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The Himachal Pradesh New Towns (Periphery) Control (Repeal) Act, 1988

Himachal Pradesh · state statute
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AUTHORITATIVE ENGLISH TEXT 
THE HIMACHAL PRADESH NEW TOWNS (PERIPHERY) 
CONTROL (REPEAL) ACT, 1988 
ARRANGEMENTS OF SECTIONS 
Sections: 
1.  Short title. 
2.  Repeal of Act-No. 33 of 1976. 
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THE HIMACHAL PRADESH NEW TOWNS (PERIPHERY) 
CONTROL (REPEAL) ACT, 1988 
(ACT NO. 1 OF 1989)1 
(Received the assent of the Governor, Himachal Pradesh on the 4th 
February, 1989 and was published both in Hindi and English in the Rajpatra, 
Himachal Pradesh (Extra-ordinary), dated 7th February, 1989, pp. 245-248) 
An Act to repeal the Himachal Pradesh New Towns (Periphery) Control 
Act, 1976 (Act No. 33 of 1976). 
It is hereby enacted by the Legislative Assembly of Himachal Pradesh 
in the Thirty-ninth Year of the Republic of India as follows:- 
1. Short title.- This Act may be called the Himachal Pradesh New 
Towns (Periphery) Control (Repeal) Act, 1988. 
2. Repeal of Act No. 33 of 1976.-Thc Himachal Pradesh New Towns 
(Periphery) Control Act, 1976 (33 of 1976) is hereby repealed. 
_____________ 
                                                 
1. Passed in Hindi by the Himachal Pradesh Vidhan Sabha. For Statement of 
Objects and Reasons see the Rajpatra, Himachal Pradesh (Extra-ordinary), dated 
3rd January, 1989, pp. 78 and 80.  

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