Tripura — state statutes

131 acts.

• The Additional Sales Tax (Tripura) Act, 1990
• The Aryavart International University, Tripura Act, 2023
• The Bengal Agricultural Income-Tax (Tripura Amendment) Act,1978
• The Bihar control of the use and play of Loudspeakers (Tripura Amendment) Act1980
• The Code of Criminal Procedure,1973
• The Compliance of various orders 1989
• The Compliance of various orders 1990
• The Contigency Fund of Tripura Act,1972
• The Contigency Fund of Union Territory of Tripura (Determination of Amount) Act,1964
• The Court Fees (Tripura Amendment) Act, 2020
• The Criminal Law ( Tripura Amendment) Act, 2018
• The Dhamma Dipa International Buddhist University Act 2022
• The Forest (Conservation) Act, 1980
• The General Instruction for Revision of Records of Rights
• The ICFAI SOCIETY UNIVERSITY TRIPURA ACT 2004
• The Indian Forest (Tripura Amendment) Act, 1984
• The Indian Forest (Tripura Second Amendment) Act, 1986
• The Indian Forest (Tripura Third Amendment) Act, 1990
• The Indian Forest Act 1927
• The IT ACT 2000
• The Maharaja Bir Bikram University Act
• The MINES AND MINERALS (DEVELOPMENT AND REGULATION) ACT, 1957
• The National Food Security Act 2013
• The National Law University Tripura Act, 2022,
• The Procedures to be followed and action to be taken to death of high dignitaries
• The PROTECTION OF HUMEN RIGHTS ACT, 1993
• The Protection of Women from Domestic Violence Act, 2005,
• The Real Estate (Regulation And Development ) Act, 2016
• The Rights of Persons with Disabilities Act. 2016
• The Table of Precedence
• The TECHNO INDIA UNIVERSITY, TRIPURA ACT, 2023.
• The TKVIB ACT, 1966
• The TLR&LR Act. 1960
• The Tripura Aadhaar (Targeted Delivery of Financial and Other Subsidies and Benefits) Act,2018
• The Tripura Agricultural Credit Operation Act, 1976
• The Tripura Agricultural Debtors Relief Act, 1975
• The Tripura agricultural indebtedness relief Act,1979
• The Tripura Agricultural Land Leasing Act, 2021
• The TRIPURA AGRICULTURAL PRODUCE MARKETS ACT, 1980
• The Tripura Agricultural Workers Act,1986
• The Tripura Amusement Tax Act, 1973
• The Tripura Apartment Ownership Act,1986
• The Tripura Archaeological Act 1997
• The Tripura Audit And Accounts Service (First Amendment) Rules 2018
• The Tripura Audit And Accounts Service Rules, 2007
• The Tripura Board of Secondary Education Act,1973
• The Tripura Building (Lease and Rent Control) Act, 1975
• The Tripura children Act 1982
• The Tripura Cinemas (Regulation) Act, 1985
• The TRIPURA CLINICAL ESTABLISHMENT (REGISTRATION AND REGULATION) ACT, 2018.
• The TRIPURA CLINICAL ESTABLISHMENTS ACT, 1976
• The Tripura Co-operative Societies Act 1974
• The Tripura Commission For Women Act,1993
• The Tripura Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1974
• The Tripura Education Institutions(Acquisition of Rights,Title And Interest) Act,1980
• The Tripura Educational Institutions (Prevention of Ragging) Act,1990
• The Tripura Educational Institutions(Taking over of Management) act,1973
• The Tripura Electricity Duty Act, 2019
• The TRIPURA ENTERTAINMENT TAX ACT, 1997
• The Tripura Essential Services Maintenance Act, 2019
• The TRIPURA EXCISE ACT, 1987
• The Tripura Excise Act, 1987
• The Tripura Eyes (Authority for use for Therapeautic Purposes) Act,1988
• The Tripura Fire and Emergency Services Act, 2022
• The Tripura Fiscal Responsibility and Budget Management Act,2005
• The Tripura Freedom Fighters Pension Rules, 1992
• The Tripura Gambling Act 1926
• The TRIPURA GENERAL CLAUSES ACT, 1966
• The Tripura Guaranteed Services to Citizens Act, 2020
• The Tripura Guranteed Services to Citizens Act. 2020
• The TRIPURA HOMOEOPATHIC SYSTEM OF MEDICINE ACT, 1979.
• The TRIPURA HOUSING BOARD (AMENDMENT)ACT, 2007
• The TRIPURA HOUSING BOARD ACT, 1978
• The Tripura Infrastructure Investment Fund Act,2018
• The Tripura Jal Board Act,2020
• The Tripura Land Pass Book Act, 1983
• The Tripura Land Revenue and Land Reforms Rules, 1961
• The Tripura Land Tax Act, 1978
• The Tripura Land Tax Act. 1978
• The Tripura Lokayukta Act, 2008
• The Tripura Markets Act, 1979
• The TRIPURA MEDICARE SERVICE PERSONS AND MEDICARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE TO PROPERTY) ACT,2013
• The Tripura Merger Agreement
• The Tripura Municipal Act_1994
• The Tripura Municipality Disclosure Act,2007
• The TRIPURA NURSING COUNCIL ACT, 1986
• The TRIPURA OFFICIAL LANGUAGE ACT, 1964
• The TRIPURA OFFICIAL LANGUAGE AMENDMENT ACT,1979
• The Tripura Panchayat Act,1993.
• The Tripura Plant Diseases and Pests Act,1969
• The Tripura Police (Second Amendment) Act, 2022
• The Tripura Police Act
• The Tripura Prevention of Defacement of Property Act, 1976
• The Tripura Professions Trades, Callings and Employments Taxation Act, I997
• The Tripura Professions, Trades, Callings and Employments Taxation Act, 1976
• The Tripura Prohibition of Child Marriage Act 2006
• The Tripura Protection of Interest of Depositors (In Financial Establishment) (Amendment) Act,2011
• The Tripura Protection of Interest of Depositors (in Financial Establishment) (Repeal) Act, 2022
• The Tripura Protection of Interests of Deposits (In Financial Establishments) (amendment) Act, 2000
• The Tripura Public Demand Recovery Act, 2000
• The Tripura Public Premises (Eviction of Unauthorised Occupants) Act, 1982
• The Tripura Public Premises(Eviction of Unauthorised Occupants) Act. 1982
• The Tripura Purchase Tax Act, 1990
• The Tripura Recording of Marriage Act, 2003
• The Tripura Recovery of Damages to public and private property Act,2021
• The Tripura Repealing and Saving Act 2022
• The Tripura Requisition and Control of Vehicle Act,2011
• The Tripura Rickshaw Regulation Act,2014
• The TRIPURA ROAD DEVELOPMENT CESS ACT, 2018.
• The TRIPURA SALES TAX ACT, 1976
• The Tripura Scheduled Castes and Scheduled Tribes Reservation Act, 1991
• The Tripura Scheduled Castes and Scheduled Tribes Reservation Act, 1991
• The Tripura Security Act 1980
• The Tripura Shops And Establishments Act 1970
• The TRIPURA SPORTS ( REGISTRATION, RECOGNITION AND REGULATION OF ASSOCIATION) ACT, 2018
• The Tripura State Goods and Services Tax Act, 2017
• The Tripura State Guest Rules,2011
• The TRIPURA STATE MEDICAL COUNCIL ACT, 2010
• The Tripura State Rifles Act, 1983
• The Tripura Tax on Luxuries in Hostels and Lodging Houses Act, 1990
• The Tripura Tax on Luxuries in Hotels and Lodging Houses Act, 1990
• The Tripura Tribal Areas Autonomous District Council Act, 1979
• The Tripura Tribal Inhabitants (House Tax) Act, 1965
• The Tripura Tribunals of Criminal Jurisdiction Act, 1980
• The TRIPURA UNIVERSITY ACT 1987
• The TRIPURA URBAN PLANNING AND DEVELOPMENT ACT, 2018
• The TRIPURA VALUE ADDED TAX ACT, 2004
• The Tripura Weights and Measures (Enforcement) Act,1967
• The Tripura_Industries_Facilitation_Act, 2018
• The TSHEC ACT 2019
• The West Bengal Security (Tripura Re-Enacting) Amedment Act, 1971