The National Law University Tripura Act, 2022,

Tripura · state statute
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No. 729   Registered No. N. E. 930.
TRIPURA     GAZETTE
        Published by Authority
EXTRAORDINARY ISSUE
   Agartala, Monday,  April 18, 2022  A. D.,  Chaitra 28,  1944  S. E.
PART--III-- Acts of Tripura Legislature

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TRIPURA  ACT  NO. 3  OF  2022
ACT
AN
ACT
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Sd/-
(Sopan Chaudhuri)
Deputy Secretary, Law,
Government of Tripura.
Printed at the Tripura Government Press, Agartala.
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