The Manipur (Village Authorities in Hill Areas) (Amendment) Act, 1984

Manipur · state statute

Open in Lexace · Ask the AI about this act

BILL no, 9 OF 1984
THE MANEPUR {VILLAGE AUTHORLTIES IN HILL AREAS)
(AMENDMENT) BILL, 1984
BILL
to amend rfze Manipur (Village Auzkorities in Hill Areas) Act, 1956
(No. 80 #1956).
BE it enacted by the Legislature of Manipur in the Thirty-ﬁfth
Year 02" me chubliic of India as follows:
1. (I) This Act may be called the Manipur (Village Authorities
in Hill Areas) (Amendment) Act, 1984.
{2} It sﬁaiircom‘e into force at once.
2. En section 6 0f the Manipur (Village Authorities in Hi]! Areas)
Am, 1256, for the word “three”, the word “ﬁve” shall be substltuted.
Short tit 1e
and com-
mencem em.
Amendment
of section 6.

‹ Prev All Manipur acts Next ›