The Gujarat Repealing Act, 2009.

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R£GI~ l'ER ED \0. G G:'\R,2 
.tlebt ~ujarat ~obernment ~a?ttte 
Vol. LI 
EXTRAORDINARY 
PlBLISHED BY ALTHORITY 
TLESOAY. JlLY -, 2009 ASADHA 16. 1931 
Separa1e paging is given to this part in order that it may be filed as a Separate Compilatioo. 
PART IV 
Acts of Gujarat Legislature and Ordinance Promulgated 
and Rtaulations made b) th;: Governor 
lhc following Act of the Gujarat Legislature, having been asscmed to by the 
<iovcmor on the 7" July. 2009 is hcr~b} pub:ishcd for genera 111for.nation. 
H. D. VYAS, 
Secretary to the Government of GuJarat, 
Legislative and Parliamentary Affairs Department. 
GLJ.\RA TACT '\0. i OF 2009. 
(First pubhsh.:d, after havmg received the assent of the Governor, in the 
"Gujarat Governmr.nt Gazette" . on the 7"' Ju:y, 2009). 
A.V.4CT 
to repeal certain Acts. 
WHEREAS it is expedient to repeal certain obsolete Acts. 
ft is hereby enacted in the Sixtieth Year of !he Repub!ic of India as 
follows :· 
I. This Act may be called the Gujarat Repealing Act, 2009. 
2. The Acts specified in the Schedule are l1crcby repeAlcd. 
l\'-Ex .. -8-1 S-1 
Sbort tillt. 
Repeal or certain 
JI.Cl$. 
9-2. 
I 
L 
1)LJ \R:\ r GO\ t:R:--.:-.-11:::-. GAZEc ~-::. E.\. 7-7- 2fJO'I 
'lo. 
Bom XII 
Bom.XXXtV 
SCHEOuLE 
( Si:e ~ection ~ ) 
Short ti Ile of the \ct 
l he Bombay Tecancy and \gricu:n:r~i 
Land;; (Amendment) Act. l 951. 
- -The Bombay Tenancy and Agrict1ltllrnl 
11':\R f-1\' 
Lands (Second Amendment) Act. 105 l. 
--+------- - - --~ nom.XLV I !he Bombay lenar.cy and Agricultural 
Lands (Third Ar:'lendmcnt) •\ct. 1951 
---------- . Ilic Bombay Tenar.cy and Agricultu-ral- --Rom.XXXlll 
Lands (AmenCT.lcr.c) Act, 1952. 
-- -· ---Bom.LX l"hc: Bombay Tenar.cy and .\g.ncultur.il 
Lands (Amendmen:) Act, i 9>.>. 
Born.XII! - ~The Bombay Tenancy and Agricultural 
Lands (Amendment) Act. 19'' ! ------- - . 
__ , 
1957 
1958 
1959 
1960 
Born.XV The Hombay Tenancy and Agricultural 
~~mXXXVllJ 
Bom.l.Xlll 
Bor.i.XXX 
!Jorn.IV 
Lands (Amendment) Act. 1957. 
--! The Bombay Tenancy and Agricuitura: 
~ds (Second Amendment) ~ct.:<>:'·-~ 
!The Bombay fcr.ancy and Agricultural I 
I Lands (Amendment) Act. I 958. I 
I 
The Bombay Ter.ancy a,d A~ricultural 
Lands (Viciarbha Region and Kiitch 
Area)(Amendmem) Act. 19'0. 
The Bombay Tenancy and Agriculn1ra: 
• Lands (Vidarbha Region and Kutch 
~1----'----· -----l-'A-'-r'-'c=a (Second Amendment) A_c:_t, -"19:..::5c::.9.:... __ 
1 1965 Guj.24 The Gujarat Tenancy Law (Defence 1
1 
I Personnel ) (Amendment) Act. 1965. 
f- 1965 Guj.36 1· The Dombay Tenancy and Agricult~1ral I 
; Lands (Gujarat Amendmem) Act, 1965. 
r-1 1968_!_ GuJ-'.2_2__ ~e Bombay Tenancy aod Agricultural--
I 
Lands (Vidarbha Region and Kutch A r:.!a) 
~ , (Gujarat Amendment) Act._ 1968. I 
1
1 1969 • Guj.15 'j The Bombay Tenancy and Agric1:1tu~I 
Lands (Gujarat A~eudmcnt) Act, 1969. 
i..j _l_9_7_1 ____ Guj.2---r The Bombay Tenancy and Agricultural 
I Lands (Gujarat Amendment) Act. 1970. 
1973 
r 1973-
1---
1 __ ...... 
Guj.5 The Bombay Tenancy and Agricu.tural 
Lands (Gujarat Amendment) Act, 1972. 
·~-----1 ----l 
Guj.17 The Bombay Tenancy and Agricultural 
Lands(Vidarbha Region and Kutch Arca) 
Gu"arat Amendment Act, 1972. 
?\RT-IV 
Ye::ir 
1914 
----JQ/6 
r 1977 
! 
r 
1977 
19iS 
1979 
1980. 
1981 
l 19~2 
1984 
1986 
1987 
198'" 
-
r 
-
'lo. 
Pres1d~m · s Act 7 
GuJ. l4 
5hort title of the Acl 
The !'lor::ba~ l .:r.a.'1C) "r.c \;:-:c ... :1:.:r~! 
Lar.js(Guiarat Ar.-er.drr ~nq Ac· •c;-3 
The Bomba} T ,na;icy and AgncuhuraJ 
Lands(Gujarat ·\mendment) Act. 1974. 
--- -- ---The Boir.ba) Tena;icy and Agricu!rura' 
Lar"·IGojara: 6-r.lendr.1enl) A~:. 1976. 
. 
I 
I 
------ --- -- ---
Pres~...!t"~t·s Act 3i Th~ G:ijarat Tenanc:;. l-'l"'S {Ar:1endmcnt) 
Act 1976. 
- --Guj.3 The 801nbay rcnancy and Agricultural 
I Lands (Gujarat Amendment) Act, 1977. 
---- --- -Gu;.30. The Gujarat Tenancy L tws 1 Amendment) 
Act. 19-;"/. 
-- ..... • 1 1 uUJ.. 
-- -- ~ 
Th:: Bombav Tcnz.r.c\ and Agr.;:i:itural ' . -Lanes (Gu)rat /\mcncrr..:nt) Act, 197.3. 
-- --Guj. 4 
~---1 
The Rom.bay T1:nancy and Agricultural 
Lands (Guj~rat Amendment) Act. l 979. 
--- --- --- -- ---Guj. l ' Th<= :3or.ibay T::'.'lancy ar.c Agri.:u tul'21 
Lands (Gujarat Amer.d~c:n) Act. ;980. 
~-- -Guj.13 
Guj.5 
Guj.8 
Th.- Bombay 1 cnc.n9 and Agricultural I I Land~ •Gujarat Amcndmer.t) /\Cl,!~-
The Rombay Tenancy and Agricultural I 
----+-L_an_d_s_(Gujarat Amendment) Act. 1982. -j 
The Bomba} Te::ancy and Agriculu:.ra: I 
Lanes (Gujarat :\r:iendir.em\ .\c. !9~. 
Guj.8 
·:-:------:-=c- -- -- -
The Bombay Tenancy and Agriculrural I 
Lands (Gujarat Arnendmcnt) Act, !986. 
Guj.8 ------;--- ----, 
I The Bombay Tenancy and Agricultural 
Lands (Gujarat Amendment) Act, 1987. 
------Guj.21 The BoClbay T c:nanc:r anc Agncultural 
Lar.ds (Gujarat Seccnd \rr:endmcnt) Act. 
1986. 
Government Central Press. Gandhinagar. 

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