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The Table of Precedence

Tripura · state statute
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«1
No.12/4/2010—PublicGovernmentofIndia/BharatSarkarTo
ShriB.Basfore,DeputySecretary,Govt.ofTripura,GeneralAdministration(PoAGARTALA.
*****MinistryofHomeAffairs/GrihMantralayaNorthBlock,NewDelhi-110001.datedthe9341033010
litical)Deptt.,
Sub.:-TableofPrecedence—Supplyofthecopythereofregarding.
Sir,IamdirectedtorefertoyourletterNo.F.18(39)—GA(P)/85—Vol.ldatedMay25,2010onthesubjectmentionedaboveandtofonNardanupdatedcopyoftheTableofPrecedenceforyourrecordandguidance.I‘"
Yoursfaithfully,3
(fllo(PandeyPradeepKumar)UnderSecretary(Public&RTI)Tele:23092421
it
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@ThisisanupdatedcopyoftheTableofPrecedenceandcontainsallamendmentsmadethereinsofar.
PRESIDENT’SSECRETARIATNew‘ Delhi,the26"xJuly,1979No.33-Pres/79-lnsupersessionofallpreviousnotificationsissuedonthesubject,'thefollowingTable.withrespecttotherankandprecedenceofthepersonsnamedthereinwhichhasbeenapprovedbythePresident,ispublishedforgeneralinformation:—l.234.55A.6.7A.
9A
10.
ll.
12.
13.
PresidentVice-PresidentPrimeMinisterGovernorsofStateswithintheir-respectiveStatesFormerPresidents'DeputyPrimeMinisterI ‘ChiefJusticeofIndiaSakerofLokSabhafiinetMinistersoftheUnion.fluefMinistersofStateswithintheirrespectiveitatjfW‘Phfihinfiafimfiofi"FormerPrimeMinistersLeadersofOppositioninRajyaSabhaandLokSabhaHoldersofBharatRatnadecorationAmbassadorsExtraordinaryandPlenipotentiaryandHighCommissionersofCommonwealthcountriesaccreditedtoIndia 'V'ChiefMinistersofStatesoutsidetheirrespectiveStatesGovernorsofStatesoutsidetheirreSpectiveStates)JudgesofSupremeCourtChairperson,UnionPublicServiceCommissionChiefElectionCommissionerComptroller&AuditorGeneralofIndiaDeputyChairman,RajyaSabhaDeputy.ChiefMinisrersofStatesDeputySpeaker,LokSabhaMembersofthePlanningCommissionMinistersofStateoftheUnion{andanyotherMinisterintheMinistryofDefencefordefencematters} ’AttorneyGeneralofIndiaCabinetSecretary.LieutenantGovernorswithintheirrespectiveUnionTerritories‘ChiefsofStaffholdingtherankoffullGeneralorequivalentrank.EnvoysExtraordinaryandMinistersPlenipotentiaryaccreditedtoIndiaChairmenandSpeakersofStateLegislatureswithintheirrespectiveStates.ChiefJusticesofHighCourtswithintheirrespectivejurisdictions
16.
i7.
19.
20.
Page2of5fcabinetMinistersinStateswithintheirrespectiveStatesChiefMinistersofUnionTerritoriesandChiefExecutiveCouncUnionTerritoriesDeputyMinistersoftheUnionOfficiatingChiefsofStaffholdingtherankofLieutenantGeneralorequivalentrank.Chairman,CentralAdministrativeTribunal.Chairman,MinoritiesCommissionChairperson,NationalCommissionforScheduledCastesChairperson,NationalCommissionforScheduledTribesChiefJusticesofHighCourtsoutsidetheirrespectivejurisdictionsisneJudgesofHighCourtswithintheirrespectivejurisdictionsCahbgtmmjgteminStatesoutsidetheirrespectiveStates7..Chairmenand‘S'pe'ak—ersofStateLegislaturesoutsidetheirrespectiveStates1Chairman,MonopoliesandRestrictiveTradePracticesCommissionDeputyChairmenandDeputySpeakersofStateLegislatureswithintheirrespectiveStatesMinistersofStateinStateswithintheirrespectiveStates'MinistersofUnionTerritoriesandExecutiveCouncilors,Delhi,withintheirrespectiveUnionTerritories.SpeakersofLegislativeAssembliesinUnionTerritoriesandChairmanofDelhiMetropolitanCouncilwithintheirrespectiveUnionTerritories.ChiefCommissionersofUnionTerritoriesnothavingCouncilsofMinisters,withintheirrespectiveUnionTerritories.DeputyMinistersinStateswithintheirrespectiveStates.DeputySpeakersofLegislativeAssembliesinUnionTerritoriesandDeputyChairmanofmetropolitanCouncilDelhi=withintheirrespectiveUnionTerritories.DeputyChairmenandDeputySpeakersofStateLegislatures,outsidetheirrespectivestates.MinistersofStateinStatesoutsidetheirrespectiveStatesisneJudgesofHighCourtsoutsidetheirrespectivejurisdictions.
DeputyMinistersinStateoutsidetheirrespectiveStatesArmyCommandersiVice-ChiefoftheArmyStafforequivalentinotherservicesChiefSecretariestoStateGovernmentswithintheirrespectiveStatesCommissionerforLinguisticMinorities'CommissionerforScheduledCastesandScheduledTribesMembers,MinoritiesCommission‘Members,NationalCommissionforScheduledCastesMembers,NationalCommissionforScheduledTribesOfficersoftherankoffullGeneralorequivalentrank“SecretariestotheGovernmentofindie(includingofficersholdingthisofficeex-officio).Secretary,MinoritiesCommission.Secretary,ScheduledCastesandScheduledTribesCommission.SecretarytothePresident.SecretarytothePrimeMinister.Secretary,RajyaSabha/LokSabhaSolicitorGeneralVice~Chainnan,CentralAdministrativeTribunal
. n . I o 76 '7‘
illor,DelhiWithintheirrespective{its;
Page3of5.24.OfficersoftherankofLieutenantGeneralorequivalentrank.{25;5AdditionalSecretariestotheGovernmentofIndia.>AdditionalSolicitorGeneralAdvocateGeneralsofStates.Chairman,TariffCommission‘Charge(1’AffairsandActingHighCommissionersapiedandadinterimChiefMinistersofUnionTerritoriesandChiefExecutiveCouncillor,DelhioutsidetheirrespectiveUnionTerritoriesClgigigegetariesofStateGovernmentsoutsidetheirrespectiveStates.DeputyComptrollerandAuditorGeneralDeputySpeakersofLegislativeAssembliesinUnionTerritoriesandDeputyChairman,DelhiMetropolitanCouncil,outsidetheirrespectiveUnionTerritories.H‘Director,CentralBureauofInvestigation'LA'DirectorGeneral,BorderSecurityForce.\»DirectorGeneral,CentralReservePolice.-,Director,lnteliigenceBureau ’LieutenantGovernorsoutsidetheirrespectiveUnionTerritories."Members,CentralAdministrativeTribunalMembers,MonopoliesandRestrictiveTradePracticesCommissionMembers,UnionPublicServiceCommissionMinistersofUnionTerritoriesandExecutiveCouncillors,Delhi,outsidetheirrespectiveUnionTerritories.PrincipalStaffOfficersoftheArmedForcesoftherankofmajorGeneralorequivalentrankSpeakersofLegislativeAssembliesinUnionTerritoriesandChairmanofDelhi,MetropolitanCouncil,outsidetheirrespectiveUnionTerritories
can“
min-K41!
26.JointSecretariestotheGovernmentofIndiaandofficersofequivalentrank.OfficersoftherankofMajor-Generalorequivalentrankarm'txrrLTES 
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13912.1TheorderinthisTableofPrecedenceismeantforStateandCeremonialoccasionsandhasnoapplicationintheday-to-daybusinessofGovernment.‘
w-e<:‘-‘1;m17¥-'Jl'"Em;PersonsintheTableofPrecedencewilltakerankinorderofthenumberofthearticles... Theentriesinthesamearticlearearrangedalphabetically.Thoseincludedinthesamei? articlewilltakeprecedenceinterseaccordingtodateofentryintothatarticle.However,wherethedignitariesofdifferentStatesandUnionTerritoriesincludedinthesamearticlearepresentatafunctionoutsidetheirStatesorUnionTerritoriesandthereisdifficultyinascertainingtheirdatesofentry,theymaybeassignedprecedenceinterseinthealphabeticalorderofthenameofStatesandUnionTerritoriesconcernedafterthosewhoseprecedenceisdeterminedaccordingtodateofentryintothatarticle.InArticle7,formerPrimeMinisterswilltakeprecedenceovertheCabinetMinistersoftheUnionandtheLeadersofOppositionintheRajyaSabhaandtheLokSabha.TheChiefMinistersofStateswithintheirrespectiveStateswilltakeprecedenceovertheCabinetMinistersoftheUnioninofficialfunctionsheldintherespectiveStates.mg;InArticle8:—
n4+W‘
flm\
(a)AmbassadorsExtraordinaryandPlenipotentiaryandHighCommissiOnersofCommonwealthcountriesaccreditedtoIndiawillenblocrankaboveGovernorsofStatesoutsidetheirrespectiveStates; "
3)L'immllmilm-x:.-.,
L—q(b) (l)
(2)(3)(4)(5)(a)
(is)(Q(a)
(b)(C)
Page4of5. . . . . . aGovernorsofStatesoutsrdetheirrespectiveStateswrllenblocrankaboveChiefMlnlSLel'S‘ofStatesoutsidetheirrespectiveStates.TheMinistryofExtemal-AffairsmayassignappropriaterankstoforeigndignitariesandIndianAmbassadors,HighCommissionersandMinistersPlenipotentiaryduringtheirvisittoIndia.NotwithstandingtheprocedurelaiddowninNote2,therankinterseandprecedenceofthepersonsinArticle10shallbeassignedinlitefollowingorder.-DeputyChairman,RajyaSabha.DeputySpeaker.LokSabha.MinistersofStateoftheUnionandanyotherMinisterintheMinistryofDefencefordefence.matters.'DeputyChiefMinistersofStates.MembersofPlanningCommission..However,theDeputyChiefMinistersofStatesoutsidetheirrespectiveStateswillalwaysrankbelowallotherdignitariesfiguringinthisarticle.TheChairmenofStateLegislativeCouncilswillrankabovetheSpeakersofLegislativeAssembliesincaseswheretheywereelectedonthesamedate.WhenMembersofParliamentareinvitedenbloctomajorStatefunctions,theenclosuresreservedforthemshouldbenexttotheChiefJustice,SpeakeroftheLokSabha,Ambassadorsetc.SpeakersofLegislativeAssembliesinUnionTerritoriesandChairmanoftheDelhiMetropolitanCouncil,Delhi,willtakeprecedenceoverMinistersandExecutiveCouncillors,includedinthesamearticle.inArticle23:-SecretariesintheMinistryofExternalAffairsotherthantheForeignSecretary,betweenthemselves,willtakeprecedenceintheorderoftheirseniorityinGrade-IoftheIndianForeignServiceandbothofthemwilltakeprecedenCeaftertheForeignSecretary.MembersoftheMinoritiesCommissionandtheScheduledCastesandScheduleTribesCommissionwillalwaystakeprecedenceovertheSecretariesoftheseCommissions;inofficialfunctionsheldatDelhi/NewDelhi,ArmyCommanders/ViceChiefoftheArmyStafforequivalentinotherServiceswillalWaysrankafterSecretariestotheGovernmentofIndiaInArticle25:-AdditionalSecretariesintheMinistryofExternalAffairs,amongthemselves,willtakeprecedenceintheorderoftheirseniorityinGrade-IIofthelndianForeignService;AdditionalSolicitorGeneralwilltakeprecedenceabovetheAdvocateGeneralofStates;LieutenantGovernorswilltakeprecedenceovertheChiefMinistersandChiefExecutiveCouncillor,Delhi,andthelatterwilltakeprecedenceoverSpeakersofLegislativeAssembliesandChairman,MetropolitanCouncil,Delhi;
uni-mm.
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