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The Haryana Government Gazette,(Extra) March 09, 2016

Haryana · state statute
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54 HARYANA GOVT. GAZ. (EXTRA.), MAR. 9, 2016 
(PHGN. 19, 1937 SAKA) 
[Authorised English Translation] 
HARYANA GOVERNMENT 
FISHERIES DEPARTMENT 
Notification 
The 9th March, 2016 
No. G.S.R. 8/Const./ Art. 309/2016.— In exercise of the powers conferred by the proviso to article 309 of 
the Constitution of India, the Governor of Haryana hereby makes the following rules further to amend the Haryana 
Fisheries Department, State Service Group A Rules, 1980, namely: - 
1. These rules my be called the Haryana Fisheries Department, State Service Group A (Amendment) Rules, 2016. 
2. In the Haryana Fisheries Department, State Service Group A Rules, 1980 (hereinafter called that said rules), in 
rule 9, for Clause (b), the following Clause shall substituted, namely:— 
“(b) in case of Joint Director Fisheries, by promotion from amongst the Deputy Director Fisheries, Deputy 
Director Fisheries (Hatchery), Deputy Director Fisheries (Statistics), District Fisheries Officer, 
Fisheries Farm Manager, Fisheries Research Officer.”. 
3. In the said rules, for Apendix B, the following Appendix shall be substituted, namely:— 
“APPENDIX-B 
(See rule 7) 
Serial Designation of Posts | Academic qualifications and Academic qualifications and 
Number experience, if any, for direct experience, if any, for appointment 
recruitment other than by direct recruitment. 
1 2 3 4 
1. Director, Fisheries By promotion 
(i) B.F.Sc. from recognized University 
with two years diploma from 
Central Institute of Fisheries 
Education, Mumbai; 
Or 
MSc. in Fisheries Science/M.Sc. 
Zoology with specialization in Fish 
and Fisheries as regular course 
from a recognized University; and 
(ii) three years experience as Joint 
Director Fisheries; 
Or 
five years experience as Deputy 
Director Fisheries/Deputy Director 
Fisheries (Hatchery )/ Deputy 
Director Fisheries (Statistic). 
By transfer or deputation - 
(i) M.Sc. Zoology or its equivalent 
from a recognized University. 
(ii) eight year experience in group ‘A’ 
service in State or Central 
Government out of which five year 
experience in Planning 
Development and Extension ; and 
(ii1) Hindi/Sanskrit upto Matric 
Standard or higher education; 
HARYANA GOVT. GAZ. (EXTRA.), MAR. 9, 2016 55 
(PHGN. 19, 1937 SAKA) 
Serial 
Number 
Designation of Posts Academic qualifications and 
experience, if any, for direct 
recruitment 
Academic qualifications and 
experience, if any, for appointment 
other than by direct recruitment. 
2 4 
Joint Director 
Fisheries 
By promotion 
(i) M.Sc. in Fisheries /M.Sc. Zoology 
with specialization in Fish and 
Fisheries on regular basis from a 
recognized University; 
Or 
B.F.Sc. from a recognized 
University with two years Diploma 
from Central Institute of Fisheries 
Education, Mumbai; and 
(ii) two years experience as Deputy 
Director Fisheries/ Deputy Director 
Fisheries (Hatchery )/ Deputy 
Director Fisheries (Statistic) 
Or 
eight years experience as District 
Fisheries Officer/Fisheries Farm 
Manager/Fisheries Research 
Officer, 
Deputy Director 
Fisheries, Deputy 
Director Fisheries 
(Hatchery), Deputy 
Director Fisheries 
(Statistics )}- 
By Direct Recruitment 
I(i) MSc. Fisheries / M.Sc. 
Zoology with 
specialization in Fish and 
Fisheries as regular course 
from recognized 
University; 
Or 
Master degree from Central 
Institute of Fisheries 
Education (Deemed 
University) in Fisheries 
Resources Management or 
Inland Fisheries; 
Or 
B.F.Sc./B.Sc. from a 
recognized University with 
Zoology as one of the 
subject as regular course 
with post graduate 
Diploma in Fisheries 
Science (two years) 
Diploma from Central 
Institute of Fisheries 
Education, Mumbai; 
By promotion 
(i) B.F.Sc./ B.Sc. from recognized 
University with Zoology as one of 
the subject as regular course; and 
(ii) eight years experience as District 
Fisheries Officer/ Fisheries Farm 
Manager/Fisheries Research 
Officer; 
Or 
MSc. Fisheries/ M.Sc. Zoology 
with specialization in Fish and 
Fisheries as regular course from 
recognized University; 
Or 
Master degree from Central 
Institute of Fisheries Education 
(Deemed University) in Fisheries 
Resources Management or Inland 
Fisheries; 
Or 
B.F.Sc./B.Sc. from a recognized 
University with Zoology as one of 
the subject as regular course with 
post graduate Diploma in Fisheries 
Science (two years) Diploma from 
Central Institute of Fisheries 
56 HARYANA GOVT. GAZ. (EXTRA.), 
(PHGN. 19, 1937 SAKA) 
MAR. 9, 2016 
Serial Designation of Posts | Academic qualifications and Academic qualifications and 
Number experience, if any, for direct experience, if any, for appointment 
recruitment other than by direct recruitment. 
1 3 4 
(ii) ‘five years experience as 
Group ‘B’ officer in the 
State/Central Institute 
dealing with Fisheries 
Administration, 
Development, Planning, 
Research and Management; 
Or 
IL.) B.F.Sc./B.Sc. from a 
recognized University with 
Zoology as one of the 
subject as regular course 
with one year post graduate 
Training from Institute of 
India Council of 
Agricultural Research; and 
(ii) ‘Six years experience as 
Group ‘B’ Officer from 
State/Central Institute 
dealing with Fisheries 
Administration 
Development Planning, 
Research and Management; 
(iii) ~Hindi/Sanskrit upto Matric 
standard or higher 
education. 
Education, Mumbai; and 
(ii) five years experience in Group ‘B’ 
service dealing with Fisheries 
Administration, Development, 
Planning, Research and 
Management; 
By transfer or deputation 
(i) B.F.Sc./B.Sc. from a recognized 
University with Zoology as one of 
the subject as regular course with 
one year post graduate Training 
from Institute of Indian Council of 
Agricultural Research; 
(ii) six years experience as Group ‘B’ 
Officer from State/Central Institute 
dealing with Fisheries 
Administration Development 
Planning, Research and 
Management; and 
(ii1) Hindi/Sanskrit upto Matric 
standard or higher education.". 
VIRENDER SINGH KUNDU, 
Additional Chief Secretary to Government Haryana, 
54110—L.R.—H.G-P., Chd. 
Fisheries Department. 

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