The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch Area) Act, 1958

GOVERNMENT OF GUJARAT
LEGISLATIVE AND PARLIAMENTARY AFFAIRS DEPARTMENT
Bombay Act No. XCIX of 1958
The Gujarat Tenancy and Agricultural Lands 
(Vidarbha Region and Kutch Area) Act, 1958
(In its application to the Kutch area of the State            
of Gujarat)
(As amended upto the 31 st July, 2021)
*
Printed in india By the M anager, governMent Central P ress, gandhinagar, 
PuBlished By the direCtor, governMent P rinting, P uBliCations and    
stationery, gujarat state, ahMedaBad.
2021
(Price :  ` 70-00)
Printed at the Government Press, vadodara.

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