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The Rights of Persons with Disabilities Act. 2016

Tripura · state statute
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GOVERNMENT OF TRIPURA  
EDUCATION (SOCIAL WELFARE & SOCIAL EDUCATION) DEPARTMENT  
AGARTALA: TRIPURA 
No.F.85 (133)/SW/DC/2017 /5224(130) -Dated, Agartala, the 7th January, 2019 
NOTIFICATION 
The Governor, Tripura in exercise of powers conferred under Section 22 of “The 
Rights of Persons , with Disabilities Act, 2016” hereby designates the following officers as the 
competent authorities inspect records in respect of persons with disabilities in relation to 
the matter of employment, facilities provided and other necessary information in 
compliance with the provisions of the Act and in the form and manner as prescribed under Rule 
9 of the Rights of Persons with Disabilities Rules, 2017. 
i. The Director, Social Welfare and Social Education Department, and 
ii. Deputy Commissioner for Persons with Disabilities in Social Welfare and 
Social Education Department. 
This shalt come into force with immediate effect. 
By order of the Governor, 
 
(Chaitanya Murti) 
Special Secretary to the 
Government of Tripura 
Copy to:- 
 1.   The Principal Secretary to the Chief Minister, Govt. of Tripura 
 2  PS to all Ministers . for information of the Hon'ble Ministers.. 
3. PPS to the Chief Secretary, Govt. of Tripura. 
4. The Principal Secretary/ Secretary/ Spl. Secretary  ..  .all Departments. 
5. The DM & Collector (All)…………. 
6. The CEO, TTAADC, Khumulung. 
 7   All DISEs………………………….... 
 8   The CDPOs…………………………….ICDS Project for information and necessary action 
9. The ZDOs/BDOs(all)……………….. 
10. All Nagar Panchayat /AMC………  
 11 Zilla Parishad (all) …………………………… 
12. Panchayat Samity/BAC (all)…………… 
13 The Manager, Tripura Govt. Press. Bardwali, Agatala with request to arrange for 
publication of the Notification under reference in the next issue of Tripura Gazette and 
send 25(Twenty five) copies of the same to the Directorate of Education (Social Education 
and Social Welfare). 
14 The Deputy Commissioner for Persons with Disabilities, Directorate of Social Welfare and 
Social Education. 
 
     
( Chaitanya Murti) 
                                                                                                                                              Special Secretary to the                                        
                                                                                                                                  Government of Tripura 
 
 
 
 
 
 
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