The HIMACHAL PRADESH APPROPRIATION ACTS (REPEAL) ACT, 2019

Himachal Pradesh · state statute
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THE HIMACHAL PRADESH APPROPRIATION ACTS (REPEAL) 
ACT, 2019 
ARRANGEMENT OF SECTIONS 
Sections : 
1.  Short title. 
2.  Repeal of certain Appropriation Acts. 
3.  Savings. 
THE SCHEDULE. 
________ 
THE HIMACHAL PRADESH APPROPRIATION ACTS (REPEAL) 
ACT, 2019 
(ACT NO. 5 OF 2019) 
1 
(Received the assent of the Governor on the 22 nd  March, 2019 and 
was published both in Hindi and English in the Rajpatra (e Gazette), Himachal 
Pradesh, dated 29 th  March, 2019, pp. 9590-9603.) 
An Act to repeal certain Appropriation Acts.  
BE it enacted by the Legislative Assembly of Himachal Pradesh in the 
Seventieth Year of the Republic of India as follows:- 
1. Short title.- This Act may be called the Himachal Pradesh 
Appropriation Acts (Repeal) Act, 2019. 
2. Repeal of certain Appropriation Acts.- The Appropriation Acts 
specified in THE SCHEDULE are hereby repealed. 
3. Savings.- The repeal by this Act of any enactment shall not,- 
(a)  affect any other enactment in which the repeal ed enactment 
has been applied, incorporated or referred to; or  
(b)  affect the validity, invalidity, effect or con sequences of 
anything already done or suffered, or any right, ti tle, 
obligation or liability already acquired or incurre d, or any 
remedy or proceeding in respect thereof, or any rel ease or 
discharge of or from any debt, penalty, obligation,  liability, 
claim or demand, or any indemnity already granted, or the 
proof of any past act or thing; or  
(c)  affect any principle or rule of law, or establ ished jurisdiction, 
form or course of pleading, practice or procedure, or existing 
privilege, restriction, exemption, office or appoin tment, 
                                                           
1.  Passed in Hindi by the Himachal Pradesh Vidhan Sabha. For Statement of Objects 
and Reasons see the Rajpatra (e-Gazette), Himachal Pradesh, dated 15 th  February, 
2019, pp. 8336 and 8343-8344. 
2  THE HIMACHAL PRADESH APPROPRIATION ACTS (REPEAL) ACT, 2019 
notwithstanding that the same respectively may have  been in 
any manner affirmed or recognized or derived by, in  or from 
any enactment hereby repealed; or 
(d)  affect the audit, examination, accounting, inv estigation, 
inquiry or any other action taken or to be taken in  relation 
thereto by any authority and such audit, examinatio n, 
accounting, investigation, inquiry or action could be taken, 
and, or continued as if the said enactments are not repealed by 
this Act. 
____________ 
THE SCHEDULE 
(S ee section 2) 
Year         Short title 
1    2 
1952  The H.P. Appropriation (Vote on Account) Act,  1952 (1 of 1952) 
1952  The H.P. Appropriation Act, 1952 (2 of 1952) 
1952  The H.P. Appropriation Act, 1952 (in respect of Supplementary 
Grants) (5 of 1952) 
1953  The H.P. Appropriation Act, 1953 (7 of 1953) 
1953  The H.P. Appropriation Act, 1953 (8 of 1953) 
1954  The H.P. Appropriation Act, 1953 (Supplementa ry Grants) (1 of 
1954) 
1954  The Himachal Pradesh Appropriation Act, 1954 (3 of 1954) 
1954  The Himachal Pradesh Appropriation Act, 1954 (4 of 1954) 
1954  The Himachal Pradesh Appropriation Act, 1954 (13 of 1954) 
1955  The Himachal Pradesh Appropriation Act, 1955 (4 of 1955) 
1955  The Himachal Pradesh Appropriation Act, 1955 (5 of 1955) 
1955  The Himachal Pradesh Appropriation Act, 1955 (9 of 1955) 
1956  The Himachal Pradesh Appropriation Act, 1956 (8 of 1956) 
1956  The Himachal Pradesh Appropriation Act, 1956 (4 of 1956) 
1956  The Himachal Pradesh Appropriation Act, 1956 (5 of 1956) 
1956  The Himachal Pradesh Appropriation Act, 1956 (14 of 1956) 
1963  The Himachal Pradesh Appropriation Act, 1963 (1 of 1963) 
1964  The Himachal Pradesh Appropriation Act, 1964 (3 of 1964) 
1964  The Himachal Pradesh Appropriation Act, 1964 (5 of 1964) 
THE HIMACHAL PRADESH APPROPRIATION ACTS (REPEAL) ACT, 2019  3 
1965  The Himachal Pradesh Appropriation Act, 1965 (1 of 1965) 
1965  The Himachal Pradesh Appropriation Act, 1965 (3 of 1965) 
1965  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1965 (2 
of 1965) 
1965  The Himachal Pradesh Appropriation Act, 1965 (4 of 1965) 
1966  The Himachal Pradesh Appropriation Act, 1966 (1 of 1966) 
1966  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1966 (2 
of 1966) 
1966  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1966 (3 
of 1966) 
1966  The Himachal Pradesh Appropriation Act, 1966 (9 of 1966) 
1967  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1967 (1 
of 1967) 
1967  The Himachal Pradesh Appropriation Act, 1967 (2 of 1967) 
1967  The Himachal Pradesh Appropriation Act, 1967 (3 of 1967) 
1967  The Himachal Pradesh Appropriation (Excess Ex penditure) Act, 1967 
(4 of 1967) 
1968  The Himachal Pradesh Appropriation Act, 1968 (1 of 1968) 
1968  The Himachal Pradesh Appropriation Act, 1968 (2 of 1968) 
1968  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1968 (3 
of 1968) 
1968  The Himachal Pradesh Appropriation (Excess Ex penditure) Act, 1968 
(5 of 1968) 
1968  The Himachal Pradesh Appropriation Act, 1968 (6 of 1968) 
1969  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1969 (9 
of 1969) 
1969  The Himachal Pradesh Appropriation Act, 1969 (10 of 1969) 
1969  The Himachal Pradesh Appropriation (No. 2) Ac t, 1969 (11 of 1969) 
1969  The Himachal Pradesh Appropriation Act, 1969 (14 of 1969) 
1970  The Himachal Pradesh Appropriation Act, 1970 (14 of 1970) 
1970  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1970 
(12 of 1970) 
1970  The Himachal Pradesh Appropriation Act, 1970 (15 of 1970) 
1971  The Himachal Pradesh Appropriation Act, 1971 (10 of 1971) 
1971  The Himachal Pradesh Appropriation Act, 1971 (11 of 1971) 
1971  The Himachal Pradesh Appropriation Act, 1971 (17 of 1971) 
4  THE HIMACHAL PRADESH APPROPRIATION ACTS (REPEAL) ACT, 2019 
1972  The Himachal Pradesh Appropriation Act, 1972 (1 of 1972) 
1972  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1972 (2 
of 1972) 
1972  The Himachal Pradesh Appropriation Act, 1972 (13 of 1972) 
1973  The Himachal Pradesh Appropriation Act, 1972 (1 of 1973) 
1973  The Himachal Pradesh Appropriation Act, 1973 (8 of 1973) 
1973  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1973 (9 
of 1973) 
1973  The Himachal Pradesh Appropriation Act, 1973 (10 of 1973) 
1974  The Himachal Pradesh Appropriation Act, 1974 (12 of 1974) 
1974  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1974 
(11 of 1974) 
1974  The Himachal Pradesh Appropriation Act, 1974 (13 of 1974) 
1975  The Himachal Pradesh Appropriation Act, 1975 (4 of 1975) 
1975  The Himachal Pradesh Appropriation Act, 1975 (5 of 1975) 
1976  The Himachal Pradesh Appropriation Act, 1976 (2 of 1976) 
1976  The Himachal Pradesh Appropriation Act, 1976 (1 of 1976) 
1976  The Himachal Pradesh Appropriation Act, 1976 (13 of 1976) 
1977  The Himachal Pradesh Appropriation Act, 1977 (2 of 1977) 
1977  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1977 (3 
of 1977) 
1977  The Himachal Pradesh Appropriation Act, 1977 (6 of 1977) 
1977  The Himachal Pradesh Appropriation Act, 1977 (5 of 1977) 
1977  The Himachal Pradesh Appropriation Act, 1977 (4 of 1977) 
1978  The Himachal Pradesh Appropriation Act, 1977 (5 of 1978) 
1978  The Himachal Pradesh Appropriation Act, 1978 (11 of 1978) 
1978  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1978 
(12 of 1978) 
1978  The Himachal Pradesh Appropriation Act, 1978 (20 of 1978) 
1978  The Himachal Pradesh Appropriation Act, 1978 (38 of 1978) 
1979  The Himachal Pradesh Appropriation Act, 1979 (1 of 1979) 
1979  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1979 (2 
of 1979) 
1979  The Himachal Pradesh Appropriation Act, 1979 (3 of 1979) 
1980  The Himachal Pradesh Appropriation Act, 1980 (1 of 1980) 
THE HIMACHAL PRADESH APPROPRIATION ACTS (REPEAL) ACT, 2019  5 
1980  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1980 (2 
of 1980) 
1980  The Himachal Pradesh Appropriation Act, 1980 (5 of 1980) 
1981  The Himachal Pradesh Appropriation Act, 1981 (1 of 1981) 
1981  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1981 (2 
of 1981) 
1981  The Himachal Pradesh Appropriation Act, 1981 (3 of 1981) 
1982  The Himachal Pradesh Appropriation Act, 1982 (3 of 1982) 
1982  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1982 (2 
of 1982) 
1982  The Himachal Pradesh Appropriation Act, 1982 (8 of 1982) 
1983  The Himachal Pradesh Appropriation Act, 1983 (1 of 1983) 
1983  The Himachal Pradesh Appropriation (No. 2) Ac t, 1983 (2 of 1983) 
1983  The Himachal Pradesh Appropriation (No. 3) Ac t, 1983 (3 of 1983) 
1983  The Himachal Pradesh Appropriation (No. 4) Ac t, 1983 (4 of 1983) 
1983  The Himachal Pradesh Appropriation (No. 5) Ac t, 1983 (5 of 1983) 
1983  The Himachal Pradesh Appropriation (No. 6) Ac t, 1983 (6 of 1983) 
1983  The Himachal Pradesh Appropriation (No. 7) Ac t, 1983 (13 of 1983) 
1983  The Himachal Pradesh Appropriation (No. 8) Ac t, 1983 (11 of 1983) 
1983  The Himachal Pradesh Appropriation (No. 9) Ac t, 1983 (12 of 1983) 
1984  The Himachal Pradesh Appropriation Act, 1984 (4 of 1984) 
1984  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1984 (5 
of 1984) 
1984  The Himachal Pradesh Appropriation (No. 2) Ac t, 1984 (6 of 1984) 
1984  The Himachal Pradesh Appropriation (No. 3) Ac t, 1984 (24 of 1984) 
1984  The Himachal Pradesh Appropriation (No. 4) Ac t, 1984 (25 of 1984) 
1984  The Himachal Pradesh Appropriation (No. 5) Ac t, 1984 (26 of 1984) 
1985  The Himachal Pradesh Appropriation (No. 3) Ac t, 1985 (1 of 1985) 
1985  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1985 (2 
of 1985) 
1985  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1985 (3 
of 1985) 
1985  The Himachal Pradesh Appropriation Act, 1985 (4 of 1985) 
1986  The Himachal Pradesh Appropriation (No. 3) Ac t, 1985 (1 of 1986) 
1986  The Himachal Pradesh Appropriation Act, 1986 (9 of 1986) 
6  THE HIMACHAL PRADESH APPROPRIATION ACTS (REPEAL) ACT, 2019 
1986  The Himachal Pradesh Appropriation (No. 2) Ac t, 1986 (10 of 1986) 
1986  The Himachal Pradesh Appropriation (No. 3) Ac t, 1986 (11of 1986) 
1986  The Himachal Pradesh Appropriation (No. 4) Ac t, 1986 (22 of 1986) 
1987  The Himachal Pradesh Appropriation Act, 1987 (5 of 1987) 
1987  The Himachal Pradesh Appropriation (No. 2) Ac t, 1987 (6 of 1987) 
1987  The Himachal Pradesh Appropriation (No. 3) Ac t, 1987 (8 of 1987) 
1987  The Himachal Pradesh Appropriation (No. 4) Ac t, 1987 (24 of 1987) 
1987  The Himachal Pradesh Appropriation (No. 5) Ac t, 1987 (3 of 1988) 
1988  The Himachal Pradesh Appropriation Act, 1988 (4 of 1988) 
1988  The Himachal Pradesh Appropriation (No. 2) Ac t, 1988 (5 of 1988) 
1988  The Himachal Pradesh Appropriation (No. 3) Ac t, 1988 (6 of 1988) 
1988  The Himachal Pradesh Appropriation (No. 4) Ac t, 1988 (11 of 1988) 
1989  The Himachal Pradesh Appropriation (No. 5) Ac t, 1988 (2 of 1989) 
1989  The Himachal Pradesh Appropriation Act, 1989 (5 of 1989) 
1989  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1989 (6 
of 1989) 
1989  The Himachal Pradesh Appropriation (No. 2) Ac t, 1989 (8 of 1989) 
1989  The Himachal Pradesh Appropriation (No. 3) Ac t, 1989 (9 of 1989) 
1990  The Himachal Pradesh Appropriation (No. 4) Ac t, 1989 (1 of 1990) 
1990  The Himachal Pradesh Appropriation Act, 1990 (5 of 1990) 
1990  The Himachal Pradesh Appropriation (No. 2) Ac t, 1990 (6 of 1990) 
1990  The Himachal Pradesh Appropriation (No. 2) Ac t, 1990 (8 of 1990) 
1991  The Himachal Pradesh Appropriation Act, 1991 (1 of 1991) 
1991  The Himachal Pradesh Appropriation (No. 2) Ac t, 1991 (2 of 1991) 
1991  The Himachal Pradesh Appropriation (No. 3) Ac t, 1991 (3 of 1991) 
1992  The Himachal Pradesh Appropriation Act, 1992 (3 of 1992) 
1992  The Himachal Pradesh Appropriation (No. 2) Ac t, 1992 (4 of 1992) 
1992  The Himachal Pradesh Appropriation (No. 3) Ac t, 1992 (5 of 1992) 
1992  The Himachal Pradesh Appropriation (No. 4) Ac t, 1992 (6 of 1992) 
1994  The Himachal Pradesh Appropriation Act, 1994 (1 of 1994) 
1994  The Himachal Pradesh Appropriation (No. 2) Ac t, 1994 (3 of 1994) 
1995  The Himachal Pradesh Appropriation Act, 1995 (4 of 1995) 
1995  The Himachal Pradesh Appropriation (No. 2) Ac t, 1995 (5 of 1995) 
THE HIMACHAL PRADESH APPROPRIATION ACTS (REPEAL) ACT, 2019  7 
1996  The Himachal Pradesh Appropriation Act, 1996 (5 of 1996) 
1996  The Himachal Pradesh Appropriation (No. 2) Ac t, 1996 (6 of 1996) 
1996  The Himachal Pradesh Appropriation (No. 3) Ac t, 1996 (7 of 1996) 
1996  The Himachal Pradesh Appropriation (No. 4) Ac t, 1996 (8 of 1996) 
1997  The Himachal Pradesh Appropriation Act, 1997 (5 of 1997) 
1997  The Himachal Pradesh Appropriation (No. 2) Ac t, 1997 (6 of 1997) 
1998  The Himachal Pradesh Appropriation Act, 1998 (4 of 1998) 
1998  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 1998 (5 
of 1998) 
1998  The Himachal Pradesh Appropriation (No. 2) Ac t, 1998 (7 of 1998) 
1998  The Himachal Pradesh Appropriation (No. 3) Ac t, 1998 (9 of 1998) 
1998  The Himachal Pradesh Appropriation (No. 4) Ac t, 1998 (8 of 1998) 
1999  The Himachal Pradesh Appropriation Act, 1999 (6 of 1999) 
1999  The Himachal Pradesh Appropriation (No. 2) Ac t, 1999 (7 of 1999) 
2000  The Himachal Pradesh Appropriation Act, 2000 (5 of 2000) 
2000  The Himachal Pradesh Appropriation (No. 2) Ac t, 2000 (6 of 2000) 
2000  The Himachal Pradesh Appropriation (No. 3) Ac t, 2000 (9 of 2000) 
2000  The Himachal Pradesh Appropriation (No. 4) Ac t, 2000(10 of 2000) 
2001  The Himachal Pradesh Appropriation Act, 2001 (6 of 2001) 
2001  The Himachal Pradesh Appropriation (No. 2) Ac t, 2001 (7 of 2001) 
2001  The Himachal Pradesh Appropriation (No. 3) Ac t, 2001 (17 of 2001) 
2001  The Himachal Pradesh Appropriation (No. 4) Ac t, 2001 (18 of 2001) 
2002  The Himachal Pradesh Appropriation Act, 2002 (7 of 2002) 
2002  The Himachal Pradesh Appropriation (No. 2) Ac t, 2002 (8 of 2002) 
2003  The Himachal Pradesh Appropriation Act, 2003 (3 of 2003) 
2003  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 2003 (4 
of 2003) 
2003  The Himachal Pradesh Appropriation (No. 3) Ac t, 2003 (11 of 2003) 
2003  The Himachal Pradesh Appropriation (No. 4) Ac t, 2003 (12 of 2003) 
2003  The Himachal Pradesh Appropriation (No. 2) Ac t, 2003 (5 of 2003) 
2004  The Himachal Pradesh Appropriation Act, 2004 (6 of 2004) 
2004  The Himachal Pradesh Appropriation (Vote on A ccount) Act, 2004 (7 
of 2004) 
2004  The Himachal Pradesh Appropriation (No. 2) Ac t, 2004 (10 of 2004) 
8  THE HIMACHAL PRADESH APPROPRIATION ACTS (REPEAL) ACT, 2019 
2005  The Himachal Pradesh Appropriation Act, 2005 (8 of 2005) 
2005  The Himachal Pradesh Appropriation (No. 2) Ac t, 2005 (9 of 2005) 
2006  The Himachal Pradesh Appropriation Act, 2006 (5 of 2006) 
2006  The Himachal Pradesh Appropriation (No. 2) Ac t, 2006 (6 of 2006) 
2006  The Himachal Pradesh Appropriation (No. 3) Ac t, 2006 (8 of 2006) 
2007  The Himachal Pradesh Appropriation Act, 2007 (8 of 2007) 
2007  The Himachal Pradesh Appropriation (No. 2) Ac t, 2007 (9 of 2007) 
2008  The Himachal Pradesh Appropriation Act, 2008 (3 of 2008) 
2008  The Himachal Pradesh Appropriation (No. 2) Ac t, 2008 (4 of 2008) 
2008  The Himachal Pradesh Appropriation (No. 3) Ac t, 2008 (6 of 2008) 
2008  The Himachal Pradesh Appropriation (No. 4) Ac t, 2008 (7 of 2008) 
2009  The Himachal Pradesh Appropriation Act, 2009 (6 of 2009) 
2009  The Himachal Pradesh Appropriation (No. 2) Ac t, 2009 (5 of 2009) 
2010  The H.P. Appropriation (No. 3) Act, 2009 (2 o f 2010) 
2010  The H.P. Appropriation (No. 4) Act, 2009 (3 o f 2010) 
2010  The H.P. Appropriation Act, 2010 (7 of 2010) 
2010  The H.P. Appropriation (No. 2) Act, 2010 (8 o f 2010) 
2010  The Himachal Pradesh Appropriation (No. 3) Ac t, 2010 (20 of 2010) 
2010  The Himachal Pradesh Appropriation (No. 4) Ac t, 2010 (21 of 2010) 
2011  The Himachal Pradesh Appropriation Act, 2011 (23 of 2011) 
2011  The Himachal Pradesh Appropriation (No. 2) Ac t, 2011 (24 of 2011) 
2011  The Himachal Pradesh Appropriation (No. 3) Ac t, 2011 (35 of 2011) 
2012  The Himachal Pradesh Appropriation Act, 2012 (9 of 2012) 
2012  The Himachal Pradesh Appropriation (No. 2) Ac t, 2012 (10 of 2012) 
2013  The Himachal Pradesh Appropriation Act, 2013 (22 of 2013) 
2013  The Himachal Pradesh Appropriation (No. 2) Ac t, 2013 (23 of 2013) 
2013  The Himachal Pradesh Appropriation (No. 3) Ac t, 2013 (46 of 2013) 
2014  The Himachal Pradesh Appropriation (No. 1) Ac t, 2014 (7 of 2014) 
2014  The Himachal Pradesh Appropriation (No. 2) Ac t, 2014 (11 of 2014) 
2015  The Himachal Pradesh Appropriation Act, 2015 (11 of 2015) 
2015  The Himachal Pradesh Appropriation (No. 2) Ac t, 2015 (12 of 2015) 
2015  The Himachal Pradesh Appropriation (No. 3) Ac t, 2015 (27 of 2015) 
2016  The Himachal Pradesh Appropriation Act, 2016 (1 of 2016) 
THE HIMACHAL PRADESH APPROPRIATION ACTS (REPEAL) ACT, 2019  9 
2016  The Himachal Pradesh Appropriation (No. 2) Ac t, 2016 (2 of 2016) 
2017  The Himachal Pradesh Appropriation Act, 2017 (6 of 2017) 
2017  The Himachal Pradesh Appropriation (No. 2) Ac t, 2017 (7 of 2017) 
2017  The Himachal Pradesh Appropriation (No. 3) Ac t, 2017 (12 of 2017)  
2018  The Himachal Pradesh Appropriation Act, 2018 (1 of 2018)  
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