The Contigency Fund of Union Territory of Tripura (Determination of Amount) Act,1964

Published in the
A
’9
XTRAORDINARY ISSUE OF TRIPURA GAZETTF
Agartala, Thursday,' December 3, [£64 A. D
No F. 2(5)-an/A/64
Government of 'l‘I'ipuru
,
Law Department.
Dated, Agartalzt the 30th November, 1964.
.The following Act of Tripum Legislative Assembly
recelved the 343881113 0f the President on the 12th
November, l964. and is hereby. published for general
infOrmatIon.
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r[:he contingency Fund 'of the Union Territory
of Trlpura. ( Determination of Amount ) Act, 1964
(Act No. '4 of 1964 ).
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N. G. CHAUDHURI
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For Judicial Secretery,
Government of 'l‘ripiira.
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Act No.4 0mm
THE CONTINGENCTEUNO OF THE UNION TERRITORY OE
ITRIPURA (DETERMINATION OF AMOUNT) ACT, I964,
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-ACT .
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to determine the amount of the Contingency El}? 0:
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of the Union Territory of Trijmm. ’
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Be it enacted by the Legislative Assemb}; of
,
Tripllra in the Fifteenth Year of the Republic of
India. as follows :—
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1. This Act may be called the Contingency Fand
of the Union Territory of Tripura (Determination of
; Amount) Act, 1964.
“L 2, There shall be a Contingency Fund of “h,
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'Union Territory of 'l‘ripure into which shall be paid
a. sum of Rupees 10 (Ten) lacs from and out of the
Consolidated Fund of the Union Territory of Tripura.
AUDI-IURI
l Sever-story,
.i t of Trinura.
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