The Gujarat State Legislature (Use of The English Language) Act, 1964.

 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
GOVERNMENT OF GUJARAT 
 
 
 
 
 
 
 
 
LEGISLATIVE PARLIAMENTARY AFFAIRS DEPARTMENT 
GUJARAT ACT NO. 28 OF 1964 
The Gujarat State Legislature (Use of The 
English Language) Act, 1964 
 
(As modified upto the 31st October, 2006)  
 
 
 
GUJARAT ACT NO. 28 OF 1964 
THE GUJARAT STATE LEGISLATURE (USE OF THE ENGLISH LANGUAGE) ACT, 1964 
.................................... 
CONTENTS 
PREAMBLE PAGE 
 NO. 
SECTIONS. 
1. Short title and commencement. 1 
2. Continuance of English language in state legislature. 1 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
GUJARAT ACT NO. 28 OF 1964 
THE GUJARAT STATE LEGISLATURE (USE OF THE ENGLISH LANGUAGE) ACT, 1964 
[30th October, 1964] 
An Act to provide for continuing the use of English Language for the transaction of 
business in the State Legislature. 
It is hereby enacted in the Fifteenth Year of the Republic of India as follows :– 
1. (1) This Act may be called the Gujarat State Legislature (Use of the English 
Language) Act, 1964. 
 (2) It shall come into force on the 26th  day of January, 1965. 
2. Notwithstanding the expiration of  the period of fifteenth years from the 
commencement of the Constitution of India, the English language may continue 
to be used for the transaction of business in the Legislature of the State of 
Gujarat by addition to any of the official languages of the State of Gujarat. 
Explanation.- In this Act the expression “official languages” means the Gujarati 
language and the Hindi language in Devnagari script which have been declared under 
the Gujarat Official Languages Act, 1960 as the languages t o be used for official 
purposes in the State of Gujarat. 
 
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Short title, extent 
and commence-
ment. 
Continuance of 
English Language 
in state 
Legislature. 
Guj. I of 1961. 

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