The Haryana Short Titles Amendment Act, 2021 (15 of 2021)

HARYANA   GOVT.   GAZ.   (EXTRA.),   
APR
.
 
 
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CHTR
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,  19
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SAKA)
 
 
101
 
PART 
-
 
I
 
HARYANA GOVERNMENT
 
LAW AND LEGISLATIVE 
DEPARTMENT
 
Notification
  
 
The 
5
th
 
April
, 20
2
1
 
No.
 
Leg.
 
1
5
/20
2
1
.
—
 
The following Act of the Legislature of the State of Haryana 
received the assent of the Governor of Haryana on the 31st March, 2021 and is here
by published 
for general information:
-
 
HARYANA ACT
 
NO. 
1
5
 
OF 20
2
1
 
 
THE HARYANA SHORT TITLES AMENDMENT 
ACT, 2021
 
A
N
 
ACT
 
to amend the short titles of Punjab Acts and East Punjab Acts as applicable to the State of 
Haryana.
 
Be it enacted by the Legislature of 
the State of Haryana in the Seventy
-
second
 
Year of the 
Republic of India as follows:
-
 
1.
 
This Act may be called the Haryana Short Titles Amendment Act, 2021.
 
Short title.
 
2.
 
In this Act, unless the context otherwise requires,
-
 
(a) 
 
“Punjab Act” and “East 
Punjab Act”  mean the Act enacted by a competent 
legislature or other competent authority before the 1st November, 1966 for the 
State of Punjab or the East Punjab, as the case may be and as are applicable to the 
State of Haryana on the commencement of this
 
Act;
 
(b)
 
“Schedule” means the Schedule appended to this Act.
 
Definitions.
 
3.
 
In the short title of each of the Punjab Acts and East Punjab Acts specified in column 2 of 
the Schedule, for the word “Punjab” and “East Punjab”, the word “Haryana” shall be, a
nd shall 
be deemed to have been substituted with effect from the 1st November, 1966.
 
Amendment of 
short titles of 
Punjab and East 
Punjab Acts.
 
4.
 
Notwithstanding the amendment of short titles of Punjab Acts and East Punjab Acts 
specified in column 2 of th
e Schedule by section 3, the citation of the Acts by reference to the 
number and year respectively specified in column 3 of the Schedule against those Acts shall 
stand unmodified.
 
Citation of Punjab 
Acts and East 
Punjab Acts 
stands 
unmodified.
 
5.
 
Unless t
he context otherwise requires, any reference to the short title of the Punjab Acts 
and East Punjab Acts specified in the Schedule, in any rules, regulations, bye
-
laws, schemes, 
notifications or orders or in any other instrument made or issued under the sai
d Punjab Act and 
East Punjab Act, shall be construed as a reference to the short title of the said Punjab Act as 
amended by this Act.
 
Construction of 
subordinate 
legislation made 
under Punjab Acts 
and East Punjab 
Acts.
 
 
 
 
HARYANA   GOVT.   GAZ.   (EXTRA.), 
APR
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102
 
 
SCHEDULE
 
Sr.  
No.
 
Name of the Ac
t
 
Act number and Year
 
1
 
2
 
3
 
1.
 
The Punjab Laws Act, 1872
 
Punjab Act 4 of 1872
 
2.
 
 
The Punjab District Boards Act, 1883
 
Punjab Act 20 of 1883
 
3.
 
 
The Punjab Tenancy Act, 1887
 
Punjab Act 16 of 1887
 
4.
 
 
The Punjab Land Revenue Act, 1887
 
Punjab Act 17 of 1887
 
5.
 
 
The 
Punjab Courts (Supplementing) Act, 1918
 
Punjab Act 9 of 1919
 
6.
 
 
The Punjab General Clauses Act, 1898
 
Punjab Act I of 1898
 
7.
 
 
The Punjab Riverain Boundaries Act, 1899 
 
Punjab Act 1 of 1899
 
8.
 
 
The Punjab Land Preservation Act, 1900 
 
Punjab Act 2 of 1900
 
9.
 
 
The P
unjab Minor Canals Act, 1905 
 
Punjab Act 3 of 1905
 
10.
 
 
The Colonization of Government Lands (Punjab) Act, 1912 
 
Punjab Act 5 of 1912
 
11.
 
 
The Punjab Pre
-
emption Act, 1913
 
Punjab Act 1 of 1913
 
12.
 
 
The Redemption of Mortgages  (Punjab) Act, 1913
 
Punjab Act 2 of 191
3
 
13.
 
 
The Punjab Forest (Sale of Timber) Act, 1913
 
Punjab Act 3 of 1913
 
14.
 
 
The Punjab Excise Act, 1914
 
Punjab Act 1 of 1914
 
15.
 
 
The Punjab Fisheries Act, 1914
 
Punjab Act 2 of 1914
 
16.
 
 
The Punjab Military Transport Act, 1916
 
Punjab Act 1 of 1916
 
17.
 
 
The Punjab Medic
al Registration Act, 1916
 
Punjab Act 2 of 1916
 
18.
 
 
The Punjab Courts Act, 1918
 
Punjab Act 6 of 1918
 
19.
 
 
The Punjab Juvenile Smoking Act, 1918
 
Punjab Act 7 of 1918
 
20.
 
 
The Punjab Village and Small Towns Patrol Act, 1918
 
Punjab Act 8 of 1918
 
21.
 
 
The Punjab Limitatio
n (Custom) Act, 1920
 
Punjab Act 1 of 1920
 
22.
 
 
The Punjab Custom (Power to Contest) Act, 1920
 
Punjab Act 2 of 1920
 
23.
 
 
The Punjab Local Option Act, 1923
 
Punjab Act 5 of 1923
 
24.
 
 
The Punjab Aerial Ropeways Act, 1926
 
Punjab Act V of 1926
 
25.
 
 
The Punjab Borstal Act, 1
926
 
Punjab Act XI of 1926
 
26.
 
 
The Punjab District Boards (Tax Validating) Act, 1927
 
Punjab Act  III of 1927
 
27.
 
 
The Punjab Regulation of Accounts Act, 1930
 
Punjab Act I of 1930
 
28.
 
 
The Punjab Registration Validating Act, 1930
 
Punjab Act II of 1930
 
29.
 
 
The Punjab N
urses Registration Act, 1932
 
Punjab Act I of 1932
 
30.
 
 
The Punjab Small Towns (Tax Validating) Act, 1934
 
Punjab Act III of 1934
 
31.
 
 
The Punjab Municipal (Tax Validating) Act, 1934
 
Punjab Act IV of 1934
 
32.
 
 
The Punjab Relief of Indebtedness Act, 1934
 
Punjab Act VI
I of 1934
 
33.
 
 
The Punjab State Aid to Industries Act, 1935
 
Punjab Act V of 1935
 
34.
 
 
The Punjab Debtors’ Protection Act, 1936
 
Punjab Act 2 of 1936
 
35.
 
 
The Punjab Copying Fees Act, 1936
 
Punjab Act 5 of 1936
 
36.
 
 
The Punjab Registration of Money Lenders Act, 1938
 
Punj
ab Act 3 of 1938
 
37.
 
 
The Punjab Restitution of Mortgaged Lands Act, 1938
 
Punjab Act 4 of 1938
 
HARYANA   GOVT.   GAZ.   (EXTRA.),   
APR
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CHTR
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SAKA)
 
 
103
 
Sr.  
No.
 
Name of the Ac
t
 
Act number and Year
 
1
 
2
 
3
 
38.
 
 
The Punjab Debtors’ Protection (Amendment) Act, 1938
 
Punjab Act IX of 1938
 
39.
 
 
The Punjab Legislative Assembly (Offices) Act, 1939
 
Punjab Act 7 of 1939
 
40.
 
 
The Punjab
 
Jagirs Act, 1941
 
Punjab Act V of 1941
 
41.
 
 
The Punjab Suppression of Indecent Advertisements Act, 1941
 
Punjab Act 7 of 1941
 
42.
 
 
The Punjab Urban Immovable Property Tax (Validation of Lists) Act, 
1943
 
Punjab Act V of 1943
 
43.
 
 
The East Punjab Local Authorities (Re
striction of Functions) Act, 1947
 
East Punjab Act  9 of 1947
 
44.
 
 
The East Punjab Armed Band (Arrest and Detention) Act, 1947
 
East  Punjab Act 11 of 1947
 
45.
 
 
The East Punjab Extension of Limitation Act, 1947
 
East Punjab Act XVI of 
1947
 
46.
 
 
The East Punjab Refugee
s Rehabilitation (Loans and Grant) Act, 1948
 
East Punjab Act 2 of 1948
 
47.
 
 
The East Punjab Refugees (Registration of Claims) Act, 1948
 
East Punjab Act 8 of 1948
 
48.
 
 
The East Punjab Molasses (Control) Act, 1948
 
East Punjab Act XI of 1948
 
49.
 
 
The East Punjab Refug
ees (Registration of Land Claims) Act, 1948
 
East Punjab Act XII of 
1948
 
50.
 
 
The East Punjab (Exchange of Prisoners) Act, 1948
 
East Punjab Act 13 of 1948
 
51.
 
 
The East Punjab (Removal of Religious and Social Disabilities) Act, 1948
 
East Punjab Act 16 of 1948
 
52.
 
 
T
he East Punjab Factories (Control of Dismantling) Act, 1948
 
East Punjab Act 20 of 1948
 
53.
 
 
The East Punjab War Awards Act, 1948
 
East Punjab Act 22 of 1948
 
54.
 
 
The East Punjab Cotton (Statistics) Act, 1948
 
East Punjab Act 23 of 1948
 
55.
 
 
The East Punjab Enumeratio
n of Dwellings Act, 1948
 
East Punjab Act 24 of 1948
 
56.
 
 
The East Punjab Special Tribunal (Continuance) Act, 1948
 
East Punjab Act 29 of 1948
 
57.
 
 
The East Punjab Refugees Rehabilitation (Buildings and Building Sites) 
Act, 1948
 
East Punjab Act 42 of 1948
 
58.
 
 
The Ea
st Punjab Refugees Rehabilitation (House Building Loans) Act, 
1948 
 
East Punjab Act 43 of 1948
 
59.
 
 
The Punjab Livestock and Birds Diseases Act, 1948
 
Punjab Act 47 of 1948
 
60.
 
 
The East Punjab Holdings (Consolidation and Prevention of 
Fragmentation) Act, 1948
 
Ea
st Punjab Act 50 of 1948
 
61.
 
 
The East Punjab Control of Bricks Supplies Act, 1949
 
East Punjab Act I of 1949
 
62.
 
 
The East Punjab Conservation of Fire Wood Supplies Act, 1949
 
East Punjab Act II of 1949
 
63.
 
 
The East Punjab Agricultural Pests Diseases and Noxious We
eds Act, 
1949
 
East Punjab Act 4 of 1949
 
64.
 
 
The East Punjab Damaged Areas Act, 1949
 
East  Punjab Act 10 of 1949
 
65.
 
 
The East Punjab Conservation of Manures Act, 1949
 
East Punjab Act 15 of 1949
 
66.
 
 
The East Punjab Improved Seeds and Seedlings Act, 1949
 
East  Punj
ab Act 19 of 1949
 
67.
 
 
The East Punjab Drugs (Control) Act, 1949
 
East Punjab Act 30 of 1949
 
68.
 
 
The East Punjab Displaced Persons (Land Resettlement) Act, 1949
 
East Punjab Act 36 of 1949
 
69.
 
 
The East Punjab Utilization of Lands Act, 1949
 
East Punjab Act 38 of 194
9
 
70.
 
 
The Punjab Merged States (Laws) Act, 1950
 
Punjab Act 5 of 1950
 
HARYANA   GOVT.   GAZ.   (EXTRA.), 
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104
 
 
Sr.  
No.
 
Name of the Ac
t
 
Act number and Year
 
1
 
2
 
3
 
71.
 
 
The Punjab Abolition of Villages Cess (Kuri Kamini) Act, 1950
 
Punjab Act 6 of 1950
 
72.
 
 
The Punjab Special Tribunal (Change of Composition) Act, 1950 
 
Punjab Act 10 of 1950
 
73.
 
 
The Punjab Loca
l Authorities Census Expenses Contribution Act, 1950
 
Punjab Act 19 of 1950
 
74.
 
 
The Punjab Forward Contracts Tax Act, 1951
 
Punjab Act 7 of 1951
 
75.
 
 
The Punjab Development of Damaged Areas Act, 1951
 
Punjab Act 10 of 1951
 
76.
 
 
The Punjab Cinema (Regulation) Act, 195
2
 
Punjab Act 11 of 1952
 
77.
 
 
The Punjab New Capital (Periphery) Control Act, 1952 
 
Punjab Act 1 of 1953
 
78.
 
 
The Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952
 
Punjab Act 8 of 1953
 
79.
 
 
The Punjab Abolition of Ala Malikiyat and Talukdari Rights 
Act, 1952
 
Punjab Act IX of 1953
 
80.
 
 
The Punjab Security of Land Tenures Act, 1953 
 
Punjab Act 10 of 1953
 
81.
 
 
The Punjab Security of the State Act, 1953
 
Punjab Act 12 of 1953
 
82.
 
 
The Punjab Silkworm Seed Control Act, 1953
 
Punjab Act 17 of 1953
 
83.
 
 
The Punjab Sikh G
urudwaras Board (Transitional Provisions) Act, 1953
 
Punjab Act 25 of 1953
 
84.
 
 
The Punjab Local Authorities Laws (Exercise of Powers) Act, 1953
 
Punjab Act 34 of 1953
 
85.
 
 
The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953
 
Punjab Act 40 of 1953
 
86.
 
 
The Punjab Livestock Improvement Act, 1953
 
Punjab Act 47 of 1953
 
87.
 
 
The Punjab Vaccination Act, 1953
 
Punjab Act 49 of 1953
 
88.
 
 
The Punjab Entertainments Tax (Cinematograph Shows) Act, 1954 
 
Punjab Act 8 of 1954
 
89.
 
 
The Punjab State Tubewell Act, 1954
 
Punjab Act
 
21 of 1954
 
90.
 
 
The Punjab Departmental Enquiries (Powers) Act, 1955
 
Punjab Act 8 of 1955
 
91.
 
 
The Punjab Entertainments Duty Act, 1955
 
Punjab Act 16 of 1955
 
92.
 
 
The Punjab District Boards (Tax Validating) Act, 1955
 
Punjab Act 27 of 1955
 
93.
 
 
The Punjab Land Revenue
 
(Special Assessments) Act, 1955
 
Punjab Act 6 of 1956
 
94.
 
 
The Punjab Industrial Housing Act, 1956 
 
Punjab Act 16 of 1956
 
95.
 
 
The Punjab Municipal (Tax Validating) Act, 1956
 
Punjab Act 34 of 1956
 
96.
 
 
The Punjab Instruments (Control of Noises) Act, 1956
 
Punjab Act
 
36 of 1956
 
97.
 
 
The Punjab Special Powers (Press) Act, 1956
 
Punjab Act 38 of 1956
 
98.
 
 
The Punjab Khadi and Village Industries Board Act, 1955
 
Punjab Act 40 of 1956
 
99.
 
 
The Punjab Bhudan Yagna Act, 1955
 
Punjab Act 45 of 1956
 
100.
 
 
The Punjab Laws (Extension N
o
. 1) Ac
t, 1957
 
Punjab Act 5 of 1957
 
101.
 
 
The Punjab Consolidation of Land Proceedings (Validation) Act, 1957
 
Punjab Act 6 of 1957
 
102.
 
 
The Punjab Laws (Extension N
o
. 2) Act, 1957
 
Punjab Act 7 of 1957
 
103.
 
 
The Industrial Disputes (Amendment and Miscellaneous Provisions) 
(P
unjab Amendment) Act, 1957
 
Punjab Act 9 of 1957
 
104.
 
 
The Punjab Backward Classes (Grant of Loans) Act, 1957
 
Punjab Act 17 of 1957
 
105.
 
 
The Punjab Court of Wards (Validation of Exercise of Powers) Act, 1957
 
Punjab Act 18 of 1957
 
106.
 
 
The Punjab Laws (Extension No.3)
 
Act, 1957
 
Punjab Act 23 of 1957
 
107.
 
 
The Punjab Laws (Application) Act, 1957
 
Punjab Act 33 of 1957
 
108.
 
 
The Punjab Court Laws (Extension) Act, 1957
 
Punjab Act 38 of 1957
 
HARYANA   GOVT.   GAZ.   (EXTRA.),   
APR
.
 
 
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(
CHTR
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,  19
4
2
   
SAKA)
 
 
105
 
Sr.  
No.
 
Name of the Ac
t
 
Act number and Year
 
1
 
2
 
3
 
109.
 
 
The Punjab Resumption of Jagirs Act, 1957
 
Punjab Act 39 of 1957
 
110.
 
 
The Punjab State Legisl
ature (Vacation of Seats) Act, 1957
 
Punjab Act 41 of 1957
 
111.
 
 
The Punjab Warehouses Act, 1957
 
Punjab Act 2 of 1958
 
112.
 
 
The Punjab Textiles and Sugar (Existing Stocks) Purchase Tax and 
Miscellaneous Provisions Act, 1958 
 
Punjab Act 8 of 1958
 
113.
 
 
The Punjab Electr
icity (Duty) Act, 1958
 
Punjab Act 10 of 1958
 
114.
 
 
The Punjab Distressed Persons (Facilities for Loans) Act, 1958
 
Punjab Act 11 of 1958
 
115.
 
 
The Punjab Shops and Commercial Establishments Act, 1958
 
Punjab Act 15 of 1958
 
116.
 
 
The Punjab Laws (Extension No. 4) Act, 19
58
 
Punjab Act 18 of 1958
 
117.
 
 
The Punjab Weights and Measures (Enforcement) Act, 1958
 
Punjab Act 22 of 1958
 
118.
 
 
The Punjab Laws (Extension No. 5) Act, 1958
 
Punjab Act 30 of 1958
 
119.
 
 
The Punjab Laws (Extension No. 6) Act, 1959
 
Punjab Act 5 of 1959
 
120.
 
 
The Punjab Rec
lamation of Land Act, 1959
 
Punjab Act 21 of 1959
 
121.
 
 
The Punjab Local Authorities (Aided Schools) Act, 1959
 
Punjab Act 22 of 1959
 
122.
 
 
The Punjab Cooperative Sugar Mills (Further Extension of Tenure of 
Boards) Act, 1959 
 
Punjab Act 27 of 1959
 
123.
 
 
The Punjab New M
andi Townships (Development and Regulation) Act, 
1960
 
Punjab Act 2 of 1960
 
124.
 
 
The Punjab Registration Validating Act, 1960
 
Punjab Act 8 of 1960
 
125.
 
 
The Punjab Repealing Act, 1960
 
Punjab Act 16 of 1960
 
126.
 
 
The Punjab Laws (Extension N
o
. 7) Act, 1960
 
Punjab Act 2
3 of 1960
 
127.
 
 
The Punjab Non
-
Trading Companies Act, 1960
 
Punjab Act 25 of 1960
 
128.
 
 
The Punjab Land Revenue (Additional Surcharge) Act, 1960
 
Punjab Act 38 of 1960
 
129.
 
 
The Punjab Primary Education Act, 1960
 
Punjab Act 39 of 1960
 
130.
 
 
The Punjab Laws (Extension No. 8)
 
Act, 1960
 
Punjab Act 41 of 1960
 
131.
 
 
The Punjab Laws (Extension No. 9) Act, 1960
 
Punjab Act 43 of 1960
 
132.
 
 
The Punjab Money Lending and Debtors Protection Laws (Extension and 
Amendment) Act, 1960
 
Punjab Act 44 of 1960
 
133.
 
 
The Punjab Compulsory Service Act, 1961
 
Punjab Act 5 of 1961
 
134.
 
 
The Punjab Laws (Extension No. 10) Act, 1961
 
Punjab Act 8 of 1961
 
135.
 
 
The Punjab Fruit Nurseries Act, 1961
 
Punjab Act 13 of 1961
 
136.
 
 
The Punjab Abolition of Village Cess (Malba) Act, 1961
 
Punjab Act 17 of 1961
 
137.
 
 
The Punjab Village Common
 
Lands (Regulation) Act, 1961
 
Punjab Act 18 of 1961
 
138.
 
 
The Punjab Slum Areas (Improvement and Clearance) Act, 1961
 
Punjab Act 24 of 1961
 
139.
 
 
The Punjab Repealing Act, 1961
 
Punjab Act 31 of 1961
 
140.
 
 
The Punjab Land Revenue Special Assessment (Exemption) Act, 196
2
 
Punjab Act 7 of 1962
 
141.
 
 
The Punjab Laws (Extension No.11) Act, 1962
 
Punjab Act 18 of 1962
 
142.
 
 
The Punjab Temporary Taxation Act, 1962
 
Punjab Act 19 of 1962
 
143.
 
 
The Punjab Passengers and Goods Taxation (Amendment and 
Miscellaneous Provisions) Act, 1963
 
Punjab 
Act 9 of 1963
 
HARYANA   GOVT.   GAZ.   (EXTRA.), 
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CHTR
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SAKA)
 
 
106
 
 
Sr.  
No.
 
Name of the Ac
t
 
Act number and Year
 
1
 
2
 
3
 
144.
 
 
The Punjab Land Improvement Schemes Act, 1963
 
Punjab Act 23 of 1963
 
145.
 
 
The Punjab Gift Goods (Unlawful Possession) Act, 1963
 
Punjab Act 24 of 1963
 
146.
 
 
The Punjab Thur and Sem Lands (Reclamation) Act, 1963
 
Punjab Act 25 of 1963
 
147.
 
 
The Punjab Sch
eduled Roads and Controlled Areas Restriction of 
Unregulated Development Act, 1963
 
Punjab Act 41 of 1963
 
148.
 
 
The Punjab Ayurvedic and Unani Practitioners Act, 1963
 
Punjab Act 42 of 1963
 
149.
 
 
The Punjab Dramatic Performances Act, 1964
 
Punjab Act 10 of 1964
 
150.
 
 
The
 
Punjab Ancient and Historical Monuments and Archaeological Sites 
and Remains Act, 1964
 
Punjab Act 20 of 1964
 
151.
 
 
The Punjab Separation of Judicial and Executive Functions Act, 1964
 
Punjab Act 25 of 1964
 
152.
 
 
The Punjab Industrial Establishments (National and F
estival Holidays and 
Casual and Sick leave) Act, 1965
 
Punjab Act 14 of 1965
 
153.
 
 
The Punjab Homoeopathic Practitioners Act, 1965
 
Punjab Act 16 of 1965
 
154.
 
 
The Punjab Labour Welfare Fund Act, 1965
 
Punjab Act 17 of 1965
 
 
 
 
 
BIMLESH TANWAR
,
 
 
Administrative 
Secret
ary to Government
,
 
Haryana, 
 
 
Law and Legislative Department.
 
 
 
 
 
 
 
9
1
40
—
L.R.
—
H.G.P., 
Pkl
.
 

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