The Gujarat Repealing Act, 2005.

 
 
 
 
 
 
 
 
 
 
 
 
 
The following Act of the Gujarat Legislature, having been assented 
to by the Governor on the 21 st  March, 2005 is hereby published for general 
information. 
 
S.S. PARMAR, 
Secretary to the Government of Gujarat, 
Legislative and Parliamentary Affairs Department. 
 
 
GUJARAT ACT NO.  13  OF 2005. 
 
 (First published, after having received the assent of the Governor in 
the “Gujarat Government Gazette”, on the 21st March, 2005). 
 
AN  ACT 
 
to repeal certain Acts. 
 
 
 WHEREAS it is expedient to repeal certain obsolete Acts; 
 
It is hereby enacted in the Fifty -sixth Year of the Republic of India 
as follows :- 
 
 
1. This Act may be called the Gujarat Repealing Act, 2005. 
 
 
2. The Acts specified in the Schedule are hereby repealed.  
 
Short title. 
Repeal of certain 
Acts. 
 
S C H E D U L E  
 
( See section 2 ) 
 
 
Year 
1 
No. 
2 
Short title of the Act 
3 
   
 
1863 Bom. V  The Gas Companies Act, 1863. 
   
1939 Bom. IX  The Bombay Gas Supply Act, 1939. 
 
 

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