LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The Haryana Cattle Fair Act, 1970

Haryana · state statute
Open in Lexace · Ask the AI about this act
1 
3 
4. 5. 6 7 
8 
9. 10. 11. 
12. 13. 14. 15. 16 17. 18. 19. 20. 21. 22. 23. 
(1970 #T gruu fefy T 30) 
1 
1970 
1 
2 
3. 
4 
5 
6 
30 
(1970 h gruot afyH HÊT 30) 
3 
3ff, 1970 
a, 1969, 3Uvit yo Hl 45. 
3T, 1971, 3U yg UT 1040. 
1971 grury fefy 
1976 HT 41 NI HEr 2001 # fRUUT 3fH 
2008 
4 
HRUI 5 GIRI HEIàa 
fRu fafAu 
2013 HII 24 GNI HTter 
(hva 2001, 34i yg HI 306 7T y8 HI 308. 
Ruru fefH 
2008, 3v yg iAI 1362 GT y8 HGI 1364. 
HeT 25 GRI Hterr 
qrae, 1976, 3ut y8 HeT 1794 FT f-y8 HeI 1796. 
RyI fafy 
Rr-aR, 2013, 3uÎ y8 HI 4016, 12T fa y8 HI 4018. 
1 2 3 
2 
(2) (3) 
() 
2 
(1970 gruru 3fefy4 HeI 30) 
3 (1) 
G: 
4. 
3 
-t 
btfa| 
1 
8. 
7 
5. 
6 
(v) 43T i-344R 
1976 gfRru faf HI 41 GIRI TRT 9 GH gY-ITRI 2 tas 4o: Helo 
10. 
11. (1) o f afàrt 
5 
12. 
13. 
14. 
15. 
(3) 
6 E) GYTRT (1) ug (a) Gygrt 
(3 
1 
[156. 
(3) 
1976 à sfr 2008 BRU 
7 
afAH NI41 GINI RÉ zef eI 5 GTNI IÍtrenft| 
12 
19. 
20. 
9 
22. (1) / HROTR, eHT GRI, $H 3fef à yui frUH qÀ 
23. 
10 
EINT, RI 10 
(i) , fH TNI 15 G4RT (2) 37eT qe3t 3era 
54009-LR,HGP, Chd. 
1 2 
3 
HARYANA GOVT GAZ NIRA), JUNE S 2017 (UYsT 14. 1939 5AKA) 
HI . 9/2017-sRuui oc tUR (3ghe) tac, 2017, 1 -tffuct 
(i) 
ih 5 vËl, 2017 
(i1) 
2017 H gfrurut 3rfafH ÍGI 9 
Bfu qg (He) fafAyH, 2017 
55372--L.R-H.G.P., Chd. 
1970 3rfaf 
169 
afry 30 
1970 gryu 3fafH 30 rT 16 

‹ Prev All Haryana acts Next ›