Himachal Pradesh — state statutes

245 acts.

• The Abhilashi University (Establishment and Regulation) Act, 2014
• The APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2014
• The Arni University (Establishment and Regulation) Act, 2009
• The Baddi University of Emerging Sciences and Technology (Establishment and Regulation) Act, 2009
• The Bahra University (Establishment and Regulation) Act, 2010
• The Career Point University (Establishment and Regulation) Act, 2012
• The Chitkara University (Establishment and Regulation) Act, 2008
• The Eternal University (Establishment and Regulation) Act, 2008
• The H.P. Panchayati Raj Act, 1994-(Hindi version)
• The Himachal Pradeh Forest Produce (Regulation of Trade) Act, 1982
• The Himachal Pradesh (Extension of Laws) Act, 1968
• The Himachal Pradesh (Extension of Laws) Act, 1969
• The Himachal Pradesh (Extension of Laws) Act, 1969
• The Himachal Pradesh (Extension of Laws) Act, 1976
• The Himachal Pradesh (Extension of Laws) Act, 1976
• The Himachal Pradesh (Restriction to Contest Alienation or Adoption under Custom) Act, 1976
• The HIMACHAL PRADESH ABADI DEH (RECORD OF RIGHTS) ACT, 2021
• The Himachal Pradesh Abolition of Land Revenue on Uneconomic Holdings Act,1977
• The Himachal Pradesh Abolition of Payment of Haq-Chuharam Act, 2011
• The Himachal Pradesh Abolition of Tax Mutarfa Act, 1966
• The Himachal Pradesh Administrative Tribunal (Transfer of Decided and Pending Cases and Applications) Act, 2008
• The Himachal Pradesh Administrative Tribunal (Transfer of Decided and Pending Cases and Applications) Act, 2008
• The Himachal Pradesh Administrative Tribunal (Transfer of Decided cases and Pending Applications) Act, 2019
• The Himachal Pradesh Advocate's Clerks Welfare Fund Act, 2015
• The Himachal Pradesh Advocate's Clerks Welfare Fund Act, 2015
• The Himachal Pradesh Advocates Welfare Fund Act, 1996
• The Himachal Pradesh Aerial Ropeways Act, 1968
• The Himachal Pradesh Agricultural and Horticultural Produce Marketing (Development and Regulation) Act, 2005
• The Himachal Pradesh Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1972
• The Himachal Pradesh Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1972.
• The Himachal Pradesh Agricultural Pests, Diseases and Noxious Weeds Act, 1969
• The Himachal Pradesh Aided Colleges (Security of Services of the Employees) Act, 1994
• The Himachal Pradesh Anatomy Act, 1966
• The Himachal Pradesh Ancient and Historical Monuments and Archaelogical Sites and Remains Act, 1976
• The Himachal Pradesh Antyodaya Corporation Act, 1979
• The Himachal Pradesh Antyodaya Corporation Act, 1979
• The Himachal Pradesh Apartment Ownership Act,1978
• The HIMACHAL PRADESH APPROPRIATION ACTS (REPEAL) ACT, 2019
• The Himachal Pradesh Armed Bands (Arrest and Detention) Act,1969
• The Himachal Pradesh Ayurvedic and Unani Practitioners Act, 1968
• The Himachal Pradesh Backward Classes (Grant of Loans) Act, 1969
• The Himachal Pradesh Board of School Education Act, 1968
• The HIMACHAL PRADESH BOVINE BREEDING ACT, 2019
• The Himachal Pradesh Bricks (Control) Act, 1969
• The Himachal Pradesh Bus Stand Management and Development Authority Act, 1999
• The Himachal Pradesh Ceiling on Land Holdings Act, 1972
• The Himachal Pradesh Cinemas (Regulation) Act, 1979
• The Himachal Pradesh Climbing Trekking Porters (Regulation of Employment) Act, 1977
• The Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979
• The Himachal Pradesh Compulsory Primary Education Act, 1997
• The Himachal Pradesh Contigency Fund Act,1971
• The Himachal Pradesh Cooperative Societies Act, 1968
• The Himachal Pradesh Copying Fees Act, 1969
• The HIMACHAL PRADESH CORNEAL GRAFTING ACT, 1964
• The HIMACHAL PRADESH COURT FEES ACT, 1968
• The Himachal Pradesh Court Fees Act, 1968
• The Himachal Pradesh Courts Act, 1976
• The Himachal Pradesh Debt Reduction Act, 1976
• The Himachal Pradesh Departmental Enquiries (Powers) Act, 1973
• The Himachal Pradesh Distressed Persons (Facilities for Loans) Act, 1976
• The Himachal Pradesh Dramatic Performances Act,1964
• The Himachal Pradesh Educational Institutions (Prohibition of Ragging) Act, 2009
• The Himachal Pradesh Electricity (Duty) Act, 2009
• The Himachal Pradesh Electricity (Duty) Act, 2009
• The Himachal Pradesh Electricity Distribution Management Responsibility Act, 2014
• The Himachal Pradesh Entertainments Duty Act, 1968
• The Himachal Pradesh Enumeration of Dwelling Act, 1976
• The Himachal Pradesh Enumeration of Dwelling Act, 1976
• The Himachal Pradesh Essential Services (Maintenance) Act, 1972
• The Himachal Pradesh Ex-servicemen Corporation Act, 1979
• The Himachal Pradesh Excise Act, 2011
• The Himachal Pradesh Extension of Laws and Repealing Act, 1981
• The Himachal Pradesh Factories (Control of Dismantling) Act, 1973
• The Himachal Pradesh Ferries Act, 1956
• The Himachal Pradesh Fire Fighting Services Act, 1984
• The Himachal Pradesh Fiscal Responsibility and Budget Management Act, 2005
• The Himachal Pradesh Fisheries Act, 1976
• The Himachal Pradesh Forest (Sale of Timbar) Act, 1968
• The Himachal Pradesh Freedom of Religion Act, 2019
• The Himachal Pradesh Gauvansh Sanrakshan and Samvardhan Act, 2018
• The Himachal Pradesh General Clauses Act, 1968
• The Himachal Pradesh Gift Goods (Unlawful possession) Act. 1968
• The Himachal Pradesh Good Conduct Prisoners' (Temporary Release) Act, 1968
• The Himachal Pradesh Good Conduct Prisoners' Probational Release Act, 1968
• The Himachal Pradesh Goods and Services Tax Act, 2017
• The Himachal Pradesh Ground Water (Regulation and Control of Development and Management) Act, 2005
• The Himachal Pradesh Habitual Offenders Act, 1969
• The Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984
• The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971
• The Himachal Pradesh Home Guards Act, 1968
• The Himachal Pradesh Homeopathic Practitioners Act, 1979
• The Himachal Pradesh Housing and Urban Development Authority Act, 2004
• The Himachal Pradesh Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Act, 1969
• The Himachal Pradesh Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Act, 1969
• The Himachal Pradesh Infrastructure Development Act, 2001
• The Himachal Pradesh Instruments (Control of Noises) Act, 1969
• The Himachal Pradesh Judicial Officers (Pay, Allowances and Conditions of Service) Act, 2003
• The Himachal Pradesh Juvenile (Prevention of Smoking) Act, 1952
• The Himachal Pradesh Kisan Pass Book Act, 1996
• The Himachal Pradesh Kutlehar Forest (Acquisition of Management) Act, 1992
• The Himachal Pradesh Land Development Act, 1973
• The Himachal Pradesh Land Preservation Act, 1978
• The Himachal Pradesh Land Revenue (Amendment and Validation) Act, 1996
• The Himachal Pradesh Land Revenue (Surcharge) Act, 1974
• The Himachal Pradesh Land Revenue Act, 1954
• The Himachal Pradesh Land Revenue(Amendment and Extension) Act, 1976
• The Himachal Pradesh Legislative Assembly Members (Removal of Disqualifications) Act, 1971
• The Himachal Pradesh Lifts Act, 2007
• The Himachal Pradesh Lifts Act, 2007
• The Himachal Pradesh Livestock and Birds Diseases Act, 1968
• The Himachal Pradesh Livestock Improvement Act, 1968
• The Himachal Pradesh Local Area Development Tax Act, 2005
• The HIMACHAL PRADESH LOKTANTRA PRAHRI SAMMAN ACT, 2021
• The Himachal Pradesh Maintenance of Parents and Dependants Act, 2001
• The Himachal Pradesh Mechanical Vehicles (Bridge Tolls) Act, 1968
• The Himachal Pradesh Micro, Small and Medium Enterprises (Facilitation of Establishment and Operation) Act, 2019
• The Himachal Pradesh Minerals (Vesting of Rights) Act, 1983
• The Himachal Pradesh Minor Canals Act, 1976
• The Himachal Pradesh Motor Spirit (Taxation of Sales) Repealing Act, 2000
• The Himachal Pradesh Motor Vehicles Taxation Act, 1972
• The Himachal Pradesh Motor Vehicles Taxation Act, 1972
• The Himachal Pradesh Municipal Act, 1994
• The Himachal Pradesh Municipal Corporation Act, 1994
• The Himachal Pradesh Municipal Services Act, 1994
• The Himachal Pradesh Municipality Disclosure Act, 2009
• The Himachal Pradesh National Law University, 2016
• The Himachal Pradesh New Mandi Townships (Development and Regulation) Act 1973
• The Himachal Pradesh New Towns (Periphery) Control (Repeal) Act, 1988
• The Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995
• The Himachal Pradesh Nurses Registration Act, 1977
• The Himachal Pradesh Official Language (Supplementary Provisions) Act, 1981
• The Himachal Pradesh Official Language Act, 1975
• The Himachal Pradesh Open Places (Prevention of Disfigurement) Act, 1985
• The Himachal Pradesh Panchayati Raj Act, 1994
• The Himachal Pradesh Para-veterinary Council Act, 2010
• The Himachal Pradesh Paramedical Council Act, 2003
• The Himachal Pradesh Parliamentary Secretaries (Appointment, Salaries, Allowances, Powers, Privileges and Amenities) Act, 2006
• The Himachal Pradesh Passengers and Goods Taxation Act, 1955
• The Himachal Pradesh Police (Protection of Railways) Act, 1969
• The Himachal Pradesh Police Act, 2007
• The Himachal Pradesh Pre-emption (Repeal) Act, 2011
• The Himachal Pradesh Preservation of Forests and Maintenance of Supplies of Forest Based Essential Commodities Act, 1984
• The Himachal Pradesh Prevention of Beggary Act, 1979
• The Himachal Pradesh Prevention of Ex-communication Act, 1955
• The Himachal Pradesh Prevention of Malpractices at University, Board or other Specified Examinations Act, 1984
• The Himachal Pradesh Prevention of Ticketless Travel in Road Transport Service Act, 1976
• The Himachal Pradesh Private Clinical Establishments (Registration and Regulation) Repeal Act, 2013
• The Himachal Pradesh Private Educational Institutions (Regulation) Act, 1997
• The Himachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2010
• The Himachal Pradesh Private Forests Act, 1954
• The Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006
• The Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006
• The Himachal Pradesh Private Unaided Dental Colleges (Regulation of Admission and Fixation of Fee for the academic year 2003-2004) Act, 2006
• The Himachal Pradesh Prohibition of Cow Slaughter Act,1979
• The Himachal Pradesh Prohibition of Smoking and Non-Smokers Health Protection (Repeal) Act, 2009
• The Himachal Pradesh Protection of Interests of Depositors (in Financial Establishments) Act, 1999
• The Himachal Pradesh Public Moneys (Recovery of Dues) Act, 2000
• The Himachal Pradesh Public Moneys (Recovery Of Dues) Act, 2000
• The Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery Act, 1971
• The Himachal Pradesh Public Records Act, 2006
• The Himachal Pradesh Public Service Commission (Additional Functions) Act, 2018
• The Himachal Pradesh Public Service Commission (Additional Functions) Act, 2018
• The Himachal Pradesh Public Services Guarantee Act, 2011
• The Himachal Pradesh Recruitment And Conditions Of Service Of Government Employees Act, 2024
• The Himachal Pradesh Registration of Marriages Act, 1996
• The Himachal Pradesh Registration of Money-lenders Act, 1976
• The Himachal Pradesh Relief of Agricultural Indebtedness Act, 1976
• The Himachal Pradesh Repealing Act, 1954
• The Himachal Pradesh Repealing Act, 1964
• The Himachal Pradesh Repealing Act, 1968
• The Himachal Pradesh Repealing Act, 1972
• The Himachal Pradesh Repealing Act, 1973
• The Himachal Pradesh Repealing Act, 1973
• The Himachal Pradesh Repealing Act, 1975
• The Himachal Pradesh Repealing Act, 1976
• The Himachal Pradesh Repealing Act, 1976
• The Himachal Pradesh Repealing Act, 1978
• The Himachal Pradesh Repealing Act, 2017
• The Himachal Pradesh Repealing Act, 2019.
• The Himachal Pradesh Requisition of Immovable Property Act, 1987
• The Himachal Pradesh Resin and Resin Products (Regulation of Trade) Act, 1981
• The Himachal Pradesh Restitution of Mortgaged Lands Act, 1976
• The Himachal Pradesh Restriction of Habitual Offenders Act, 1973
• The HIMACHAL PRADESH ROAD INFRASTRUCTURE PROTECTION ACT, 2002
• The Himachal Pradesh Road Infrastructure Protection Act, 2002
• The Himachal Pradesh Roadside Land Control Act, 1968
• The HIMACHAL PRADESH ROADSIDE LAND CONTROL ACT, 1968
• The Himachal Pradesh Scheduled Castes and Schedule Tribes Corporation Act,1979
• The HImachal Pradesh Shops and Commercial Establishments Act, 1969
• The Himachal Pradesh Silkworm Seed Control Act, 1968
• The Himachal Pradesh Single Window (Investment, Promotion and Facilitation) Act, 2018
• The Himachal Pradesh Slum Areas (Improvement and Clearance) Act, 1979
• The HIMACHAL PRADESH SLUM DWELLERS PROPERIETARY RIGHTS ACT 2022
• The Himachal Pradesh Societies Registration Act, 2006
• The Himachal Pradesh Sports (Registration, Recognition and Regulation of Associations) Repeal Act, 2009
• The Himachal Pradesh State Aid to Industries Act, 1968
• The Himachal Pradesh State Commission for Women Act, 1996
• The Himachal Pradesh State Higher Education Council (Establishment and Regulation) Act, 2018
• The Himachal Pradesh State Legislature Officers, Ministers and Members (Medical Facilities) Act, 1971
• The HIMACHAL PRADESH STATE LEGISLATURE PROCEEDNGS (PROTECTION OF PUBLICATION) ACT, 1977
• The Himachal Pradesh Subordinate Courts’ Employees (Pay, Allowances and other Conditions of Service) Act, 2005
• The Himachal Pradesh Suppression of Indecent Advertisements Act, 1973
• The Himachal Pradesh Takniki Shiksha Board Act, 1986
• The Himachal Pradesh Tax on Professions, Trades, Callings and Employments (Repeal) Act, 2005
• The Himachal Pradesh Taxation (on Certain Goods Carried by Road) Act, 1999
• The Himachal Pradesh Technical and Vocational Educational Institutions (Regulation of Admission and Fixation of Fee) Act , 2008
• The Himachal Pradesh Technical University Act, 2014
• The Himachal Pradesh Tenancy and Land Reforms Act, 1972
• The HIMACHAL PRADESH TOLLS (REPEALING) ACT, 1972
• The Himachal Pradesh Tolls (Repealing) Act, 1972
• The Himachal Pradesh Tolls Act, 1975
• The Himachal Pradesh Tourism Development and Registration Act, 2002
• The Himachal Pradesh Town and Country Planning Act, 1977
• The Himachal Pradesh Tractor Cultivation (Recovery of Charges) Act, 1973
• The Himachal Pradesh Transfer of Land (Regulation) Act, 1968
• The HIMACHAL PRADESH UNIVERSITIES OF AGRICULTURE, HORTICULTURE AND FORESTRY ACT, 1986
• The Himachal Pradesh University Act, 1970
• The HIMACHAL PRADESH UNIVERSITY OF HEALTH SCIENCES ACT, 2017
• The HIMACHAL PRADESH URBAN ESTATES (DEVELOPMENT AND REGULATION ACT, 1968
• The HIMACHAL PRADESH URBAN IMMOVABLE PROPERTY TAX(REPEALING) ACT, 1991
• The Himachal Pradesh Urban Rent Control Act, 1987
• The HIMACHAL PRADESH UTILISATION OF LANDS ACT, 1973
• The HIMACHAL PRADESH VACCINATION ACT, 1968
• The Himachal Pradesh Value Added Tax Act, 2005
• The HIMACHAL PRADESH VILLAGE AND SMALL TOWNS PATROL ACT, 1964
• The Himachal Pradesh Village Common Lands Vesting and Utilisation Act, 1974
• The HIMACHAL PRADESH WAR AWARDS ACT, 1972
• The Himachal Pradesh Water Cess On Hydropower Generation Act, 2023
• The HIMACHAL PRADESH WATER SUPPLY ACT,1968
• The Himachal PradeshFruit Nurseries Registration and Regulation Act, 2015
• The Himahcal Pradesh Bhoodan Yagna Act, 1977
• The IEC (India Education Centre) University (Establishment and Regulation) Act, 2012
• The Indus International University (Establishment and Regulation) Act, 2009
• The Institute of Chartered Financial Analysts of India University (Establishment and Regulation) Act, 2011
• The Jaypee University of Information Technology Act, 2002
• The Maharaja Agrasen University (Establishment and Regulation) Act, 2012
• The Maharishi Markandeshwar University (Establishment and Regulation) Act, 2010
• The Manav Bharti University (Establishment and Regulation) Act, 2009
• The REDEMPTION OF MORTGAGES (HIMACHAL PRADESH) ACT, 1971
• The Salaries and Allowances of Ministers (Himachal Pradesh) Act, 2000
• The SARDAR PATEL UNIVERSITY MANDI, HIMACHAL PRADESH (ESTABLISHMENT AND REGULATION) ACT, 2021
• The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018
• The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007
• The Shoolini University of Biotechnology and Management Sciences (Establishment and Regulation) Act, 2009
• The SRI SAI University (Establishment and Regulation) Act, 2010