Goa — state statutes

187 acts.

• The BHARATIYA NAGARIK SURAKSHA SANHITA, 2023
• The City of Panaji Corporation Act, 2002
• The Code of Comunidades of 1961
• The Enactment No. 1984 dated 14-4-1960
• The Goa (Abolition of Proprietorships, Titles and Grants of Lands) Act, 2014.
• The Goa (Allotment of Plots to Certain Displaced Persons) Act, 2016
• The Goa (Allotment of Plots to Certain Displaced Persons) Act, 2016
• The Goa (Authority for Use of Eyes for Therapeutic Purposes) Act, 1980
• The Goa (Institute Menezes Braganza) (Supplemental Provisions) Act, 1997
• The Goa (Mopa Airport Development Authority) Act, 201
• The Goa (Prohibition of Further Payments and Recovery of Rebate Benefits) Act, 2002
• The Goa (Quorum in the Legislative Assembly) Act, 2001
• The Goa (Rajiv Gandhi IT Habitat-Cancellation / Abolition and Regulation of Allotment of Plots) Act, 2012
• The Goa (Recovery of Arrears of Tax through Settlement) Act, 2009
• The Goa (Recovery of Arrears of Tax, Interest, Penalty, Other Dues through Settlement) Act, 2023
• The Goa (Regulation of Film Shooting) Act, 2021
• The Goa (Regulation of House Building Advance) Act, 2021
• The Goa (Regulation of Land Development and Building Construction) Act, 2008
• The Goa (Regulation of Land Development and Building Construction) Act, 2008
• The Goa (Right of Citizens to Time-Bound Delivery of Public Services) Act, 2013
• The Goa (Verification of Tenants) Act, 2024
• The GOA 1 ADMINISTRATIVE TRIBUNAL ACT, 1965
• The Goa 1 Salaries and Allowances of the Speaker and Deputy Speaker Act, 1964
• The Goa Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2017
• The Goa Administration of Evacuee Property Act, 1964
• The Goa Advocates Welfare Fund Act, 1995
• The Goa Agricultural Produce Marketing (Development and Regulation) Act, 2007
• The Goa Agricultural Produce Marketing (Development and Regulation) Act, 2007
• The Goa Anatomy Act, 1976
• The Goa Ancient and Historical Records, Acquisition and Preservation Act, 2023
• The Goa Ancient Monuments and Archaeological Sites and Remains Act, 1978
• The Goa Animal Breeding and Domestication (Regulation and Compensation) Act, 2025
• The Goa Animal Preservation Act, 1995
• The Goa Ayurvedic and other Allied Indian Systems of Medicine Council Act, 2019
• The Goa Barge Tax Act, 1973
• The Goa Cess on Fluid Milk (Control) Act, 2000
• The Goa Cess on Products and Substances Causing Pollution (Green Cess) Act, 2013
• The Goa Change of Name and Surname Act, 1990
• The Goa Children's Act, 2003
• The GOA CLINICAL ESTABLISHMENTS (REGISTRATION AND REGULATION) ACT, 2019
• The Goa Co-operative Societies Act, 2001
• The Goa Coaching Classes (Regulation) Act, 2001
• The Goa Command Area Development Act, 1997
• The Goa Commission for Scheduled Castes and Scheduled Tribes Act, 2010
• The Goa Compensation to the Project Affected Persons and Vesting of Land in the Government Act, 2017.
• The Goa Compulsory Elementary Education Act, 1995
• The Goa Comunidade Employees (Conditions of Service) Act, 1981
• The Goa Contingency Fund Act, 1988
• The Goa Court-Fees Act, 2024
• The Goa Daman and Diu Barge (Taxation on Goods) Act, 1985
• The Goa Debt Relief Act, 1980
• The Goa Diseases of Animals Act, 1974
• The Goa Dramatic Performances Act, 1969
• The Goa Education Development Corporation Act, 2003
• The Goa Electricity Duty Act, 1986
• The Goa Electronic Delivery of Notices Act, 2022
• The Goa Employment (Conditions of Service) and Retirement Benefit Act, 2001
• The Goa Erection of Shacks on Public Beaches (Regulation and Control) Act, 2024
• The Goa Erection of Shacks on Public Beaches (Regulation and Control) Act, 2024
• The Goa Escheats, Forfeiture and Bona Vacantia Act, 2024
• The Goa Essential Services Maintenance Act, 1988
• The Goa Excise Duty (Validation of Appointments and Proceedings) Act, 1975
• The Goa Excise Duty Act, 1964
• The Goa Ferries Act, 1990
• The Goa Ferries Act, 1990
• The Goa Fire Force Act, 1986
• The Goa Fiscal Responsibility and Budget Management Act, 2006
• The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995
• The Goa General Clauses Act, 1965
• The GOA GOODS AND SERVICES TAX ACT, 2017
• The Goa Goods and Services Tax Act, 2017
• The Goa Ground Water Regulation Act, 2002
• The Goa Habitual Offenders Act, 1976
• The Goa Health Services Development Act, 2008
• The Goa High Court (Hearing of Writ Petitions by Division Bench and Abolition of Letters Patent Appeals) Act, 2013
• The Goa Highways Act, 1974
• The Goa Hoardings (Regulations and Control) Act, 2025
• The Goa Homeopathy Council Act, 2001
• The Goa Human Resource Development Act, 2012.
• The Goa Information Technology Development Act, 2007
• The Goa Investment Promotion Act, 2014
• The Goa Investment Promotion and Facilitation of Single Window Clearance Act, 2021
• The Goa Irrigation Act, 1973
• The Goa Judicial Officers Protection Act, 1965
• The Goa Khadi and Village Industries Board Act, 1965
• The Goa Labour Welfare Fund Act, 1986
• The Goa Land (Prohibition on Construction) Act, 1995
• The Goa Land Revenue (Modification and Regularisation of Grants under Decree No. 3602 dated 24-11-1917) Act, 2007
• The Goa Land Revenue Code, 1968
• The Goa Land Use (Regulation) Act, 1991
• The Goa Laying of Rules Before Legislature Act, 1980
• The Goa Livestock Improvement Act, 1972
• The Goa Lokayukta Act, 2011
• The Goa Maintenance of Public Order and Safety Act, 1988.
• The Goa Mamlatdars Court Act,1966.
• The Goa Marine Fishing Regulation (Relaxation of Time Limit for Registration of Vessels) Act, 1993
• The Goa Marine Fishing Regulation (Relaxation of Time Limit for Registration of Vessels) Act, 2002
• The Goa Marine Fishing Regulation Act, 1980
• The Goa Medical Council (Validation of Appointment and Proceedings) Act, 1998
• The Goa Medical Council Act, 1991
• The Goa Medical Practitioners Act, 2004
• The Goa Medicare Service Personnel and Medicare Service Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2013
• The Goa Members of Legislative Assembly (Removal of Disqualification) Act, 2005
• The Goa Members of the Legislative Assembly (Special Rights) Act, 1995
• The Goa Mineral Development Corporation Act, 2021
• The Goa Money Lenders and Accredited Loan Providers Act, 2013.
• The Goa Motor Vehicles (Requisitioning and Control) Act, 1988
• The Goa Motor Vehicles (Taxation on Passengers and Goods) Act, 1974
• The Goa Motor Vehicles Tax Act, 1974
• The Goa Mundkars (Protection from Eviction) Act, 1975
• The Goa Municipalities Act, 1968
• The Goa Non-Biodegradable Garbage (Control) Act, 1996
• The Goa Nursing Council Act, 2012.
• The Goa official Language Act, 1987
• The Goa Oil Palm (Regulation of Production and Processing) Act, 1998
• The Goa Panchayat Raj Act, 1994
• The Goa Plant Diseases and Pets Act, 1976
• The Goa Prevention of Begging Act, 1972
• The Goa Prevention of Cow Slaughter Act, 1978
• The Goa Prevention of Defacement of Property Act, 1988
• The Goa Prevention of Malpractices at University, Board and other Specified Examinations Act, 1991
• The Goa Private Universities Act, 2020
• The Goa Prohibition of Ragging Act, 2008
• The Goa Prohibition of Smoking and Spitting Act, 1997
• The Goa Protection of Interests of Depositors (in Financial Establishments) Act, 1999.
• The Goa Provision of Water Supply Act, 2003
• The Goa Public Health Act, 1985
• The Goa Public Libraries Act, 1993
• The Goa Public Lighting Duty Act, 2021
• The Goa Public Money (Recovery of Dues) Act, 1986
• The Goa Public Premises (Eviction of Unauthorised Occupants) Act, 1988
• The Goa Public Records Act, 2023
• The Goa Reconstruction of Registers and Records Act, 2005
• The Goa Regularisation of Unauthorized Construction Act, 2016
• The Goa Rehabilitation Board Act, 2006
• The Goa Restrictions on Transfer of Agricultural Land Act, 2023
• The Goa Right to Information Act, 1997
• The Goa Rural Improvement and Welfare Cess Act, 2000
• The Goa Salary, Allowances and Pension of Members of the Legislative Assembly Act, 2004
• The Goa Secondary and Higher Secondary Education Board Act, 1975
• The Goa Sewerage System and Sanitation Services Management Act, 2008
• The Goa Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2025
• The Goa Shops and Establishments Act, 1973
• The Goa Staff Selection Commission Act, 2019
• The Goa State Commission for Backward Classes Act, 1993
• The Goa State Commission for Women Act, 1996
• The Goa State Guarantees Act, 1993
• The Goa State Higher Education Council Act, 2018.
• The Goa State Research Foundation Act, 2022
• The Goa State-Aid to Industries Act, 1965
• The Goa Succession, Special Notaries and Inventory Proceeding Act, 2012
• The Goa Suits Valuation Act, 2025
• The Goa Tax on Entry of Goods Act, 2000
• The Goa Tax on Infrastructure Act, 2009
• The Goa Tillari Irrigation Development Corporation Act, 1999
• The Goa Tourist Places (Protection and Maintenance) Act, 2001
• The Goa Town and Country Planning Act, 1974
• The Goa Transfer and Posting of Officers Act, 2014
• The Goa University Act, 1984
• The Goa Value Added Tax Act, 2005
• The Goa Value Added Tax Act, 2005
• The Goa Vexatious Litigation (Prevention) Act, 2007
• The Goa Waste Management Act, 2016
• The Goa Waste Management Corporation Act, 2016
• The GOA WEIGHTS AND MEASURES (ENFORCEMENT) ACT, 1968
• The GOA, BUILDINGS (LEASE, RENT AND EVICTION) CONTROL ACT, 1968
• The Goa, Daman and Diu (Abolition of Proprietorship of Lands in Diu) Act, 1971
• The Goa, Daman and Diu (Extension of the Powers of Attorney Act) Act, 1980
• The GOA, DAMAN AND DIU AGRICULTURAL TENANCY ACT, 1964
• The Goa, Daman and Diu Chit Funds Act, 1973
• The Goa, Daman and Diu Debt Relief Act, 1980
• The Goa, Daman and Diu Entertainment Tax Act, 1964
• The Goa, Daman and Diu Excise Duty (Validation of Appointments and Proceedings) Act, 1975
• The Goa, Daman and Diu Fire Force Act, 1986
• The Goa, Daman and Diu Preservation of Trees Act, 1984
• The Goa, Daman and Diu Public Gambling Act, 1976
• The Goa, Daman and Diu Registration of Tourist Trade Act, 1982
• The Goa, Daman and Diu School Education Act, 1984
• The Goa, Daman and Diu Usury Laws (Amendment) Act, 1965
• The Goa, Daman and Diu Wild Animals and Wild Birds Protection Act, 1965
• The Goa,1 Housing Board Act, 1968
• The Goa1 Civil Courts Act, 1965
• The India International University of Legal Education and Research of the Bar Council of India Trust at Goa Act, 2021
• The Industrial Development Corporation Act, 1965
• The Portuguese Civil Code, 1867
• The Portuguese Code of Civil Procedure, 1939
• The Toddy Tappers Welfare Fund Act, 1984

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