other Law 
(Amendment) Act, 2002. 
75 2002 21. The Karnataka Slum Areas (Improvement and Clearance) and Certain 
Other Law (Amendment) Act, 2002. 
76 2003 3 The Karnataka Tax On Entry Of Goods(Amendment) Act, 2000. 
77 2003 4 PÀ£ÁðlPÀ ¸ÁªÀðd¤PÀ ¸ÀAUÀæºÀuÉUÀ¼À°è ¥ÁgÀzÀ±ÀðPÀvÉ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2003. 
The Karnataka Transparency In Public Procurements (Amendment) 
Act, 2003. 
78 2003 5 The Karnataka Municipal Corporations (Second Amendment) Act, 
2002. 
79 2003 6 The Karnataka Sheep And Sheep Products Development (Repeal) Act, 
2002. 
80 2003 7 The Karnataka Taxation Laws (Amendment) Act, 2003. 
81 2003 8 The Karnataka Stamp And Certain Other Laws (Amendment) Act, 
2003. 
82 2003 9 The Karnataka Motor Vehicles Taxation And Certain Other Law 
(Amendment) Act, 2003. 
83 2003 10 Karnataka Court Fees And Suits Valuation (Amendment) Act, 2003. 
 8 
Sl. 
No 
Year 
Act 
No. 
Short Title 
84 2003 11 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ C¢ü¤AiÀÄªÀÄ, 2003. 
85 2003 12 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¯ÉÃSÁ£ÀÄzÁ£À) C¢ü¤AiÀÄªÀÄ, 2003 
86 2003 13 PÀ£ÁðlPÀ ¤gÀ¸À£ÀUÉÆ½¸ÀÄªÀ ªÀÄvÀÄÛ wzÀÄÝ¥Àr ªÀiÁqÀÄªÀ C¢ü¤AiÀÄªÀÄ, 2002. 
87 2003 14 The Karnataka Secondary Education Examination  Board(Amendment) 
Act, 2002. 
88 2003 15 The Karnataka Educational Institutions (Prohibition Of Capitation Fee) 
(Amendment) Act, 2002. 
89 2003 16 The Karnataka State Open University (Amendment) Act, 2002.  
PÀ£ÁðlPÀ gÁdå ªÀÄÄPÀÛ «±Àé«zÁå¤®AiÀÄ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2002. 
90 2003 17 The Karnataka State Civil Services (Amendment) Act,2002. 
91 2003 19 The Karnataka Home Guards (Amendment) Act, 2003. 
92 2003 20 The Karnataka Land Reforms (Amendment) Act, 2002. 
93 2003 21 The Karnataka Land Revenue (Amendment) Act, 2002 
94 2003 22 The Karnataka Village Offices Abolition (Amendment) Act, 2003 
95 2003 23 The Karnataka Municipalities (Amendment) Act, 2002. 
96 2003 24 The Karnataka Municipalities (Third Amendment) Act, 2002. 
97 2003 25 The Karnataka Command Areas Development (Amendment) Act, 2003. 
98 2003 26 The Karnataka Prohibition Of Beggary (Amendment) Act, 2002. 
99 2003 28 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 2) C¢ü¤AiÀÄªÀÄ, 2003. 
100 2003 29 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 3) C¢ü¤AiÀÄªÀÄ, 2003. 
101 2003 30 The Karnataka Sales Tax (Amendment) Act, 2003. 
102 2003 31 The Karnataka Municipalities (Amendment) Act, 2003. 
103 2003 32 The Karnataka Municipal Corporations (Amendment) Act, 2003. 
104 2003 33 PÀ£ÁðlPÀ gÁdå «±Àé«zÁå¤®AiÀÄUÀ¼À (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2003. 
The Karnataka State Universities  (Amendment) Act,  2003. 
105 2003 34 The Karnatka Land Reforms (Amendment) Act, 2003. 
106 2003 36 The Karnataka Irrigation (Amendment) Act, 2003. 
107 2003 37 PÀ£ÁðlPÀ ¥ÀAZÁAiÀÄvï gÁeï (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2002. 
The Karnataka Panchayat Raj (Amendment) Act, 2002. 
108 2003 38 The Karnataka Excise (Amendment) Act, 2003. 
109 2003 39 The Karnataka Municipal Corporations (Amendment) Act, 2002. 
110 2003 40 The Karnataka Municipalities (Second Amendment) Act, 2002. 
111 2003 42 The Karnataka Government Parks (Preservation) (Amendment) Act, 
2003. 
 9 
Sl. 
No 
Year 
Act 
No. 
Short Title 
112 2003 43 The Karnataka Medical Registration (Amendment) Act, 2003. 
113 2004 1 The Karnataka Legislature Salaries, Pensions And Allowances 
(Amendment) Act, 2002. 
114 2004 2 The Karnataka Sales Tax And Certain Other Laws (Amendment) Act, 
2004. 
115 2004 3 The Karnataka Taxation Laws (Amendment) Act, 2004. 
116 2004 5 The Karnataka Electricity (Taxation On Consumption)  (Amendment)  
Act, 2004. 
117 2004 6 The Karnataka Motor Vehicles Taxation (Amendment) Act, 2004. 
118 2004 7 PÀ£ÁðlPÀ C£ÀÄ¸ÀÆavÀ eÁwUÀ¼ÀÄ, C£ÀÄ¸ÀÆavÀ §ÄqÀPÀlÄÖUÀ¼ÀÄ ªÀÄvÀÄÛ EvÀgÀ »AzÀÄ½zÀ 
ªÀUÀðUÀ¼À (£ÉÃªÀÄPÁw ªÀÄÄAvÁzÀªÀÅUÀ¼À «ÄÃ¸À¯Áw) (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2004 
The Karnataka Scheduled Castes, Scheduled Tribes And Other 
Backward Classes (Reservation Of Appointment Etc.,) (Amendment) 
Act, 2004. 
119 2004 8 PÀ£ÁðlPÀ C£ÀÄ¸ÀÆavÀ eÁwUÀ¼ÀÄ, C£ÀÄ¸ÀÆavÀ §ÄqÀPÀlÄÖUÀ¼À ªÀÄvÀÄÛ EvÀgÀ »AzÀÄ½zÀ 
ªÀUÀðUÀ¼À (£ÉÃªÀÄPÁw ªÀÄÄAvÁzÀªÀÅUÀ¼À «ÄÃ¸À¯Áw) (JgÀqÀ£ÉÃ wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 
2004 
The Karnataka Scheduled Castes, Scheduled Tribes And Other 
Backward Classes (Reservation Of Appointment Etc.,) (Second 
Amendment) Act,  2004. 
120 2004 10 PÀ£ÁðlPÀ gÁdå «±Àé«zÁå¤®AiÀÄUÀ¼À (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2004. 
The Karnataka State Universities (Amendment) Act, 2004. 
121 2004 11 PÀ£ÁðlPÀ zsÀ£À «¤AiÉÆÃUÀ C¢ü¤AiÀÄªÀÄ, 2004. 
122 2004 12 PÀ£ÁðlPÀ zsÀ£À «¤AiÉÆÃUÀ (¯ÉÃSÁ£ÀÄzÁ£À) C¢ü¤AiÀÄªÀÄ, 2004. 
123 2004 13 The Karnataka Co-Operative Societies (Amendment) Act, 2004 
124 2004 15 The National Law School Of India (Amendment) Act, 2004. 
125 2004 16 The Karnataka Village Defence Parties (Repeal) Act, 2004. 
126 2004 17 The Karnataka Municipal Corporations (Amendment) Law  And Certain 
Other Law (Amendment) Act, 2004. 
127 2004 18 The Karnataka Land Reforms (Amendment) Act, 2004. 
128 2004 19 The Karnataka Land Revenue (Amendment) Act, 2004. 
129 2004 20 The Karnataka Public Premises (Eviction Of Unauthorised Occupants) 
(Amendment) Act, 2003. 
 
 10 
Sl. 
No 
Year 
Act 
No. 
Short Title 
130 2004 21 PÀ£ÁðlPÀ ¸ËºÁzÀð ¸ÀºÀPÁj (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2004.  
The Karnataka Souharda Sahakari (Amendment) Act, 2004. 
131 2004 22 The Karnataka Agricultural Produce Marketing (Regulation) 
(Amendment) Act, 2004. 
132 2004 23 The Karnataka Town And Country Planning (Amendment) Act, 1998. 
133 2004 25 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 1) C¢ü¤AiÀÄªÀÄ, 2004. 
134 2004 26 The Karnataka Taxation Laws (Second Amendment) Act, 2004. 
135 2004 27 The Karnataka Excise (Amendment) Act, 2004. 
136 2004 28 The Karnataka Motor Vehicles Taxation  (Second Amendment) Act, 
2004. 
137 2004 30 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 2) C¢ü¤AiÀÄªÀÄ, 2004. 
138 2005 1 The Karnataka Town and Country Planning (Amendment) Act, 2004. 
139 2005 2 PÀ£ÁðlPÀ gÁdå «±Àé«zÁå¤®AiÀÄUÀ¼À (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2005.  
The Karnataka State University (Amendment) Act, 2005. 
140 2005 3 PÀ£ÁðlPÀ zsÀ£À «¤AiÉÆÃUÀ C¢ü¤AiÀÄªÀÄ, 2005. 
141 2005 4 PÀ£ÁðlPÀ  «zÀÄåZÀáQÛ ¸ÀÄzsÁgÀuÁ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ 2005. 
The Karnataka Electricity Reforms (Amendment) Act, 2005. 
142 2005 5 The Karnataka Municipalities and Certain Other Law (Amendment) Act, 
2005. 
143 2005 6 PÀ£ÁðlPÀ ªÀiË®åªÀ¢üðvÀ vÉjUÉ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2005.  
The Karnataka Value Added Tax (Amendment) Act, 2005. 
144 2005 7 The Karnataka Land Reforms (Amendment) Act, 2005 
145 2005 8 ¨ÉAUÀ¼ÀÆgÀÄ ªÀÄºÁ£ÀUÀgÀ ¥ÀæzÉÃ±À C©üªÀø¢Þ ¥Áæ¢üPÁgÀ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2005. 
The Bangalore Metropolitan Region Development Authority 
(Amendment) Act, 2005. 
146 2005 9 The Karnataka Appropriation (No.1) Act, 2005. 
PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 1)  C¢ü¤AiÀÄªÀÄ 2005. 
147 2005 10 The Appropriation (Vote on Account) Act, 2005 
PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¯ÉÃSÁ£ÀÄzÁ£À) C¢ü¤AiÀÄªÀÄ, 2005. 
148 2005 11 The Karnataka Taxation Laws (Amendment) Act, 2005 
149 2005 12 The Karnataka Motor Vehicles Taxation (Amendment) Act, 2005 
150 2005 14 The Karnataka Excise (Amendment) Act, 2005 
151 2005 15 The Karnataka  Advocates Welfare Fund (Amendment) Act, 2004 
152 2005 16 PÀ£ÁðlPÀ ¸ËºÁzÀð ¸ÀºÀPÁj (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ 2005. 
 11 
Sl. 
No 
Year 
Act 
No. 
Short Title 
The Karnataka Souharda Sahakari (Amendment) Act, 2005 
153 2005 17 The Karnataka Land Reforms (Second Amendment) Act, 2005 
154 2005 18 The Karnataka Public Premises (Eviction of Unauthorised Occupants) 
(Amendment) Act, 2005 
155 2005 19 The Bangalore Development Authority (Amendment) Act, 2005 
156 2005 20 PÀ£ÁðlPÀ ¸ÀºÀPÁj §mÉÖVgÀtÂUÀ¼À (Ddð£É ªÀÄvÀÄÛ ªÀUÁðªÀuÉ) (wzÀÄÝ¥Àr) 
C¢ü¤AiÀÄªÀÄ, 2004. 
The Karnataka Co-operative Textile Mills (Acquisition and Transfer) 
(Amendment) Act, 2004. 
157 2005 21 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 2) C¢ü¤AiÀÄªÀÄ, 2005 
158 2005 22 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 3) C¢ü¤AiÀÄªÀÄ, 2005 
159 2005 23 The Karnataka Ministers Salaries and Allowances (Amendment) Act, 
2005 
160 2005 24 The Karnataka Legislature Salaries, Pensions and  Allowances 
(Amendment) Act, 2005 
161 2005 25 The Karnataka Entertainments Tax  (Amendment) Act, 2005 
162 2005 27 PÀ£ÁðlPÀ ªÀiË®åªÀ¢üðvÀ vÉjUÉ (JgÀqÀ£ÉÃ wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2005. 
The Karnataka Value Added Tax   (Second Amendment) Act, 2005 
163 2005 28 The Karnataka Shops and Commercial Establishments (Amendment) 
Act, 2005 
164 2005 29 The Karnataka Land Revenue  (Amendment) Act, 2005. 
165 2006 1 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ C¢ü¤AiÀÄªÀÄ, 2006 
166 2006 2 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 2) C¢ü¤AiÀÄªÀÄ, 2006 
167 2006 3 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¯ÉÃSÁ£ÀÄzÁ£À) C¢ü¤AiÀÄªÀÄ, 2006 
168 2006 4 PÀ£ÁðlPÀ ªÀiË®åªÀ¢üðvÀ vÉjUÉ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2006 
The Karnataka Value Added Tax (Amendment) Act, 2006. 
169 2006 5 The Karnataka Taxation Laws (Amendment) Act, 2006. 
170 2006 6 The Karnataka Motor Vehicles Taxation (Amendment) Act,2006 
171 2006 7 The Karnataka Stamp (Amendment) Act, 2006 
172 2006 9 The Karnataka Secondary Education Examination Board (Amendment) 
Act, 2006 
173 2006 10 «±ÉéÃ±ÀégÀAiÀÄå vÁAwæPÀ «±Àé«zÁå®AiÀÄ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2006 
174 2006 11 The Mysore (Religious and Charitable) Inams Abolition (Karnataka 
Amendment) Act, 2005 
 12 
Sl. 
No 
Year 
Act 
No. 
Short Title 
175 2006 13 PÀ£ÁðlPÀ ªÀÈwÛ ²PÀët ¸ÀA¸ÉÜUÀ¼À (¥ÀæzÉÃ±À ¤AiÀÄAvÀæt ªÀÄvÀÄÛ ±ÀÄ®Ì ¤UÀ¢) («±ÉÃµÀ 
G¥À§AzsÀUÀ¼ÀÄ) C¢ü¤AiÀÄªÀÄ, 2006 
The Karnataka Professional Educational Institutions (Regulation of 
Admission and Fixation of Fee)  (Special Provisions) Act, 2006 
176 2006 14 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 3) C¢ü¤AiÀÄªÀÄ, 2006 
177 2006 15 The Karnataka Public Premises (Eviction of Unauthorised Occupants) 
(Second Amendment) Act, 2005 
178 2006 16 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 4) C¢ü¤AiÀÄªÀÄ, 2006 
179 2006 17 The Karnataka Legislature (Prevention of Disqualification) 
(Amendment) Act, 2006 
180 2006 18 The Karnataka Land Revenue (Amendment) Act, 2006 
181 2007 1 The Karnataka Town and Country Planning and Certain other Laws 
(Amendment) Act, 2004. 
182 2007 2 The Karnataka Town and Country Planning (Amendment) Act, 2005. 
183 2007 3 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ C¢ü¤AiÀÄªÀÄ, 2007. 
184 2007 4 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¯ÉÃSÁ£ÀÄzÁ£À) C¢ü¤AiÀÄªÀÄ, 2007. 
185 2007 5 The Karnataka Taxation Laws (Amendment) Act, 2007. 
186 2007 6 PÀ£ÁðlPÀ ªÀiË®åªÀ¢sðvÀ vÉjUÉ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2007 
The Karnataka Value Added Tax ( Amendment) Act, 2007. 
187 2007 7 The Karnataka Stamp (Third Amendment) Act, 2007. 
188 2007 8 The Karnataka Motor Vehicles Taxation (Amendment) Act, 2007. 
189 2007 9 The Karnataka Ports (Landing and Shipping Fees) (Amendment) Act, 
2007. 
190 2007 10 The Karnataka Motor Vehicles Taxation (Second Amendment) Act, 
2007. 
191 2007 11 The Karnataka Stamp (Amendment) Act, 2007 
192 2007 12 The Karnataka Shops and Commercial Establishments (Amendment) 
Act, 2007. 
193 2007 13 PÀ£ÁðlPÀ ¸ÁªÀðd¤PÀ ¸ÀAUÀçºÀuÉUÀ¼À°è ¥ÁgÀzÀ±ÀðPÀvÉ (wzÀÄÝ¥Àr) C¢s¤AiÀÄªÀÄ, 2007. 
The Karnataka Transparency in Public Procurements (Amendment) 
Act, 2007. 
194 2007 14 The Karnataka Municipal Corporations (Amendment) Act, 2006. 
195 2007 15 The Karnataka Land Revenue (Amendment) Act, 2007. 
196 2007 16 The Karnataka Ayurvedic Naturopathy, Sidda, Unani and Yoga 
 13 
Sl. 
No 
Year 
Act 
No. 
Short Title 
Practitioners Rigistration and Medical Practitioners Miscellaneous  
Provisions (Amendment) Act, 2007. 
197 2007 17 The Karnataka Land Revenue and Certain other Laws (Amendment) 
Act,  2007 
The Karnataka Land Revenue and Certain other Laws (Amendment) 
Act, 2007 (section 13 to 17) (E) 
198 2007 18 The Karnataka Land Revenue (Second Amendment) Act, 2005. 
199 2007 19 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 2) C¢ü¤AiÀÄªÀÄ, 2007 
200 2007 20 gÁfÃªïUÁA¢ü DgÉÆÃUÀå «eÕÁ£ÀUÀ¼À «±Àé«zÁå®AiÀÄ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2007. 
The Rajiv Gandhi University of Health Sciences (Amendment) Act, 
2007. 
201 2007 22 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 3) C¢ü¤AiÀÄªÀÄ, 2007. 
202 2007 23 The Karnataka Agricultural Produce Marketing 
(Regulation)(Amendment) Act, 2007. 
203 2007 24 PÀ£ÁðlPÀ gÁdå «±Àé«zÁå¤®AiÀÄUÀ¼À (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2007. 
The Karnataka State Universities (Amendment) Act, 2007. 
204 2007 25 The Karnataka Entertainments Tax (Amendment) Act, 2007. 
205 2007 26 The Karnataka High Court and Certain other Laws (Amendment) Act, 
2007. 
206 2007 27 The Karnataka Excise (Amendment) Act, 2007.. 
207 2008 1 The Karnataka Stamp (Second Amendment) Act, 2007 
208 2008 3 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ C¢ü¤AiÀÄªÀÄ, 2008. 
209 2008 4 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 1)C¢ü¤AiÀÄªÀÄ, 2008. 
210 2008 5 PÀ£ÁðlPÀ ªÀiË®åªÀ¢üðvÀ vÉjUÉ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2008 
The Karnataka Value Added Tax (Amendment) Act, 2008 
211 2008 6 The Karnataka Taxation Laws (Amendment)Act, 2008 
212 2008 7 The Karnataka Motor Vehicles Taxation (Amendment)Act,2008 
213 2008 8 The Karnataka Stamp (Amendment) Act, 2008. 
214 2009 2 The Karnataka Municipal Corporations (Amendment) Act, 2009. 
215 2009 3 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå.1) C¢ü¤AiÀÄªÀÄ, 2009. 
216 2009 4 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ C¢ü¤AiÀÄªÀÄ, 2009. 
217 2009 5 PÀ£ÁðlPÀ ªÀiË®åªÀ¢üðvÀ vÉjUÉ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2009. 
The Karnataka Value Added Tax (Amendment) Act, 2009. 
218 2009 6 PÀ£ÁðlPÀ DyðPÀ ºÉÆuÉUÁjPÉ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2009. 
 14 
Sl. 
No 
Year 
Act 
No. 
Short Title 
The Karnataka Fiscal Responsibility (Amendment) Act, 2009. 
219 2009 7 The Karnataka Taxation Laws (Amendment) Act, 2009. 
220 2009 8 The Karnataka Motor  Vehicles Taxation (Amendment) Act, 2009. 
221 2009 9 The Karnataka Stamp (Amendment) Act, 2009. 
222 2009 12 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå.2) C¢ü¤AiÀÄªÀÄ, 2009. 
223 2009 13 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå.3) C¢ü¤AiÀÄªÀÄ, 2009. 
224 2009 14 PÀ£ÁðlPÀ DyðPÀ ºÉÆuÉUÁjPÉ (JgÀqÀ£ÉÃ wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2009. 
The Karnataka Fiscal Responsibility  (Second Amendment)  
Act, 2009. 
225 2009 15 PÀ£ÁðlPÀ gÁdå «±Àé«zÁå¤®AiÀÄUÀ¼À (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2009 
The Karnataka State Universities (Amendment) Act, 2009. 
226 2009 16 The Karnataka Legislature Salaries, Pensions and Allowances 
(Amendment) Act, 2009. 
227 2009 17 The Karnataka Municipalities and Certain Other Law (Amendment) 
Act,2009. 
228 2009 18 The Karnataka Khadi and Village Industries (Amendment) Act, 2009. 
229 2009 19 The Bangalore Water Supply and Sewerage (Amendment) Act, 2009. 
230 2009 20 The Karnataka Stamp (Second Amendment) Act, 2009. 
231 2009 21 The Karnataka Civil Courts (Amendment) Act, 2009. 
232 2009 22 The Karnataka Municipal Corporations (Amendment) Act, 2009. 
233 2009 23 The Karnataka  Land Revenue (Amendment) Act, 2009. 
234 2009 24 The Karnataka Forest (Amendment) Act, 2009. 
235 2009 26 The Karnataka Land Revenue (Second Amendment) Act, 2009. 
236 2009 27 The Karnataka Legislature Salaries, Pensions and Allowances (Second 
Amendment) Act, 2009. 
237 2010 1 PÀ£ÁðlPÀ zÉÃªÀzÁ¹AiÀÄgÀ (¸ÀªÀÄ¥ÀðuÁ ¤µÉÃzsÀ) (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2009. 
The Karnataka Devadasis (Prohibition of Dedication) (Amendment) Act, 
2009. 
238 2010 2 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ C¢ü¤AiÀÄªÀÄ, 2010. 
239 2010 3 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¯ÉÃSÁ£ÀÄzÁ£À) C¢ü¤AiÀÄªÀÄ, 2010. 
240 2010 4 PÀ£ÁðlPÀ ªÀiË®åªÀ¢üðvÀ vÉjUÉ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2010. 
241 2010 5 The Karnataka Taxation Laws (Amendment) Act, 2010. 
242 2010 7 The Karnataka Motor Vehicles Taxation  (Amendment) Act, 2010. 
243 2010 8 The Karnataka Stamp (Second Amendment) Act, 2010. 
 15 
Sl. 
No 
Year 
Act 
No. 
Short Title 
244 2010 9 The Karnataka Stamp (Amendment) Act, 2010. 
245 2010 15 The Bangalore Water Supply and Sewerage and Certain Other Laws 
(Amendment) Act, 2009. 
246 2010 16 ¨ÉAUÀ¼ÀÆgÀÄ ªÀÄºÁ£ÀUÀgÀ ¥ÀçzÉÃ±À C©sªÀÈ¢Þ ¥Áç¢sPÁgÀ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2009. 
The Bangalore Metropolitan Region Development Authority 
(Amendment) Act, 2009. 
247 2010 17 PÀ£ÁðlPÀ ¸ÀÜ½ÃAiÀÄ ¥Áæ¢üPÁgÀUÀ¼À (¥ÀPÁëAvÀgÀ ¤µÉÃzsÀ) (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2010. 
The Karnataka Local Authorities (Prohibition of Defection) 
(Amendment) Act, 2010. 
248 2010 18 The Karnataka Agricultural Produce Marketing (Regulation and 
development)  (Amendment) Act, 2009. 
249 2010 19 The Karnataka Excise (Amendment) Act, 2009. 
250 2010 20 The Karnataka State Civil Services (Amendment) Act, 2009. 
251 2010 21 The Karnataka Government Parks (Preservation) (Amendment) Act, 
2009. 
252 2010 22 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ  (¸ÀASÉå. 2) C¢ü¤AiÀÄªÀÄ, 2010. 
253 2010 23 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ  (¸ÀASÉå. 3) C¢ü¤AiÀÄªÀÄ, 2010. 
254 2010 24 The Karnataka Panchayath Raj (Amendment) Act, 2010. 
255 2010 25 PÀ£ÁðlPÀ ¯ÉÆÃPÁAiÀÄÄPÀÛ (wzÀÄÝ¥Àr) C¢s¤AiÀÄªÀÄ,  2010. 
The Karnataka Lokayukta (Amendment) Act, 2010. 
256 2010 27 The Karnataka Land Revenue (Amendment) Act, 2010. 
257 2010 28 The Karnataka Advocates’ Welfare Fund  (Amendment) Act, 2010. 
258 2010 29 The Karnataka Irrigation and Certain Other law (Amendment) Act, 
2010. 
259 2010 30 The Karnataka State Universities (Amendment) Act, 2010. 
260 2010 31 The Karnataka  Highways  (Amendment) Act, 2010. 
261 2010 32 The Bangalore Water Supply and Sewerage (Amendment) Act, 2010. 
262 2010 33 PÀ£ÁðlPÀ SÁ¸ÀV ªÉÊzÀåQÃAiÀÄ ¸ÀA¸ÉÜUÀ¼À (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2010. 
The Karnataka Private Medical Establishments (Amendment) Act, 
2010. 
263 2010 35 The Karnataka  Land Reforms (Amendment) Act, 2010. 
264 2010 36 The Karnataka Municipal Corporations (Amendment) Act, 2010. 
265 2010 38 The Karnataka Motor Vehicles Taxation (Second Amendment) Act, 
2010. 
 16 
Sl. 
No 
Year 
Act 
No. 
Short Title 
266 2011 1 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ C¢ü¤AiÀÄªÀÄ, 2011. 
267 2011 3 The Karnataka Municipal Corporations (Amendment) Act, 2011. 
268 2011 4 The Karnataka Co-operative Societies (Amendment) Act, 2011. 
269 2011 5 The Bangalore Water Supply and Sewerage (Amendment) Act, 2011. 
270 2011 6 The Karnataka Legislature Salaries, Pensions and Allowances 
(Amendment) Act, 2010. 
271 2011 7 The  Karnataka Labour Welfare Fund (Amendment) Act, 2010. 
272 2011 8 PÀ£ÁðlPÀ gÁdå «±Àé«zÁå¤®AiÀÄUÀ¼À (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2011. 
The Karnataka State Universities (Amendment) Act, 2011. 
273 2011 10 ºÀA¦ «±Àé ¥ÀgÀA¥ÀgÉ ¥ÀæzÉÃ±À ¤ªÀðºÀuÁ ¥Áæ¢üPÁgÀ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2011. 
The  Hampi World Heritage Area Management Authority (Amendment) 
Act, 2011. 
274 2011 11 The Karnataka Appropriation (No.2) Act, 2011 
275 2011 12 PÀ£ÁðlPÀ ªÀiË®åªÀ¢üðvÀ vÉjUÉ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2011. 
The Karnataka Value Added Tax (Amendment) Act, 2011. 
276 2011 13 PÀ£ÁðlPÀ DyðPÀ ºÉÆuÉUÁjPÉ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2011. 
The Karnataka Fiscal Responsibility (Amendment) Act, 2011. 
277 2011 14 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¯ÉÃSÁ£ÀÄzÁ£À) C¢ü¤AiÀÄªÀÄ, 2011. 
278 2011 15 The Karnataka Taxation Laws (Amendment) Act, 2011. 
279 2011 16 The Karnataka Stamp (Amendment) Act, 2011. 
280 2011 17 The Karnataka Motor Vehicles Taxation (Amendment) Act, 2011. 
281 2011 18 The Karnataka Agricultural Produce Marketing (Regulation and 
Development)  (Amendment) Act, 2011. 
282 2011 19 The National Law School of India  (Amendment) Act, 2011. 
283 2011 20 The Karnataka Home Guards (Amendment) Act, 2011. 
284 2011 21 The Karnataka Government Parks (Preservation) (Amendment) Act, 
2011. 
285 2011 24 The Karnataka Municipal Corporations and Certain Other Law 
(Amendment) Act, 2011. 
286 2011 27 PÀ£ÁðlPÀ »AzÀÆ zsÁ«ÄðPÀ ¸ÀA¸ÉÜUÀ¼ÀÄ ªÀÄvÀÄÛ zsÀªÀiÁðzÁAiÀÄ zÀwÛUÀ¼À (wzÀÄÝ¥Àr) 
C¢ü¤AiÀÄªÀÄ, 2011. 
The Karnataka Hindu Religious Institutions and Charitable Endowments 
(Amendment) Act, 2011. 
287 2011 28 PÀ£ÁðlPÀ ¨ÁrUÉ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2008. 
 17 
Sl. 
No 
Year 
Act 
No. 
Short Title 
The Karnataka Rent (Amendment) Act, 2008. 
288 2011 29 The Karnataka Land Revenue (Amendment) Act, 2011. 
289 2011 30 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 3) C¢ü¤AiÀÄªÀÄ, 2011. 
290 2011 31 PÀ£ÁðlPÀ zsÀ£À«¤AiÉÆÃUÀ (¸ÀASÉå 4) C¢ü¤AiÀÄªÀÄ, 2011. 
291 2011 32 The Karnataka Legislature Salaries, Pensions and Allowances 
(Amendment) Act, 2011. 
292 2011 33 The Karnataka Ministers Salaries and Allowances (Amendment) Act, 
2011. 
293 2011 34 PÀ£ÁðlPÀ ¥ÀAZÁAiÀÄvï gÁeï (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2011. 
The Karnataka Panchayath Raj  (Amendment) Act, 2011. 
294 2011 35 PÀ£ÁðlPÀ gÁdå C®à¸ÀASÁåvÀgÀ DAiÉÆÃUÀ (wzÀÄÝ¥Àr) C¢ü¤AiÀÄªÀÄ, 2011. 
The Karnataka State Minorities Commission (Amendment) Act, 2011. 
295 2011 37 The Karnataka Motor Vehicles Taxation (Second Amendment) Act, 
2011. 
296 2011 38 The Karnataka Societies Registration (Amendment) Act, 2011. 
 
 
SECOND SCHEDULE 
REPEALED KARNATAKA ACTS AMENDING CENTRAL ACTS IN ITS APPLICATION TO STATE 
OF KARNATAKA 
(See Section 2 and 3) 
Sl. No Year Act No. Short Title 
1.  2002 22 The Registration (Karnataka Amendment) Act, 2002 
2.  2003 1 The Factories (Karnataka Amendment)  Act, 2002. 
3.  2003 35 The Scheduled Castes And The Scheduled Tribes (Prevention Of 
Attrocities) (Karnataka Amendment) Act, 2002 
4.  2004 31 The Child Marriage Restraint (Karnataka Amendment) Act, 2004 
5.  2006 11 The Mysore (Religious and Charitable) Inams Abolition (Karnataka 
Amendment) Act, 2005 
6.  2006 12 The Electricity (Karnataka Amendment) Act, 2005 
7.  2008 2 The Chit Funds (Karnataka Amendment)Act, 2007. 
 
 
 
 
 18 
REGIONAL LAWS 
THIRD SCHEDULE 
REPEALED REGIONAL LAWS 
(See Section 2 and 3) 
BELGAUM AREA  REGIONAL LAWS 
Sl. 
No 
Year 
Act 
No. 
Short Title 
1.  1926 XVI The Indian Trade Unions Act, 1926 (Central Act XVI of 1926) 
2.  1914 IX The Local Authorities Loans Act, 1914(Central Act IX of 1914)  
3.  1950 LIV The Bombay National Parks Act, 1950 
4.  1944 VIII The Bombay Growth of Food Crops Act, 1944. 
5.  1945 CXV The Musalman Wakf Bombay Amendment, 1945.  
MANGALORE AND KOLLEGAL AREA  REGIONAL LAWS 
Sl. 
No 
Year 
Act 
No. 
Short Title 
1. 1949  Muslim Personal Law (Shariyat) Application (Madras Amendment) Act, 
1949 
2. 1948 XV The Cotton Transport (Madras Amendment) Act, 1948 
3. 1950 XI The Indian Criminal Law (A) (Madras) Act, 1950. 
GULBARGA AREA  REGIONAL LAWS 
Sl. 
No. 
Year 
Act 
No. 
Short Title 
1. 1880 XII The Kazis Act, 1880(XII of 1880) 
2. 1348F XII The Hyderabad Public Security Act (Act 12 of 1348F) 
MYSORE AREA  REGIONAL LAWS 
Sl. 
No 
Year Act No. Short Title 
1. 1906 I The Mysore Vaccination Act, 1906 
 
 
 
 
 
 
 
 
 
 
 19 
The above translation of the PÀ£ÁðlPÀ PÉ®ªÀÅ C¢ü¤AiÀÄªÀÄUÀ¼ÀÄ ªÀÄvÀÄÛ ¥ÁæzÉÃ²PÀ PÁ£ÀÆ£ÀÄUÀ¼À£ÀÄß 
¤gÀ¸À£ÀUÉÆ½¸ÀÄªÀ C¢ü¤AiÀÄªÀÄ, 2013 (2013gÀ PÀ£ÁðlPÀ C¢ü¤AiÀÄªÀÄ ¸ÀASÉå:  39) be published in the Official 
Gazette under clause (3) of Article 348 of the Constitution of India. 
 
 
H.R. BHARDWAJ 
GOVERNOR OF KARNATAKA 
 
By Order and in the name of the Governor of Karnataka 
 
K. DWARAKANATH BABU 
Secretary to Government (I/c), 
Department of Parliamentary 
Affairs and Legislation. 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
¸ÀPÁðj ªÀÄÄzÀæuÁ®AiÀÄ, «PÁ¸À ¸ËzsÀ WÀlPÀ, ¨ÉAUÀ¼ÀÆgÀÄ. (¦7) (300 ¥ÀæwUÀ¼ÀÄ)
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