Manipur — state statutes
177 acts.
Open in Lexace- The Assam Amusement and Betting Tax (Manipur Fifth Amendment), Act, 2002
- The Assam Amusement and Betting Tax (Manipur Fourth Amendment ) Act, 1998
- The Assam Amusement and Betting Tax (Manipur Second Amendment) Act, 1981
- The Assam Amusement and Betting Tax (Manipur Sixth Amendment) Act, 2008
- The Assam Amusement and Betting Tax (Manipur third Amendment) Act, 1991
- The Assam Sales Tax (Manipur Amendment) Act, 1973
- The Bharatiya Nagarik Suraksha Sanhita, 2023 (Draft stage of translated version)
- The Bharatiya Nyaya Sanhita, 2023 (Draft stage of translated version)
- The Bharatiya Sakshya Adhiniyam, 2023 (Draft stage of the translated version)
- The Code of Criminal Procedure (Manipur Amendment) (Amendment) Act, 1983
- The Court Fees (Manipur Amendment) Act, 2021
- The Disturbed Areas (Special Courts) (Manipur Amendment) Act, 1982
- The FACTORIES ACT, 1948
- The Indian Stamp (Manipur Amendment) Act, 1979
- The Indian Stamp (Manipur Second Amendment) Act, 2011
- The Lainingthou Sanamahi Temple (Amendment) Act, 1978
- The Lainingthou Sanamahi Temple Act, 1976
- The Manipur (Hill Areas) District Councils (First Amendment) Act, 1975
- The Manipur (Hill Areas) District Councils (Second Amendment) Act, 2006
- The Manipur (Hill Areas) District Councils (Third Amendment) Act, 2008
- The Manipur (Hill Areas) District Councils(Fourth Amendment) Act, 2017
- The Manipur (Sales of Motor Spirit and Lubricants) Taxation (Amendment) Act, 1985
- The Manipur (Sales of Motor Spirit and Lubricants) Taxation (Second Amendment) Act, 1987
- The Manipur (Village Authorities in Hill Areas) (Amendment) Act, 1984
- The Manipur Agricultural Credit Operations and Miscellaneous Provision (Banks) Act, 1976
- The Manipur Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2021
- The Manipur Anatomy Act, 1974
- The Manipur Ancient and Historical Monuments and Archaeological Sites and Remains (Amendment) Act, 1978
- The Manipur Ancient and Historical Monuments and Archaeological sites and Remains (Second Amendment) Act, 1996
- The Manipur Ancient and Historical Monuments and Archeological sites and Remains Act, 1976
- The Manipur Ceiling on Government Guarantees (Amendment) Act, 2008
- The Manipur Children Act, 1978
- The Manipur Co-Operative Societies (Amendment) Act, 1984
- The Manipur Co-Operative Societies (Fifth Amendment) Act, 2013
- The Manipur Co-Operative Societies (Fourth Amendment) Act, 2010
- The Manipur Co-Operative Societies (Second Amendment) Act, 1985
- The Manipur Co-Operative Societies (Third Amendment) Act, 1987
- The Manipur Co-Operative Societies Act, 1976
- The Manipur Complusory Registration Marriage Act, 2008
- The manipur conservation of paddy land and wetland (amendment) act, 2021
- The Manipur Contingency Fund of the State (Determination of Amount) Act, 1972
- The Manipur Control of the use and play of Loud-Speakers Act, 1976
- The Manipur Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1989
- The Manipur Electrict Supply-Line (Unlawful Possession) Act, 1982
- The Manipur Essential Services Maintenance (Amendment) Act, 2010
- The Manipur Fire Service Act, 1992
- The Manipur Fiscal Responsibility and Budget Management (Amendment) Act, 2017
- The manipur fiscal responsibility and budget management (second amendment) act, 2021
- The Manipur Fiscal Responsibility and Budget Management Act, 2005
- The Manipur Fisheries Act, 1988
- The Manipur Flood Plain Zoning Act, 1978
- The Manipur Goods and Services Tax (Second Amendment) Act, 2019 (Manipur Act No. 9 of 2019)
- The manipur goods and services tax (third amendment) act, 2021
- The Manipur Goods and Services Tax Act, 2017
- The Manipur Highways (Amendment) Act, 1980
- The Manipur Highways Act, 1979
- The Manipur Hill Areas (House Tax) Amendment Act, 1975
- The Manipur Hill Areas (House Tax) Second Amendment Act, 2003
- The Manipur Home Guards Act, 1989
- The Manipur International University Act, 2018
- The Manipur Irrigation Act, 1978
- The Manipur Land Laws (Amendment and Validation of Proceedings) Act, 1976
- The Manipur Land Revenue and Land Reforms ( Fourth Amendment) Act, 1985
- The Manipur Land Revenue and Land Reforms (Amendment) Act, 1975
- The Manipur Land Revenue and Land Reforms (Second Amendment) Act, 1976
- The Manipur Land Revenue and Land Reforms (Third Amendment) Act, 1976
- The Manipur Legislative Assembly Proceedings (Protection of Publication) Act, 1976
- The Manipur Legislature (Removal of Disqualification) Amendment Acts
- The manipur legislature (removal of disqualifications)(sixth amendment) act, 2021
- The Manipur Liquor Prohibition (Amendment) Act, 2002
- The manipur liquor prohibition (third amendment) act, 2021
- The Manipur Liquor Prohibition Act, 1991
- The Manipur Local Funds (Accounts & Audit) (Amendment) Act, 1985
- The Manipur Local Funds (Accounts & Audit) Act, 1976
- The Manipur Lokayukta Act, 2014
- The Manipur Loktak Lake (Protection) (2nd Amendment) Act, 2011
- The Manipur Loktak Lake (Protection) Act, 2006
- The Manipur Loktak Lake (Protection) Amendment Act, 2007
- The Manipur Lotteries Control Act, 1988
- The Manipur Medical Council Act, 2009
- The Manipur Medicare Service Personnel and Medicare Service Instituitions (Prevention of Violence and Damage to Property) Act, 2015
- The Manipur Ministers, Speakers and Chairman Hill Areas Committee of the Legislative Assembly (Grant of Motor Car Advance) Act, 1976
- The Manipur Motor Vehicles Taxation (Second Amendment) Act, 2015
- The Manipur Motor Vehicles Taxation Act, 1998
- The Manipur Municipalities (Amendment) Act, 1996
- The Manipur Municipalities (Eight Amendment) Act, 2015
- The Manipur Municipalities (Fifth Amendment) Act, 2015
- The Manipur Municipalities (Fourth Amendment) Act, 2006
- The Manipur Municipalities (Ninth Amendment) Act, 2015
- The Manipur Municipalities (Second Amendment) Act, 2004
- The Manipur Municipalities (Seventh Amendment) Act, 2014
- The Manipur Municipalities (Sixth Amendment) Act, 2012
- The Manipur Municipalities (Tenth Amendment) Act, 2016
- The Manipur Municipalities (Third Amendment) Act, 2005
- The Manipur Municipality Community Participation Act, 2010
- The Manipur Municipality Disclosure Act, 2008
- The Manipur Municipality Ombudsman Act, 2013
- The Manipur Nursing Council Act, 2005
- The Manipur Official Language Act, 1979
- The Manipur Oil Palm (Regulation of Production and Processing) Act, 2021
- The Manipur Panchayati (Second Amendment) Act, 1997
- The Manipur Panchayati Raj (Amendment) Act, 1996
- The Manipur Panchayati Raj (Fifth Amendment) Act, 2008
- The Manipur Panchayati Raj (Fourth Amendment) Act, 2005
- The Manipur Panchayati Raj (third Amendment) Act, 1998
- The Manipur Panchayati Raj Act, 1994
- The Manipur Parliamentary Secretary (Appointment, Salary and Allowances and Miscellaneous Provisions) Act, 2012
- The Manipur Parliamentary Secretary (Appointment, Salary And Allowances and Miscellaneous Provisions) Repealing Act, 2018
- The Manipur Parliamentary Secretary (Appointment, Salary and Allowances and Miscellaneous Provisions) Repealing Act, 2018
- The Manipur Parliamentary Secretary (Salaries & Allowances) (First Amendment) Act, 1978
- The Manipur Passengers and Goods Taxation Act, 1977
- The Manipur Private School (Registration and Regulation) Act, 2017
- The Manipur Private Universities Act, 2021
- The Manipur Professions, Trades, Callings and Employments Taxation (Amendment) Act, 1982
- The Manipur Professions, Trades, Callings and Employments Taxation (Eight Amendment) Act, 2012
- The Manipur Professions, Trades, Callings and Employments Taxation (Fifth Amendment) Act, 1991
- The Manipur Professions, Trades, Callings And Employments Taxation (Second Amendment) Act, 1983
- The Manipur Professions, Trades, Callings and Employments Taxation (Seventh Amendment) Act, 2000
- The Manipur Professions, Trades, Callings and Employments Taxation (Third Amendment) Act, 1985
- The Manipur Professions, Trades, Callings and Employments Taxation Act, 1981
- The Manipur Public Demand Recovery Act, 2003
- The Manipur Public Premises (Eviction of Unauthorised Occupants) (Amendment) Act, 1985
- The Manipur Public Premises (Eviction of Unauthorised Occupants) Act, 1978
- The Manipur Public Service Commission (Additional Functions) Act, 2014
- The Manipur Public Service Commission (Additional Functions) Amendment Act, 2015
- The Manipur Public Service Commission (Additional Functions) Second Amendment Act, 2018
- The Manipur Reservation of Vacancies in Posts and Services (For Scheduled Castes and Scheduled Tribes) Second Amendment Act, 2007
- The Manipur Rural Local Bodies Ombudsman Act, 2013
- The Manipur School Education Act, 1979
- The Manipur Secondary Education (Amendment) Act, 1973
- The Manipur Secondary Education (Fifth Amendment) Act, 2004
- The Manipur Secondary Education (Fourth Amendment) Act, 1998
- The Manipur Secondary Education (Second Amendment) Act, 1979
- The Manipur Secondary Education (Third Amendment) Act, 1983
- The Manipur Secondary Education Act, 1972
- The Manipur Shops and Establishment (Amendment) Act, 1992
- The Manipur Shops and Establishment Act, 1972
- The Manipur Societies Registration Act, 1989
- The Manipur State Commission for Other Backward Classes Act, 2006
- The Manipur State Commission for Women Act, 2006
- The Manipur State Finance Commission Act, 1996
- The Manipur State Finance Commission Act, 1996
- The Manipur State Finance Commission Act, 1996
- The Manipur State Finance Commission Act, 1996
- The Manipur State Finance Commission Act, 1996
- The Manipur State Higher Education Council Act, 2016
- The Manipur State Housing Board Act, 1981
- The Manipur State Planning Authority Act, 2021
- The Manipur State Road Transport (Prevention of Ticketless Passengers) Act, 1976
- The Manipur State Road Transport Service (Prevention of Ticketless Passengers) (First Amendment) Act, 1976
- The Manipur tax on Luxuries (Hotels and Lodging Houses) Act, 2000
- The Manipur Tax on Sale of Electricity Act, 1984
- The Manipur Taxation Laws (Amendment) Act, 1972
- The Manipur Technical University Act, 2016
- The Manipur Town and Country Planning (Amendment)Act, 1976
- The Manipur Town and Country Planning (Fourth Amendment) Act, 1989
- The Manipur Town and Country Planning (Second Amendment) Act, 1976
- The Manipur Town and Country Planning (Third Amendment) Act, 1988
- The Manipur Town and Country Planning Act, 1975
- The Manipur Value Added Tax (1st Amendment) Act, 2012
- The Manipur Value Added Tax Act, 2004
- The Manipur Water Supply Act, 1992
- The Minimum Wages (Manipur Amendment) Act, 1992
- The Motor Vehicles Taxation (Amendment) Act, 2011
- The Opium (Manipur Amendment) Act, 1976
- The Police (Manipur Third Amendment) Act, 1977
- The Punjab Motor Vehicles Taxation Act, 1924
- The PUNJAB RIGHT TO SERVICE (AMENDMENT) ACT, 2014
- The PUNJAB RIGHT TO SERVICE ACT, 2011
- The Salaries and Allowances of Chairman of the Manipur Legislative Assembly(Hill Areas Committee) Amendment Acts
- The Salaries and Allowances of Members of the Legislative Assembly (Manipur) (Twenty-First Amendment) Act, 2020
- The Salaries and Allowances of Ministers (Manipur) (Thirteenth Amendment) Act, 2020
- The Salaries and Allowances of Ministers (Manipur) Act, 1972
- The Salary and Allowances of Chairman of the Manipur Legislative Assembly (Hill Areas Committee) (Amendment) Act, 1981
- The Salary and Allowances of Government Chief Whip (Manipur) Act, 1989
- The Shri Govindaji Temple (Second Amendment) Act, 1984
- The Shri Govindaji Temple Act, 1972