LexThe Gujarat Repealing Act, 2014.
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14)-RHS..doc
Extra No. 2 REGISTERED No. L2/RNP/G/GNR/84
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The Gujarat Government Gazette
EXTRAORDINARY
PUBLISHED BY AUTHORITY
Vol. LV] TUESDAY, MARCH 18, 2014/PHALGUNA 27, 1935
Separate paging is given to this Part in order that it may be filed as a Separate Compilation.
PART IV
Acts of Gujarat Legislature and Ordinances promulgated and
Regulations made by the Governor.
The following Act of the Gujarat Legislature, having been assented to by the
Governor on the 13th March, 2014, is hereby published for general information.
Arvind Agarwal,
Principal Secretary to the Government of Gujarat,
Legislative and Parliamentary Affairs Department.
GUJARAT ACT NO. 2 OF 2014.
(First published, after having received the assent of the Governor, in
the "Gujarat Government Gazette", on the 18th March, 2014).
AN ACT
to repeal certain obsolete Acts.
WHEREAS it is expedient to repeal certain obsolete Acts.
It is hereby enacted in the Sixty -fifth Year of the Republic of India as
follows:-
1. This Act may be called the Gujarat Repealing Act, 2014.
2. The Acts specified in the Schedule are hereby repealed.
IV. Ex.,-2-1 2-1
Short title.
Repeal of
certain Acts.
2-2 GUJARAT GOVERNMENT GAZETTE, Ex, 18-03-2014 [PART- IV
D:\e\My Documents\CIO\upload State Acts\Acts from Press\2014 Ordi\Ex. IV-2-Gujarat Act No. 2 of 2014-(19-3-
14)-RHS..doc
SCHEDULE
(See section 2)
Year Citation Short title of the Act
1890 Bom. V 1890. The Gujarat Municipal Servants Act, 1890.
1965 Guj. 26 of 1965. The Gujarat Local Authorities (Emergency
Provisions) Act, 1965.
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GOVERNMENT CENTRAL PRESS, GANDHINAGAR