The Tripura Fire and Emergency Services Act, 2022
Tripura · state statute
Open in Lexace · Ask the AI about this actNo. 802 Registered No. N. E. 930.
TRIPURA GAZETTE
Published by Authority
EXTRAORDINARY ISSUE
Agartala, Saturday, April 30, 2022 A. D., Vaisakha 10, 1944 S. E.
PART--III-- Acts of Tripura Legislature
No.F .8(10)-Law/Leg-I/2022/ Dated, Agartala, the 28th April, 2022.
NOTIFICATION
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Printed at the Tripura Government Press, Agartala.
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