The Tripura Police (Second Amendment) Act, 2022

No.741   Registered No. N. E. 930.
TRIPURA        GAZETTE
Published by Authority
EXTRAORDINARY ISSUE
Agartala,  Tuesday,  April 19,  2022  A. D.,  Chaitra  29, 1944  S. E.
PART--III--  Acts of Tripura Legislature.
GOVERNMENT OF TRIPURA
LAW DEPARTMENT
SECRETARIAT : AGARTALA
NO.F.8(4)-Law/Leg-I/2022 Date, Agartala, the 19th April, 2022.
NOTIFICATION
2
Tripura Gazette, Extraordinary Issue, April  19,  2022 A. D.
The Tripura Act No. 4 of 2022
ACT,
AN
ACT
2022
3
Tripura Gazette, Extraordinary Issue, April  19,  2022 A. D.

4
Tripura Gazette, Extraordinary Issue, April  19,  2022 A. D.

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Tripura Gazette, Extraordinary Issue, April  19,  2022 A. D.

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Tripura Gazette, Extraordinary Issue, April  19,  2022 A. D.
Printed at the Tripura Government Press, Agartala.
Sd/-
(SOPAN CHAUDHURI)
Deputy Secretary, Law
Government of Tripura

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