The Tripura Jal Board Act,2020

THE TRIPURA ACT NO.12 OF 2020.
THE TRIPURA JAL BOARD ACT, 2020
Agartala, Wednesday,  October 28,  2020  A. D.,  Kartika  6,  1942  S. E.
PUBLISHED IN THE EXTRAORDINARY
ISSUE OF THE TRIPURA GAZETTE, AGARTALA
GOVERNMENT OF TRIPURA
LAW DEPARTMENT
SECRETARIAT : AGARTALA
No.F.8(23)-Law/Leg-I/2020 Dated,  Agartala, the 21st October, 2020.
NOTIFICA TION

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1 4ACT NO. 12
ACT
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(1)Tripura Jal Board established under Section 3, shall consist of  9  (n ine) members
with Chairman, Vice- chairman , a Member Secretary and the following other
members, namely :
A person shall be disqualified for being nominated as and for being a member of
the Board, if he. -
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Printed by
The Manager, Tripura Government Press,
Agartala.
TGPA — 02-11-2020—50––J.C. No. 23917.

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