Gujarat — state statutes

242 acts.

• The Ahmedabad City Courts Act, 1961
• The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020.
• The Birsa Munda Tribal University Act, 2017.
• The Bombay Adjudication Proceedings (Transfer and Continuance) Act, 1947
• The Bombay Borstal Schools Act, 1929
• The Bombay Industrial Relations (Gujarat Extension and Amendment) Act, 1961
• The Bombay Public Trusts Act, 1950
• The Bombay Shops and Establishments Act, 1948
• The Bombay Stamp Act, 1958
• The Bombay State Commissioners of Police Act, 1959
• The Bombay State Reserve Police Force Act, 1951
• The Bombay Tenancy and Agricultural Lands Act-1948
• The Bombay Village Police Act, 1867
• The CEPT University Act, 2005
• The Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority Act, 2006.
• The Children's University Act, 2009.
• The Civil Jails Act,1874
• The Consumer Protection Act, 1986
• The Dharmsinh Desai University Act, 2005
• The Dhirubhai Ambani Institute of Information and Communication Technology Act, 2003
• The Essential commodities act 1955
• The Gandhi National Memorial Fund (Local Authorities Donations) Act, 1953
• The Gandhidham (Development and Control on Erection of Buildings) Act, 1957
• The Ganpat University Act, 2005.
• The Gujarat Advocates Welfare Fund Act, 1991.
• The Gujarat Aerial Ropeways Act, 1955
• The Gujarat Agricultural Credit (Provision of Facilities) Act, 1979.
• The Gujarat Agricultural Land Ceiling Act-1960
• The Gujarat Agricultural Pests and Diseases Act, 1980
• The Gujarat Agricultural Produce Markets Act, 1963
• The Gujarat Agricultural Universities Act, 2004
• The Gujarat Anatomy Act, 2011.
• The Gujarat Animal Preservation Act, 1954
• The Gujarat Animals And Birds Sacrifices (Prohibition) Act, 1972
• The Gujarat Ayurved University Act, 1965
• The Gujarat Ayurved University Act, 2021.
• The Gujarat Backward classes Development Corporation Act,1985
• The Gujarat Biotechnology University Act, 2018.
• The Gujarat Bovine Breeding (Regulation) Act, 2025
• The Gujarat Building (Control on Erection 4Re-erection and conversion) Act, 1948
• The Gujarat Charged Expenditure Act, 1960
• The Gujarat Cinemas (Regulation) Act, 2004
• The Gujarat Civil Courts Act, 2005
• The Gujarat Civil Services Tribunal Act
• The Gujarat Clinical Establishments (Registration and Regulation) Act, 2021
• The Gujarat Compulsory Teaching and Learning of Gujarati Language Act, 2023.
• The GUJARAT CONTINGENCY FUND ACT, 1960
• The Gujarat Control of Terrorism and Organised Crime Act. 2015.
• The Gujarat Cooperative societies Act-1961
• The Gujarat Corneal Grafting Act, 1957
• The Gujarat Cotton Seeds (Regulation of Supply, Distribution. Sale and Fixation of Sale Price) Act. 2008.
• The Gujarat Court of Wards Act, 1963
• The Gujarat Court-fees Act, 2004
• The Gujarat Diseases of Animals (Control) Act, 1963
• The Gujarat Domestic Water Supply (Protection) Act,2019.
• The Gujarat Drugs (Control) Act, 1959
• The Gujarat Education Cess Act, 1962
• The Gujarat Educational Innovations Commission Act, 2009.
• The Gujarat Educational Institutions (Regulation) Act, 1984
• The Gujarat Educational Institutions Services Tribunal Act, 2006.
• The Gujarat Electricity (Special Powers) Act, 1946.
• The Gujarat Electricity Duty Act, 1958.
• The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003
• The Gujarat Electricity Supply Undertakings (Acquisition) Act, 1969.
• The Gujarat Emergency Medical Services Act, 2007
• The Gujarat Essential Services Maintenance Act,1972
• The Gujarat Execution of Decrees (Temporary Postponement) Act, 1959
• The Gujarat Ferries and Inland Vessels Act, 1868
• The Gujarat Finance Act, 1932
• The Gujarat Fire Prevention and Life Safety Measures Act, 2013.
• The Gujarat Fiscal Responsibility Act, 2005
• The Gujarat Fisheries Act, 2003
• The Gujarat Forensic Sciences University Act, 2008.
• The Gujarat Freedom of Religion Act, 2003
• The Gujarat Goods and Services Tax Act, 2017
• The Gujarat Green Cess Act, 2011.
• The Gujarat Habitual Offenders Act, 1959.
• The Gujarat High Court (Uniformity in Jurisdiction ) Act,1965
• The Gujarat Highway Act, 1883
• The Gujarat Highways Act. 1955
• The Gujarat Hindu Places of Public Worship ( Entry Authorization ) Act, 1956
• The Gujarat Home Guards Act, 1947
• The Gujarat Homoeopathic (Regulation Examination, Degrees Etc.) Validation Act, 1978.
• The Gujarat Homoeopathic Act, 1963
• The Gujarat Housing Board Act, 1961
• The Gujarat Imposition of Taxes by Municipalities (Validation) Act, 1964.
• The Gujarat Increase of Stamp Duties Act, 1961
• The Gujarat Infrastructure Development Act, 1999.
• The GUJARAT INFRASTRUCTURE DEVELOPMENT(AMENDMENT) ACT, 2006.
• The Gujarat Irrigation and Drainage Act, 2013
• The Gujarat Judicial Proceedings (Regulation Reports) Act, 1955
• The Gujarat Khadi and Village Industries Act, 2006
• The Gujarat Labour Welfare Fund Act, 1953
• The Gujarat Land Acquisition Officers Proceedings Validation Act, 1949
• The Gujarat Land Grabbing (Prohibition) Act, 2020.
• The Gujarat Land Improvement Schemes Act, 1942
• The Gujarat Land Requisition Act, 1948
• The Gujarat Legislative Assembly (Leader of the Opposition) Salary and Allowances Act, 1979.
• The Gujarat Legislative Assembly (Speaker and Deputy Speaker) Salaries and Allowances Act, 1960.
• The Gujarat Legislative Assembly Members (Removal of Disqualifications) Act, 1960
• The Gujarat Legislative Assembly Members' Salaries and Allowances Act, 1960.
• The Gujarat Legislative Assembly Proceedings (Protection of Publication) Act, 1961.
• The Gujarat Lifts and Escalators Act, 2000.
• The Gujarat Live-stock Improvement Act, 1980
• The Gujarat Local Authorities ('Temporary Postponement of Elections ) Act, 1994.
• The Gujarat Local Authorities (Extension of Term and Laws Amendment) Act, 1978.
• The Gujarat Local Authorities (Temporary Postponement of Elections ) Act, 1994.
• The Gujarat Local Authorities Census Expenses Contribution Act, 1950
• The Gujarat Local Fund Audit Act, 1963
• The Gujarat Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958
• The Gujarat Maritime Board Act, 1981
• The Gujarat Medical Council ACT, 1967.
• The Gujarat Medical Practitioners Act, 1963
• The Gujarat Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss of Property) Act, 2012
• The Gujarat Merged States (Laws) Act, 1950
• The Gujarat Metropolitan Planning Committees Act, 2008.
• The Gujarat Micro, small and Medium Enterprises (Facilitation of Establishment and operation) Act, 2019.
• The Gujarat Mineral Rights Tax Act, 1985
• The Gujarat Ministers Salaries and Allowances Act, 1960.
• The Gujarat Ministers’ Salaries and Allowances Act, 1960
• The Gujarat Minor Forest Produce Trade Nationalisation Act, 1979
• The Gujarat Money Lenders Act 2011
• The Gujarat Motor Spirit Cess Act, 2001
• The Gujarat Motor Transport Vehicles Toll Act, 1992
• The Gujarat Motor Vehicles (Requisitioning and Control) Act, 1987
• The Gujarat Motor Vehicles (Taxation of Passengers) Act, 1958
• The Gujarat Motor Vehicles Tax Act, 1958
• The Gujarat Municipal Finance Board Act, 1979
• The Gujarat Municipalities Act, 1963
• The Gujarat National Law University Act, 2003
• The Gujarat Non-Agriculturists Loans Act, 1928
• The Gujarat Nurses, Midwives and Health Visitors Act, 1968
• The Gujarat Nursing Homes Registration Act, 1949
• The Gujarat Official Languages Act, 1960
• The Gujarat Organic Agricultural University Act, 2017.
• The Gujarat Ownership Flats Act, 1973
• The Gujarat Panchayats Act, 1993
• The Gujarat Payment of Unemployment Allowance to Workmen In Factories Act, 1981
• The Gujarat Physically Handicapped Persons (Employment in Factories) Act, 1982
• The Gujarat Pleaders Act, 1920
• The Gujarat Police Act, 1951.
• The Gujarat Prevention and Eradication of Human Sacrifice and other Inhuman, Evil and Aghori Practices and Black Magic Act,2024.
• The Gujarat Prevention of Anti-social Activities Act, 1985
• The Gujarat Prevention of Begging Act, 1959
• The Gujarat Prevention of Fragmentation and Consolidation of Holdings Act, 1947
• The Gujarat Prevention of Gambling Act, 1887
• The Gujarat Primary Education Act, 1947.
• The Gujarat Private Forests (Acquisition) Act, 1972.
• The Gujarat Private Universities Act,2009.
• The Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007.
• The Gujarat Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007.
• The Gujarat Prohibition Act, 1949.
• The Gujarat Prohibition of Maintenance of Private Armed Force Act, 1989
• The Gujarat Protection of Interest of Depositors (in Financial Establishments) Act, 2003
• The Gujarat Provincial Municipal Corporations Act, 1949
• The Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986.
• The Gujarat Provisional Collection Taxes Act,1938
• The Gujarat Public Authorities Seals Act, 2004
• The Gujarat Public Conveyances Act, 1920
• The Gujarat Public Examination (Prevention of Unfair Means) Act, 2023
• The Gujarat Public Libraries Act,2001
• The Gujarat Public Moneys (Recovery of Dues) Act, 1979
• The Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972
• The Gujarat Public Safety (Measures) Enforcement Act, 2022.
• The Gujarat Public Universities Act, 2023
• The Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992
• The Gujarat Registration of Marriages Act, 2006
• The Gujarat Regularisation of Unauthorised Development Act, 2011.
• The Gujarat Regularisation of Unauthorised Development Act, 2022.
• The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947
• The Gujarat Repatriated Prisoners Act, 1949
• The Gujarat Repealing Act, 2000
• The Gujarat Repealing Act, 2004
• The Gujarat Repealing Act, 2005.
• The Gujarat Repealing Act, 2006.
• The Gujarat Repealing Act, 2009.
• The Gujarat Repealing Act, 2011.
• The Gujarat Repealing Act, 2014.
• The Gujarat Requisitioned Property (Continuency of Powers) (Saurashtra Area) Act, 1958
• The Gujarat Revenue Jurisdiction Act, 1876.
• The Gujarat Revenue Tribunal Act, 1957
• The Gujarat Rood Safety Authority Act, 2018.
• The Gujarat Rural Debtors Relief Act, 1976
• The Gujarat Rural Development Cess Act, 1984
• The Gujarat Rural Housing Board Act, 1972.
• The Gujarat Scheduled castes Development Corporation Act,1985
• The Gujarat Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Issuance and Verification of Caste Certificates) Act, 2018
• The Gujarat Secondary and Higher Secondary Education Act, 1972
• The Gujarat Self financed Schools (Regulation of Fees) Act, 2017.
• The Gujarat Separation of Judicial and Executive Functions ( Supplementary) Act, 1954.
• The Gujarat Separation of Judicial and Executive Functions (Extension) and the Code of Criminal Procedure (Provisions for Uniformity) Act,1958
• The Gujarat Separation of Judicial and Executive Functions Act, 1951
• The Gujarat Shops and Establishments (Employees Life Insurance) Act, 1980.
• The Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019.
• The Gujarat Short Titles (Amendment) Act, 2011
• The Gujarat Single Window Clearances Act, 2017
• The Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973.
• The Gujarat Special Economic Zone Act, 2004
• The Gujarat Special Investment Region Act, 2009.
• The Gujarat State Commission for Women Act, 2002
• The Gujarat State Disaster Management Act, 2003
• The Gujarat State Famine Relief Fund Act, 1958
• The Gujarat State Guarantees Act, 1963
• The Gujarat State Higher Education Council Act, 2016.
• The Gujarat State Legislature (Use of The English Language) Act, 1964.
• The Gujarat State Legislature (Use of The English Language) Act, 1964.
• The Gujarat State School Service Commission Act, 2013.
• The Gujarat State Tax on Professions, Trades, Callings and Employments Act, 1976
• The Gujarat Technological University Act, 2007.
• The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch Area) Act, 1958
• The Gujarat Town Planning And Urban Development Act, 1976
• The Gujarat Tribal Development Corporation Act, 1972
• The Gujarat University of Transplantation Sciences Act, 2015.
• The Gujarat Value Added Tax Act, 2003.
• The Gujarat Veterinary Practitioners Act 1969
• The Gujarat Warehouses Act, 2006
• The Gujarat Water and Gas Pipelines (Acquisition of Right of User in Land) Act, 2000
• The Gujarat Water Supply and Sewerage Board Act, 1979.
• The Gujarat Water Users' Participatory Irrigation Management Act, 2007
• The Indian Institute of Public Health Gandhinagar Act, 2015.
• The Indian Institute of Teacher Education, Gujarat Act, 2010.
• The Institute of Infrastructure, Technology, Research And Management Act, 2012.
• The Judicial Officers Protection (Extension to Hyderabad and Saurashtra areas of Bombay State) Act, 1958
• The Kadi Sarva Vishva Vidyalaya Act, 2007.
• The Kamdhenu University Act, 2009
• The Kaushalya the Skill University Act, 2021
• The Legal Metrology Act 2009
• The Mamlatdars Courts Act, 1906
• The Nirma University of Science and Technology Act, 2003.
• The Pandit Deeodayal Petroleum University Act, 2007.
• The PREVENTION OF BLACKMARKETING AND MAINTENANCE OF SUPPLIES OF ESSENTIAL COMMODITIES ACT, 1980
• The Raksha Shakti University Act, 2009.
• The Sardar Sarovar Narmada Nigam Limited (Conferment of Power to Redeem Bonds) Act, 2008.
• The Saurashtra Esttates Acquisition Act-1952
• The Saurashtra Felling of Trees (Infliction of Punishment) Act, 1951
• The Saurashtra Gharkhed, Tenancy Settlement and Agricultural Lands Ordinance, 1949
• The Saurashtra Land Reform-1951
• The Saurashtra Prohibition of Leases of Agricultural Lands Act, 1953
• The Shree Somnath Sanskrit University Act, 2005
• The Statue Of Unity Area Development and Tourism Governance Act, 2019.
• The Swarnim Gujarat Sports University Act, 2011.
• The Tolls on Roads and Bridges Act, 1875