Haryana — state statutes

262 acts.

• The AIR (PREVENTION AND CONTROL OF POLLUTION) ACT, 1981
• The Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006 (31 of 2006)
• The BHARATIYA NAGARIK SURAKSHA SANHITA, 2023
• The BIOLOGICAL DIVERSITY ACT, 2002
• The Bonded Labour System (Abolition) Act, 1976
• The Building and other Construction Workers‘ (Regulation of Employment and Conditions of Service) Act, 1996
• The BUILDING AND OTHER CONSTRUCTION WORKERS’ WELFARE CESS ACT, 1996
• The Chaudhary Bansi Lal University, Bhiwani Act, 2014 (25 of 2014)
• The Chaudhary Devi Lal University Sirsa Act, 2003 (9 of 2003)
• The Chaudhary Ranbir Singh University Jind, Act, 2014 (28 of 2014)
• The Child Labour (prohibition And Regulation) Act, 1986
• The chit funds act, 1982
• The collection of statistics act, 2008
• The Contract Labour (regulation And Abolition) Act, 1970
• The Dangerous Machines (Regulation) Act, 1983
• The Deen Bandhu Chottu Ram University of Science and Technology Murthal Act, 2006 (29 of 2006)
• The East Punjab Control of Bricks Supplies Act,1949
• The EAST PUNJAB UTILIZATION OF LANDS ACT, 1949
• The Electricity Act, 2003
• The ENVIRONMENT (PROTECTION) ACT, 1986
• The EQUAL REMUNERATION ACT, 1976
• The FACTORIES ACT, 1948
• The Faridabad Metropolitan Development Authority Act, 2018 (9 of 2019)
• The Guru Jambheshwar University Hisar Act, 1995 (17 of 1995)
• The Gurugram Metropolitan Development Authority Act, 2017
• The Gurugram Metropolitan Development Authority Act, 2017 (34 of 2017)
• The Gurugram University Act, 2017 (17 of 2017)
• The Haryana (Abolition of Distinction of Pay Scale between Technical and Non-Technical Posts) Act, 2014 (1 of 2014)
• The Haryana Aadhaar (Targeted Delivery of Financial and Other Subsidies. Benefits and Services) Act. 2017
• The Haryana Accountability of Public Finances Act, 2019 (12 of 2019)
• The Haryana Affiliated Colleges (Security of Service) Act, 1979 (15 of 1979)
• The Haryana Agricultural Credit Operations and Miscellaneous Provision(Banks) Act, 1973 (34 of 1973)
• The Haryana Agricultural Produce Markets Act, 1961
• The Haryana Anatomy Act, 1974 (24 of 1974)
• The Haryana Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1964
• The Haryana and Punjab Agricultural Universities Act, 1970
• The Haryana Animal (Registration, Certification and Breeding) Act, 2019 (17 of 2019)
• The Haryana Anterrashtriya Gita Jayanti Mela authority Act, 2024
• The Haryana Apartment Ownership Act, 1983(10 of 1983)
• The Haryana Backward Classes (Reservation in Services and Admission in Educational Institutions Amendment ACT, 2024 (Haryana ACT no. 9 of 2024)
• The Haryana Backward Classes (Reservation in Services and Admission in Educational Institutions) Act, 2016 (15 of 2016)
• The Haryana Backward Classes (Reservation in Services and Admission in Educational Institutions) Act,2016
• The Haryana Backward Classes Commission Act, 2016 (9 of 2016)
• The Haryana Backward Classes Commission Act,2016
• The Haryana Board of School Education Act, 1969 (11 of 1969)
• The Haryana Canal and Drainage Act, 1974
• The Haryana Cattle Fair Act, 1970
• The Haryana Ceiling on Land Holding Act, 1972 (26 of 1972)
• The Haryana Children Act, 1974 (14 of 1974)
• The Haryana Clinical Establishments (Registration and Regulation) Act,2014 (6 of 2014) (Adopted Central Act 23 of 2010)
• The Haryana Clinical Establishments (Registration and Regulation) Adoption Act, 2018 (11 of 2018)
• The Haryana Co-operative Societies Act, 1984
• The Haryana Co-operative Societies Act, 1984 (22 of 1984)
• The Haryana Common Purposes Land Eviction and Rent Recovery Act,1985(15 of 1985)
• The HARYANA COMPULSORY REGISTRATION OF MARRIAGES act 2008(6 of 2008)
• The Haryana Consolidation of Project Land (Special Provisions) Act, 2017
• The Haryana Consolidation of Project Land (Special Provisions) Act, 2017(28 of 2017)
• The Haryana Contingency Fund Act, 1966 (2 of 1967)
• The Haryana Corneal Grafting Act, 1974 (25 of 1974)
• The Haryana Cotton Ginning and Pressing Factories Act, 1992 (16 of 1993)
• The Haryana Development and Regulation of Urban Areas Act, 1975 (8 of1975)
• The Haryana Dholidar, Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Right) Act, 2011 (1 of 2011)
• The Haryana Electricity Reform Act, 1997
• The Haryana Electricity Reforms Act, 1997 (10 of 1998)
• The Haryana Enterprises Promotion Act, 2016
• The Haryana Enterprises Promotion Act, 2016 (6 of 2016)
• The Haryana Essential Services Maintenance Act, 1974 (40 of 1974)
• The Haryana Evacuee Properties (Management and Disposal) Act, 2008 (7 of 2008)
• The Haryana Fire and Emergency Services Act, 2022 (Haryana Act No. 14 of 2022)
• The Haryana Fiscal Responsibility and Budget Management Act, 2005 (6 of 2005)
• The Haryana Forest Development Act, 1983
• The Haryana Gau-Seva Aayog Act, 2010 (19 of 2010)
• The Haryana Gauvansh Sansakrshan and Gausamvardhan Act, 2015 (20 of 2015)
• The Haryana Good Conduct Prisoner (Temporary Release) Act, 2022, English Version
• The Haryana Good Conduct Prisoner (Temporary Release) Act, 2022, Hindi Version
• The Haryana Good Conduct Prisoners Temporary Release Act, 2022 (Haryana No. 15 of 2022)
• The Haryana Government Electrical Undertakings (Dues Recovery) Act,1970
• The Haryana Government Electrical Undertakings (Dues Recovery) Act,1970 (29 of 1970)
• The Haryana Government Gazette June 24, 1980
• The Haryana Government Gazette Notification 1996
• The Haryana Government Gazette,(Extra) March 09, 2016
• The HARYANA GOVT - GAZATTE :(EXTRA) JULY 3, 1999
• The Haryana Guest Teachers Services Act, 2019 (13 of 2019)
• The Haryana Health Care Worker Act 2004
• The Haryana Home Guards Act, 1974 (31 of 1974)
• The Haryana Horticulture Nurseries Act, 2025
• The Haryana Housing Board Act, 1971 (20 of 1971)
• The Haryana Industrial Estates (Development and Regulation) Act, 1974 (32 of 1974)
• The Haryana Industrial Promotion Act, 2005
• The Haryana Kisan Kalyan Pradhikaran Act, 2018 (13 of 2018)
• The Haryana Law (Special Provisions) Act, 2019 (23 of 2019)
• The Haryana Law Officers (Engagement) Act, 2016
• The Haryana Law Officers (Engagement) Act, 2016 (18 of 2016)
• The Haryana Law Officers (Engagement) Amendment Act, 2017
• The Haryana Law Officers (Engagement) Amendment Act, 2020
• The Haryana Legislative Assembly (Facilities to Members) Act, 1979 (9 of1979)
• The Haryana Legislative Assembly (Medical Facilities to Members) Act,1986. (19 of 1986)
• The Haryana Legislative Assembly Proceedings (Protection of Publication)Act, 1978 (25 of 1978)
• The Haryana Legislative Assembly Speaker s and Deputy Speaker s Salariesand Allowances Act, 1975 (3 of 1975)
• The Haryana Legislative Assembly Speaker s Pension and MedicalFacilities (Retrospective Enforcement) Act, 1980 (25 of 1980)
• The Haryana Lifts and Escalators Act, 2008 (27 of 2008)
• The Haryana Lokayukta Act, 2002 (1 of 2003)
• The HARYANA MANAGEMENT OF CIVIC AMENITIES AND INFRASTRUCTURE DEFICIENT AREAS OUTSIDE MUNICIPAL AREA (SPECIAL PROVISIONS) ACT, 2021
• The Haryana Management of Civic Amenities and Infrastructure Deficient Municipal Areas (Special Provision) Act, 2016 (14 of 2016)
• The Haryana Mechanical Vehicles (Levy of Tolls) Act, 1996 (9 of 1996)
• The Haryana Motor Vehicles Taxation Act, 2016
• The Haryana Municipal Act, 1973 (24 of 1973)
• The Haryana Municipal Citizens Participation Act, 2008 (35 of 2008)
• The Haryana Municipal Common Lands (Regulation) Act, 1974 (15 of1974)
• The Haryana Municipal Corporation Act, 1994 (16 of 1994).
• The Haryana Municipal Entertainment Duty Act, 2019 (30 of 2019)
• The Haryana Municipality Public Disclosure Act, 2008 (33 of 2008)
• The Haryana Nurses and Nurse Mid-wives Act, 2017(3 of 2017)
• The HARYANA NURSES AND NURSE-MIDWIVES ACT, 2017
• The Haryana Official Language Act, 1969
• The Haryana Panchayati Raj Act, 1994 ( 11 of 1994)
• The Haryana Parivar Pehchan Act, 2021 (20 of 2021)
• The Haryana Police (Protection of Railways) Act, 1974 (30 of 1974)
• The Haryana Police Act, 2007
• The Haryana Police Act, 2007 (25 of 2008)
• The Haryana Pond and Waste Water Management Authority Act, 2018 (33 of 2018)
• The Haryana Pond and Waste Water Management Authority Act, 2020 (8 of 2020)
• The Haryana Preservation of Sub-Soil Water Act, 2009 (6 of 2009)
• The HARYANA PREVENTION OF BEGGARY
• The HARYANA PREVENTION OF BEGGARY
• The Haryana Prevention of Beggary Act, 1971 (9 of 1971)
• The Haryana Prevention of Defacement of Property Act, 1989 (11 of 1990).
• The Haryana Prevention of Unlawful Conversion of Religion Act, 2022 (Haryana No. 16 of 2022)
• The Haryana Prisons Rules 2022
• The Haryana Private Colleges (Taking Over of Management) Act, 1978 (26 of 1978)
• The Haryana Private Lotteries Prohibition Act, 1993 (14 of 1993)
• The Haryana Private Technical Education Institutions (Regulation of Admission and Fee) Act, 2012 (18 of 2012)
• The Haryana Private Universities Act, 2006 (32 of 2006)
• The Haryana Prohibition of Smoking in Cinema and Theatre Halls Act, 1974(26 of 1974)
• The Haryana Protection of Interest of Depositors in Financial Establishment Act, 2013 (32 of 2014)
• The Haryana Public Examination (Prevention of Unfair Means) Act, 2021 (25 of 2021)
• The Haryana Public Libraries Act, 1989 (20 of 1989)
• The Haryana Public Moneys (Recovery of Dues) Act, 1979 (24 of 1979)
• The Haryana Public Premises and Land (Eviction and Rent Recovery) Act,1972 (24 of 1972)
• The Haryana Public Service Commission (Additional Functions) Act, 1974 (21 of 1974)
• The Haryana Public Wakfs (Extension of Limitation) Act, 1974 (4 of 1975)
• The Haryana Public Wakfs (Extension of Limitation) Act, 1978 (27 of 1978)
• The Haryana Public Wakfs (Extension of Limitation) Act, 1982 (11 of 1982)
• The Haryana Public Wakfs (Extension of Limitation) Act, 1987 (10 of1988)
• The Haryana Public Wakfs (Extension of Limitation) Act, 1991 (11 of 1992)
• The Haryana Race-Courses Licensing Act, 1976 (30 of 1976)
• The Haryana Re-appropriation Act, 2018 (28 of 2020)
• The Haryana Recovery of Damages to Property During Disturbance to Public Order Act, 2021 (11 of 2021)
• The Haryana Registration and Regulation of Societies Act, 2012
• The Haryana Registration and Regulation of Societies Act, 2012 (1 of 2012)
• The Haryana Regulation of Property Dealers And Consultants Act, 2008 (38 of 2008)
• The Haryana Relief of Agricultural Indebtedness Act, 1989 (9 of 1989).
• The Haryana Right to Service Act, 2014
• The Haryana Right to Service Act, 2014 (4 of 2014)
• The Haryana Road Infrastructure Protection Act, 2017(7 of 2017)
• The Haryana Rural Development Act, 1986 (6 of 1986)
• The Haryana Rural Sanitation Board Act, 1972 (7 of 1972)
• The Haryana Salaries and Allowances of Ministers Act, 1970 (3 of 1970)
• The Haryana Scheduled Castes (Reservation in Admission in Government Educational Institutions) Act, 2020 (14 of 2020)
• The Haryana School Education Act 1995
• The Haryana School Education Act, 1995(12 of 1999)
• The Haryana Service of Engineers, Group A PHED (Amendment) Act, 2019
• The Haryana Service of Engineers, Group A, Irrigation Department Act,2010 (21 of 2010)
• The Haryana Service of Engineers, Group A, Public Health Engineering Department Act, 2009 (9 of 2009)
• The Haryana Service of Engineers, Group A, Public Works (Building and Roads) Department Act, 2010 (30 of 2010)
• The Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2019 (38 of 2019)
• The Haryana Settlement of Outstanding Dues Act, 2017(35 of 2017)
• The Haryana Short Titles Amendment Act, 2021 (15 of 2021)
• The Haryana Shri Kapal Mochan, Shri Badri Narain, Shri Mantra Devi and Shri Kedar Nath Shrine Act, 2009 (12 of 2010)
• The Haryana Shri Mata Mansa Devi Shrine Act, 1991 (14 of 1991).
• The Haryana Shri Mata Sheetla Devi Shrine Act, 1991 (10 of 1992)
• The Haryana Sikh Gurdwara (Management) Act, 2014 (22 of 2014)
• The Haryana Special Economic Zone Act, 2005 (9 of 2006)
• The Haryana Sports Council Act, 2016 (30 of 2016)
• The Haryana State Board of Technical Education Act, 2008 (19 of 2008)
• The Haryana State Commission for Scheduled Castes Act, 2018 (34 of 2018)
• The Haryana State commission For Scheduled Castes Act,2018
• The Haryana State Commission for Women Act, 2012 (27 of 2012)
• The Haryana State Council for Physiotherapy Act, 2020 (6 of 2020)
• The Haryana State Higher Education Council Act, 2018 (4 of 2018)
• The Haryana State Legislature (Prevention of Disqualification) Act, 1974(41 of 1974)
• The Haryana State University of Horticultural Sciences, Karnal Act, 2015 (32 of 2016)
• The Haryana Town Improvement Act, 2008 (36 of 2008)
• The Haryana Underground Pipelines (Acquisition of Right of User in Land) Act, 2008 (31 of 2008)
• The Haryana Urban (Control of Rent and Eviction) Act, 1973 (11 of 1973)
• The Haryana Urban Development Authority Act, 1977 (13 of 1977)
• The Haryana Validation of Octroi and Surcharge Act, 1980 (7 of 1980)
• The Haryana Value Added Tax, 2003
• The Haryana Veterinary Council Act, 1976 (37 of 1976)
• The Haryana Village Common Lands (Regulation) Act,1961
• The Haryana Vishwakarma Skill University Act, 2016 (25 of 2016)
• The Haryana Vishwakarma Skill University Act, 2016 (25 of 2016)
• The Haryana Vishwakarma Skill University Act, 2017 (30 of 2017)
• The Haryana Vishwakarma Skill University Act, 2017 (30 of 2017)
• The Haryana Water Resources (Conservation, Regulation and Management) Authority Act, 2020 (29 of 2020)
• The Haryana Yog Aayog Act, 2021
• The Indian Fisheries Act, 1897
• The Indira Gandhi University, Meerpur Act, 2013 (29 of 2013)
• The Industrial Disputes Act, 1947
• The INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946
• The Information Technology Act, 2000
• The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Act, 1979
• The Kurukshetra University Act, 1986 (28 of 1986)
• The Lala Lajpat Rai University of Veterinary and Animal Sciences Hisar Act,2010 (7 of 2010)
• The Legal Services Authorities Act, 1987
• The Maharishi Balmiki Sanskrit University, Kaithal Act, 2018 (20 of 2018)
• The Maharshi Dayanand University Act, 1975 (25 of 1975)
• The Maharshi Dayanand University Act,1975
• The Maintenance and Welfare of Parents and Senior Citizens Act, 2007
• The MATERNITY BENEFIT ACT, 1961
• The Medical College Rohtak (Conditions of Service of Teachers) Act, 1986(21 of 1986)
• The Mines Act 1952
• The MINIMUM WAGES ACT, 1948
• The MOTOR TRANSPORT WORKERS ACT, 1961
• The Motor Vehicles Act
• The Panchkula Metropolitan Development Authority Act, 2021
• The Panchkula Metropolitan Development Authority Act, 2021 (23 of 2021)
• The Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act,2008 (26 of 2008)
• The PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK ACT, 2008
• The PAYMENT OF BONUS ACT, 1965
• The PAYMENT OF GRATUITY ACT, 1972
• The PAYMENT OF WAGES ACT, 1936
• The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009
• The Prevention of Cruelty to Animals Act, 1960
• The Private Security Agencies (Regulation ) Act, 2005
• The Private Security Agencies Regulation Act, 2005
• The PROHIBITION OF EMPLOYMENT AS MANUAL SCAVENGERS AND THEIR REHABILITATION ACT, 2013
• The Protection of Civil Rights (PCR) Act, 1955
• The PT. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK ACT, 2008
• The Punjab Electricity Duty Act 1958
• The Punjab Excise Act, 1914 As Applicable to Haryana
• The Punjab Fisheries, Act, 1914
• The PUNJAB INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL HOLIDAYS AND CASUAL AND SICK LEAVE) ACT 1965
• The Punjab Khadi and Village Industries Board Act, 1955
• The PUNJAB LABOUR WELFARE FUND ACT, 1965
• The Punjab Land Improvement Act,1963
• The Punjab Land Preservation Act, 1900
• The Punjab Livestock and Birds Diseases Act 1948
• The Punjab Municipal (Haryana Octroi Surcharge Validation) Act, 1969 (8 of 1969)
• The Punjab New Capital (Periphery) Control Act, 1952 As applicable to Haryana
• The Punjab Prohibition of Cow Slaughter Act 1955
• The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963
• The Punjab Security of Land Tenures Act, 1953
• The PUNJAB SHOPS AND COMMERCIAL ESTABLISHMENT ACT, 1958
• The Punjab State Aid to Industries Act, 1935
• The PUNJABKHADIANDVILLAGEINDUSTRIESBOARD
• The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Haryana Amendment) Act, 2017
• The Rights Of Persons With Disabilities Act, 2016
• The SALES PROMOTION EMPLOYEES (CONDITIONS OF SERVICE) ACT, 1976
• The Shri Krishna Ayush University Kurukshetra Act, 2016 (25 of 2017)
• The Sports University of Haryana Act, 2022 (Haryana Act No. 21 of 2022)
• The State University of Performing and Visual Arts, Rohtak Act, 2014 (24 of 2014)
• The Sugarcane (Control) Order,1966 - Gur
• The Tenancy and Agricultural Lands Act, 1955 (PEPSU)
• The TRADE UNIONS ACT, 1926
• The TRANSGENDER PERSONS (PROTECTION OF RIGHTS) ACT, 2019
• The University of Health Sciences, Karnal Act, 2016 (27 of 2016)
• The War Jagir Act 1948
• The WATER (PREVENTION AND CONTROL OF POLLUTION) ACT, 1974
• The WORKING JOURNALISTS AND OTHER NEWSPAPER EMPLOYEES (CONDITIONS OF SERVICE) AND MISCELLANEOUS PROVISIONS ACT, 1955
• The WORKMEN’S COMPENSATION ACT, 1923
• The YMCA University of Science and Technology Faridabad Act, 2009 (21 of 2009)