The Manipur Professions, Trades, Callings And Employments Taxation (Second Amendment) Act, 1983

 
  
Manipur di, Gazette
RXTHAOR Ntna ny
PURLISHED BY AUTHORILY
 
. GOVERNMENT OF MANIPUR ane
SECRETARIAT : LAW & LEGISLATIVE AFFATRS
NOTIFI cATI ON
Imphai, the 3rd November, 1983
“No.2/19/83-Leg/L-—ThefollowingAct of the Legislature,¥
received assentof the Governor on 3-11-83 is hereby
Gazette. oo
  Manipur.
THE MANIPUR PROFESSIONS, TRADES, CALLINGS AND
EMPLOYMENTS TAXATION (SECOND AMENDMENT} ACT, 1983
(Manipur Act No. 7 of 1983)
An
Act
further to amend the Manipur Professions,Trades, Callingsaud Employ-
ments Taxation Act, 198] (Manipur Act 5 of 198j). “
BE jtenacted by the Legislatureof Manipur in ti irty-"
Year of the Republicof India as.follows:- Par ig the Thity-fourth
J. (1) This Act may be called.the Manipur Pj i +Callingsand Employments Taxation (Sccond Amendmeasy a iageess, 3
(2) It shall be deemed to have i > With off.@) fay oF Apry bbe comeinto force with effecttrom
2. The Schedule’ annexed to the ManiCallings-and. Employments Taxati rOST siniet?ba ere A T ton Act, 1981 sh
sions, Tradesallbo substituted byat
 
7 DEPARTMENT / 3
hursday wn 989 (Kartika12,1905)
fonipur which
published in the Manipur
A. SURKUMAR SINGH,
Under Secretary(Law) to the Govt. of
Siiorttitle
and cum.
N.encenent.
Amendmentof Schedule. — -
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2
 
eTHE SCHEDULE
(See Section 4),
¢ of every person
 
Rate of tax in the cas
 
eT
Where the:total gross,annuus income-nmou
1. Doeg notexceedRs.,10,000/—
~ 2. ExceedsRs. 10,000/—but docs not
exceed Rs, 15,000/—
hs ~ 3, ExceedsRs. 15,000/—butdocs not
exceed Rs. 20,000/—
— 4. Exceeds Rs. 20,000/-- but docs not
exceed Rs. 25,000/—
5. Exceeds Rs. 25,000/—
Repeal and
=
3. (J) The Manj Fess “ades,
~ ‘P 3.) he Manipur Professions,Trades,
savings. Taxation(Second Amendment) Ordinance,
No: 2 of 1983), is hereby repealed.
(2) Notwithstandingsuch repeal,‘anythingdone
under the said Ordinance shallbe deemed to
taken under the correspondingprovisionsofthis
   
» & Sty,
 
————
nt of tax
Nil.
Rs, 100/-
Ry, 1£0/—.
Rs. 200/—
Rs, 250/--"’.
; Callings and Employments
1983 (Manipur Ordinance
or any ‘actiontaken
have been done or
Act.
Manipur/350-C/3-Lls1b&3071983,
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