The Tripura Repealing and Saving Act 2022
Tripura · state statute
Open in Lexace · Ask the AI about this actPUBLISHED IN THE EXTRAORDINARY ISSUE
OF THE TRIPURA GAZETTE, AGARTALA.
Agana/a, Tuesday, May 31, 2022 A. D., Jyaistha 10, 1944 S. E.
GOVERNME T OF TRIPURA
LAW DEPARTMENT
SECRETARIAT: AGARTALA
NO.F.8(I}LawlLeg-I12022! Dated, Agartala the 25th May, 2022.
OTIFICATION
Th followingActoftheTripuraLegislativeAssemblyreceivedtheassentofthe
GovernorofTripuraonthe20thMay.2022andisherebypublishedforGeneralinformation.
( opanC uri)
Deputy ec ,t: 1')" L \\
evernmentofTripura
The Tripu ct TO. 9 of 2022
THE TRIPURA REPEALING AND SA
AN
ACT
G C 2022
to repeal certain enactmentswhich are obsolete.andhave ceased to be re e a
WHEREAS it is expedient to repeal certain enactments which are e· er obsolete or
have ceased to be relevant for the State of Tripura;
BE it enacted by the Tripura Legislative Assembly inthe Seventy- 0 Year of the
Republic of India as follows:-
1. Short title, and commencement.-(1) This Act may be caUeo e "ripura
Repealing and Saving Act, 2022";
(2) It shall come into force at once.
2. Repeal of certain enactments.- The enactments specified in the Sc~edule to
this Act are hereby repealed.
3. Saving.-(1) The repeal by this Act of any enactment shall not a ec any other
enactment in which the repealed enactment has been applied, incorporated or referred to;
and this f Act shall not affect the validity, invalidity, effect or consequences of
anything already done .or suffered, or any right, title, obligation or liabil a ready acquired,
accrued or incurred, or any remedy or proceeding in respect thereof, 0 a y ~eease or
discharge of or from any debt, penalty, obligation, liability. claim 0 e a d. or any
•indemnity already granted. or the proof of any past act or thing
nor shall this Act affect any principle or rule of law, or esta s e J 5 'cnon, form
or course of pleading, practice or procedure, or existing usage, GUs0 privilege,
restriction, exemption, office or appointment, notwithstanding t a: t e sa I e espectively
may have been in any manner affirmed or recognised or deri e .r. 0 from any
enactment hereby repealed;
nor shall the repeal by this Act of any enactment revive or res
office, custom, liability, right, title, privilege, restriction, exe pro ,
procedure or other matter or thing not now existing or in force.
e a jurisdiction,
sage, practice,
(2)
THE SCHEDULE
(See section 2)
- - _.. ~.-. ~- --SI. No. Year No. Short title
_._----_.- ---
(1 ) (2) (3) (4)
. -- .... -- _.,-- .--
1 1963 1 The Appropriation Act, 19€)3
2 196'4 1 The Appropriation Act, 1964
3 1964 2 The Appropriation Act, 1964
4 1964 • 3 The Appropriation Act, 1964
5 1965 1 The Appropriation (Vote on Account) Act, 1965
6 1965 2 The Appropriation (Vote on Account) Act, 1965
7 1965 3 The Appropriation (Vote on Account) Act, 1965
8 1965 4 The Bengal Excise (Tripura Amendment) Act, 1965
9 1965 5 The Appropriation (No-2) Act, 1965
10 196'6 1 The Appropriation (Vote on Account) Act. 1966
11 1966 2 The Appropriation (No-2) Act. 1966
12 1966 • 3 The Appropriation (No~3) Act, 1966
13 1966 6 The Appropriation (No-4) Act. 1966
14 1967 1 The Appropriation (Vote on Account) Act, 1967
15 1967 2 The Appropriation (No-2) Act, 1967
16 1967 3 The Appropriation ( No.3) Act, 1967
17 1967 5 The Appropriation (No-4) Act, 1967
18 1968 1 The Appropriation (Vote on Account) Act, 1968
19 1968 2 The Appropriation (No-2) Act. 1968
20 1968 • '3 The Appropriation (No-3) Act. '-968
21 1968 4 The Appropriation (No-4) Act, 1967
22 1969 2 The Appropriation (Vote on Account) Act. 1969
23 1969 3 The Appropriation (No-2) Act, 1969
(3)
.._.....-.-
(1) (2) (3) (4)
--24 1969 4 The Appropriation (No-3) ACt, 19s9------ ~--- --._..-
25 1970 1 The Appropriation Act, '1970
2~ 1970 2 The Salaries & Allowances of Ministers (Tripura)
(Amendment) Act, 1970
27 1970 3 The Salaries & Allowances of the Speaker & Deputy
Speaker of the Legislative Assembly (Tripura) Amendment
Act. 1970
28 1970 4 The Salaries & Allowances of Members of the Legislative
Assembly (Tripura) Amendment Act, 1970
29 1970 6 The Appropriation (Vote on Account) Act, 1970
30 1970 7 The Appropriation (No.3) Act, 1970
31 1970 8 The Approprtation (No, 4) Act, 1970
32 1970 9 The Appropriation (No.5) Act, 1970
33 1971 1 The Appropriation (Vote on Account) Act, 1971
34 1971 2 The Appropriation (No.2) Act, 1971
35 1971 3 The Appropriation (No.3) Act, 1971
36 1972 4 The Tripura Appropriation Act, 1972
37 1972 10 The Tripura Appropriation (No.2) Act, 1972
38 1973 The Assam Disturbed Areas Act, 1955
39 1973 The Madras Dramatic Performances Act, 1954
40 1973 6 The Tripura Appropriation {Vote on Account} Act, 1973
41 1973 9 The Tripura Appropriation (No.2) Act. 1973
42 1973 7 The Tripura Appropriation Act, 1973
43 1973 10 The Tripura Appropriation (No.3) Act, 1973
44 1974 7 The Tripura Appropriation Act, 1974
4ti i974 6 The Tripura Appropriation (l\'o.2) Act. Hfi4
40 1974 5 The Tripura Appropriation (Vote on Account) ACl, 1974
(4)
'-(1) (2) (3) (4)
_•._----- •••• __ . _.... __ u.
-....---47 1975 3 The Tripura Appropriation Act, 1975
46 1975 4 ThE:1 ripura Appropriation (Vote on Account) Act 1975
49 1975 5 The Tripura Appropriation (No.2) Act, 1975
50 1976 5 The Tripura Appropriation (No.2) Act, 1976
51 1976 3 The Tripura Appropriation (Vote on Account) Act. 1976
52 1976 4 The Tnoura Appropriation Act, 1976
53 1976 14 The Salaries and Allowances of the legislative Assembly
(Tripura) (Second Amendment) Act, 1976
54 1977 1 The Tripura Appropriation (Vote on Account) Act, 1977
55 1977 2 The Tripura Appropriation Act, 1977
56 1978 1 The Tripura Appropriation (Vote on Account) Act, 1978
57 1978 3 The Tripura Appropriation (No, 2) Act, 1978
58 1978 2 The Tripura Appropriation Act, 1978
59 1978 5 The United Provinces Panchayat Raj (Tripura
Amendment) Act, 1978
60 1978 6 The United Provinces Panchayat Raj (Tnpura 2"d
Amendment) Act, 1978
61 1978 9 The Tripura Sales Tax (Amendment) Act, 197~
62 1978 11 The Tripura Appropriation (No.3) Act, 1978
63 1978 12 The Trlpura Appropriation (No.4) Act. 1978
64 1978 13 The Tripura Appropriation (No.5) Act, 1978
65 1978 17 The Tripura Tribal Inhabitants (Housing Tax:) Law Repeal
Act, 1978
66 1979 2 The Tripura Appropriation (No.6) Act, 1979
67 'i979 1 The Tripura Appropriation (Vote on Account) Act, 1979
6& ~97f: 3 The Tripura Appropriation (No.2) Act, 1979
(5)
1-"'--- --(1) (2) (3) (4)
The Salaries and AHowances of the Chairman, Vice --------·--·69---- 1979 3
Chairman and the Commrssioners of the Agarta[a
Municipatity Act, 1979
70 1979 4 The Tripura Appropriation (No.3) Act, 1979
71 1979 7 The T ripura Appropriation Act, 1979
72 1979 12 The United Provinces Panchayats Raj (Tripura 3rd
Amendment) Act, 1979
73 1979 14 The Amendment Act to regulate the Traffic by Rickshaw,
1979
74 1980 3 The Tripura Appropriation (No.2) Act, 1980
·75 1980 . 5 The Tripura Appropriation (Vote on Account) Act. 1960
76 1960 6 The Tripura Appropriation {No.3} Act, 1980
7,7 1980 7 The Tripura Appropriation (No.4) Act, 1980
78 1980 9 The Trlpura Security Act, 1980
-79 1980 10 The Tripura Appropriation (No.5) Act, 1980
gO 1980 15 The Trlpura Appropriation {No.6} Act, 1980
sf 1981 1 The Tripura Appropriation Act, 1981
82 1981 2 The Tripura Appropriation (No.2) Act, 1981
·83 1981 3 The Tripura Appropriation (No.3) Act, 1981
84 .1981 4 The Tripura Sales Tax (200 Amendment) Act, 198.1
85 1981 7 The Tripura Tribunals of Criminal Jurisdication (Repea1)
Act, 1981
86 1982 1 The Tripura Appropriation 08-03-1982 (No.2) Act, 1982
87 1982 2 The Tripura Appropriation (No.3) Act, 1982
88 1982 4 The Tripura Tribal Areas Autonomous District Council
(Arnsnoment) Act, 1982
89 1982 5 The Tripura Appropriation Act, 1982
90 1982 6 The Tripura Appropriation (No.4) Act, 1982
(6)
(2)
1982
1983
1983
1983
1983
1983
1983
1983
1983
1983
1984
1984
1984
1984
1985
1985
1985
1985
19R5
1985
(1) (3) (4)
9 The SaiariesandAltowances ofthe Chalrman':vIce.._...Chairman and the Commissioners of the Agartala
Municipality (Amencrnent) Act 1982
91
92
93
94
95
96
97
98
99
100
101
102
103
104
105
106
107
1.08
109
11Q
2 The Trlpura Appropriation (No-2) Act, 1983
1 The Tripura Appropriation (Vote on Account) Act, 1983
3 The Salaries & Allowances of the Members of the
Legislative Assembly. Tripura, (Third Amendment) Act,
1983
4 The Salaries & Allowances of the Ministers. Tripura Sixth
Amendment, Act, 1983
5 The Trlpura Appropriation Act, 1983
6 The Salary, Allowances and Pension of Members of the
legislative Assembly (Tripura) (4th Amendment) Act,
1983
10 The Tripura Appropriation (No.4) Act, 1-983
11 The Tripura Appropriation (No.5) Act, 1983
13 The Tripura Appropriation (No.6) Act, 1983
2 The Tripura Appropriation (NO.2) Act, 1984
3 The Tripura Appropriation Act, 1984
6 The Tripura Appropriation (No.3) Act, 1984
7 The Tripura Sales Tax (3m Amendment)'" Act. 1984
5 Ttle Tripura Appropriation (No, 2) Act, 1985
3 The Tripura Appropriation (Vote on Account) Act, 1985
4 The Tripura Appropriation Act. 1985
7 The Trtpura T-rilialAreas Autonomous District Cot-IncH
(Repeal) Act, 1985
9
Th€' Tripurc: Professiom~. Trades, Cafliof}$ eno
Empfoyment Taxation (Amendment) Act, 1985
The Tripura Leapers (Repeat) Act, 1985
(7)
(1-) - (2) (3) (4)
_...•.. .. .... .,-_.
111 1965 10 The Salary, Allowances and Pension of Members of the
Legislative Assembly (Tripura) (5th Amendment) Act,
1985
112 1985 11 The SaJary and Allowances of Ministers (Tripura) (3rd
Amendment) Act, 1985
113 1986 1 The Tripura Appropriation (No.2) Act, 1986
114 1986 2 The Tripura Panchayats (Amendment) Act, 1986
115 .1986 4 The Tripura Appropriation (No.3} Act, 1986
116 1986 3 The Tripura Appropriation Act, 1986
117 1986 10 The Tripura Appropriation (No.4) Act, 1986
118 1987 2 The Tripura Appropriation (No.2) Act, 1987
119 1987 1 The Tripura Appropriation Act, 1987
120 1987 5 The Tripura Sales Tax (Fourth Amendment) Act, 1987
121 1987 8 The Salaries. Allowances and Pension of the Members of
the Legislative Assembly (Tripura) (Sixth Amendment)
Act, 1987
122 1~87 9 The Salaries and Allowances of Ministers (Tripura)
(Fourth Amendment) Act, 1987
123 1987 10 The Salaries and Aflowances of the Chairman. Vice-
Chairman and Commissioners of the Agarta/a Municipality
nd
(2 Amendment) Act. 1987
124 1988 1 Tripura Appropriation (vote-on-Account) Act, 1988
125 1988 2 Tripura Appropriation (No.3) Act. 1988
12.6 1988 3 Tripura Appropriation Act. 1988
127 1988 4 The Tripura Panchayats (Second Amendment) Act, -1988
128 1988 5 The Salaries & Allowances of Ministers (Trtpura) (Fifth
Amendment) Act, 1088
129 1989 2 The Tripura Appropriation (No-3) Act, ~989
'130 1989 3 The Tripura Appropriation (Vote on Account)Act, 1989
(8)
-------- --~ .•. ._----(1) (2) (3) (4)
-----131 1989 4 The Tripura AppropriationACt,1989--'" - --~ .,
132 1989 5 The Salaries & Allowances of Minjster~(Tripura} (fii;,Jh
Amendment} Act 1989
133 1989 6 The Salaries & Allowances of the Speaker and Deputy
Speaker of the Legislative Assembly (Tripura) (Second
Amendment) Act. 1989
134 1989 7 The Salaries &Allowances of the Members of the
Legislative Assembly (Tripura) (Seventh Amendment) Act.
1989
135 1989 12 The Salaries & Allowances of the Members of the
Legislative Assembly, Tripura (Eight Amendment) Act,
1989
136 1990 3 The Tripura Professions, Trades, CalUngs and
Employment Taxation (2nd Amendment) Act, 1985
137 1990 6 The iripura Appropriation {Vote on Account)Act, 1990
138 1990 8 The Tripura Appropriation (No-3)Act, 1990
139 1990 12 The Salaries & AUowances of the Ministers(Tripura)
(Seventh Amendment) Act, 1990
140 199-1 6 The Tripura Appropriation (No.2) Act. 1991
141 1991 5 The Tnpura Appropriation Act, 1991
142 1991 7 The Salaries, Allowances and Pension of Members'of the
legislative Assembly (Tripura) (9th Amendment) Act,
1991
143 1991 8 The Salaries &Allowances of Ministers(Tripura) (8th
Amendment) Act, 1991
144 1992 2 The Tripura Appropriation (No~2) Act, 1992
145 19m 3 The Trioura Appropriation Act. 1992
",16 1992 r: The Tripura Panchayatc (Tbiro Amendment) Ar-.t,H19?
.; ,~
1993 4 The Salaries & Aftowances and Pension of the Member~I~I
of the legislative Assembly, (Tripara) (11th
Amendment), Act. 1993
(9)
(1) (2) (3) (4)
148 1993 4 The Salaries, Allowances of Ministers (Tripura) (9th
Amendment). Act, 1993
149 1993 6 The Tripura Appropriation Act, 1993
150 1994 2 The Tripura Appropriation (No-2) Act. 1994
151 1994 3 The Tripura Appropriation Act. 1994
152 1994 5 The Tripura Safes Tax (Fifth Amendment) Act, 1994
153 1994 6 The Tripura Additional Sales Tax (Amendment) Act, 1994 .
154 1995 2 The Tripura Appropriation (No-2) Act, 1995
1·55 '1995 1 The Tripura Appropriation Act, 1995 (Tripura Act No.1 of
1995)
156 1995 3 The Tripura Sales Tax (Sixth Amendment) Act, 1995
157 1990' 4 The Tripura Purchase Tax (Amendment) Act, 1995
158 '1995 5 The Tripura Appropriation (No-3) Act. 1995 (Tnpura Act
NO.5 of 1995)
159 1995 6 The Tripura Appropriation (No4) Act, 1995 (Tripura 'Act
No.6 of 1995)
teO :'1995 7 The Tripura Appropriation (No-5) Act, 1995 (TripuraAct
No. 7 of 1995)
1.61 1995 8 The Tripura Appropriation (N0-6}'Act, 1995 (TI'IP!lr'a~ct
NO.8 of 1995)
162 1995 9 The Tripura Appropriation (No~7) Act. 1995
163 1995 9 The Tripura Appropriation (No-a) Act, 1995
~64· 1996 1 The Tripura Sales Tax (Seventh Amendment) Act, 1996
165 1996 6 The Tripura Approp tation Act, 1996
166 1996 3 The Tripura Appropriation (No-2) Act. 1'996
167 1996 2 The Tripura Appropriation (Vote on Account)Act, 1996
168 1997 3 Tnpura Appropriation (No.2) Act, 1997
169 1997 4 Tripura Appropriation Act, 1997
(10)
---(1) (2) (3) (4)
..._..._.•_._-17Q 1997 5 Tripura Appropriation (No,S) Act. 1997
171 1998 4 The Tripura Appropriation (Vote on Account)Act. 1998
172 "1998 5 The Tripura Appropriation (No-2) Act. 1998
173 1998 6 The Tripura Appropriation Act, 1998
174 1998 10 The Salaries & Allowances and Pension of the Members
of the legisfative Assembly, (Tripara) (Twelfth
Amendment) Act, 1998
175 1999 1 Tripura Appropriation Act, 1999
176 1999 3 Tripura Appropriation (Aniendment) Act, '1999
177 1999 2 Tripura Appropriation (No-2) Act, 1999
178 1999 7 Salaries & Allowances and Pension of the Members of the
Legistative Assembly (Tripura) {13th Amendment).Act,
1999
179 1999 8 Saf{Jriest Allowances of Ministers (Tripura) (10th
Amendment) Act, 1999
180 ;·1999 9 Salaries, Allowances of the Speaker and'Oepd"ty;Spe~Rer
of the legislative Assembly (Tripura) (3M Amen~tf.\e"t)
Act, 1999
1~1 2000 1 The Tripura Sales Tax (Eight Amendment) Act, 200'0
182 2000 3 The Tripura Appropriation (No-2) Act. 2000
183 2000 2 The Trjpura Appropriation (Vote on Account)Apt. 2000
184 2000 7 The Tripura Security Act, 2000
185 2000 9 The Tripura Sales Tax (Ninth Amendment) Act. 2000
186 2000 10 The Tripura Appropriation Act, 2000
187 2000 11 The Sataries, Altowance-s and Pension of Members of the
Legislative Assembly (Tripura) (Fourteenth Amendment)
Act, 2000
188 2000 15 The Salaries. Allowances and Pension of Members of the
legislatiVe Assembly (Tripura) (Fifteenth Amendment) Act.
2000
(11)
(1) (2) (3) (4)
--....-.~189 2000 16 The Salaries &Allowances of Ministers (Tripurs) (11 th
Amendment) Act, 2000
190 . 2001 1 Tripura Appropriation Act. 2001
191 2001 2 Tripura Appropriation (No 2) Act. 2001 .
192 2001 3 The Salaries, Allowances and Pension of the MemlJers of
the LegislatIve Assembly (Tripura) (16th Amendment)
Act, 2001
193 2001 6 The Tripura Sales Tax (10t., Amendment) Act, 2001
194 2002 8 Tripura Appropriation (No.2) Act. 2002
195 2002 9 Tripura Appropriation Act, 2002
196 2003 4 Tripura Appropriation (No.2) Act, 2003
197 2003 5 Tripura Appropriation (Vote on Account) Act, 2003
198 2003 7 Tripura Appropriation Act, 2003
199 2004 1 Tripura Appropriation (No.2) Act, 2004
200 2{)04 2 Tripura Appropriation (Vote on Account) Act. 2004
201 2004 13 Tripura Appropriation Acts, 2004
202 2004 19 The Salaries, AHowances and other benefits of the
Ministers and the Members of the Legislative AssemblY
(Tripura) Laws Amendment, Act, 2004
> 203 2005 2 Tripura Appropriation (No.2) Act. 2005
204 2005 1 Tripura Appropriation (Vote on Account) Act, 2005
.205 2005 3 Tripura Appropriation Act. 2005
2{)6 200S- 6 The Salaries, Allowances of Ministers (Tripura) 17th
Amendment. Act 2005
207 2005 7 The Salaries, Allowances and Pension of the Members of
Legislative Assembly (Tripura) (1]!h Amendment) Act.
2005
206 2005 9 Tripura Tax on Luxuries in Hostel & lodging Houses
(Amendment) Act. 2005
(12)
·- ~. --. -- ~(1) (2) (3) (4)
-.---- ----........--.-.•.~
209 2006 3 Tripura Appropriation (No.2) Act, 2006
210 2006 5 Tripura Appropriation (Vote on Account) Act, 2006
211 2006 4 Tripura Appropriation Act, 2006
212 2007 2 Tripura Appropriation (No.2) Act, 2007
213 2007 3 Tripura Appropriation Act, 2007
214 2007 10 Salaries and Allowances of Ministers (Tripura) (18th
Amendment) Act 2007
215 2007 11 Salaries, Allowances and Pensions of the Members of the
LegislativeAssembly(Tripura)(18thAmendment) Ac~·2007
216 2008 2 The Tripura Appropriation (No.2) Act, 2008
(Supplementary)
217 2008 3 The Tripura Appropriation (Vote on Account) Act,"200'S
(Supplementary)
218 2008 4 The Tripura Appropriation Act, 2008
219 1965 6 The Police (TripuraAmendment) Act, 1965
220 1979 11 The Tripura Amusement Tax (Amendment) Ad., 1-979
221 1987 6 The Tripura Amusement Tax (Second Amendment) ACt,
1987
222 1990 2 The Tripura Amusement Tax (3rdAmendment) Act 1~9D
(13)
(1) (2) (3) (4) .-\
--- ._-------_ ....•---,. .•.
223 2009 3 The Tripura Appropriation (No.2) Act, 2009
224 2009 4 The Tripura Appropriation Act, 2009
·2.25 2010 ,., The Trtpura Appropriation (No.2) Act, 2010G
226 2010 3 The Tripura Appropriation {Vote on Account} Act, 2010
227 2010 5 The Tripura Appropriation Act, 2010
(SOPAN CHAUDHURI)
Deputy Secretary, Law
Government of Tripura
(14)
Printed by
TheManager, Tripura GovernmentPress,
Agartala.
TGPA--31-05-2022--50--].C. No. 24949
Lex