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The Indian Institute of Teacher Education, Gujarat Act, 2010.

Gujarat · state statute
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GOVERNMENT OF GUJARAT 
 
LEGISLATIVE AND PARLIAMENTARY AFFAIRS DEPARTMENT 
 
 
 
THE INDIAN INSTITUTE OF TEACHER 
EDUCATION GUJARAT ACT, 2010. 
 
(GUJARAT ACT NO. 8 of 2010) 
 
 
 
 
 
 
 
 
[ As modified up to the 31st December, 2024. ] 
 
 
(2024) 
 
[Price : `. 40] 
 
 
 
 
GOVERNMENT OF GUJARAT 

 
 
    
 
 
 
 
 
 
 
GOVERNMENT OF GUJARAT 
 
LEGISLATIVE AND PARLIAMENTARY AFFAIRS DEPARTMENT 
 
 
 
THE INDIAN INSTITUTE OF TEACHER 
EDUCATION GUJARAT ACT, 2010. 
 
(GUJARAT ACT NO. 8 of 2010) 
 
 
 
 
 
 
 
 
[ As modified up to the 31st December, 2024. ] 
 
 
(2024) 
 
[Price : `. 40] 
 
G.C.P.G. (H-137-6-24-DTP-2) 
 
 
 
© 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
GOVERNMENT CENTRAL PRESS,  GANDHINAGAR. 
 
(ii)
[ 2010 : Guj.8         The Indian Institute of Teacher Education Gujarat Act, 2010.   (i)  
PREAMBLE. 
Sections. CONTENTS. Page No. 
 CHAPTER I 
PRELIMINARY  
1. Short title, extent and commencement. 1 
2. Definitions. 1 
 CHAPTER II 
ESTABLISHMENT AND INCORPORATION OF 
UNIVERSITY 
 
3. Establishment and incorporation of University. 2 
4. Headquarters of University. 3 
5. Objects of University. 3 
6. Powers and functions of University. 5 
7. Mode of research. 11 
8. Jurisdiction of University. 11 
9. University open to all irrespective of religion, race, caste, sex 
or opinion. 
11 
 CHAPTER III 
OFFICERS OF UNIVERSITY 
 
10. Officers of University. 12 
11. Chancellor. 12 
12. Vice-Chancellor. 12 
13. Terms and conditions of appointment of Vice-Chancellor. 13 
14. Powers and functions of Vice Chancellor. 14 
15. Registrar. 15 
16. Finance and Accounts Officer. 16 
 CHAPTER IV 
AUTHORITIES OF UNIVERSITY 
 
17. Authorities of University. 16 
18. General Council. 16 
19. Powers and functions of General Council. 18 
20. Executive Council. 18 
   
(iii)
 (ii) The Indian Institute of Teacher Education Gujarat Act, 2010. 2010 : Guj.8 ] 
Sections.  Page No. 
21. Powers and functions of Executive Council. 19 
22. Academic Council. 20 
23. Powers and functions of Academic Council. 20 
24. Meetings of Academic Council. 22 
25. Finance Committee. 22 
26. Powers and functions of Finance Committee. 22 
27. Disqualifications for membership of authorities of University. 23 
 CHAPTER V 
RESEARCH COUNCILS 
 
28. Constitution and functions of Research Council. 24 
 CHAPTER VI 
FINANCE 
 
29. University Fund. 25 
30. Fund of sponsored scheme. 25 
31. Accounts, Audit and Annual Report. 25 
 CHAPTER VII 
STATUTES, ORDINANCES AND REGULATIONS 
 
32. Statutes. 26 
33. Ordinances. 28 
34. Power to make regulations. 29 
 CHAPTER VIII 
SUPPLEMENTARY PROVISIONS 
 
35. Prior approval of State Government. 29 
36. Power of State Government to give directions. 30 
37. Standing Committee. 30 
38. Resignation from membership and filling up casual vacancy. 31 
39. Indemnity. 31 
40. Officers, members of author ities, bodies and employees of 
University to be public servant. 
32 
41. Power of State Government to make rules. 32 
42. Power to remove difficulties. 32 
(iv)
[ 2010 : Guj.8          The Indian Institute of Teacher Education Gujarat Act, 2010.   (iii) 
 CHAPTER IX 
TRANSITORY PROVISIONS 
 
Sections.  Page No. 
43. Appointment of first Vice-Chancellor. 33 
44. Appointment of first Registrar. 33 
45. Transitory powers of first Vice-Chancellor. 33 
46. Extra ordinary powers of first Vice-Chancellor. 34 
47. First appointment of officers of University. 34 
 
(v)
 

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